XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Wednesday, August 13/Shravana 22, 1919 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Regarding Constitution (Eighty-First Amendment) Bill, 1997.
Participants: Shrimati Sushma Swaraj
Shri I.K. Gujral, the Prime Minister
Shri Sharad Pawar
Shri P.R. Dasmunsi
Dr. Girija Vyas
Shri Iliyas Azmi
Shri George Fernandes
Shri G.M. Banatwalla
Shri Somnath Chatterjee
Shri Surendra Singh
Kumari Uma Bharati
Shri Rajesh Ranjan alias Pappu Yadav
Shri Mohammad Ali Ashraf Fatmi
Prof. Prem Singh Chandumajra
Type of Debate: SPECIAL MENTION
Title: Need to take action against ULFA terrorists for kidnapping Shri
Sanjay Ghosh, a social worker working in Assam.
Participants: Shri Sontosh Mohan Dev
Shri Iswar Prasanna Hazarika
Type of Debate: SPECIAL MENTION
Title: Demand of immediate relief to the flood affected areas of Himachal
Pradesh.
Participants: Shri Sat Mahajan
Shri K.D. Sultanpuri
Shri Sukh Ram
Prof. Rasa Singh Rawat
Shri P. Chidambaram
Shri Chaturanan Mishra
Shri Nitish Kumar
Shri Ram Kripal Yadav
Shri P.R. Dasmunsi
Type of Debate: MATTERS UNDER RULE-377
Title: Need to ensure benefit to the Scheduled Castes and other reserved
catagories of LPG Agency/Petrol dealership provided under Reserved Quota.
Participants: Shri Vidyasagar Sonkar
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide adequate funds to State Government of Uttar Pradesh
for industrial development of Ferozabad.
Participants: Shri Prabhu Dayal Katheria
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide financial assistance to State Government of Madhya
Pradesh for providing relief to the people affected by earthquake
particularly in Jabalpur region.
Participants: Shri Dada Baburao Pranjpe
Type of Debate: MATTERS UNDER RULE-377
Title: Need to declare Argon and Sayeed ethnic groups of Ladakh as Schedule
Tribe.
Participants: Shri P. Namgyal
Type of Debate: MATTERS UNDER RULE-377
Title: Need for construction of a railway overbridge at Wadakkanchery in
Trissur district, Kerala.
Participants: Shri S. Ajay Kumar
Type of Debate: MATTERS UNDER RULE-377
Title: Need for early execution of maintenance work of Tamil Nadu part of the
Trivendrrum-Kanyakumari National Highway No. 47.
Participants: Shri N. Dennis
Type of Debate: MATTERS UNDER RULE-377
Title: Need to sanction adequate funds to develop Munghyr in Bihar as a
tourist resort.
Participants: Shri Brahmanand Mandal
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take concrete steps to stop poaching of leopards and tigers.
Participants: Shri K.P. Singh Deo
Type of Debate: BUDGET (GENERAL)
Title: The Supplementary Demands for Grants (General), 1997-98.
(Contd.- Not Concluded)
Participants: Prof. Ompal Singh `Nidar'
Shri Nirmal Kanti Chatterjee
Shri P.C. Chacko
Shri Suresh R. Jadhav
Shri Sukhdeo Paswan
Shri Shri K.H. Muniyappa
Shri Bhakt Charan Das
Shri Mangat Ram Sharma
Shri Ramashraya Prasad Singh
Shri Virendra Kumar Singh
Shri Ranen Barman
Prof. Prem Singh Chandumajra
Shri Brahmanand Mandal
Shri Sriballav Panigrahi
Shri P. Chidambaram
Demands for Supplementary Grants (General)- Voted
Type of Debate: GOVERNMENT BILLS
Title: The Appropriation (General) No. 4 Bill, 1997-98.
Motion for Consideration
Participants: Shri P. Chidambaram
Shri Ram Naik
Prof. Rasa Singh Rawat
Motion to Pass
Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILL
Title: Disapproval of Presidental and Vice-Presidential Elections (Amendment)
Ordinance and Presidential and Vice-Presidential Elections (Second Amendment)
Bill,1997. (Concluded)
Motion for Considetation
Participants: Dr. T. Subbarami Reddy
Shri Ramakant D. Khalap
Shri Satya Pal Jain
Shri Sontosh Mohan Dev
Shri Sebastian Paul
Shri Santosh Kumar Gangwar
Shri George Fernandes
Resolution- Negatived
Motion to Pass
Type of Debate: GOVERNMENT BILLS
Title: Cotton Ginning and Pressing Factories (Repeal) Bill, 1995. (Concluded)
Motion for Consideration
Participants: Shri R.L. Jalappa
Shri Annasahib M.K. Patil
Shri Sunil Khan
Motion to Pass
Type of Debate: GOVERNMENT BILLS
Title: Indira Gandhi National Open University (Amendment) Bill,1997.
(Concluded)
Motion for Consideration
Participants: Shri Muhi Ram Saikia
Prof. Rasa Singh Rawat
Shri George Fernandes
Prof. Ompal Sing `Nidar'
Shri Ramesh Chennithala
Shri Santosh Kumar Gangwar
Shri Samik Lahiri
Shri S.R. Bommai
Motion for Pass
Type of Debate: GOVERNMENT BILLS-INTRODUCED
Title: Income Tax (Second Amendment) Bill, 1997.
Participants: Shri P. Chidambaram
(C) 1997 BY LOK SABHA SECRETARIAT