XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Tuesday, August 12/Shravana 21, 1919 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Regarding passing of the Constitution (Eighty-First Amendment) Bill.
Participants: Shri Somnath Chatterjee
Shri Sontosh Mohan Dev
Shri Sharad Yadav
Shri Madhukar Sarpotdar
Shri Jaswant Singh
Shri Rajesh Ranjan alias Pappu Yadav
Type of Debate: MESSAGES FROM RAJYA SABHA
Title: The Indira Gandhi Open University (Amendment) Bill, 1997 as passed by
Rajya Sabha on 11th August,1997.
Participants: Secretary-General
Type of Debate: MATTERS UNDER RULE-377
Title: Need to sanction adequate funds for protection and conservation of
Archaeological sites at Ghatampur, U.P.
Participants: Shrimati Kamal Rani
Type of Debate: MATTERS UNDER RULE-377
Title: Need to handover Sambhar Salt Lake to State Government of Rajasthan.
Participants: Shri Girdhari Lal Bhargava
Type of Debate: MATTERS UNDER RULE-377
Title: Need to clear the proposals of Andhra Pradesh Government for providing
drinking water in various parts of the State.
Participants: Shrimati Lakshmi Panabaka
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take steps to protect Sankosh and Gangadhar river basins from
going dry in Assam.
Participants: Shri Bijoy Handique
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide funds to State Government of Bihar for industrial
development of Aurangabad district.
Participants: Shri Virendra Kumar Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide more facilities to Khadi and Village Industries
in the country.
Participants: Shri T. Govindan
Type of Debate: MATTERS UNDER RULE-377
Title: Need to further probe into the death of Netaji Subhash Chandra Bose.
Participants: Shri Chitta Basu
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide adequate funds to State Government of Orissa for
promoting tourism in the State.
Participants: Shri Sriballav Panigrahi
Type of Debate: BUDGET (RAILWAYS)
Title: Demand for Supplementary Grants (Railways), 1997-98.
Participants: Shri Ram Vilas Paswan
Shrimati Rajni Patil
Shri Amar Roy Pradhan
Shrimati Lakshmi Panabaka
Shri Ram Naik
Justice Guman Mal Lodha
Shri K.P.Singh Deo
Shri Suresh Prabhu
Shrimati Usha Meena
Shri Ramendra Kumar
Shri Naval Kishore Roy
Shri Hardhan Roy
Shri Jai Prakash
Shri Shivanand H. Koujalgi
Shri Bhupinder Singh Hooda
Type of Debate: BUDGET (RAILWAYS)
Title: Appropriation (Railways) No. 4 Bill, 1997.
Motion for Consideration
Participants: Shri Ram Vilas Paswan
Shri Ram Naik
Motion -Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: BUDGET (GENERAL)
Title: Demands for Supplementary Grants-General,1997-98. (Not Concluded)
Participants: Prof. Chaman Lal Gupta
Prof. P.J. Kurien
Shri Chitta Basu
Shri Ram Nagina Mishra
Shri P. Namgyal
Shri George Fernandes
Prof. Ompal Singh `Nidar' (Speech Unfinished)
Type of Debate: GOVERNMENT BILLS
Title: The Presidental and Vice-Presidential Elections (Second Amendment)
Bill, 1997.
Participants: Shri Ramakant D. Khalap
Type of Debate: STATEMENT REGARDING ORDINANCE -LAID
Title: The Presidential and Vice-Presidential Elections (Amendment)
Ordinance,1997- Laid.
Participants: Shri Ramakant D. Khalap
Type of Debate: SHORT DURATION DISCUSSION (RULE-193)
Title: Further discussion regarding need for streamlining the Public
Distribution System.(Contd.-Concluded)
Participants: Shri P.C. Chacko
Shri Sebastian Paul
Prof. Rasa Singh Rawat
Shri Mohan Rawale
Shri Dileep Singh Bhuria
Shri Raghuvansh Prasad Singh
(C) 1997 BY LOK SABHA SECRETARIAT