XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Monday, August 11/Shravana 20, 1919 (Saka)
C O N T E N T S
Type of Debate: GOVERNMENT BILLS
Title: Introduction of a bill to further amend the Narcotic Drugs and
Psychotropic Substances Act, 1985.
Participants: Shri Satpal Maharaj
Type of Debate: SPECIAL MENTION
Title: Need to punish the Member(s) using unparliamentary language in the House
by Hon. Speaker.
Participants: Kumari Uma Bharati
Shri Jaswant Singh
Type of Debate: SPECIAL MENTION
Title: Demand for the creation of a separate State of Uttarakhand.
Participants: Shri Manabendra Shah
Shri Atal Bihari Vajpayee
Mr. Speaker, Shri P.A. Sangma
Type of Debate: SPECIAL MENTION
Title: Request to direct the government for retention of the recognition of
the Railway Protection Force Association is given back.
Participants: Shri P.C. Chacko
Shri Jaswant Singh
Shri Somnath Chatterjee
Shri Sontosh Mohan Dev
Mr. Deputy Speaker
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Regarding installation of Gandhiji's statue near the old National
Stadium, New Delhi.
Participants: Shri Jag Mohan
Type of Debate: SPECIAL MENTION
Title: Request to provide information whether there was any casualities in
the bomb blast in Guwahati Rajdhani Express on its way to Delhi.
Participants: Shri Paban Singh Ghatowar
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Need to provide LPG Gas Agencies in the Ghatampur Constituency of
Uttar Pradesh and issue of gas coupons to Lok Sabha Members.
Participants: Shrimati Kamal Rani
Shri Janeshwar Mishra
Mr. Chairman
Shri Madhukar Sarpotdar
Shri Nirmal Kanti Chatterjee
Shri Qamarul Islam
Type of Debate: SPECIAL MENTION
Title: Need to take steps to prevent atrocities on the weaker sections of the
country.
Participants: Shri Sudhir Giri
Type of Debate: SPECIAL MENTION
Title: Demand of a statement from the government on the area occupied by
Nepal and security of our borders.
Participants: Shri Bachi Singh `Bachda' Rawat
Type of Debate: SPECIAL MENTION
Title: Need welfare to start a new CGHS Centre in Cannanore district of
Kerala.
Participants: Shri T. Govindan
Type of Debate: SPECIAL MENTION
Title: Need to check the funds allocated to set up Industrial Development
Centre at Saran district in Bihar.
Participants: Shri Rajiv Pratap Rudy
Type of Debate: SPECIAL MENTION
Title: Need to protest with the Govt. of United States of America on their
statement that Jammu & Kashmir is a disputed territory.
Participants: Shri Mangat Ram Sharma
Shri Pramod Mahajan
Shri P. Namgyal
Shri Nirmal Kanti Chatterjee
Shri Amar Roy Pradhan
Shri Chaman Lal Gupta
Type of Debate: SPECIAL MENTION
Title: Need to draw the attention of the Ministry of Commerce in respect of
the price of sea food industry in India.
Participants: Shri N.K. Premchandran
Type of Debate: SPECIAL MENTION
Title: Demand of an ex-gratia assistance to the families of deceased killed
due to fall of water tank under construction in M/s Dawoo Motors in Greater
Noida at Gautam Budh Nagar in Uttar Pradesh on 4.8.97.
Participants: Shri Dinesh Chandra Yadav
Type of Debate: SPECIAL MENTION
Title: Need to take immediate action on `149' pending cases, investigated
by the Central Bureau of Investigation (CBI).
Participants: Shri Suresh R. Jadhav
Type of Debate: SPECIAL MENTION
Title: Demand to the Lokpal Bill in this current Session.
Participants: Shri Hannan Mollah
Type of Debate: SPECIAL MENTION
Title: Need to stop issuing notices to vacate the shops and houses of Mohan
Nagar area in Indore Contonment, Madhya Pradesh.
Participants: Shrimati Sumitra Mahajan
Type of Debate: SPECIAL MENTION
Title: Urged to draft an unanimous resolution to show our solidarity and
integrity with the people of Hong Kong and do share the joys of freedom on
the historic event of the union of Hong Kong with China.
Participants: Shri Pramothes Mukherjee
Type of Debate: SPECIAL MENTION
Title: Need to check shorting of coins in the country and request to allow
a discussion on currency and coingage management and printing of notes by
Reserve Bank of India.
Participants: Shri Ram Naik
Shri Nand Kumar Sai
Shri Shatrughan Prasad Singh
Shri Prithviraj D. Chavan
Type of Debate: SPECIAL MENTION
Title: Need to form a committee consisting of MPs and MLAs to eradicate unemployment
through Employment Assurance Scheme.
Participants: Shri Ramashraya Prasad Singh
Type of Debate: SPECIAL MENTION
Title: Demand to start Mahamaya Express train in full from Jabalpur to Jammu.
Participants: Shri Dada Baburao Paranjpe
Type of Debate: SPECIAL MENTION
Title: Need to extend financial help to construct Satyagraha Memorial at
Vakkom in Kerala.
Participants: Shri Ramesh Chennithala
Type of Debate: SPECIAL MENTION
Title: Need to establish Indian School of Mines in Bilaspur district of
Madhya Pradesh.
Participants: Shri Punnu Lal Mohle
Type of Debate: SPECIAL MENTION
Title: Need to take action to great hardships of farmers as their
cultivations are being detroyed by the agitators in Kerala.
Participants: Shri P.C. Thomas
Shri Ramesh Chennithala
Type of Debate: SPECIAL MENTION
Title: Demand of a statement from the Home Minister on the death of Sanjay
Ghosh.
Participants: Shri George Fernandes
Type of Debate: SPECIAL MENTION
Title: Regarding arrest and extradition of Shri Rongthong Phunle Dorje,
President of the United Front for Democracy who is fighting for democracy
in Bhutan.
Participants: Shri Chitta Basu
Shri George Fernandes
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Demand to direct Union Territory of Chandigarh Administration to
allot plot or houses to Cooperative Societies who have deposited money
or registered themselves before 1991.
Participants: Shri Satya Pal Jain
Type of Debate: SPECIAL MENTION
Title: Demand to give employment to a member of a family died in bomb
explosion.
Participants: Shri Mohan Rawale
Type of Debate: SPECIAL MENTION
Title: Demand to accept tanneries project and release Rs. 8 crore and 60
lakhs for the expansion of leather industry in Kanpur, Uttar Pradesh.
Participants: Shri Jagat Vir Singh `Drona'
Type of Debate: SPECIAL MENTION
Title: Demanded to grant permission to the State Govt(s) to start construction
work on forest and having area less than 50 hectares.
Participants: Shri Girdhari Lal Bhargav
Type of Debate: MATTERS UNDER RULE 377
Title: Need for construction of Railway line between Dahanu and Nasik,
Maharashtra.
Participants: Shri Chintaman Wanaga
Type of Debate: MATTERS UNDER RULE 377
Title: Need for uniterrupted supply of gas and power to the industries in
Taj Trapezium Zone.
Participants: Prof. Ompal `Nidar' Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Need to review the functioning of Jawahar Rojgar Yojna in the country
particularly in Gujrat.
Participants: Shri N.J. Rathva
Type of Debate: MATTERS UNDER RULE 377
Title: Need to clear the pending proposal of State Government of Andhra
Pradesh for installation of public telephones in remote areas.
Participants: Dr. T. Subbarami Reddy
Type of Debate: MATTERS UNDER RULE 377
Title: Need to provide financial assistance to State Government of Bihar for
providing relief to the people affected by heavy rains in North Bihar.
Participants: Prof. Ajit Kumar Mehta
Type of Debate: MATTERS UNDER RULE 377
Title: Need for comprehensive policy on mining of precious stones in North
Chhota-Nagpur, Bihar.
Participants: Shri Mahabir Lal Bishvakarma
Type of Debate: MATTERS UNDER RULE 377
Title: Need for allotment of forest land for wind farms in Karnataka.
Participants: Shri K.C. Kondaiah
Type of Debate: BUDGET (RAILWAYS)
Title: Demand for Supplementary Grants (Railways),1997-98.
(Contd.-Not Concluded)
Participants: Shri Anant Gangaram Geete
Shri Iliyas Azmi
Shri Ram Vilas Paswan
Shri Bhanu Pratap Singh Verma
Shri Mullappally Ramachandran
Shri Shatrughan Prasad Singh
Shri Major Singh Uboke
Shri Ramen Barman
Shri Rajesh Ranjan alias Pappu Yadav
Shri Suresh R. Jadhav
Shri Amar Roy Pradhan
Shri P.S. Gadhavi
Shri Mangat Ram Sharma
Shri Basu Deb Acharia
Shri Brahmanand Mandal
Shri G.M. Banatwalla
Shri Rambahadur Singh
Shri Anil Kumar Yadav
Vaidya Dau Dayal Joshi
Shri Kodikunnil Suresh
Dr. Arun Kumar Sharma
Shri Anandro Vithoba Adsul
Shri Sunil Khan
Shri Brij Bhushan Tiwari
Shri Chandrabhushan Singh
Shri K.P. Singh Deo
Shri Surendra Yadav
Shri Mahendra Singh Bhati
Shri R. Sambasiva Rao
Shri A.G.S. Ram Babu
Shri P. Kodanda Ramaiah
Shri Satya Pal Jain
Shri Ramashraya Prasad Singh
Shri P. Upendra
Shri Prabhu Dayal Katheria
Shri P.C. Thomas
Shri Chhatrapal Singh
Shrimati Lakshmi Panabaka
Dr. Amrit Lal Bharti
Shri Bheru Lal Meena
Shri Sukhdeo Paswan
Shri Manoj Kumar Sinha
Dr. Satyanarayan Jatia
Shri Punnu Lal Mohale
Prof. Ompal Singh `Nidar'
Shri Mohan Rawale
Type of Debate: STATEMENT BY MINISTER
Title: Regarding accident in Madras Fertilizers Limited (MFL)'s Substantial
Expansion and modernization Project on 8.8.1997, near, Mandi, Chennai.
Participants: Shri M. Arunachalam
Type of Debate: SHORT DURATION DISCUSSON (RULE-193)
Title: Further discussion on the need for streamlining the Public
Distribution System. (Contd.-Not Concluded)
Participants: Shri Rambahadur Singh
Dr. T. Subbarami Reddy
Shri Bachi Singh `Bachda' Rawat
Shri N.K. Premchandran
Type of Debate: HALF-AN-HOUR DISCUSSION (RULE-55)
Title: Regarding effective implementaton of Integrated Rural Development
Programmes (IRDP).
Participants: Shri Shivraj Singh
Shri Santosh Kumar Gangwar
Dr. Satyanarayan Jatya
Shri Kinjarappu Yerrannaidu
(C) 1997 BY LOK SABHA SECRETARIAT