XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Friday, August 08/Shravana 17, 1919 (Saka)
C O N T E N T S
Type of Debate: References in the House
Title: References made to the 55th anniversary of the `Quit India Movement'
launched on 9th August,1942 under the leadership of Mahatma Gandhi and
paid homage to the patriots who sacrified their lives.
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: PRESENTATION OF PETITION
Title: Presentation of petition signed by Vice Admiral R.B. Suri (Retd.),
Vice-President, Navy Foundation, New Delhi, Maj. Gen. S.C. Suri (Retd.) and
others regarding anomalies arising due to recommendation of Fifth Pay
Commission in matters of pay, allowances, etc. of serving Armed Forces and
Ex-Servicemen with Comparable Categories of other Central Govt. Employees.
Participants: Shri Prakash Mani Tripathi
Type of Debate: BUSINESS OF HOUSE
Title: Statement regarding Govt. Business for the week commencing on 11th
August'1997.
Participants: Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Alleged attempt to create violence by some elements in Uttar Pradesh.
Participants: Shri Atal Bihari Vajpayee
Shri Srikant Jena
Shri Somnath Chatterjee
Dr. Murli Manohar Joshi
Shri Rajiv Pratap Rudy
Shri Ramsagar
Shri Surendra Yadav
Shri Iliyas Azmi
Shri Jagat Veer Singh `Drona'
*m10 Shri Brij Bhushan Tiwari
Type of Debate: SPECIAL MENTION
Title: Demand to enact legislation to nullify the judgment delivered by
Supreme Court for closing down industrial units in and around Delhi.
Participants: Shri Basu Deb Acharia
Shri Chandra Shekhar
Shri Somnath Chatterjee
Shri Madhukar Sarpotdar
Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Regarding agitation on government's decision to implement Essential
Commodities Act for another five years.
Participants: Shri Bhagwan Shankar Rawat
Shri Rajendra Agnihotri
Type of Debate: SPECIAL MENTION
Title: Demand to form Joint Parliamentary Committee to investigate C.R.B.
Capital Scam and need to insure the deposit in the Non-Banking Financial
Companies.
Participants: Shri Ram Naik
Shri Satpal Maharaj
Type of Debate: SPECIAL MENTION
Title: Demand of grants from the Emergency Relief Fund to the poor farmers to
save them from starvation in Bihar.
Participants: Shri Ram Kripal Yadav
Type of Debate: SPECIAL MENTION
Title: Demand of Special Assistance Packages to provide infrastructure in
Eastern Uttar Pradesh.
Participants: Shri Manoj Kumar Sinha
Shri Chandra Shekhar
Shri Atal Bihari Vajpayee
Type of Debate: SPECIAL MENTION
Title: Need to take steps to provide Super Five Quality Rate to `Paddy
P.R.106' to the paddy growers of Punjab.
Participants: Shri Mohan Singh
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Further discussion on the need for streamlining the Public
Distribution System, raised by Shri Sriballav Panigrahi on the 7th August,
1997. (Not Concluded)
Participants: Shri Anant Gangaram Geete
Shri I.K. Gujral, the Prime Minister
Shri Mahendra Singh Bhati
Shri C. Narayana Swamy
Shri Ram Kripal Yadav
Shri Ram Bahadur Singh (Speech Unfinished)
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The High Court of Gujarat (Establishment of a Permanent Bench at Rajkot)
Bill,1997.
Participants: Shri Dileep Sanghani
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Siddeshwar National Technical University Bill,1997.
Participants: Shri Lingaraj Valyal
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997. (Amendment of artical 311)
Participants: Shri Basu Deb Acharia
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997. (Amendment of artical 58, etc.)
Participants: Shri George Fernandes
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997 (Insertion of new article
151A,etc.)
Participants: Shri G.A. Charan Reddy
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Compulsory Physical Education and Sports Bill,1997.
Participants: Shri Vijay Goel
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997. (Insertion of new article
9A, etc.)
Participants: Shri G.A. Charan Reddy
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997. (Insertion of new article 31)
Participants: Shri Chitta Basu
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997. (Insertion of new article
74A, etc.)
Participants: Shri Chitta Basu
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997. (Substitution of new article
for article 48A)
Participants: Shri Chitta Basu
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Constitution (Amendment) Bill,1997. (Amendment of article 239AA)
Participants: Shri Krishan Lal Sharma
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Jamia Millia Islamia (Amendment) Bill,1997.(Amendment of Long
Title etc.)
Participants: Shri G.M. Banatwala
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Further discussion on the motion for consideration of the Abolition of
Begging Bill,1996 moved by Dr. T. Subbarami Reddy on 2nd May, 1997. The motion
was negatived.
Participants: Shri K. Parsuraman
Prof. Om Pal Singh `Nidar'
Shrimati Bhagwati Devi
Shri Satya Pal Jain
Shri Hannan Mollah
Shri Nandkumar Sai
Shri Suresh R. Jadhav
Shri Dwaraka Nath Das
Shri Girdhari Lal Bhargava
Shri Prabhu Dayal Katheria
Dr.Safiqur Rahman Barq
Shri Balwant Singh Ramoowalia
Type of Debate: PRIVATE MEMBERS' BILLS
Title: The Private Investigators Bill, 1996, moved by Shri Amar Pal Singh.
The discussion was not concluded.
Participants: Shri Amar Pal Singh
Prof. Rasa Singh Rawat (Speech unfinished)
(C) 1997 BY LOK SABHA SECRETARIAT