XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, August 07/Shravana 16, 1919 (Saka)
C O N T E N T S
Type of Debate: GOVERNMENT BILLS
Title: The High Court and Supreme Court Judges (Conditions of Service)
Amendment Bill,1997.
Participants: Shri Ramakant D. Khalap
Type of Debate: SPECIAL MENTION
Title: Demand of CBI inquiry in Nand Kishore Rungta's murder case and need to
take action against culprits.
Participants: Shri Amar Pal Singh
Type of Debate: SPECIAL MENTION
Title: Demand to transfer Shri S.C. Biswas, Joint Director, CBI Patna, Bihar.
Participants: Prof. Ajit Kumar Mehta
Type of Debate: SPECIAL MENTION
Title: Demand of inquiry against District Megistrate Bijnoar, Uttar Pradesh.
Participants: Shri Mangal Ram Premi
Type of Debate: SPECIAL MENTION
Title: Demand for Constitutional Amendment in corporating Dogri language in
the Eighth Schedule of the Constitution.
Participants: Shri Hannan Mollah
Type of Debate: SPECIAL MENTION
Title: Regarding status of investigation about missing of three family
members of Shri Prabhu Dayal Katheria (MP).
Participants: Shri Prabhu Dayal Katheria
Shri Atal Bihari Vaypayee
Shri Somnath Chatterjee
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Demand to allow twenty-five percent of the export to powerloom sector
and to consider all varieties of cloth allowed to be woven by powerloom
sector.
Participants: Dr. K.P. Ramalingam
Type of Debate: SPECIAL MENTION
Title: Regarding harassment of the shopkeepers of `M' Block, Greater Kailash
Market by Income Tax Officer under Voluntary Disclosure Scheme.
Participants: Shrimati Sushma Swaraj
Shrimati Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Demand of recognition to Railway Protection Force Association.
Participants: Shri Brij Bhushan Tiwari
Type of Debate: SPECIAL MENTION
Title: Demand to rehabilitate the people dislocated due to construction of
Ranjit Dam and need to construct bridge on Ravi River to link Punjab and
Jammu.
Participants: Shri Chaman Lal Gupta
Type of Debate: SPECIAL MENTION
Title: Demand to associate the Members of Parliament (MPs) in the Employment
Assurance Scheme.
Participants: Shri Virender Kumar Singh
Mr. Deputy Speaker
Shri Srikant Jena
Shri Nitish Kumar
Shri Nirmal Kanti Chatterjee
Type of Debate: SPECIAL MENTION
Title: Demand of central funds to construct Jevar and Yakubpur Dams to
control flood situation in Khurja, Uttar Pradesh.
Participants: Shri Ashok Pradhan
Shri Srikant Jena
Shri Iliyas Azami
Type of Debate: SPECIAL MENTION
Title: Regarding atrocities committed by police on Samajvadi Party workers at
Agra, U.P.
Participants: Shri Harivansh Sahay
Type of Debate: SPECIAL MENTION
Title: Need to take steps to the problems of farmers in Kerala due to fall in
price of coconut and rubber.
Participants: Shri E. Ahamed
Type of Debate: SPECIAL MENTION
Title: Regarding atrocities committed on Backward classes by the police in
Satna district of Madhya Pradesh.
Participants: Shri Sukh Lal Kushwaha
Type of Debate: SPECIAL MENTION
Title: Demand of central grants to control floood situation in Basti, Uttar
Pradesh.
Participants: Shri Shriram Chauhan
Type of Debate: SPECIAL MENTION
Title: Regarding environmental pollution due to mismanagement in Bihar
Castic and Chemicals Factory.
Participants: Shri Brajmohan Ram
Type of Debate: SPECIAL MENTION
Title: Demand to implement Ganga Action Plan Phase-II to control Yamuna river
pollution.
Participants: Shri Bhagwan Shankar Rawat
Type of Debate: SPECIAL MENTION
Title: Regarding construction of a bus stand at Krishnagiri in Tamil Nadu.
Participants: Shri C. Narasimhan
Type of Debate: SPECIAL MENTION
Title: Need to stop dumping of overburden of the Western Coalfields Ltd. and
take measures to help farmers and villages affected due to flood, in
Maharashtra.
Participants: Shri Rajabhau Thakare
Type of Debate: SPECIAL MENTION
Title: Demand of new railway lines in Bihar and need to modernize Motihari
Railway station.
Participants: Shri Radha Mohan Singh
Type of Debate: SPECIAL MENTION
Title: Need to restart N.T.C. Mills at Byawar and Kishangarh and give
employment to the workers.
Participants: Prof. Rasa Singh Rawat
Type of Debate: SPECIAL MENTION
Title: Regarding disinvestment of shares of Modern Food Industry.
Participants: Shri Suresh R. Jadhav
Type of Debate: SPECIAL MENTION
Title: Need to provide additional flights from Thiruvananthapuram and
Kozhikode sector to Gulf Countries.
Participants: Shri Kodikunnil Suresh
Type of Debate: SPECIAL MENTION
Title: Demand to enhance the allocation of foodgrains for the State of
Kerala.
Participants: Shri S. Ajay Kumar
Shri Mullappally Ramachandran
Type of Debate: SPECIAL MENTION
Title: Demand to exempt Workers' Welfare Fund Board from paying taxes.
Participants: Shri N.K. Premchandran
Type of Debate: SPECIAL MENTION
Title: Need to extends all help to State Govt(s). of North East Region to
combat the extremists and their nefarious activities.
Participants: Shri Badal Choudhury
Type of Debate: SPECIAL MENTION
Title: Demand to spend the central grants for Employment Assurance Scheme
with the consent of the Members of Parliament and need to fix some guidelines.
Participants: Shri Sohanveer
Type of Debate: SPECIAL MENTION
Title: Regarding corruption and mismanagement of funds allocated for Jawahar
Rojgar Yojana, Employment Assurance Schemes etc.
Participants: Shri Ramshakal
Type of Debate: SPECIAL MENTION
Title: Demand to allocate central fund for the completion of dams at Ganga
River in Kanpur.
Participants: Shri Jagat Vir Singh `Drona'
Type of Debate: SPECIAL MENTION
Title: Demand for the revival of mills under National Textile Corporation.
Participants: Dr. Laxminarayan Pandey
Type of Debate: SPECIAL MENTION
Title: Need to direct the Haryana Govt. to rehabilitate Eighty
Bengali-Refugee widow families along with their minor children who were
brought to Karnal.
Participants: Dr. Asim Bala
Type of Debate: SPECIAL MENTION
Title: Regarding critical situation of floods in the Purnia district of Bihar
and need to construct the road.
Participants: Shri Rajesh Ranjan `Pappu Yadav'
Type of Debate: SPECIAL MENTION
Title: Demand of claims and insurance money for storing the potatoes in the
cold storage to the potato growers in Uttar Pradesh.
Participants: Shri D.P. Yadav
Type of Debate: SPECIAL MENTION
Title: Demand of relief and inquiry into the accident of water tank in which
several laboures killed in D.C.M.-Dawoo, Uttar Pradesh.
Participants: Dr. Ramesh Chand Tomar
Type of Debate: SPECIAL MENTION
Title: Regarding kidnapping of Jain saint in Karnataka and need to
make security arrangements for them.
Participants: Shri Anant Gude
Type of Debate: SPECIAL MENTION
Title: Regarding sale of a map by the Archive Gallery displaying Pak-Occupied
Kashmir (POK) and India's border as a part of China and Bhutan.
Participants: Shri Shivraj Singh
Type of Debate: SPECIAL MENTION
Title: Regarding pollution in the drinking water due to tanneries and mineral
industry at Unnao in Uttar Pradesh.
Participants: Shri Devi Bux Singh
Type of Debate: SPECIAL MENTION
Title: Need to restart train from Tundla to Mathura.
Participants: Dr. Ram Vilas Vedanti
Type of Debate: SPECIAL MENTION
Title: Regarding recruitment by the Prasar Bharti Board.
Participants: Shri Rameshwar Patidar
Type of Debate: SPECIAL MENTION
Title: Need to stop spray of malaria pesticides with fogging machine as it
spread diseases.
Participants: Vaidh Dau Dayal Joshi
Type of Debate: SPECIAL MENTION
Title: Need to allocate funds for the maintenance and completion of National
Highways in Rajasthan.
Participants: Shri Girdhari Lal Bhargav
Type of Debate: SPECIAL MENTION
Title: Regarding demands of seasonal staff of the Central Water Commission in
Bihar and West Bengal.
Participants: Shri Sunil Khan
Type of Debate: SPECIAL MENTION
Title: Regarding fire in the Coking Coal Limited of Badkakana in Bihar.
Participants: Shri Mahabir Lal Vishwakarma
Type of Debate: SPECIAL MENTION
Title: Need to check the violence created by terrorists and naxalites at
Eastern Area of Madhya Pradesh connected with Bihar Border.
Participants: Shri Nand Kumar Sahu
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take effective steps to check atrocities against women and
children in the country particularly, in Delhi.
Participants: Shri Krishan Lal Sharma
Type of Debate: MATTERS UNDER RULE-377
Title: Need to expedite work on electrification and doubling of railway track
between Daund and Gulbarga.
Participants: Shri Lingaraj Valyal
Type of Debate: MATTERS UNDER RULE-377
Title: Need to prepare comprehensive development programme for export of
vegetables and fruits from Saran district of Bihar.
Participants: Shri Rajiv Pratap Rudy
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide sufficient funds for promotion of Solar Energy.
Participants: Dr. B.N. Reddy
Type of Debate: MATTERS UNDER RULE-377
Title: Need to exempt residents of Ladakh region of J & K from the payment of
Income Tax.
Participants: Shri P. Namgyal
Type of Debate: MATTERS UNDER RULE-377
Title: Need to issue new licence for setting up a Sugar Mill in Supaul
district, Bihar.
Participants: Shri Dinesh Chandra Yadav
Type of Debate: MATTERS UNDER RULE-377
Title: Need to introduce `Inner-Line Permit' to restrict non-tribal
settlement in Tripura.
Participants: Shri Badal Choudhury
Type of Debate: MATTERS UNDER RULE-377
Title: Need to build a National Highway between Mukuntharayan Chartram
Dhanushkodi, Tamil Nadu.
Participants: Shri S.P. Udayappan
Type of Debate: BUDGET (RAILWAYS)
Title: Demand for Supplementary Grants of Railways, 1997-98. (Not Concluded)
Participants: Dr. Laxminarayan Pandey
Shri Sriballav Panigrahi
Shri Qamarul Islam
Dr. Asim Bala
Shri Nitish Kumar
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Regarding need for streamlining the Public Distribution System.
(Not Concluded)
Participants: Shri Sriballav Panigrahi
Shrimati Jayawanti Navinchandra Mehta
Shri V.V. Raghavan
Shri Balai Chandra Ray
Shri Suresh R. Jadhav
Shri Harbhajan Lakha
Prof. Prem Singh Chandumajra
Shri Shivraj Singh
Shri Bheru Lal Meena
Shri Nawal Kishore Rai
Shri Badal Choudhury
(C) 1997 BY LOK SABHA SECRETARIAT