XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Wednesday, August 06, 1997/Shravana 15, 1919 (Saka)
C O N T E N T S
Type of Debate: REFERENCES IN THE HOUSE
Title: References made to the 52nd anniversary of the dropping of atomic
bombs on the Japanese cities of Hiroshima and nagasaki (Japan)
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: SPECIAL MENTION
Title: Demand to preserve the territorial integrity of Manipur.
Participants: Shri Th. Chaoba Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to look into grievances of Medical Students who have graduated
from Russia.
Participants: Dr. Ramesh Chand Tomar
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide civic amenities in Railway colonies in Delhi.
Participants: Shri Jai Prakash Agarwal
Type of Debate: MATTERS UNDER RULE-377
Title: Need to clear the proposal of State Government of Orissa for
augmenting water supply to the water scarcity areas of Sonepur district.
Participants: Shri K.P. Singh Deo
Type of Debate: MATTERS UNDER RULE-377
Title: Need to look into irregularities in implementation of Employment
Assurance and Literacy Schemes in Jahanabad Parliamentary Constituency, Bihar.
Participants: Shri Ramashray Prasad Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to connect Satna city in Madhya Pradesh by air.
Participants: Shri Sukh Lal Kushwaha
Type of Debate: MATTERS UNDER RULE-377
Title: Need to ensure payment of wages to the workers under Central Schemes
in Mandala, Madhya Pradesh.
Participants: Shri Faggan Singh Kuleste
Type of Debate: GOVERNMENT BILLS
Title: Further discussion on the Insurance Regulatory Authority Bill,1996
moved by Shri P. Chidambaram on the 24th July, 1997.(The Bill was withdrawn)
Motion for Consideration
Participants: Shri P. Chidambaram
Shri Nirmal Kanti Chatterjee
Shri Ram Naik
Shri Guman Mal Lodha
Shri Shiv Raj Singh
Shri Dr. Murli Manohar Joshi
Shri Atal Bihari Vajpayee
Shri Chandra Shekhar
Shri George Fernandes
Shri Chitta Basu
Shri Sunderlal Patwa
Shri George Fernandes
Shri Santosh Mohan Dev
Shri I.K. Gujral, the Prime Minister
Type of Debate: SHORT DURATION DISCUSSION (RULE-193)
Title: Discussion regarding heavy loss of lives and property due to natural
calamities raised by Shri Prahalad Singh on the 5th August, 1997.
(Contd.-concluded)
Participants: Shri Uddhab Barman
Shri Sunder Lal Patwa
Shri B.K. Gadhvi
Shri Nawal Kishore Rai
Shri Surender Singh
Shri Bhakta Charan Das
Shri Madhukar Sarpotdar
Shri Harin Pathak
Shri K.P. Singh Deo
*m10 Shri Harivansh Sahai
Shri Jochim Baxla
Shri Amar Roy Pradhan
Shri C. Narayana Swamy
Shri Ramendra Kumar
Shri E. Ahamed
Shri Chaturanan Mishra
Type of Debate: HALF-AN-HOUR DISCUSSION (RULE-55)
Title: Shri Jagmohan raised a discussion on points arising out of the answer
given by the Minister of Home Affairs on 29-07-97 to Starred Question No.32
regarding fire incident in Uphar Cinema in Delhi.
Participants: Shri Jag Mohan
Prof. Rasa Singh Rawat
Shri Mohd. Maqbool Dar
(C) 1997 BY LOK SABHA SECRETARIAT