XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Tuesday, August 05, 1997/Shravana 14, 1919 (Saka)
C O N T E N T S
Type of Debate: BUDGET (GENERAL)
Title: Demand for Supplementary Grants (General),1997-98.
Participants: Shri Satpal Maharaj
Type of Debate: SPECIAL MENTION
Title: Withholding of implementation of Fifth Pay Commission's Recommendations.
Participants: Shri Pramod Mahajan
Shri Jag Mohan
Shri Ajoy Mukhopadhyay
Shri Basu Deb Acharia
Shri George Fernandes
Shri P. Chidambaram
Shri I.D. Shami
Shri Jaswant Singh
Shri Mulayam Singh Yadav
Shri Santosh Mohan Dev
Shri Rupchand Pal
Shrimati Geeta Mukherjee
Shri Ajay Chakraborty
Shri Dhirendra Agarwal
Type of Debate: SPECIAL MENTION
Title: Demand to increase rationing quota y the Central Government to Delhi
to ful fill the supply of wheat and rice to the people living below poverty
line.
Participants: Shri Lal Bihari Tiwari
Type of Debate: SPECIAL MENTION
Title: Regarding a superlative human effort made by a young handicapped
who successfully swum across the English Channel.
Participants: Shri Nirmal Kanti Chatterjee
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Demand for early approval to the pending irrigation projects in Uttar
Pradesh.
Participants: Shri Santosh Kumar Gangwar
Type of Debate: SPECIAL MENTION
Title: MPs Local Area Development Scheme.
Participants: Shri Sukhdeo Paswan
Shri Ram Vilas Paswan
Shri Nitish Kumar
Shri Nirmal Kanti chatterjee
Shri G.A. Charan Reddy
Mr. Deputy Chairman
Shri Qamarul Islam
Shri Sunderlal Patwa
Shri Jagmohan
Type of Debate: SPECIAL MENTION
Title: Demand of issuing ruling by the Speaker on disparity of allocation of
gas coupons to Rajya Sabha and Lok Sabha members.
Participants: Dr. K.P. Ramalingam
Shri Tiruchi Siva
Shri Qamarul Islam
Dr. Shafiqur Rahman Barq
Type of Debate: SPECIAL MENTION
Title: Need to implement crop insurance scheme and demand of long term
scheme to control floods.
Participants: Prof. Prem Singh Chandumajra
Type of Debate: SPECIAL MENTION
Title: Regarding assurance to implement court's order to install Mahatma
Gandhi's statue at India Gate before 14th August.
Participants: Shri Chandra Shekhar
Shri Rajesh Pilot
Shri Ram Vilas Paswan
Kunwar Sarvaraj Singh
Shri Atal Bihari Vajpayee
Type of Debate: SPECIAL MENTION
Title: Demand to supply sufficient electricity to the Cement Unit of India
and need to improve the management of Cement Corporation of India.
Participants: Dr. Laxminarayan Pandey
Type of Debate: SPECIAL MENTION
Title: Demand of legislation for agricultural workers.
Participants: Shri Hannan Mollah
Shri Basu Deb Acharia
Type of Debate: SPECIAL MENTION
Title: Demand to start TV Transmission Centres in Maharashtra.
Participants: Shri Hansraj Ahir
Type of Debate: SPECIAL MENTION
Title: Regarding provision of taking oath in urdu language for Members of
Uttar Pradesh Legislative Assembly (MLA(s).
Participants: Shri Kanwar Sarvaraj Singh
Shri Iliyas Azmi
Type of Debate: SPECIAL MENTION
Title: Demand to open LPG Agencies at Mohamadi and Tihani villages in
Shahabad constituency of Uttar Pradesh.
Participants: Shri Iliyas Azmi
Type of Debate: SPECIAL MENTION
Title: Need to make arrangements to stop train accidents.
Participants: Shri Shivraj Singh
Type of Debate: SPECIAL MENTION
Title: Regarding problem of unemployment and need to implement employment
schemes for the job seekers.
Participants: Shri Hardhan Roy
Type of Debate: MATTERS UNDER RULE-377
Title: Need to increase import duty on newsprint to save indigenous paper mills
from closure.
Participants: Prof. Om Pal `Nidar' Singh
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take steps for protection of medicinal herbs in Gumala district
of Bihar.
Participants: Shri Lalit Oraon
Type of Debate: MATTERS UNDER RULE-377
Title: Need to entrust maintenance work of National Highway No. 52 between
Balipara and Jonai in the North Bank of Assam to the Directorate General of
Border Roads.
Participants: Shri Iswar Prasanna Hazarika
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take steps to check illegal mining of Coal in the country.
Participants: Prof. Ajit Kumar Mehta
Type of Debate: MATTERS UNDER RULE-377
Title: Need to grant more functional autonomy to Mahanagar Telephone
Nigam Limited (MTNL).
Participants: Sri Anant Gangaram Geete
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide civic amenities to residents of Union Territory of
Chandigarh.
Participants: Shri Satya Pal Jain
Type of Debate: MATTERS UNDER RULE-377
Title: Need to take steps to check incidents of burning alive of the people
due to practising of sorcery in Andhra Pradesh.
Participants: Shri G.A. Charan Reddy
Type of Debate: MATTERS UNDER RULE-377
Title: Need to provide employment to people whose land has been acquired for
Indira Gandhi Centre for Atomic Research at Kalpakkam, Tamil Nadu.
Participants: Shri K. Parasuraman
Type of Debate: SHORT DURATION DISCUSSION (RULE-193)
Title: Discussion on the heavy loss of lives and property due to Natural
Calamities. (Not Concluded)
Participants: Shri Prahalad Singh
Shri Iswar Prasanna Hazarika
Shrimati Geeta Mukherjee
Shri Sukh Ram
Shri Nitish Kumar
Shri Uddab Barman (Speech Unfinished)
Type of Debate: GOVERNMENT BILL
Title: Discussion on the Insurance Regulatory Authority Bill,1996 moved by
Shri P. Chidambaram on the 24th July, 1997 (Contd.-Not Concluded).
Participants: Shri Basu Deb Acharia
Shri Jaswant Singh
Shri Chitta Basu
Shri A.C. Jos
Shri Suresh Prabhu
Shri Pramothes Mukherjee
Shri E. Ahamed
Shri Nirmal Kanti Chattarjee
Shri Rajiv Pratap Rudy
Shri Ajoy Mukhopadhyay
Dr. Laxminarayan Pandey
Justice Guman Mal Lodha
(C) 1997 BY LOK SABHA SECRETARIAT