ody>

XI LOK SABHA DEBATES, SESSION V (Monsoon)
PART II- PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS


----------------------------------------------------


Friday, August 01, 1997 / Shravana 10, 1919 (Saka)


C O N T E N T S  		






Type of Debate: BUSINESS OF THE HOUSE



Title:	Government Business during the week commencing Monday, the 4th August,
1997.



Participants:	Shri Srikant Jena









Type of Debate: SPECIAL MENTIONS



Title:	Regarding the Members' salaries, allowances and other facilities.

Participants:   Shri Nitish Kuamr








Shri Srikant Jena








Shri Sontosh Mohan Dev








Shri Ram Vilas Paswan








Shri Rajesh Pilot








Shri Mohammad Maqbool Dar









Type of Debate: BUSINESS OF THE HOUSE



Title: 	Submissions by Members.



Participants:	Shri Santosh Kumar Gangawar








Vaidya Dau Dayal Joshi








Shri Bachi Singh `Bachada' Rawat








Lt. General Prakash Mani Tripathi








Prof. Ajit Kumar Mehta








Shri Ram Tahal Chowdhary








Prof. Prem Singh Chandumajra








Shri Jai Prakash Agarwal








Shri Basu Deb Acharia









Type of Debate: GOVERNMENT BILLS



Title:	Essential Commodities (Special Provisions) Amendment Bill,1997.

Participants:Shri Raghuvansh Prasad Singh







Shri Shyam Bihari Mishra









Type of Debate: SPECIAL MENTION	



Title: 	Need to make provision for overburden of  Central Coal Fields Limited
being thrown in the Damodar River.



Participants:   Shri Ravindra Kumar Pandey









Type of Debate: SPECIAL MENTION



Title:	Non-payment of salaries of employees and workers of the various Public
Sector Undertakings.


Participants:    Shri Shivaraj Singh








Shri Basu Deb Acharia









Type of Debate: SPECIAL MENTION



Title:  Need to check the eviction of dalit community settled at Katra No. 282,
Bara Hindurao, Delhi.



Participants:   Shri Vishambhar Prasad Nishad









Type of Debate: SPECIAL MENTION



Title: 	Need to trace the lost pilgrims of Amarnath Yatra, compensation to
the affected Yatries; and to take steps for early release of son of Shri Achal
Agrawal Kidnapped from Agra, Uttar Pradesh.



Participants:	Shri Bhagwan Shankar Rawat









Type of Debate: SPECIAL MENTION



Title:	Demand for early completion of BPDP Project and bridges on some
rivers flowing in Bihar.



Participants:	Shri R.L.P Verma









Type of Debate: SPECIAL MENTION



Title: 	Demand for action against the Commandant of the RaniKhet Cantonment,
Uttar Pradesh, demolishing the Vivekanand Vidya Mandir and compensation to


the same.



Participants:	Shri Bachi Singh `Bachda' Rawat









Type of Debate: SPECIAL MENTION



Title:	Need to provide OFC telephone facilities in the Murena Parliamentary
Constituency.



Participants:	Shri Ashok Argal









Type of Debate: SPECIAL MENTION



Title:	Need to resolve the crisis in the Steel Rerolling Mills in the
secondary sector.



Participants:	Shri K.C. Kondaiah









Type of Debate: SPECIAL MENTION



Title:	Demand for clearance and fund allocation to the Waste Land Development
Scheme for the Bundelkhand region, Uttar Pradesh.



Participants:	Shri Bhanu Pratap Singh Verma









Type of Debate: SPECIAL MENION



Title:	Need to check the activities of the ISI agents working in the different
parts of the country.



Participants:  Prof. Ajit Kumar Mehta

		








Type of Debate: SPECIAL MENTION



Title:	Request for sending an expert team to study the heavy soil erosion by
the Narayani River flowing at the border of Bihar and Uttar Pradesh.



Participants: 	Shri Ram Nagina Mishra









Type of Debate: STATEMENT BY MINISTER



Title:	Issue of seeking Army Assistance by the CBI for execution of a warrant
of arrest in Patna.



Participants:  Shri Indrajit Gupta








Shri Devendra Prasad Yadav








Shri Nitish Kumar








Shri Pinaki Mishra








Mr. Chairman








Shri Indrajit Gupta









Type of Debate: DECISION/OBSERVATAION BY THE CHAIR



Title:	Installation of new Cameras in the Chamber.



Participants:	Mr. Chairman (Shri Chita Basu)









Type of Debate: NO-DAY-YET-NAMED MOTION (RULE-198)



Title:	Discussion on the motion moved by Shri Sharad Pawar on the 29th July,
1997 regarding atrocities committed on dalits in Mumbai, Nagpur and other 


places in the state of Maharashtra and in other parts of the country.



Participants:   Mr. Chairman (Shri Chitta Basu)








Shri Narayan Gajanan Athawalay








Shri Pramothes Mukherjee








Shri G.M.  Banatwalla









Type of Debate: PRIVATE MEMBERS' RESOLUTION



Title:	Illegal immigrants.



Participants:	Shri Girdhari Lal Bhargava








Shri Satya Deo Singh








Dr. Prabin Chandra Sarma








Shri Bhagwan Shankar Rawat








Shri Suresh Prabhu








Shri Mohd. Maqbool Dar








Shri Jagat Vir Singh Drona









Type of Debate:	PRIVATE MEMBERS' RESOLUTION



Title:	Widespread corruption in every walk of life.



Participants:	Shri Ram Chauhan








Shri Prithviraj D. Chavan








Prof. Rasa Singh Rawat


 (C) 1997  BY LOK SABHA SECRETARIAT