XI LOK SABHA DEBATES,   Session V (Monsoon) 

Friday, July 25, 1997/Sravana 3, 1919 (Saka)


*t21

Type of Debate: PRIVATE MEMBERS BILLS

Title: 	Recovery of Debts due to Banks and Financial Institutions (Amendment)
Bill (Amendment of section 1, etc.),1997.

TEXT :
 15.43 hrs.

SHRI GEORGE FERNANDES (NALANDA):



¸ÉÒ VÉÉVÉÇ  ¡òxÉÉÇÆb÷ÒVÉ (xÉɱÉÆnùÉ):  ={ÉÉvªÉIÉ VÉÒ, ¨ÉèÆ |ɺiÉÉ´É Eò®úiÉÉ ½þÚÆ ÊEò ¤ÉèÆEòÉäÆ
+Éè®ú Ê´ÉiiÉÒªÉ ºÉƺlÉÉ+ÉäÆ EòÉä ¶ÉÉävªÉ @ñhÉ ´ÉºÉÚ±ÉÒ +ÊvÉÊxɪɨÉ, 1993 ¨ÉäÆ +Éè®ú  ºÉƶÉÉävÉxÉ  Eò®úxÉä  ´ÉɱÉä
Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ +xÉÖ¨ÉÊiÉ nùÒ VÉÉB*


MR. DEPUTY-SPEAKER: The question is:


        "That leave be granted to introduce a Bill further to amend the
        Recovery  of Debts Due to Banks and Financial Institutions Act,
        1993."

			The motion was adopted.


 -----

SHRI GEORGE FERNANDES (NALANDA):



¸ÉÒ VÉÉVÉÇ ¡òxÉÉÇÆb÷ÒVÉ :  ={ÉÉvªÉIÉ VÉÒ, ¨ÉèÆ Ê´ÉvÉäªÉEò {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úiÉÉ ½þÚÆ*





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