XI LOK SABHA DEBATES, Session V (Monsoon) XI LOK SABHA DEBATES, Session V (Monsoon) Friday, July 25, 1997/Sravana 3, 1919 (Saka)
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Type of Debate: PRIVATE MEMBERS BILLS
Title: Maharashtra Reorganisation Bill,1997. TEXT : 15.41-1/2 hrs.SHRI DATTA MEGHE (RAMTEK):
¸ÉÒ nùiiÉÉ ¨ÉäPÉä (®úɨÉ]õäEò): ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ |ɺiÉÉ´É** Eò®úiÉÉ ½þÚÆ ÊEò ´ÉiÉǨÉÉxÉ ¨É½þÉ®úɹ]Å ®úÉVªÉ EòÉ {ÉÖxÉMÉÇ`öxÉ Eò®úEòä Ê´Énù¦ÉÇ ®úÉVªÉ EòÉ ÊxɨÉÉÇhÉ Eò®úxÉä +Éè®ú =ºÉºÉä ºÉ¨¤Ér ʴɹɪÉÉäÆ EòÉ ={ɤɯvÉ Eò®úxÉä ´ÉɱÉä Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ +xÉÖ¨ÉÊiÉ nùÒ VÉÉB*
MR. DEPUTY-SPEAKER: The question is:
"That leave be granted to introduce a Bill to provide for the formation of the State of Vidarbha by reorganisation of the existing State of Maharashtra and for matters connected therewith."
The motion was adopted.
SHRI DATTA MEGHE (RAMTEK):
¸ÉÒ nùiiÉÉ ¨ÉäPÉä : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Ê´ÉvÉäªÉEò {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úiÉÉ ½þÚÆ*
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