<b>XI LOK SABHA DEBATES, <i> Session V (Monsoon) </i> </b>
XI LOK SABHA DEBATES, Session V (Monsoon) Friday, August 01, 1997 / Shravana 10, 1919 (Saka)


Type of Debate: PRIVATE MEMBERS' RESOLUTION
Title: Illegal immigrants. TEXT : 15.33 hrs.

MR. CHAIRMAN : Before we take up the Resolution which is under discussion, that is, the Resolution on Illegal Immigrants moved by Shri Jagat Vir Singh Drona, I would like to inform the House that 6 hours and 32 minutes have already been taken on this Resolution against 6 hours and 20 minutes allotted for its discussion.

The House has now to extend the time for further discussion on the Resolution. Is it the pleasure of the House that time for this Resolution be further extended by half-an-hour?

SHRI PRITHVIRAJ D. CHAVAN : The time may be extended for only half-an-hour.

MR. CHAIRMAN : The time is now extended by half-an-hour. Shri Amar Roy Pradhan is absent. Shri Girdhari Lal Bhargava may now speak.

15.33 hrs. (Shri P. C. Chacko in the Chair).

SHRI GIRDHARI LAL BHARGAVA (JAIPUR):

¸ÉÒ ÊMÉ®úvÉÉ®úÒ ±ÉÉ±É ¦ÉÉMÉÇ´É (VɪÉ{ÉÖ®ú) : ¨ÉÉxÉxÉÒªÉ ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ ºÉ¤ÉºÉä {ɽþ±Éä pùÉähÉ ºÉɽþ¤É EòÉä +{ÉxÉÒ +ÆiÉ®úÉi¨ÉÉ ºÉä ¤ÉvÉÉ<Ç nùäxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ´Éä ¤É½þÖiÉ ºÉÖÆnù®ú |ɺiÉÉ´É <ºÉ ºÉnùxÉ Eòä ºÉɨÉxÉä ±ÉÉB ½þèÆ* <ºÉ |ɺiÉÉ´É ¨ÉäÆ Eò½þÉ MɪÉÉ ½þè ÊEò ªÉ½þ "ºÉ¦ÉÉ 1975 ºÉä nùä¶É ¨ÉäÆ ¤Éc÷ä {Éè¨ÉÉxÉä {É®ú ½þÉä ®ú½þä +´ÉèvÉ +É|É´ÉɺÉxÉ {É®ú Mɽþ®úÒ ÊSÉxiÉÉ ´ªÉEiÉ Eò®úiÉÒ ½þè*" <ºÉ¨ÉäÆ Eò½þÒÆ EòÉä<Ç BäºÉÒ ¤ÉÉiÉ xɽþÒÆ ½þè ÊVɺɨÉäÆ Ê½þxnùÚ-¨ÉÖʺ±É¨É EòÒ ¤ÉÉiÉ ½þÉä, ¤ÉÆMÉɱÉÒ ªÉÉ +ºÉ¨ÉÒ EòÒ ¤ÉÉiÉ ½þÉä* ªÉÉxÉÒ VÉÉä ±ÉÉäMÉ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÒ Ê¤ÉxÉÉ {É®ú¨ÉÒ¶ÉxÉ Eòä, ʤÉxÉÉ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÒ ¨ÉÉxªÉiÉÉ Eòä, ¦ÉÉ®úiÉ EòÒ ºÉÒ¨ÉÉ ¨ÉäÆ PÉÖºÉ +ÉB ½þèÆ, =xÉEòä ¤ÉÉ®úä ¨ÉäÆ ¤ÉÉiÉ Eò½þÒ MÉ<Ç ½þè* <ºÉ¨ÉäÆ +ÉMÉä Eò½þÉ MɪÉÉ ½þè ÊEò " ªÉ½þ ºÉ¦ÉÉ ÊºÉ¡òÉÊ®ú¶É Eò®úiÉÒ ½þè ÊEò =xÉ ºÉ¦ÉÒ +´ÉèvÉ +É|É´ÉÉʺɪÉÉäÆ EòÒ {ɽþSÉÉxÉ Eò®úxÉä +Éè®ú =x½þäÆ =xÉEòä ¨ÉÚ±É nùä¶É EòÉä Ê´É´ÉÉʺÉiÉ Eò®úxÉä ½þäiÉÖ `öÉäºÉ Eònù¨É =`öÉB VÉÉBÆ*" ªÉÉxÉÒ =xÉEòÉä ½þÉlÉ VÉÉäc÷Eò®ú, +ʦɴÉÉnùxÉ Eò®ú Eòä, ´Éä VɽþÉÆ-VɽþÉÆ ºÉä ¦ÉÒ ªÉ½þÉÆ {ÉvÉÉ®úä ½þèÆ, ´É½þÉÆ SɱÉä VÉÉBÆ* ªÉ½þ <ºÉ |ɺiÉÉ´É EòÒ ¦ÉÉ´ÉxÉÉ ½þè* =xÉEòÉä Ê{ÉÆVÉ®úä ¨ÉäÆ ¤ÉÆnù Eò®úEòä, ªÉÉ VÉÉ±É ¨ÉäÆ ¡òƺÉÉEò®ú ªÉ½þÉÆ ºÉä ¤Éɽþ®ú UôÉäc÷ ÊnùªÉÉ VÉÉB, BäºÉÒ <ºÉEòÒ ¦ÉÉ´ÉxÉÉ xɽþÒÆ ½þè*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨Éä®úä Eò½þxÉä EòÉ ¨ÉiÉ±É¤É ªÉ½þ ½þè ÊEò 95 Eò®úÉäc÷ EòÒ +ɤÉÉnùÒ {ɽþ±Éä ºÉä ½þÒ <ºÉ nùä¶É ¨ÉäÆ ½þè* ®úÉäVÉMÉÉ®ú Eòä ºÉÉvÉxÉ Eò¨É ½þèÆ* ±ÉÉäMÉÉäÆ EòÉ VÉÒ´ÉxɺiÉ®ú xÉÒSÉÉ ½þè*

±ÉÉäMÉÉäÆ EòÉ VÉÒ´ÉxÉ ºiÉ®ú Eò¨É ½þè +Éè®ú ºÉÖ®úIÉÉ EòÒ ´ªÉ´ÉºlÉÉ ¦ÉÒ xɽþÒÆ ½þè* føÉ<Ç Eò®úÉäc÷ Eòä Eò®úÒ¤É nùںɮúä nùä¶É Eòä ±ÉÉäMÉ <ºÉ {ÉÊ´ÉjÉ ¦ÉÉ®úiÉ ¦ÉÚ欃 {É®ú +ÉEò®ú ¤ÉºÉ MÉB ½þèÆ* <ºÉʱÉB ªÉ½þ ®úÉVÉxÉÒÊiÉ ºÉä |ÉäÊ®úiÉ ¨ÉÖqÉ xɽþÒÆ ½þè, ªÉ½þ ®úɹ]ŦÉÊEiÉ EòÉ ®úɹ]ÅÒªÉ ¨ÉÖqÉ ½þè* <ºÉ ®úɹ]ÅÒªÉ ¨ÉÖqä {É®ú ºÉ¦ÉÒ ±ÉÉäMÉÉäÆ EòÉä BEò º´É®ú ºÉä +Éè®ú BEò +Éi¨ÉÉ ºÉä <ºÉ |ɺiÉÉ´É {É®ú Ê´ÉSÉÉ®ú Eò®úxÉÉ SÉÉʽþB*

ªÉ½þÉÆ {É®ú {ÉÆVÉɤÉ, ®úÉVɺlÉÉxÉ, =iiÉ®ú |Énùä¶É +Éè®ú {ÉÚ´ÉÒÇ ¤ÉÆMɱÉÉnùä¶É EòÒ iÉ®ú¡ò ºÉä ±ÉÉäMÉ +ÉB ½þèÆ* ªÉÊnù ½þ¨É <ÊiɽþÉºÉ =`öÉEò®ú nùäJÉäÆ, +{ÉxÉä +c÷ÉäºÉÒ-{Éc÷ÉäºÉÒ EòÉä nùäJÉäÆ, ªÉ½þÉÆ iÉEò ÊEò ªÉÊnù {ÉÉÊEòºiÉÉxÉ EòÉä ¦ÉÒ nùäJÉäÆ, ´Éä ºÉ®úEòÉ®úäÆ ºÉiÉEòÇ ½þèÆ, EòÉä<Ç nùںɮúÉ ´ªÉÊEiÉ =xÉEòÒ ¦ÉÚ欃 {É®ú +ÉEò®ú ¤ÉºÉ xɽþÒÆ ºÉEòiÉÉ*

ªÉ½þÉÆ {É®ú ¨ÉÉxÉxÉÒªÉ pùÉähÉ ºÉɽþxÉ xÉä EòÉxÉ{ÉÖ®ú EòÒ ¤ÉÉiÉ Eò½þÒ ½þÉäMÉÒ, +Éè®ú ¦ÉÒ ¤É½þÖiÉ ¤ÉÉiÉäÆ Eò½þÒÆ ½þèÆ* ¨ÉèÆ VɪÉ{ÉÖ®ú ¶É½þ®ú Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þ ºÉEòiÉÉ ½þÚÆ ÊEò VÉ¤É ¨ÉèÆ ªÉÚ.+É®ú.]õÒ. EòÉ SÉäªÉ®ú¨ÉèxÉ lÉÉ iÉÉä VÉÉä ¦ÉÚ欃 ¨ÉèÆxÉä VɪÉ{ÉÖ®ú ¶É½þ®ú ¨ÉäÆ iɱɴÉÉ®ú ªÉÉäVÉxÉÉ Eòä xÉÉ¨É {É®ú BE´Éɪɮú EòÒ, +ÉVÉ ´É½þÉÆ {É®ú ±ÉÉJÉÉäÆ ZÉÖMMÉÒ-ZÉÉäÆ{ÉÊc÷ªÉÉÆ ¤ÉºÉ MÉ<Ç ½þèÆ, {ÉÒxÉä Eòä {ÉÉxÉÒ EòÉ <ÆiÉWÉÉ¨É ¦ÉÒ ½þÉä MɪÉÉ ½þè, ±ÉÉ<]õ ¦ÉÒ ±ÉMÉ MÉ<Ç ½þè +Éè®ú =xÉEòä ®úɶÉxÉ EòÉb÷Ç ¦ÉÒ ¤ÉxÉ MÉB ½þèÆ* ®úɶÉxÉ EòÉb÷Ç ¤ÉxÉ VÉÉxÉä Eòä EòÉ®úhÉ ´Éä ±ÉÉäMÉ ®úɶÉxÉ ¦ÉÒ ¦ÉÉ®úiÉ ºÉä ½þÒ ±Éä ®ú½þä ½þèÆ* ªÉ½þÒ xɽþÒÆ, =xÉ ±ÉÉäMÉÉäÆ EòÉ xÉÉ¨É ¨ÉiÉnùÉiÉÉ ºÉÚSÉÒ ¨ÉäÆ ¦ÉÒ ¶ÉÉÊ¨É±É ½þÉä MɪÉÉ ½þè* VÉ¤É ½þ¨É ´ÉÉä]õ Eòä xÉÉiÉä =xÉEòä {ÉÉºÉ VÉÉiÉä ½þèÆ iÉÉä =xÉEòÒ ¨ÉVÉÒÇ ½þè ÊEò ´Éä ½þ¨ÉäÆ ´ÉÉä]õ nùäÆ ªÉÉ xɽþÒÆ nùäÆ* ±ÉäÊEòxÉ ªÉÊnù ½þ¨É ªÉ½þÉÆ {É®ú Ê´É®úÉävÉ Eò®úiÉä ½þèÆ iÉÉä ´É½þ Jɤɮú ´É½þÉÆ {ɽþÖÆSÉ VÉÉiÉÒ ½þèÆ* Ê¡ò®ú Eò½þiÉä ½þèÆ ÊEò ¦ÉÉMÉÇ´É ºÉɽþ¤É, +É{ÉEòä ´É½þÉÆ {É®ú pùÉähÉ ºÉɽþ¤É +Éè®ú ®úɺÉÉ ÊºÉÆ½þ VÉÒ Ê´É®úÉävÉ Eò®ú ®ú½þä lÉä* ¨ÉèÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò ªÉ½þ BEò ÊSÉxiÉÉ EòÒ ¤ÉÉiÉ ½þè* <ºÉʱÉB ºÉ®úEòÉ®ú EòÉä MÉÆ¦ÉÒ®úiÉÉ ºÉä ºÉÉäSÉxÉÉ SÉÉʽþB ÊEò VÉÉä ±ÉÉäMÉ ¦ÉÉ®úiÉ ¦ÉÚ欃 {É®ú +ÉEò®ú ¤ÉºÉ MÉB ½þèÆ, =xÉEòä ®úɶÉxÉ EòÉb÷Ç ¤ÉxÉ MÉB ½þèÆ, ¨ÉiÉnùÉnùÉ ºÉÚSÉÒ ¨ÉäÆ xÉÉ¨É Ê±ÉJÉä MÉB ½þèÆ, =xÉEòÉä ®úÉäVÉMÉÉ®ú Ê¨É±É MɪÉÉ ½þè +Éè®ú VÉÉä ºÉÖ®úIÉÉ EòÒ nÞùʹ]õ ºÉä ¦ÉÒ =ÊSÉiÉ xɽþÒÆ ½þè, BäºÉä ºÉÉäMÉÉäÆ EòÉä ºÉ¨¨ÉÉxÉ{ÉÚ´ÉÇEò ½þ¨É =xÉEòä nùä¶É ¨ÉäÆ ´ÉÉÊ{ÉºÉ ¦ÉäVÉäÆ* VÉxÉºÉÆJªÉÉ EòÉ ºÉÆiÉÖ±ÉxÉ ¦ÉÒ Ê¤ÉMÉc÷ MɪÉÉ ½þè* ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ªÉ½þ ºÉ¨ÉºªÉÉ 1971 ºÉä |ÉÉ®úÆ¦É ½þÖ<Ç*

¨ÉèÆ +ɺÉÉ¨É Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þxÉÉ SÉɽþÚÆMÉÉ> Ê´ÉvÉÉxÉ ºÉ¦ÉÉ ¨ÉäÆ 126 ºÉÒ]õäÆ ½þèÆ ÊVÉxɨÉäÆ ºÉä 48 ºÉÒ]õä ºÉÒ¨ÉÉ {É®ú ½þèÆ* ºÉÒ¨ÉÉ {É®ú ½þÉäxÉä Eòä EòÉ®úhÉ ´Éä ±ÉÉäMÉ ´É½þÉÆ {É®ú +É MÉB +Éè®ú ´ÉÉä]õºÉÇ Ê±Éº]õ EòÉä =x½þÉäÆxÉä +{ÉxÉä Eò¤WÉä ¨ÉäÆ Eò®ú ʱɪÉÉ* <ºÉÒ |ÉEòÉ®ú ºÉä {ÉʶSÉ¨É ¤ÉÆMÉÉ±É ¨ÉäÆ 294 ½þèÆ ÊVÉxɨÉäÆ ºÉä 62 +´ÉèvÉ °ü{É ºÉä PÉÖºÉ +ÉB ½þèÆ* ªÉä ±ÉÉäMÉ ¦ÉÉ®úiÉ ºÉä SÉÒxÉÒ, nùɱÉ, ¨ÉºÉɱÉä, ʨÉ^Ò Eòä iÉä±É EòÉä ¤Éɽþ®ú ¦ÉäVÉiÉä ½þèÆ +Éè®ú Ê´Énùä¶ÉÉäÆ ºÉä, VɽþÉÆ ºÉä ªÉä +ÉB ½þèÆ, <±ÉèE]ÅÉìÊxÉEò MÉÖbºÉ, SÉÉÆnùÒ, ºÉÉäxÉÉ +Éè®ú +´ÉèvÉ ½þÊlɪÉÉ®ú iÉEò ¨ÉÆMÉÉiÉä ½þèÆ* <ºÉ ºÉÆ¤ÉÆvÉ ¨ÉäÆ ºÉ®úEòÉ®ú Ê´ÉSÉÉ®ú Eò®úä* +ÉVÉ ªÉä {ÉʶSÉ¨É ¤ÉÆMÉÉ±É ºÉä ÊxÉEò±ÉEò®ú ʤɽþÉ®ú ¨ÉäÆ +É MÉB ½þèÆ, ʤɽþÉ®ú ºÉä Eò<Ç ±ÉÉäMÉ Ênù±±ÉÒ ¨ÉäÆ +É MÉB ½þèÆ +Éè®ú Ênù±±ÉÒ ¨ÉäÆ VÉèºÉÉ ¨ÉÖZÉä ¤ÉiÉɪÉÉ MɪÉÉ ½þè, =xÉ ¤ÉʺiɪÉÉäÆ Eòä xÉÉ¨É - ºÉұɨÉ{ÉÖ®ú, ºÉÒ¨ÉÉ{ÉÖ®úÒ, +ÉVÉÉnù ¨ÉÉÊEòÇ]õ, ÊxÉWÉɨÉÖqÒxÉ, VÉÆMÉ{ÉÖ®úÉ, ºÉÉÊnùEò xÉMÉ®ú, ºÉ®úÉªÉ ®úÉäʽþ±±ÉÉ, VÉɨÉÉ ¨ÉʺVÉnù +ÉÊnù ½þèÆ* <xÉ VÉMɽþÉäÆ {É®ú ¤ÉÆMÉÉ±É ºÉä, +ɺÉÉ¨É ºÉä, ¦ÉÚ]õÉxÉ ºÉä ±ÉÉäMÉ +ÉB ½þèÆ +Éè®ú ªÉ½þÉÆ +ÉEò®ú <x½þÉäÆxÉä +{ÉxÉÒ ¤Éc÷Ò-¤Éc÷Ò ¤ÉʺiɪÉÉÆ ¦ÉÒ ¤ÉºÉÉ ±ÉÒ ½þèÆ, ´ªÉÉ{ÉÉ®ú ¦ÉÒ <xÉEòä ½þÉlÉ ¨ÉäÆ SɱÉÉ MɪÉÉ ½þè* ªÉ½þÒ xɽþÒÆ, <xÉEòä ¤ÉÆMÉÉ±É ¨ÉäÆ iÉÉä BEò ¨ÉÖ½þÉÊVÉ®ú ºÉÆPÉ ½þè* =ºÉxÉä {ÉjÉEòÉ®ú ºÉ¨¨Éä±ÉxÉ ÊEòªÉÉ* =ºÉEòä ¤ÉÉnù |ÉèºÉ ¨ÉäÆ ´ÉEiÉ´ªÉ ÊnùªÉÉ +Éè®ú Eò½þÉ ÊEò ½þ¨É ±Éc÷Eò®ú ¦ÉÉ®úiÉ EòÒ xÉÉMÉÊ®úEòiÉÉ ±ÉäÆMÉä* ¤ÉÆMɱÉÉnùä¶É Eòä ±ÉÉäMÉÉäÆ xÉä ¦ÉÉ®úiɴɹÉÇ EòÒ xÉÉMÉÊ®úEòiÉÉ ±ÉäxÉä Eòä ʱÉB ºÉÆPɹÉÇ ÊEòªÉÉ +Éè®ú ºÉ®úEòÉ®ú EòÖUô xɽþÒÆ Eò®ú ºÉEòÒ* |ÉèºÉ EòÉèx£òèÆºÉ ½þÉä ®ú½þÒ lÉÒ, +JɤÉÉ®ú ´ÉɱÉÉäÆ xÉä xɽþÒÆ {ÉÚUôÉ, +Éè®úÉäÆ xÉä ¦ÉÒ ¤ÉÉiÉ xɽþÒÆ {ÉÚUôÒ* ¨Éä®úÉ ÊxÉ´ÉänùxÉ ½þè ÊEò +ÉVÉ ´Éä xÉÉMÉÊ®úEòiÉÉ ±ÉäxÉä Eòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ EòÉäÊ¶É¶É Eò®ú ®ú½þä ½þèÆ* ±ÉäÊEòxÉ nùÖJÉ EòÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò ±ÉÉäMÉÉäÆ xÉä <ºÉä ¦ÉÒ ®úÉVÉxÉèÊiÉEò |ɶxÉ ¤ÉxÉÉ ÊnùªÉÉ ½þè* ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ VÉÉä {ɽþ±Éä VÉxÉºÉÆPÉ Eòä °ü{É ¨ÉäÆ lÉÒ, ½þ¨É ¶ÉÖ¯û ºÉä nùäJÉiÉä +ÉB ½þèÆ, =x½þÉäÆxÉä Eò½þÉ lÉÉ ÊEò Ê´Énùä¶ÉÒ xÉÉMÉÊ®úEòiÉÉ ªÉ½þÉÆ {É®ú xɽþÒÆ SɱÉäMÉÒ +Éè®ú ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ xÉä ¦ÉÒ ºÉx 1992 ¨ÉäÆ ¦ÉÉä{ÉÉ±É ¨ÉäÆ VÉÉä +ÊvÉ´Éä¶ÉxÉ ½þÖ+É lÉÉ, =ºÉ ¦ÉÉä{ÉÉ±É Eòä +ÊvÉ´Éä¶ÉxÉ ¨ÉäÆ ªÉ½þ Eò½þÉ lÉÉ ÊEò VÉÉä Ê´Énùä¶ÉÒ xÉÉMÉÊ®úEò ªÉ½þÉÆ {É®ú +É MɪÉä ½þèÆ, ½þ¨É ªÉ½þÉÆ ºÉä =xÉEòÉä ½þ]õÉBÆMÉä, ªÉ½þÉÆ ºÉä =xÉEòÉä ºÉºÉ¨¨ÉÉxÉ ´ÉÉ{ÉºÉ +{ÉxÉä-+{ÉxÉä ºlÉÉxÉÉäÆ {É®ú ¦ÉäVÉäÆMÉä* ±ÉäÊEòxÉ +xªÉ nù±ÉÉäÆ xÉä ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ EòÉ ºÉ½þªÉÉäMÉ xɽþÒÆ ÊEòªÉÉ* ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ ¶ÉɺÉxÉ ¨ÉäÆ ½þè ½þÒ xɽþÒÆ* +¤É ±ÉÉäMÉ Vɰü®ú Eò½þiÉä ½þèÆ ÊEò +MÉ®ú +¤É EòÒ ¤ÉÉ®ú SÉÖxÉÉ´É ½þÉä MɪÉä iÉÉä ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ ÊxÉʶSÉiÉ °ü{É ºÉä +É VÉɪÉäMÉÒ +Éè®ú +]õ±É ʤɽþÉ®úÒ ´ÉÉVÉ{ÉäªÉÒ VÉÒ nùä¶É Eòä |ÉvÉÉxÉ ¨ÉÆjÉÒ ¤ÉxÉäÆMÉä* +¤É Eò¤É SÉÖxÉÉ´É ½þÉäÆMÉä +Éè®ú Eò¤É VÉÉEò®ú ½þ¨É ¤É½þÖ¨ÉiÉ ¨ÉäÆ +ɪÉäÆMÉä, ´É½þ iÉÉä +¦ÉÒ ¤É½þÖiÉ nùÚ®ú ½þè, ±ÉäÊEòxÉ <ºÉ |ɶxÉ {É®ú ¦ÉÒ ±ÉÉäMÉÉäÆ xÉä ºÉ½þªÉÉäMÉ xɽþÒÆ ÊEòªÉÉ* nùںɮúä ®úÉVÉxÉèÊiÉEò nù±ÉÉäÆ xÉä Eò½þÉ ÊEò ¤ÉÒ.VÉä.{ÉÒ. VÉÉä ¤ÉÉiÉ Eò½þiÉÒ ½þè, =ºÉ ¤ÉÉiÉ EòÉä xɽþÒÆ ¨ÉÉxÉÉä*

{ÉʶSÉ¨É ¤ÉÆMÉÉ±É ¨ÉäÆ ¦ÉÒ VÉÉä ®úÉVÉxÉèÊiÉEò nù±É 20 ´É¹ÉÇ ºÉä ¶ÉɺÉxÉ Eò®ú ®ú½þÉ ½þè, ´É½þÉÆ ¦ÉÒ =xÉ ±ÉÉäMÉÉäÆ EòÉ ´ÉÉä]õ®ú ʱɺ]õ ¨ÉäÆ xÉÉ¨É VÉÖc÷ MɪÉÉ +Éè®ú =xÉEòÒ ¨Énùnù ºÉä ´Éä ±ÉÉäMÉ 20 ºÉÉ±É ºÉä ®úÉVÉ Eò®ú ®ú½þä ½þèÆ* <ºÉÒ |ÉEòÉ®ú ºÉä PÉÖºÉ{ÉèÊ`öªÉÉäÆ Eòä EòÉ®úhÉ Ê¤É½þÉ®ú EòÒ ÊºlÉÊiÉ ¦ÉÒ JÉ®úÉ¤É ½þÉä MÉ<Ç ½þè +Éè®ú ªÉ½þ Eòä´É±É ®úÉVÉxÉèÊiÉEò ºÉ¨ÉºªÉÉ xɽþÒÆ ½þè, ªÉ½þ nùä¶É EòÒ |ɨÉÖJÉ ºÉ¨ÉºªÉÉ ½þè* ¨Éä®úÉ <ºÉ ºÉ¨¤ÉxvÉ ¨ÉäÆ VªÉÉnùÉ ºÉ¨ÉªÉ ±ÉäEò®ú ÊxÉ´ÉänùxÉ Eò®úxÉÉ ªÉ½þ ½þè ÊEò <xÉEòÒ {ɽþSÉÉxÉ ½þÉäxÉÒ SÉÉʽþB +Éè®ú {ɽþSÉÉxÉ +ɺÉÉxÉÒ ºÉä ½þÉä ºÉEòiÉÒ ½þè* VÉèºÉä ÊEòºÉÒ ¨ÉÉè½þ±±Éä ªÉÉ MÉÉÆ´É ¨ÉäÆ <ºÉ |ÉEòÉ®ú EòÉ EòÉä<Ç ´ªÉÊEiÉ VÉÉEò®ú ®ú½þ ®ú½þÉ ½þè iÉÉä =xÉEòä JÉÉxÉ-{ÉÉxÉ ºÉä, {ɽþxÉÉ´Éä ºÉä =ºÉEòÉä ½þ¨É {ɽþSÉÉxÉ ºÉEòiÉä ½þèÆ* {ÉÖÊ±ÉºÉ +Éè®ú ®úÉVªÉ ºÉ®úEòÉ®ú EòÉ ªÉÊnù EòÉä<Ç BäºÉÉ Ê´É¦ÉÉMÉ ½þè iÉÉä =ºÉ ʴɦÉÉMÉ EòÉä ºÉÚSÉxÉÉ nùä nùäÆ ÊEò <ºÉ |ÉEòÉ®ú EòÉ +{ÉÊ®úÊSÉiÉ ´ªÉÊEiÉ, ¤Éɽþ®ú EòÉ ´ªÉÊEiÉ ½þ¨ÉÉ®úä ¨ÉÉè½þ±±Éä ¨ÉäÆ +ÉEò®ú ®ú½þ ®ú½þÉ ½þè iÉÉä =ºÉEòÒ {ɽþSÉÉxÉ ½þÉäxÉÒ SÉÉʽþB* ªÉÊnù |ÉÉä{É®ú ºÉÚSÉxÉÉ Ê¨É±É MÉ<Ç iÉÉä ¨ÉèÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò ÊxÉʶSÉiÉ °ü{É ºÉä ®úÉVªÉ ºÉ®úEòÉ®ú EòÉä <ºÉ +Éä®ú |ɪÉÉºÉ Eò®úxÉÉ SÉÉʽþB*

<ºÉÒ |ÉEòÉ®ú ºÉä ªÉ½þÉÆ {É®ú xÉÉMÉÊ®úEòiÉÉ Eòä ®úÊVɺ]õ®ú EòÉ ÊxɨÉÉÇhÉ ½þÖ+É ½þÒ xɽþÒÆ ½þè +Éè®ú +ÉVÉ EòÉä<Ç ¦ÉÒ ´ªÉÊEiÉ ¦ÉÉ®úiÉ +ɪÉä +Éè®ú ¤Éɽþ®ú EòÉ ´ªÉÊEiÉ +ÉEò®ú +{ÉxÉÉ xÉÉ¨É Ê±ÉJÉÉ nùäiÉÉ ½þè, ´ÉÉä]õ®ú ʱɺ]õ ¨ÉäÆ +{ÉxÉÉ xÉÉ¨É Ê±ÉJÉÉ ±ÉäiÉÉ ½þè* ´ÉÉä]õ®ú ʱɺ]õ ¨ÉäÆ ÊVÉºÉ ºÉ¨ÉªÉ xÉÉ¨É ¦ÉÒ VÉÖc÷äÆ iÉÉä |ÉɨÉÉÊhÉEòiÉÉ Eòä +ÉvÉÉ®ú {É®ú ´ÉÉä]õ®ú ʱɺ]õ ¨ÉäÆ xÉÉ¨É VÉÉäc÷xÉÉ ¤É½þÖiÉ Vɰü®úÒ ½þè, ´É®úxÉÉ ÊVÉºÉ ÊEòºÉÒ Eòä ¨ÉxÉ ¨ÉäÆ +ɪÉÉ, VÉ¤É ´ÉÉä]õ®ú ʱɺ]õ EòÉ Ê®ú´ÉÒVÉxÉ ½þÉä, VÉèºÉÉ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú Eòä ÊEòºÉÒ ¨ÉÆjÉÒ xÉä +Éè®ú ¦ÉÉ®úiÉ Eòä ÊxÉ´ÉÉÇSÉxÉ +ɪÉÉäMÉ xÉä PÉÉä¹ÉhÉÉ EòÒ ½þè ÊEò ´ÉÉä]õ®ú ʱɺ]õ EòÉ Ê®ú´ÉÒVÉxÉ ½þÉäMÉÉ iÉÉä EòÉä<Ç ¦ÉÒ ´ªÉÊEiÉ SɱÉÉ MɪÉÉ +Éè®ú Ê®ú´ÉÒVÉxÉ ¨ÉäÆ xÉÉ¨É Ê±ÉJÉÉ Ê±ÉªÉÉ +Éè®ú xÉÉ¨É Ê±ÉJÉÉ ±ÉäxÉä ºÉä ¦ÉÉ®úiÉ EòÉ xÉÉMÉÊ®úEò ¤ÉxÉ MɪÉÉ, <ºÉʱÉB xÉÉMÉÊ®úEòiÉÉ EòÉ ®úÊVɺ]õ®ú ½þÉäxÉÉ ¦ÉÒ ¤É½þÖiÉ Vɰü®úÒ ½þè*

<ºÉÒ |ÉEòÉ®ú ºÉä ºÉÒ¨ÉÉ {É®ú ½þ¨É SɱÉä MɪÉä, +ÉMÉä ºÉ¨ÉÖpù Eòä ®úɺiÉä SɱÉä MɪÉä, {ɽþÉc÷ Eòä ®úɺiÉä SɱÉä MɪÉä, iÉÉä <ºÉ ºÉ¨¤ÉxvÉ ¨ÉäÆ ¦ÉÒ ®úÉäEò-]õÉäEò ½þÉäxÉÒ ¤É½þÖiÉ Vɰü®úÒ ½þè* +ÉVÉ Eò¶¨ÉÒ®ú ¨ÉäÆ +ÉiÉÆEò´ÉÉÊnùªÉÉäÆ EòÉ +ÉxÉÉ-VÉÉxÉÉ ¤É®úɤɮú ¤ÉxÉÉ ½þÖ+É ½þè, ®úÉVɺlÉÉxÉ ¨ÉäÆ ¤ÉÉc÷¨Éä®ú Eòä ®úɺiÉä ºÉä ´Éä +ÉiÉä VÉÉiÉä ½þèÆ +Éè®ú MÉÖVÉ®úÉiÉ ¨ÉäÆ ¦ÉÒ EòSUô Eòä ®úɺiÉä ºÉä VÉÉä ´ªÉÊEiÉ +ɪÉÉ, ´É½þ Eò¦ÉÒ xɽþÒÆ MɪÉÉ, <xÉ ºÉÉ®úÒ ¤ÉÉiÉÉäÆ {É®ú ¦ÉÒ vªÉÉxÉ nùäxÉÉ Vɰü®úÒ ½þè*

+xiÉ ¨ÉäÆ ¨ÉèÆ ªÉ½þ ¤ÉÉiÉ Eò½þxÉÉ SÉɽþÚÆMÉÉ ÊEò ªÉÊnù ÊEòºÉÒ EòÉ PÉ®ú JÉÖ±ÉÉ ½þÖ+É ½þè, +É{ÉEòÉ ÊxÉVÉÒ PÉ®ú JÉÖ±ÉÉ ½þÖ+É ½þè iÉÉä EòÉä<Ç ´ªÉÊEiÉ +ɪÉäMÉÉ, ¤Éè`öäMÉÉ, =`öäMÉÉ, {ÉÉxÉÒ Ê{ɪÉäMÉÉ, JÉɪÉäMÉÉ, +É{ÉEòÉ ºÉɨÉÉxÉ =`öÉEò®ú ±Éä VÉɪÉäMÉÉ +Éè®ú ªÉÊnù ½þ¨ÉxÉä +{ÉxÉä PÉ®ú {É®ú vªÉÉxÉ xɽþÒÆ ÊnùªÉÉ iÉÉä ´É½þ ´ªÉÊEiÉ ½þ¨ÉÉ®úä ¨ÉEòÉxÉ {É®ú Eò¤VÉÉ ¦ÉÒ Eò®ú ºÉEòiÉÉ ½þè* ´É½þ Eò½þäMÉÉ, ¨Éä®úÉ ¨ÉEòÉxÉ ½þè, <ÇSÉ ¨ÉäÆºÉ ®úÉ<]õ ½þè, ¨ÉèÆ iÉÉä 20-22 ºÉÉ±É ºÉä ªÉ½þÉÆ {É®ú +É ®ú½þÉ ½þÚÆ, VÉÉ ®ú½þÉ ½þÚÆ, ®úÉä]õÒ JÉÉ ®ú½þÉ ½þÚÆ, ºÉÉä ®ú½þÉ ½þÚÆ, ¦ÉÉäVÉxÉ Eò®ú ®ú½þÉ ½þÚÆ, <ºÉʱÉB ¨ÉèÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò ½þ¨ÉÉ®úÉ VÉÉä ¤Éc÷É PÉ®ú ½þè, VÉÉä ¦ÉÉ®úiÉ ¨ÉÉiÉÉ ½þè, <ºÉ ºÉ¨¤ÉxvÉ ¨ÉäÆ ¦ÉÒ ®úÉVªÉ ºÉ®úEòÉ®ú EòÉä vªÉÉxÉ nùäxÉÉ ¤É½þÖiÉ Vɰü®úÒ ½þè* ®úÉVªÉ ºÉ®úEòÉ®ú {ÉÒ.+É<Ç.B¡ò. +Éè®ú BxÉ.]õÒ.B¡ò. Eòä ±ÉÉäMÉÉäÆ {É®ú VÉÉä vÉxÉ®úÉ榃 JÉSÉÇ Eò®ú ®ú½þÒ ½þè, ¨ÉèÆ ºÉ¨ÉZÉiÉÉ ½þÚÆ ÊEò ´É½þ ¤ÉäEòÉ®ú MÉ<Ç ½þè* ´Éä ±ÉÉäMÉ SÉÉèEòÒnùÉ®úÒ EòÉ EòÉ¨É Eò®úiÉä ½þèÆ +Éè®ú ¤Éc÷ä-¤Éc÷ä +ÊvÉEòÉÊ®úªÉÉäÆ Eòä PÉ®ú {É®ú VÉÉEò®ú EòÉ¨É Eò®úEòä EòäxpùÒªÉ ºÉ®úEòÉ®ú ºÉä ´ÉäiÉxÉ ±Éä ±ÉäiÉä ½þèÆ, ´Éä ¦ÉÒ ºÉÊFòªÉ xɽþÒÆ ½þèÆ* <ºÉʱÉB <xÉ ºÉÉ®úÒ ¤ÉÉiÉÉäÆ {É®ú Ê´ÉSÉÉ®ú Eò®úäÆ iÉÉä ÊEòºÉÒ ¦ÉÒ nùä¶É EòÉ, +c÷ÉäºÉ-{Éc÷ÉäºÉ EòÉ ¨ÉÆjÉÒ ªÉÊnù ½þ¨ÉÉ®úä ªÉ½þÉÆ {É®ú +ÉiÉÉ ½þè, Ê{ÉUô±Éä ÊnùxÉÉäÆ ¤ÉÆMɱÉÉnùä¶É EòÒ {ÉÚ´ÉÇ |ÉvÉÉxÉ ¨ÉÆjÉÒ ¸ÉÒ¨ÉiÉÒ JÉÉʱÉnùÉ ¤ÉäMÉ¨É ªÉ½þÉÆ {É®ú +É<Ç lÉÒÆ +Éè®ú =x½þÉäÆxÉä Eò½þÉ lÉÉ ÊEò ªÉ½þ ºÉ¨ÉºªÉÉ iÉÉä ¤ÉÆMÉɱÉÒ +Éè®ú +ɺÉɨÉÒ ±ÉÉäMÉÉäÆ EòÒ ½þè, <ºÉ nùä¶É EòÒ ¦ÉÉ®úiÉ EòÒ ºÉ®úEòÉ®ú {É®ú ¦ÉÒ ºÉÉ®úÉ EòÖUô ÊxɦÉÇ®ú Eò®úiÉÉ ½þè* <ºÉÒ |ÉEòÉ®ú ºÉä VÉÉä ºÉÆªÉÖEiÉ ¨ÉÉäSÉÉÇ EòÒ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú ¤ÉxÉÒ ½þè, =ºÉEòÉä ¦ÉÒ ¨ÉèÆ ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉɽþÚÆMÉÉ ÊEò ´É½þ 15 {ÉÉÊ]õǪÉÉäÆ EòÉä ʨɱÉÉEò®ú ¤ÉxÉ MÉ<Ç ½þè, =ºÉEòÉä ¦ÉÒ +{ÉxÉÉ lÉÉäc÷É ºÉÉ ºÉɨÉlÉÇªÉ ÊnùJÉÉxÉÉ SÉÉʽþB* ºÉɨÉlÉÇªÉ ÊnùJÉÉEò®ú <ºÉ |ÉEòÉ®ú Eòä VÉÉä ±ÉÉäMÉ ¤ÉÆMÉÉ±É ¨ÉäÆ +É MɪÉä ½þèÆ, +ɺÉÉ¨É ¨ÉäÆ +É MɪÉä ½þèÆ, ¦ÉÚ]õÉxÉ Eòä +É MɪÉä ½þèÆ, =xÉ ºÉ¤É EòÉä xÉÉMÉÊ®úEòiÉÉ xɽþÒÆ nùäEò®ú +Éè®ú VÉÉä ºÉ½þÚʱɪÉiÉ =xÉEòÉä ʨɱÉÒ ½þÖ<Ç ½þè, <ºÉ ºÉ¨¤ÉxvÉ ¨ÉäÆ Ê´ÉSÉÉ®ú Eò®úEòä =xÉ ºÉ¤ÉEòÉä ºÉºÉ¨¨ÉÉxÉ ½þ¨ÉEòÉä ¤Éɽþ®ú ¦ÉäVÉxÉÉ SÉÉʽþB*

ªÉ½þÒ ÊxÉ´ÉänùxÉ Eò®úxÉä Eòä ʱÉB ¨ÉèÆ +É{ÉEòä ºÉɨÉxÉä +ɪÉÉ ½þÚÆ* pùÉähÉ ºÉɽþ¤É xÉä VÉÉä |ɺiÉÉ´É ®úJÉÉ ½þè ÊEò VÉÉä ºÉx 1975 Eòä ¤ÉÉnù nùä¶É ¨ÉäÆ ¤Éc÷ä {Éè¨ÉÉxÉä {É®ú +´ÉèvÉ °ü{É ºÉä ±ÉÉäMÉ +ɪÉä ½þèÆ, <ºÉ ºÉ¨¤ÉxvÉ ¨ÉäÆ Ê´ÉSÉÉ®ú Eò®úäÆ*

¨ÉèÆ pùÉähÉ ºÉɽþ¤É Eòä |ɺiÉÉ´É EòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ* +É{ÉxÉä ¨ÉÖZÉä ºÉ¨ÉªÉ ÊnùªÉÉ, <ºÉEòä ʱÉB ¤É½þÖiÉ-¤É½þÖiÉ vÉxªÉ´ÉÉnù*

MR. CHAIRMAN (SHRI P.C. CHACKO): Now only fifteen minutes are left for this Resolution. If the Members agree, I will ask the Minister to intervene and the Mover of the Resolution to reply to it.

SHRI SATYA DEO SINGH (BALRAMPUR):

¸ÉÒ ºÉiªÉnùä´É ÊºÉÆ½þ (¤É±É®úɨÉ{ÉÖ®ú): ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, |ÉÉ<´Éä]õ ¨É䨤ɺÉÇ Ê®úVÉÉ䱪ÉÖ¶ÉxÉ ¨É½þi´É EòÉ ½þè* EòÖUô ºÉnùºªÉ +Éè®ú ¤ÉÉä±ÉxÉÉ SÉɽþiÉä ½þèÆ, +{ÉxÉä Ê´ÉSÉÉ®ú ®úJÉxÉÉ SÉɽþiÉä ½þèÆ* ªÉ½þ ¤ÉÉiÉ ºÉ½þÒ ½þè ÊEò ªÉ½þ |ÉÉ<´Éä]õ ¨É䨤ɺÉÇ Ê®úVÉÉ䱪ÉÖ¶ÉxÉ ½þè, ±ÉäÊEòxÉ Ê´É¹ÉªÉ ®úɹ]ÅÒªÉ ½þè, ºÉ¨ÉºªÉÉ Mɨ¦ÉÒ®ú +Éè®ú MɽþxÉ ½þè* EòÖUô ºÉ¨ÉªÉ +Éè®ú ¤ÉgøÉ ÊnùªÉÉ VÉÉB ÊVɺɺÉä ½þ¨É ±ÉÉäMÉ ¦ÉÒ +{ÉxÉä Ê´ÉSÉÉ®ú ®úJÉ ºÉEòäÆ*

MR. CHAIRMAN : Shri Satya Deo Singh, your name is there in the speakers' list. But the only thing is that from BJP alone, nine Members have participated in the debate on this Resolution. I think, all the points have been brought before this House. So, if you all agree, I will call the hon. Minister to intervene. Otherwise, we will have to further extend the time.

SHRI SATYA DEO SINGH : Mr. Chairman, Sir, every Member has a right to speak his own mind. It is not the question of a party.

MR. CHAIRMAN: It is not like that.

SHRI SATYA DEO SINGH : It is above party levels. Therefore, I will request that some more time be granted for this Resolution because it is a very important and crucial Resolution and more so, when we are celebrating the 50th Anniversary of our Independence... (Interruptions)

MR. CHAIRMAN: Please do not go into such details. The problem is that without adhering to any timetable if you are going on like this, it will be very difficult to finish it. You know for how many days one subject is being discussed. To begin with, two hours were allotted for the discussion on this Resolution but we have already taken seven hours and it is still not concluded. In spite of that, if we go on like this, it will be an unending discussion.

If you are insisting, I will allow you to participate. Otherwise, I will call the hon. Minister to intervene.

SHRI SATYA DEO SINGH : Sir, please allow me for a few minutes.

SHRI PRITHVIRAJ D. CHAVAN (KARAD): Mr. Chairman, Sir, there are other Resolutions also which are equally important.

SHRI SATYA DEO SINGH (BALRAMPUR): I do agree that other Resolutions are important. That is not my point.

SHRI PRITHVIRAJ D. CHAVAN : Apparently, most of the people from one section of the House are speaking. It is an important Resolution but all the views and aspects have come. Now there is only repetition. So, other Resolutions should be allowed to be taken up. There are 15 more minutes. I think, both the hon. Minister and the mover can finish it within this time limit and then we can move on to the next item.

DR. PRABIN CHANDRA SARMA (GUWAHATI): Sir, I have also given my request to participate in the discussions on this Resolution.

MR. CHAIRMAN: Your name has been received just now. This is not the way. For the last three Fridays we are discussing this particular Resolution. You have sent your request just now. I will not take any more slips today.

... (Interruptions)

SHRI JAGAT VIR SINGH DRONA (KANPUR): Sir, I have a submission to make.

From 3.30 p.m. to 6.00 p.m., it is the Private Members' Business. If the next Resolution is there, it has to be introduced. Once it is introduced, it becomes alive. As such some time should be extended for this Resolution so that three or four speakers, who are waiting for their turns, get the opportunity to speak on it and then the hon. Minister can intervene.

MR. CHAIRMAN: Is it the sense of the House to extend the time and exhaust the list of the speakers?

SEVERAL HON. MEMBERS: Yes, Sir.

SHRI PRITHVIRAJ D. CHAVAN : Sir, another half-an-hour can be given for it. So, there will be 45 minutes more.

SHRI JAGAT VIR SINGH DRONA : There is enough time, Shri Prithviraj Chavan.

SHRI PRITHVIRAJ D. CHAVAN : But other Resolutions are also to be taken up and discussed.

SHRI JAGAT VIR SINGH DRONA : For other Resolutions, there might not be many speakers to intervene.

SHRI PRITHVIRAJ D. CHAVAN : Mr. Chairman, Sir, in the Private Members Resolution, we are not able to take more than two or three Resolutions in a year. One Resolution goes for two Sessions. Unless we adhere to some time limit, it will not be possible to complete it within the time allotted. We should have some understanding and complete such Resolutions within the time limit of two hours so that we can move on to the next item.

MR. CHAIRMAN: Let us try to complete it within another half-an-hour.

... (Interruptions)

MR. CHAIRMAN: Shri Jagat Vir Singh Drona, it is not that only he is worried. The Chair also is equally concerned. There are three important Resolutions before the House. During one Session, we are even not able to complete one Resolution. All the other Resolutions before us are equally important. This is all that I suggest.

... (Interruptions)

MR. CHAIRMAN: Anyway, let us not waste the time by getting into arguments. Now, I understand the spirit of your arguments.

Now, Shri Bhagwan Shankar Rawat -- Not present.

Shri Satya Deo Singh. Please conclude in five minutes time.

SHRI SATYA DEO SINGH (BALRAMPUR):

¸ÉÒ ºÉiªÉnùä´É ÊºÉÆ½þ: ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ¨ÉèÆ ºÉ¨¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ EòÉä vÉxªÉ´ÉÉnù nùäxÉÉ SÉɽþiÉÉ ½þÚÆ +Éè®ú =xÉ ºÉnùºªÉÉäÆ EòÉä ¦ÉÒ vÉxªÉ´ÉÉnù nùäxÉÉ SÉɽþiÉÉ ½þÚÆ ÊVÉxÉEòÉ <ºÉºÉä +ÉMÉä EòÉ |ɺiÉÉ´É ½þè ÊEò =x½þÉäÆxÉä pùÉähÉ VÉÒ Eòä <ºÉ |ɺiÉÉ´É Eòä ʱÉB ºÉnùxÉ EòÉ ºÉ¨ÉªÉ +Éè®ú lÉÉäc÷Ò nùä®ú iÉEò ¤ÉgøÉxÉä Eòä ʱÉB ½þ¨ÉÉ®úä +xÉÖ®úÉävÉ EòÉä º´ÉÒEòÉ®ú ÊEòªÉÉ* ½þ¨É +ÉVÉÉnùÒ EòÒ º´ÉhÉÇ VÉªÉÆiÉÒ ¨ÉxÉÉ ®ú½þä ½þèÆ* {ÉSÉÉºÉ ´É¹ÉÇ Eòä ¤ÉÉnù ¦ÉÒ <ºÉ nùä¶É Eòä +Ænù®ú PÉÖºÉ{Éè`ö EòÒ ºÉ¨ÉºªÉÉ xÉ Eòä´É±É ¤ÉgøÒ ½þè, ¤ÉʱEò ¤É½þÖiÉ JÉiÉ®úxÉÉEò ¨ÉÉäc÷ ±Éä SÉÖEòÒ ½þè*

+ÉVÉ <ºÉ nùä¶É Eòä +Ænù®ú <ºÉ ºÉ¨ÉºªÉÉ Eòä Eò<Ç +ɪÉÉ¨É VÉÖc÷ MÉB ½þèÆ* ªÉ½þ ºÉÒvÉÉ ºÉ´ÉÉ±É EòÖUô ±ÉÉäMÉÉäÆ Eòä nùä¶É ¨ÉäÆ +ÉxÉä EòÉ xɽþÒÆ ½þè, ¤ÉʱEò <ºÉEòä Eò<Ç +ɪÉÉ¨É ½þèÆ* {ɽþ±ÉÉ +ɪÉÉ¨É ªÉ½þ ½þè ÊEò <ºÉºÉä ½þ¨ÉÉ®úä nùä¶É EòÒ +JÉÆb÷iÉÉ, nùä¶É EòÒ BEòiÉÉ, +ÉÊlÉÇEò ´ªÉ´ÉºlÉÉ, ºÉɨÉÉÊVÉEò ºÉ¨É®úºÉiÉÉ ¨ÉäÆ iÉxÉÉ´É {ÉènùÉ ½þÉä ®ú½þä ½þèÆ*

nùںɮúÒ iÉ®ú¡ò VÉèºÉÉ ÊEò ªÉ½þÉÆ +xÉäEò ±ÉÉäMÉ <ºÉ ¤ÉÉiÉ EòÉä VÉ¤É <ºÉ ºÉnùxÉ Eòä +Ænù®ú SÉSÉÉÇ ¨ÉäÆ ±ÉÉiÉä ½þèÆ, ªÉ½þ PÉÖºÉ{Éè`ö EòÒ ºÉ¨ÉºªÉÉ Eòä´É±É <ºÉ |ɺiÉÉ´É Eòä ¨ÉÉvªÉ¨É ºÉä <ºÉ ºÉnùxÉ Eòä ºÉɨÉxÉä xɽþÒÆ ±ÉÉ<Ç MÉ<Ç ½þè, +xÉäEò +´ÉºÉ®úÉäÆ {É®ú |ɶxÉÉäÆ Eòä ¨ÉÉvªÉ¨É ºÉä +Éè®ú ¤É½þºÉ Eòä ¨ÉÉvªÉ¨É ºÉä <ºÉ ºÉ¨ÉºªÉÉ {É®ú ±ÉÉäMÉÉäÆ xÉä ¤É±É ÊnùªÉÉ ½þè, Ê´ÉSÉÉ®ú ®úJÉä ½þèÆ* ªÉ½þ ºÉ¨ÉºªÉÉ vÉÉʨÉÇEò =x¨ÉÉnù ¦ÉÒ {ÉènùÉ Eò®ú ®ú½þÒ ½þè* +É<Ç.BºÉ.+É<Ç. EòÒ MÉÊiÉÊ´ÉÊvɪÉÉÆ ±ÉMÉÉiÉÉ®ú <ºÉ ºÉnùxÉ ¨ÉäÆ SÉSÉÉÇ EòÉ Ê´É¹ÉªÉ ¤ÉxÉÒ ½þÖ<Ç ½þèÆ* PÉÖºÉ{Éè`ö ºÉä nùä¶É EòÒ ®úɹ]ÅÒªÉiÉÉ EòÉä JÉiÉ®úÉ ½þè* <ºÉ PÉÖºÉ{Éè`ö ºÉä nùä¶É Eòä +Ænù®ú iÉÉäc÷-¡òÉäc÷ Eò®úxÉä EòÒ ºÉÉÊVɶÉ, MÉè®ú-®úɹ]ÅÒªÉ iÉi´ÉÉäÆ EòÉ {ÉÉä¹ÉhÉ +Éè®ú =xÉEòÉä ºÉÆ®úIÉhÉ Ê¨É±É ®ú½þÉ ½þè* ¨ÉèÆ ¤É±É®úɨÉ{ÉÖ®ú ÊVɱÉä ºÉä +ÉiÉÉ ½þÚÆ ÊVɺÉEòÒ ºÉÒ¨ÉÉBÆ xÉä{ÉÉ±É ºÉä ±ÉMÉiÉÒ ½þèÆ* ´É½þÉÆ {É®ú {ÉÉÊEòºiÉÉxÉ ¨ÉäÆ +É<Ç.BºÉ.+É<Ç. EòÒ BVÉäÆÊºÉªÉÉäÆ EòÉ BEò |ÉEòÉ®ú ºÉä ¨ÉÖJªÉÉ±ÉªÉ +ÉVÉ xÉä{ÉÉ±É EòÉ EòÉ`ö¨ÉÉÆb÷Ö ¤ÉxÉ MɪÉÉ ½þè +Éè®ú =ºÉ¨ÉäÆ ºÉä VÉÉä ºÉÒ¨ÉÉBÆ ½þ¨ÉÉ®úä nùä¶É EòÒ xÉä{ÉÉ±É Eòä ºÉÉlÉ JÉÖ±ÉÒ ½þÖ<Ç ½þèÆ, <ºÉºÉä xÉ Eòä´É±É ½þÊlɪÉÉ®ú +Éè®ú PÉÖºÉ{Éè`ö ½þÒ +É ®ú½þä ½þèÆ ¤ÉʱEò ¦ÉÉ®úÒ ¨ÉÉjÉÉ ¨ÉäÆ c÷MºÉ ºÉä <ºÉ nùä¶É EòÒ +ÉxÉä ´ÉɱÉÒ {ÉÒgøÒ Eòä SÉÊ®újÉ +Éè®ú =ºÉEòä VÉÒ´ÉxÉ EòÉä xɹ]õ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè


[NEXT PAGE]