XI LOK SABHA DEBATES,   Session V (Monsoon) 

Friday, July 25, 1997/Sravana 3, 1919 (Saka)


*t18

Type of Debate: PRIVATE MEMBERS BILLS

Title: 	State of Vananchal Bill,1997.	

TEXT :
 15.41 hrs.

SHRI R.L.P. VERMA (KODARMA):



¸ÉÒ +É®ú.B±É.{ÉÒ.  ´É¨ÉÉÇ (EòÉäb÷®ú¨ÉÉ):  ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ |ɺiÉÉ´É** Eò®úiÉÉ ½þÚÆ ÊEò
Ê´Ét¨ÉÉxÉ Ê¤É½þÉ®ú ®úÉVªÉ EòÉ {ÉÖxÉMÉÇ`öxÉ Eò®úEòä ´ÉxÉÉÆSÉ±É ®úÉVªÉ EòÒ ºlÉÉ{ÉxÉÉ iÉlÉÉ iÉiºÉƤÉÆvÉÒ
¨ÉɨɱÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ ={ɤÉÆvÉ Eò®úxÉä ´ÉɱÉä Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ +xÉÖ¨ÉÊiÉ nùÒ
VÉÉB*


MR. DEPUTY-SPEAKER: The question is:


______________________________________________________________________________

*Published with the Recommendation of the President.

**Moved with the Recommendation of the President.


        "That  leave  be granted to introduce a Bill to provide for the
        establishment of the State of Vanachal by reorganisation of the
        existing State of Bihar and for matters connected therewith."

			The motion was adopted.


SHRI R.L.P. VERMA (KODARMA):



¸ÉÒ +É®ú.B±É.{ÉÒ.  ´É¨ÉÉÇ:  ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Ê´ÉvÉäªÉEò {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úiÉÉ ½þÚÆ*

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