<b>XI LOK SABHA DEBATES, <i> Session V (Monsoon) </i> </b>


<b>XI LOK SABHA DEBATES,  <i> Session V (Monsoon) </i>
</b>
XI LOK SABHA DEBATES,   Session V (Monsoon) 

Friday, July 25, 1997/Sravana 3, 1919 (Saka)


*t17

Type of Debate: PRIVATE MEMBERS BILLS

Title: 	State of Uttaranchal Bill,1997.

TEXT :
 15.40-1/2 hrs.

SHRI BACHI SINGH `BACHDA' RAWAT (ALMORA):



¸ÉÒ ¤ÉSÉÒ ÊºÉÆ½þ ®úÉ´ÉiÉ `¤ÉSÉnùÉ' (+±¨ÉÉäc÷É):  ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ |ÉºiÉÉ´É** Eò®úiÉÉ
½þÚÆ ÊEò Ê´Ét¨ÉÉxÉ =iiÉ®ú |Énùä¶É ®úÉVªÉ EòÉ {ÉÖxÉMÉÇ`öxÉ Eò®úEòä =iiÉ®úÉÆSÉ±É ®úÉVªÉ EòÒ ºlÉÉ{ÉxÉÉ
Eò®úxÉä +Éè®ú =ºÉºÉä ºÉ¨¤Ér Ê´É¹ÉªÉÉäÆ EòÉ ={É¤ÉÆvÉ Eò®úxÉä ´ÉÉ±Éä Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ
+xÉÖ¨ÉÊiÉ nùÒ VÉÉB*


MR. DEPUTY-SPEAKER: The question is:

        
        "That leave be granted to introduce a Bill to provide  for  the
        establishment  of the State of Uttaranchal by reorganisation of
        the existing State of Uttar Pradesh and for  matters  connected
        therewith."

			The motion was adopted.


SHRI BACHI SINGH `BACHDA' RAWAT (ALMORA):



¸ÉÒ ¤ÉSÉÒ ÊºÉÆ½þ ®úÉ´ÉiÉ `¤ÉSÉnùÉ':  ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ Ê´ÉvÉäªÉEò {ÉÖ®ú&ºlÉÉÊ{ÉiÉ Eò®úiÉÉ ½þÚÆ*





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