XI LOK SABHA DEBATES,   Session V (Monsoon) 

Friday, August 08/Shravana 17, 1919 (Saka)



Type of Debate:	PRIVATE MEMBERS' BILLS

Title:	The Constitution (Amendment) Bill,1997. (Amendment of artical 311)

TEXT :
 15.34 hrs.


SHRI  BASU  DEB ACHARIA (BANKURA): I beg to move for leave to introduce a Bill
further to amend the Constitution of India.

MR. CHAIRMAN: The question is:

        
        "That leave be granted to introduce a Bill further to amend the
        Constitution of India."

        
 The motion was adopted.

SHRI BASU DEB ACHARIA :  I introduce the Bill.


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*	Published  in  the Gazette of India, Extraordinary, Part-II, Section-2
dated 8.8.97.


15.35 hrs.




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