XI LOK SABHA DEBATES,   Session V (Monsoon) 

Friday, August 08/Shravana 17, 1919 (Saka)



Type of Debate:	PRIVATE MEMBERS' BILLS

Title:	The High Court of Gujarat (Establishment of a Permanent Bench at Rajkot)
Bill,1997.

TEXT :
 15.32 hrs.


SHRI  DILEEP  SANGHANI (AMRELI): Madam, I beg to move for leave to introduce a
Bill to provide for the establishment of a permanent Bench of the  High  Court
of Gujarat at Rajkot.

MR. CHAIRMAN: The question is:

        
        "That  leave  be granted to introduce a Bill to provide for the
        establishment of a permanent Bench of the High Court of Gujarat
        at Rajkot."

        
 The motion was adopted.

SHRI DILEEP SANGHANI (AMRELI): I introduce the Bill.

 __________

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*	Published in the Gazette of India, Extraordinary, Part-II,  Section-2,
dated 8.8.97.





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