XI LOK SABHA DEBATES, Session V (Monsoon) XI LOK SABHA DEBATES, Session V (Monsoon) Friday, August 08/Shravana 17, 1919 (Saka)
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Further discussion on the need for streamlining the Public Distribution System, raised by Shri Sriballav Panigrahi on the 7th August, 1997. (Not Concluded) TEXT : 14.34 hrs.The Lok Sabha re-assembled at Thirty-Four Minutes
past Fourteen of the Clock.
(Shrimati Geeta Mukherjee in the Chair)
MR. CHAIRMAN: Hon. Members, the time allotted for the discussion on Public Distribution System under Rule 193 was two hours. We have already taken three hours. Therefore, by 3.30 p.m. we must finish this item because at 3.30 p.m. we have to take up Private Members' Business. So let us be brief.
-----------------------------------------------------------------------------
* At 14.03 hours quorum bell was rung. No quorum was made. At 14.06 hours quorum bell was rung again and no quorum was made. At 14.09 hours once again quorum bell was rung and no quorum was made. Thereafter, the Additional Secretary informed the Members present as follows:
"There is no quorum. So, the House cannot meet; and we cannot start the House till there is a quorum. Hon. Chairman has directed that the House will reassemble at twenty-five minutes past Fourteen of the Clock."
SHRI ANANT GANGARAM GEETE (RATNAGIRI):
¸ÉÒ +xÉÆiÉ MÉÆMÉÉ®úÉ¨É MÉÒiÉä (®úixÉÉÊMÉÊ®ú) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +ÉVÉ nùä¶É ¨ÉäÆ ºÉÉ´ÉÇVÉÊxÉEò Ê´ÉiÉ®úhÉ |ÉhÉɱÉÒ ¤É½þÖiÉ ¤Éc÷Ò ºÉ¨ÉºªÉÉ ¤ÉxÉ MɪÉÉ ½þè* <ºÉ ºÉ¨ÉºªÉÉ ºÉä EòÉä<Ç ®úÉVªÉ ¤ÉSÉÉ ½þÖ+É xɽþÒÆ ½þè, <ºÉʱɪÉä +ÉVÉ 193 Eòä +vÉÒxÉ ªÉ½þ SÉSÉÉÇ ½þÉä ®ú½þÒ ½þè* Eò<Ç ¤ÉÉ®ú +JɤÉÉ®úÉäÆ Eòä ¨ÉÉvªÉ¨É ºÉä ºÉ®úEòÉ®ú Eòä ¤ÉªÉÉxÉ +ÉiÉä ½þèÆ ÊEò nùä¶É Eòä +Ænù®ú +xÉÉVÉ EòÒ Eò¨ÉÒ xɽþÒÆ ½þè +Éè®ú <ºÉ ºÉnùxÉ ¨ÉäÆ Eò<Ç ¤ÉÉ®ú SÉSÉÉÇ ½þÖ<Ç ½þè* <ºÉ nùä¶É ºÉä MÉä½þÚÆ +Éè®ú ¶ÉEEò®ú Ê´Énùä¶ÉÉäÆ EòÉä ÊxɪÉÉÇiÉ ÊEòªÉÉ VÉÉiÉÉ ®ú½þÉ ½þè* BEò iÉ®ú¡ò ½þ¨É ªÉ½þ PÉÉä¹ÉhÉÉ Eò®úiÉä ½þèÆ ÊEò ½þ¨É MÉä½þÚÆ EòÉ ÊxɪÉÉÇiÉ Eò®ú ®ú½þä ½þèÆ +Éè®ú ªÉ½þÉÆ {É®ú +xÉÉVÉ EòÒ EòÉä<Ç Eò¨ÉÒ xɽþÒÆ {É®úxiÉÖ nùںɮúÒ +Éè®ú ½þ¨É <ºÉ nùä¶É ¨ÉäÆ ªÉ½þ nÞù¹ªÉ nùäJÉiÉä ½þèÆ ÊEò ±ÉÉäMÉÉäÆ EòÉä +xÉÉVÉ xÉ Ê¨É±ÉxÉä Eòä EòÉ®úhÉ ´Éä ¦ÉÖJɨɮúÒ EòÉ Ê¶ÉEòÉ®ú ½þÉä ®ú½þä ½þèÆ* ½þ¨É MÉ´ÉÇ ºÉä Eò½þiÉä ®ú½þä ½þèÆ ÊEò MÉ®úÒ¤É +Énù¨ÉÒ nùɱÉ-®úÉä]õÒ JÉÉEò®ú VÉÒ ±ÉäMÉÉ ±ÉäÊEòxÉ +ÉVÉ nùÉ±É =ºÉEòä ʱɪÉä ¨É½þÆMÉÒ ½þÉä MÉ<Ç ½þè* ¤Éc÷ä ¶É½þ®úÉäÆ ¨ÉäÆ nùÉ±É 40 ¯û{ɪÉä ÊEò±ÉÉä Ê¨É±É ®ú½þÒ ½þè* MÉÉÆ´ÉÉäÆ ¨ÉäÆ ªÉ½þ 25-30 ¯û{ɪÉä ÊEò±ÉÉä ½þÉä ºÉEòiÉÒ ½þè ±ÉäÊEòxÉ +ÉVÉ ´É½þ nùÉ±É ¦ÉÒ =ºÉEòä ¨ÉÖÆ½þ ºÉä UôÒxÉ ±ÉÒ MÉ<Ç ½þè* MÉ®úÒ¤É +Énù¨ÉÒ EòÉä ºÉÚJÉÒ ®úÉä]õÒ JÉÉEò®ú VÉÒxÉä EòÒ =¨¨ÉÒnù lÉÒ ±ÉäÊEòxÉ +xÉÉVÉ ¦ÉÒ ºÉºiÉä nù®ú {É®ú ¤ÉÉVÉÉ®úÉäÆ ¨ÉäÆ xɽþÒÆ Ê¨É±É ®ú½þÉ ½þè*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, MÉ®úÒ¤É +Énù¨ÉÒ ªÉ½þ =¨¨ÉÒnù Eò®úiÉÉ lÉÉ ÊEò ºÉÉ´ÉÇVÉÊxÉEò Ê´ÉiÉ®úhÉ |ÉhÉɱÉÒ Eòä iɽþiÉ ºÉºiÉÒ nù®ú {É®ú MÉä½þÚÆ +Éè®ú SÉÉ´É±É Ê¨É±ÉäMÉÉ iÉÉä ºÉÚJÉÒ ®úÉä]õÒ JÉÉEò®ú VÉÒ ºÉEòiÉÉ lÉÉ, SÉÉ´É±É =¤ÉɱÉEò®ú JÉÉEò®ú MÉÖVÉÉ®úÉ Eò®ú ±ÉäiÉÉ ±ÉäÊEòxÉ +ÉVÉ ºÉÉ´ÉÇVÉÊxÉEò Ê´ÉiÉ®úhÉ EòÒ nùÖEòÉxÉÉäÆ EòÒ EªÉÉ ½þɱÉiÉ ½þè* +É{É ÊEòºÉÒ ®úÉVªÉ ¨ÉäÆ VÉÉEò®ú nùäÊJɪÉä iÉÉä {ÉɪÉäÆMÉä ÊEò ÊEòºÉÒ nùÖEòÉxÉ {É®ú ºÉºiÉä nù®ú {É®ú +xÉÉVÉ Ê¨É±ÉiÉÉ xɽþÒÆ* ±ÉÉäMÉ MÉä½þÚÆ, SÉɴɱÉ, ʨÉ^Ò EòÉ iÉä±É ªÉÉ JÉÉt iÉä±É ±ÉäxÉä Eòä ʱɪÉä EòiÉÉ®ú ¨ÉäÆ JÉc÷ä ½þÖªÉä ʨɱÉäÆMÉä* ½þ¨É +xÉÉVÉ <ºÉʱɪÉä ÊxɪÉÉÇiÉ Eò®ú ®ú½þä ½þèÆ iÉÉÊEò ½þ¨É ±ÉÉäMÉÉäÆ EòÉä Ê´Énùä¶ÉÒ ¨ÉÖpùÉ |ÉÉ{iÉ ½þÉä ÊVɺɺÉä ÊEò nùä¶É EòÒ iÉ®úEEòÒ ½þÉä ªÉÉ ¤É±É¶ÉɱÉÒ ¤ÉxÉä* ½þ¨É +ÉVÉ Ê´ÉYÉÉxÉ ªÉÖMÉ ¨ÉäÆ ®ú½þ ®ú½þä ½þèÆ +Éè®ú 21´ÉÒÆ ºÉnùÒ EòÒ +Éä®ú ¤Égø ®ú½þä ½þèÆ ±ÉäÊEòxÉ MÉ®úÒ¤É +Énù¨ÉÒ nùÉä ´ÉEiÉ EòÒ ®úÉä]õÒ Eòä ʱɪÉä {É®úä¶ÉÉxÉ ½þè* ½þ¨ÉÉ®úÉ nùä¶É Ê´Énùä¶ÉÒ ¨ÉÖpùÉ Ê¨É±ÉxÉä ºÉä ¤É±É¶ÉɱÉÒ xɽþÒÆ ½þÉäxÉä ´ÉɱÉÉ ½þè* ½þ¨É ªÉ½þÉÆ {É®ú {ÞÉl´ÉÒ ªÉÉ +ÊMxÉ EòÒ SÉSÉÉÇ Eò®úiÉä ½þèÆ, nùä¶É =ºÉºÉä ¤É±É¶ÉɱÉÒ xɽþÒÆ ¤ÉxÉäMÉÉ* nùä¶É ¤É±É¶ÉɱÉÒ iɦÉÒ ¤ÉxÉäMÉÉ VÉ¤É <ºÉ nùä¶É EòÉ ºÉɨÉÉxªÉ +Énù¨ÉÒ ºÉ¶ÉEiÉ ½þÉäMÉÉ*
VÉ¤É <ºÉ nùä¶É EòÉ BEò ºÉɨÉÉxªÉ +Énù¨ÉÒ ¤É±É´ÉÉxÉ ½þÉäMÉÉ, iɦÉÒ ½þ¨ÉÉ®úÉ nùä¶É ¤É±É¶ÉɱÉÒ ½þÉä {ÉɪÉäMÉÉ +Éè®ú BEò ºÉɨÉÉxªÉ +Énù¨ÉÒ EòÉä ºÉ¶ÉEiÉ +Éè®ú ¤É±É¶ÉɱÉÒ ¤ÉxÉÉxÉä Eòä ʱÉB =ºÉä nùÉä ´ÉEiÉ EòÒ ®úÉä]õÒ +Éè®ú JÉÉxÉÉ iÉÉä ʨɱÉxÉÉ SÉÉʽþB* +ÉVÉ nùä¶É ¨ÉäÆ ªÉ½þ ʺlÉÊiÉ ½þè ÊEò ºÉÉ´ÉÇVÉÊxÉEò Ê´ÉiÉ®úhÉ ´ªÉ´ÉºlÉÉ EòÉä ±ÉÉMÉÚ Eò®úxÉä ¨ÉäÆ Eò<Ç ¤ÉÉ®ú +±ÉMÉ-+±ÉMÉ xÉÒÊiÉ +{ÉxÉÉ<Ç VÉÉiÉÒ ½þè* <ºÉ ´ªÉ´ÉºlÉÉ ¨ÉäÆ +ÊxɪÉʨÉiÉiÉÉ VªÉÉnùÉ ÊnùJÉɪÉÒ nùäiÉÒ ½þè +Éè®ú =ºÉ +ÊxɪÉʨÉiÉiÉÉ Eòä EòÉ®úhÉ =ºÉEòÉ xÉiÉÒVÉÉ ®úÉVªÉÉäÆ Eòä ¦ÉÖMÉiÉxÉÉ {Éc÷iÉÉ ½þè* Eòäxpù ºÉ®úEòÉ®ú EòÒ MɱÉiÉÒ ½þè +Éè®ú {É®úä¶ÉÉxÉ ®úÉVªÉ ºÉ®úEòÉ®ú ½þÉäiÉÒ ½þè* Eòäxpù ºÉ¨ÉªÉ {É®ú +xÉÉVÉ xɽþÒÆ nùäiÉÉ ½þè +Éè®ú ®úÉVªÉ ¤ÉnùxÉÉ¨É ½þÉäiÉä ½þèÆ* ªÉ½þ ʺlÉÊiÉ ½þ¨ÉäÆ ½þ®ú ®úÉVªÉ ¨ÉäÆ ÊnùJÉɪÉÒ nùäiÉÒ ½þè* =nùɽþ®úhÉ Eòä iÉÉè®ú {É®ú ¨É½þÉ®úɹ]Å Eòä ºÉÆnù¦ÉÇ ¨ÉäÆ EòÖUô +ÉÆEòc÷ä ¨ÉèÆ <ºÉ ºÉnùxÉ ¨ÉäÆ ¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ Eòä ºÉɨÉxÉä ®úJÉxÉÉ SÉɽþiÉÉ ½þÚÆ* ¨É½þÉ®úɹ]Å ¨ÉäÆ ¡ò®ú´É®úÒ-¨ÉÉSÉÇ 1997 ¨ÉäÆ BEò ±ÉÉJÉ ¨ÉÒ]õÊ®úEò ]õxÉ MÉä½þÚÆ ÊnùªÉÉ MɪÉÉ, VÉÉä ÊEò +|Éè±É-¨É<Ç ¨ÉäÆ PÉ]õEò®ú 95 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ ®ú½þ MɪÉÉ* ªÉÉxÉÒ {ÉÉÆSÉ ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ Eò¨É ½þÉä MɪÉÉ* VÉÚxÉ ºÉä +MɺiÉ iÉEò PÉ]õEò®ú ´É½þ 80 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ ½þÉä MɪÉÉ* ªÉÉxÉÒ VÉÉä MÉä½þÚÆ ¨É½þÉ®úɹ]Å EòÉä ¡ò®ú´É®úÒ 1997 ¨ÉäÆ BEò ±ÉÉJÉ ¨ÉÒ]õÊ®úEò ]õxÉ Ê¨É±ÉiÉÉ lÉÉ ´É½þ +MɺiÉ ¨ÉäÆ +ÉVÉ 80 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ ½þÉä MɪÉÉ ½þè* ªÉÉxÉÒ =ºÉ¨ÉäÆ 20 ½þVÉÉ®ú ¨ÉÒÊ]õ®úEò ]õxÉ MÉä½þÚÆ Eò¨É ½þÉä MɪÉÉ* <ºÉÒ |ÉEòÉ®ú ¡ò®ú´É®úÒ-¨ÉÉSÉÇ ¨É½þÒxÉäÆ ¨ÉäÆ |ÉÊiÉ ¨ÉÉºÉ 71,500 ¨ÉÒ]õÊ®úEò ]õxÉ SÉÉ´É±É ÊnùªÉÉ MɪÉÉ* +|Éè±É-¨É<Ç ¨ÉäÆ 71,500 ¨ÉÒ. ]õxÉ ÊnùªÉÉ MɪÉÉ* ±ÉäÊEòxÉ +ÉVÉ +MɺiÉ ¨ÉäÆ |ÉÊiÉ ¨ÉÉºÉ 43,500 ¨ÉÒ.]õxÉ SÉÉ´É±É Ê¨É±É ®ú½þÉ ½þè* ªÉÉxÉÒ ±ÉMɦÉMÉ 28 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ SÉÉ´É±É ¦ÉÒ ¡ò®ú´É®úÒ ¨É½þÒxÉä EòÒ iÉÖ±ÉxÉÉ ¨ÉäÆ ¨É½þÉ®úɹ]Å ¨ÉäÆ +ÉVÉ Eò¨É Ê¨É±É ®ú½þÉ ½þè* <ºÉ |ÉEòÉ®ú 28 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ SÉɴɱÉ, 15 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ MÉä½þÚÆ ¡ò®ú´É®úÒ ¨É½þÒxÉä EòÒ iÉÖ±ÉxÉÉ ¨ÉäÆ ¨É½þÉ®úɹ]Å EòÉä Eò¨É ÊnùªÉÉ VÉÉ ®ú½þÉ ½þè* ¨ÉèÆ ªÉ½þ ºÉ¨ÉZÉ {ÉɪÉÉ ÊEò ªÉ½þ EªÉÉäÆ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè* EòÉèxÉ ºÉÒ xÉÒÊiÉ +{ÉxÉÉxÉä EòÒ ´ÉVɽþ ºÉä ªÉ½þ Eò¨ÉÒ EòÒ VÉÉ ®ú½þÒ ½þè* VÉÚxÉ 1997 ºÉä ®úÉVªÉÉäÆ ¨ÉäÆ ]õÒ.{ÉÒ.b÷Ò.BºÉ. ºEòÒ¨É ±ÉÉMÉÚ ½þÉä MÉ<Ç ½þè* VÉÉä ½þ¨ÉÉ®úÒ Eòäxpù ºÉ®úEòÉ®ú Eòä ÊxÉªÉ¨É ½þèÆ =xÉ ÊxɪɨÉÉäÆ EòÉä ¨ÉÖiÉÉʤÉEò ¦ÉÒ ªÉÊnù ½þ¨É <ºÉ ]õÒ.{ÉÒ.b÷Ò.BºÉ. EòÉä ±ÉÉMÉÚ Eò®úiÉä ½þèÆ iÉÉä ±ÉMɦÉMÉ 60 ±ÉÉJÉ 45 ½þVÉÉ®ú {ÉÊ®ú´ÉÉ®ú Eòäxpù ºÉ®úEòÉ®ú Eòä ÊxÉªÉ¨É Eòä ¨ÉÖiÉÉʤÉEò ½þ¨ÉÉ®úä ªÉ½þÉÆ ½þèÆ +Éè®ú <xÉ ºÉ¦ÉÒ {ÉÊ®ú´ÉÉ®úÉäÆ EòÉä ½þ¨ÉäÆ 10-10 ÊEò±ÉÉä +xÉÉVÉ +Éè®ú SÉÉ´É±É +ÉvÉä nùɨÉÉäÆ ¨ÉäÆ nùäxÉÉ ½þè* ½þ¨ÉÉ®úä ®úÉVªÉ xÉä Eòäxpù ºÉä ¨ÉÉÆMÉ EòÒ ½þè ÊEò ½þ¨ÉäÆ ¡ò®ú´É®úÒ-¨ÉÉSÉÇ ¨ÉäÆ ÊVÉiÉxÉÉ MÉä½þÚÆ +Éè®ú SÉÉ´É±É Ê¨É±ÉiÉÉ lÉÉ, +ÉVÉ Eòäxpù ºÉ®úEòÉ®ú <ºÉ ¨ÉÖºÉÒ¤ÉiÉ EòÉä xɽþÒÆ ºÉ¨ÉZÉiÉÒ ½þè* {ɽþ±Éä ¡ò®ú´É®úÒ ¨ÉäÆ BEò ±ÉÉJÉ ¨ÉÒ]õÊ®úEò ]õxÉ MÉä½þÚÆ ÊnùªÉÉ ½þè +Éè®ú +ÉVÉ ´É½þ BEò ±ÉÉJÉ ºÉä PÉ]õEò®ú 80 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ ªÉÉxÉÒ <ºÉ¨ÉäÆ 20 ½þVÉÉ®ú EòÒ Eò¨ÉÒ EòÒ MÉ<Ç ½þèÆ +Éè®ú VÉ¤É BEò ±ÉÉJÉ
¨ÉÒ]õÊ®úEò ]õxÉ +É{ÉxÉä ®úÉVªÉ EòÉä nùäiÉä lÉä iÉÉä ½þ®ú ºÉºiÉÒ nù®ú EòÒ nùÖEòÉxÉÉäÆ {É®ú ´É½þ ={ɱɤvÉ lÉÉ* ±ÉäÊEòxÉ +ÉVÉ 20 ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ EòÒ =ºÉ¨ÉäÆ Eò¨ÉÒ EòÒ MÉ<Ç ½þè +Éè®ú ¨ÉÉÆMÉ ¤ÉgøiÉÒ SɱÉÒ VÉÉ ®ú½þÒ ½þè* VÉ¤É ®úÉVªÉ EòÒ ¨ÉÉÆMÉ ¤ÉgøiÉÒ +Éè®ú Eòäxpù =ºÉEòÉ +ɤɯ]õxÉ Eò¨É Eò®ú nùäiÉÉ ½þè iÉÉä ®úÉVªÉ Eòä ʱÉB ¤É½þÖiÉ ºÉ¨ÉºªÉÉ {ÉènùÉ ½þÉä VÉÉiÉÒ ½þè*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, VÉÉä ʺlÉÊiÉ MÉä½þÚÆ +Éè®ú SÉÉ´É±É EòÒ ¨É½þÉ®úɹ]Å ¨ÉäÆ ®ú½þÒ +ÉVÉ ´É½þÒ ÊºlÉÊiÉ JÉÉt iÉä±É EòÒ ¦ÉÒ ½þè* VÉxÉ´É®úÒ-¡ò®ú´É®úÒ ¨ÉäÆ JÉÉt iÉä±É +É{ÉxÉä nùÉä ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ ÊnùªÉÉ, ¨ÉÉSÉÇ ¨ÉäÆ BEò ½þVÉÉ®ú ¨ÉÒ]õÊ®úEò ]õxÉ ÊnùªÉÉ +Éè®ú +|Éè±É Eòä ¤ÉÉnù ºÉä +ÉVÉ iÉEò BEò ÊEò±ÉÉäÆ JÉÉt iÉä±É ¦ÉÒ +É{ÉxÉä ®úÉVªÉ EòÉä xɽþÒÆ ÊnùªÉÉ ½þè* VÉÒ´ÉxÉ ¨ÉäÆ JÉÉt iÉä±É =iÉxÉÉ ½þÒ Vɰü®úÒ ½þè ÊVÉiÉxÉÉ ÊEò MÉä½þÚÆ +Éè®ú SÉÉ´É±É Vɰü®úÒ ½þè*
JÉÖ±Éä ¤ÉÉVÉÉ®ú ¨ÉäÆ VÉÉä JÉÉtiÉä±É ʨɱÉiÉÉ ½þè, =ºÉEòä nùÉ¨É ¤É½þÖiÉ VªÉÉnùÉ ½þèÆ * MÉ®úÒ¤É +Énù¨ÉÒ =ºÉä xɽþÒÆ JÉ®úÒnù ºÉEòiÉÉ * ¨É½þÉ®úɹ]Å ¨ÉäÆ ½þ®ú ¡òèʨɱÉÒ EòÉä |ÉÊiÉ ®úɶÉxÉ EòÉb÷Ç BEò ÊEò±ÉÉä {ÉÉ¨É +ÉìªÉ±É ºÉºiÉÒ nù®ú {É®ú ÊnùªÉÉ VÉÉiÉÉ ½þè ±ÉäÊEòxÉ +|Éè±É ¨Éɽþ ºÉä +ÉVÉ iÉEò EòÉä<Ç {ÉÉ¨É +ÉìªÉ±É ®úÉVªÉ EòÉä xɽþÒÆ ʨɱÉÉ ½þè* +¤É ¸ÉÉ´ÉhÉ ¨ÉÉºÉ SÉ±É ®ú½þÉ ½þè +Éè®ú ½þ¨ÉÉ®úä ªÉ½þÉÆ ºÉÉÆºEÞòÊiÉEò iªÉÉè½þÉ®úÉäÆ EòÉ ¨ÉÉèºÉ¨É ¶ÉÖ¯û ½þÉäxÉä ´ÉɱÉÉ ½þè * iªÉÉè½þÉ®ú Eòä ÊnùxÉÉäÆ ¨ÉäÆ ÊºlÉÊiÉ <iÉxÉÒ JÉ®úÉ¤É ½þÉä VÉÉiÉÒ ½þè ÊEò ¤ÉÉVÉÉ®ú ºÉä ¶ÉEEò®ú MÉɪɤÉ, JÉÉt-iÉä±É MÉɪɴÉ, ®ú´ÉÉ MÉɪɤÉ, MÉä½þÚÆ MÉÉªÉ¤É - ªÉÉxÉÒ nùèÊxÉEò Vɰü®úiÉ EòÒ ºÉÉ®úÒ SÉÒVÉäÆ MÉÉªÉ¤É ½þÉä VÉÉiÉÒ ½þèÆ* ªÉä ºÉ¦ÉÒ ´ÉºiÉÖBÆ Eòäxpù ºÉ®úEòÉ®ú uÉ®úÉ ®úÉVªÉÉäÆ EòÉä ¦ÉäVÉÒ VÉÉiÉÒ ½þèÆ, ®úÉVªÉ ºÉ®úEòÉ®úäÆ ÊºÉ¡òÇ <xÉ SÉÒVÉÉäÆ EòÉ Ê´ÉiÉ®úhÉ Eò®úiÉÒ ½þè * ®úÉVªÉ ºÉ®úEòÉ®ú +{ÉxÉä ªÉ½þÉÆ {ÉènùÉ ½þÉäxÉä ´ÉɱÉÒ, =MÉxÉä ´ÉɱÉÒ SÉÒVÉäÆ ±ÉÉäMÉÉäÆ EòÉä º´ÉªÉÆ ºÉ{±ÉÉ<Ç xɽþÒÆ Eò®ú ºÉEòiÉÒ * ½þ¨ÉÉ®úä ®úÉVªÉ ¨ÉäÆ ¶ÉEEò®ú EòÉ¡òÒ ½þÉäiÉÒ ½þè ±ÉäÊEòxÉ ®úÉVªÉ ºÉ®úEòÉ®ú =ºÉä ºÉºiÉÒ nù®ú {É®ú ±ÉÉäMÉÉäÆ EòÉä xɽþÒÆ nùä ºÉEòiÉÒ * Eòäxpù EòÒ +Éä®ú ºÉä ®úÉVªÉ EòÉä ÊVÉiÉxÉÉ +xÉÉVÉ, ¶ÉEEò®ú +Éè®ú ʨÉ^Ò EòÉ iÉä±É ÊnùªÉÉ VÉÉiÉÉ ½þè, ®úÉVªÉ ºÉ®úEòÉ®úäÆ ÊºÉ¡òÇ =ºÉä ½þÒ ±ÉÉäMÉÉäÆ ¨ÉäÆ Ê´ÉiÉÊ®úiÉ Eò®ú ºÉEòiÉÒ ½þè* +ÉVÉ ½þ¨ÉÉ®úä ®úÉVªÉ ¨ÉäÆ JÉÉt-iÉä±É +Éè®ú Eòè®úÉäʺÉxÉ +ÉìªÉ±É EòÒ ¤É½þÖiÉ ºÉ¨ÉºªÉÉ ½þè*
¨ÉÖZÉä +ɶSɪÉÇ ½þè ÊEò ªÉ½þÉÆ +±ÉMÉ-+±ÉMÉ iÉ®ú½þ EòÒ xÉÒÊiɪÉÉÆ EªÉÉäÆ +{ÉxÉÉ<Ç VÉÉiÉÒ ½þèÆ* ¨É½þÉ®úɹ]Å ®úÉVªÉ EòÉä 1995 iÉEò ÊVÉiÉxÉÉ Eòè®úÉäʺÉxÉ +ÉìªÉ±É ÊnùªÉÉ VÉÉiÉÉ lÉÉ, ´É½þ +±ÉMÉ ÊxÉªÉ¨É ªÉÉ +±ÉMÉ xÉÒÊiÉ Eòä +ÆiÉMÉÇiÉ ÊnùªÉÉ VÉÉiÉÉ lÉÉ * MÉʨÉǪÉÉäÆ Eòä ÊnùxÉÉäÆ ¨ÉäÆ, ¨ÉÉSÉÇ 1994 ºÉä VÉÚxÉ, 1994 iÉEò 1,50,814 ÊEò±ÉÉä ±ÉÒ]õ®ú |ÉÊiÉ ¨ÉɺÉ, ´É¹ÉÉÇ Eòä ÊnùxÉÉäÆ ¨ÉäÆ VÉÖ±ÉÉ<Ç, 1994 ºÉä +EiÉڤɮú, 1994 iÉEò 1,60,074 ÊEò±ÉÉä ±ÉÒ]õ®ú |ÉÊiÉ ¨ÉÉºÉ +Éè®ú ºÉnùÒÇ Eòä ÊnùxÉÉäÆ ¨ÉäÆ xɴɨ¤É®ú, 1994 ºÉä ¡ò®ú´É®úÒ, 1995 iÉEò 1,74,522 ÊEò±ÉÉä ±ÉÒ]õ®ú Eòè®úÉäʺÉxÉ +ÉìªÉ±É |ÉÊiÉ ¨ÉÉºÉ ¨É½þÉ®úɹ]Å EòÉä ÊnùªÉÉ MɪÉÉ* ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, MÉʨÉǪÉÉäÆ ¨ÉäÆ Ê¨É^Ò EòÉ iÉä±É Eò¨É ±ÉMÉiÉÉ ½þè EªÉÉäÆÊEò MÉʨÉǪÉÉäÆ ¨ÉäÆ JÉÉxÉÉ VɱnùÒ {ÉEòiÉÉ ½þè +Éè®ú xɽþÉxÉä Eòä ʱÉB {ÉÉxÉÒ MɨÉÇ Eò®úxÉä EòÒ Vɰü®úiÉ ¦ÉÒ xɽþÒÆ ½þÉäiÉÒ * ¤É®úºÉÉiÉ Eòä ÊnùxÉÉäÆ ¨ÉäÆ =ºÉºÉä VªÉÉnùÉ Ê¨É^Ò EòÉ iÉä±É ±ÉMÉiÉÉ ½þè +Éè®ú ºÉnùÒÇ Eòä ÊnùxÉÉäÆ ¨ÉäÆ ºÉ¤ÉºÉä VªÉÉnùÉ, ±ÉMɦÉMÉ nùÖMÉxÉÉ Ê¨É^Ò EòÉ iÉä±É ±ÉMÉiÉÉ ½þè * {ɽþ±Éä ªÉ½þ xÉÒÊiÉ lÉÒ ÊEò ¨ÉÉèºÉ¨É Eòä ¨ÉÖiÉÉʤÉEò ʨÉ^Ò EòÉ iÉä±É ½þ¨ÉäÆ Ê¨É±ÉiÉÉ lÉÉ ±ÉäÊEòxÉ 1995 ºÉä +¤É iÉEò B´É®úäVÉ +ÉvÉÉ®ú {É®ú ÊnùªÉÉ VÉÉ ®ú½þÉ ½þè - ªÉÉxÉÒ +|Éè±É, 1995 ºÉä 1,63,000 ÊEò±ÉÉä ±ÉÒ]õ®ú, 1996-97 ¨ÉäÆ 1,65,000 ÊEò±ÉÉä ±ÉÒ]õ®ú +Éè®ú 1997-98 ¨ÉäÆ 1,67,000 ÊEò±ÉÉä ±ÉÒ]õ®ú ʨÉ^Ò EòÉ iÉä±É ½þ¨ÉäÆ Ê¨É±ÉÉ * ʨÉ^Ò Eòä iÉä±É Eòä Ê´ÉiÉ®úhÉ ¨ÉäÆ VÉÉä +±ÉMÉ xÉÒÊiÉ +{ÉxÉÉ<Ç VÉÉiÉÒ ½þè =ºÉEòÉ +ºÉ®ú xÉ ÊºÉ¡òÇ ®úÉVªÉ {É®ú {Éc÷iÉÉ ½þè ¤ÉʱEò =ºÉ ®úÉVªÉ ¨ÉäÆ ®ú½þxÉä ´ÉɱÉÒ VÉxÉiÉÉ, ={ɦÉÉäEiÉÉ +Éè®ú xÉÉMÉÊ®úEò ¦ÉÒ =ºÉºÉä |ɦÉÉÊ´ÉiÉ ½þÉäiÉä ½þèÆ * VÉ¤É BEò ¨ÉÉèºÉ¨É ¨ÉäÆ EòÉ¡òÒ ¨ÉÉjÉÉ ¨ÉäÆ Ê¨É^Ò EòÉ iÉä±É ʨɱÉä +Éè®ú =ºÉEòä nùÉä ¨É½þÒxÉä ¤ÉÉnù ʤɱEòÖ±É xÉ Ê¨É±Éä iÉÉä =ºÉºÉä ±ÉÉäMÉ {É®úä¶ÉÉxÉ ½þÉä VÉÉiÉä ½þèÆ *
ªÉ½þÉÆ ½þ¨ÉÉ®úä BEò ºÉÉÆºÉnù xÉä ´É¹ÉÉÇ EòÉ =±±ÉäJÉ ÊEòªÉÉ lÉÉ * OÉɨÉÒhÉ IÉäjÉÉäÆ ¨ÉäÆ, +É{É VÉÉxÉiÉä ½þèÆ ÊEò 5-5 ªÉÉ 6-6 MÉÉÆ´ÉÉäÆ Eòä ¤ÉÒSÉ ¨ÉäÆ BEò ºÉÉ´ÉÇVÉÊxÉEò Ê´ÉiÉ®úhÉ |ÉhÉɱÉÒ EòÒ nùÖEòÉxÉ ½þÉäiÉÒ ½þè * ´É¹ÉÉÇ Eòä ÊnùxÉÉäÆ ¨ÉäÆ ±ÉÉäMÉ =xÉ nùÖEòÉxÉÉäÆ iÉEò {ɽþÖÆSÉ xɽþÒÆ {ÉÉiÉä ÊVɺÉEòä EòÉ®úhÉ =xÉ nùÖEòÉxÉÉä EòÉä VÉÉä ʨÉ^Ò EòÉ iÉä±É ªÉÉ +xªÉ ºÉɨÉÉxÉ ÊnùªÉÉ VÉÉiÉÉ ½þè, =ºÉä ´Éä ¤±ÉèEò ¨ÉäÆ ¤ÉäSÉ ±ÉäiÉä ½þèÆ * ¨Éä®úÒ ¨ÉÉÆMÉ ½þèÆ ÊEò +xÉÉVÉ +Éè®ú JÉÉt-iÉä±É +ÉÊnù ºÉ¦ÉÒ ®úÉVªÉÉäÆ EòÉä, =xÉEòÒ ¨ÉÉÆMÉ Eòä ¨ÉÖiÉÉʤÉEò, ºÉ½þÒ ºÉ¨ÉªÉ {É®ú ʨɱÉxÉÉ SÉÉʽþB *
¨É½þÉ®úɹ]Å EòÒ +ɤÉÉnùÒ ±ÉMɦÉMÉ 10 Eò®úÉäc÷ ½þè ÊVɺɨÉäÆ ºÉä ±ÉMɦÉMÉ BEò Eò®úÉäc÷ ¤ÉÒºÉ ±ÉÉJÉ ±ÉÉäMÉ +Eòä±Éä ¨ÉÖ¨¤É<Ç ¶É½þ®ú ¨ÉäÆ ®ú½þiÉä ½þèÆ * <xÉ BEò Eò®úÉäc÷ 20 ±ÉÉJÉ ±ÉÉäMÉÉäÆ ¨ÉäÆ 38 |ÉÊiɶÉiÉ ¨É½þÉ®úɹ]Å Eòä ¨ÉÚ±É ÊxÉ´ÉɺÉÒ ½þèÆ +Éè®ú ¶Éä¹É 62 |ÉÊiɶÉiÉ ±ÉÉäMÉ nùä¶É Eòä nùںɮúä ®úÉVªÉÉäÆ ºÉä +ÉEò®ú ´É½þÉÆ ¤ÉºÉ MÉB ½þèÆ * VÉ¤É 70-75 ±ÉÉJÉ ±ÉÉäMÉ nùä¶É Eòä Ê´ÉʦÉxxÉ Ê½þººÉÉäÆ ºÉä +ÉEò®ú ¨ÉÖ¨¤É<Ç ¨ÉäÆ ®ú½þiÉä ½þèÆ, ¨É½þÉ®úɹ]Å ºÉ®úEòÉ®ú SÉɽþiÉÒ ½þè ÊEò ®úÉVªÉ ¨ÉäÆ ®ú½þxÉä ´ÉɱÉä ½þ®ú MÉ®úÒ¤É EòÉä ÊEò¡òɪÉiÉÒ nù®ú {É®ú, ºÉºiÉÒ nù®ú {É®ú ®úɶÉxÉ EòÒ nùÖEòÉxÉ ºÉä +xÉÉVÉ Ê¨É±Éä* ¨ÉÖ¨¤É<Ç EòÒ EòÖ±É +ɤÉÉnùÒ ¨ÉäÆ ºÉä ±ÉMɦÉMÉ 60 |ÉÊiɶÉiÉ ±ÉÉäMÉ ZÉÖMMÉÒ-ZÉÉäÆ{Éc÷Ò ªÉÉ UôÉä]õÒ ¤ÉʺiɪÉÉäÆ ¨ÉäÆ ®ú½þiÉä ½þèÆ, VÉÉä MÉ®úÒ¤É ½þèÆ * <ºÉºÉä +É{É +xnùÉVÉÉ ±ÉMÉÉ ºÉEòiÉä ½þèÆ ÊEò ¨ÉÖ¨¤É<Ç ¨ÉäÆ VÉÉä 70-80 ±ÉÉJÉ MÉ®úÒ¤É ±ÉÉäMÉ ½þèÆ, VÉÉä ¨ÉVÉnùÚ®úÒ Eò®úiÉä ½þèÆ, ´ÉEòǺÉÇ ½þèÆ, ºÉä´ÉÉ Eò®úiÉä ½þèÆ, ºÉ֤ɽþ ºÉä ¶ÉÉ¨É iÉEò EòÉ¨É Eò®úEòä ®úÉäVÉÒ-®úÉä]õÒ Eò¨ÉÉiÉä ½þèÆ iɦÉÒ =x½þäÆ nùÉä ´ÉEiÉ EòÉ JÉÉxÉÉ Ê¨É±ÉiÉÉ ½þèÆ BäºÉä ±ÉÉäMÉ ½þèÆ *
BäºÉä ±ÉÉäMÉ ½þèÆ ÊVÉx½þäÆ ºÉºiÉä nùɨÉÉäÆ ¨ÉäÆ +xÉÉVÉ Ê¨É±ÉxÉÉ Vɰü®úÒ ½þè* ´Éä ®úɶÉxÉ EòÒ nùÖEòÉxÉÉäÆ {É®ú VÉÉiÉä ½þèÆ* ½þ¨ÉÉ®úÒ <ºÉ |ÉhÉɱÉÒ Eòä ¨ÉÖiÉÉʤÉEò +xÉÉVÉ ±ÉäxÉä Eòä ʱÉB ®úɶÉxÉ EòÒ nùÖEòÉxÉÉäÆ {É®ú VÉÉiÉä ½þèÆ, ±ÉäÊEòxÉ =xÉEòÉä ÊVÉiÉxÉÒ ¨ÉÉjÉÉ ¨ÉäÆ ÊxÉvÉÉÇÊ®úiÉ +xÉÉVÉ ½þè ´É½þ xɽþÒÆ ʨɱÉiÉÉ ½þè* Eòäxpù ºÉ®úEòÉ®ú uÉ®úÉ ÊxÉvÉÉÇÊ®úiÉ ¨ÉÉjÉÉ ¨ÉäÆ +xÉÉVÉ xɽþÒÆ ÊnùªÉÉ VÉÉiÉÉ ½þè ÊVɺÉEòä EòÉ®úhÉ ½þ¨É ±ÉÉäMÉÉäÆ EòÉä {ÉÚ®úÉ +xÉÉVÉ xɽþÒÆ nùä {ÉÉiÉä ½þèÆ*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ ÊºÉ¡òÇ <iÉxÉÉ ½þÒ Eò½þxÉÉ SÉɽþ ®ú½þÉ ½þÚÆ ÊEò nùä¶É Eòä MÉ®úÒ¤ÉÉäÆ EòÉä ºÉºiÉÒ nù®ú {É®ú +xÉÉVÉ ={ɱɤvÉ Eò®úÉxÉä EòÒ VÉÉä ªÉÉäVÉxÉÉ ½þè +Éè®ú ÊVÉºÉ ºÉÉ´ÉÇVÉÊxÉEò Ê´ÉiÉ®úhÉ |ÉhÉɱÉÒ Eòä iɽþiÉ ªÉ½þ +xÉÉVÉ ÊnùªÉÉ VÉÉiÉÉ ½þè, ªÉ½þ ºÉ¨ÉÉVÉ Eòä ʱÉB ={ɪÉÉäMÉÒ +Éè®ú BEò ¤É½þÖiÉ +ɴɶªÉEò +ÆMÉ ½þè* <ºÉä ºÉ½þÒ føÆMÉ ºÉä ÊnùªÉÉ VÉÉxÉÉ ¤É½þÖiÉ Vɰü®úÒ ½þè* ½þ¨ÉäÆ ªÉ½þ nùäJÉxÉÉ Vɰü®úÒ ½þè ÊEò ½þ¨ÉÉ®úÒ <ºÉ ´ªÉ´ÉºlÉÉ Eòä +ÆiÉMÉÇiÉ ÊVÉxÉ MÉ®úÒ¤É ±ÉÉäMÉÉäÆ EòÉä ½þ¨É +xÉÉVÉ nùäxÉä VÉÉ ®ú½þä ½þèÆ ªÉÉ +¤É VÉÉä +É{ÉxÉä ªÉ½þ xɪÉÉ ]õÒ.{ÉÒ.b÷Ò.BºÉ. ʺɺ]õ¨É ¤ÉxÉɪÉÉ ½þè, <ºÉEòä +ÆiÉMÉÇiÉ ½þ¨É ±ÉÉäMÉÉäÆ EòÉä +xÉÉVÉ nùä {ÉÉiÉä ½þèÆ ÊEò xɽþÒÆ* ÊVÉxÉ ±ÉÉäMÉÉäÆ Eòä ʱÉB ªÉ½þ ªÉÉäVÉxÉÉ ½þè =xÉEòä {ÉÉºÉ +xÉÉVÉ {ɽþÖÆSÉiÉÉ ½þè ªÉÉ xɽþÒÆ, ªÉ½þ nùäJÉÉ VÉÉxÉÉ ¤É½þÖiÉ Vɰü®úÒ ½þè*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ÊVÉiÉxÉÒ ¦ÉÒ MÉ®úÒ¤ÉÉäÆ Eòä ʱÉB <ºÉ |ÉEòÉ®ú EòÒ ªÉÉäVÉxÉÉBÆ ½þèÆ =xɨÉäÆ ]õÉ®úMÉè]õ iÉÉä {ÉÚ®úÉ ½þÉä VÉÉiÉÉ ½þè, ±ÉäÊEòxÉ ÊVÉxÉ MÉ®úÒ¤ÉÉäÆ EòÉä ±ÉÉ¦É nùäxÉä Eòä ʱÉB ªÉä ªÉÉäVÉxÉÉBÆ ¤ÉxÉÉ<Ç MÉ<Ç ½þèÆ, =xÉEòÉä <xÉEòÉ ±ÉÉ¦É xɽþÒÆ ʨɱÉiÉÉ ½þè* +É{É ÊEòºÉÒ ¦ÉÒ ®úÉVªÉ ºÉä <ºÉEòÉ ¤ªÉÉè®úÉ ¨ÉÆMÉÉ ±ÉäÆ, ºÉ¦ÉÒ ®úÉVªÉÉäÆ ¨ÉäÆ ]õÉ®úMÉè]õ {ÉÚ®úÉ ½þÉäiÉÉ ½þè, ±ÉäÊEòxÉ ÊEòºÉÒ ¦ÉÒ ®úÉVªÉ ¨ÉäÆ ÊVÉxÉ MÉ®úÒ¤ÉÉäÆ Eòä ʱÉB ªÉä ªÉÉäVÉxÉÉBÆ SɱÉÉ<Ç VÉÉ ®ú½þÒ ½þèÆ, =xÉEòÉä {ÉÚ®úÉ ±ÉÉ¦É xɽþÒÆ Ê¨É±É {ÉÉiÉÉ ½þè* ={ɦÉÉäEiÉÉ EòÉä ªÉ½þ ±ÉÉ¦É xɽþÒÆ Ê¨É±É {ÉÉiÉÉ ½þè* <ºÉʱÉB Eòäxpù EòÒ ªÉ½þ ÊVɨ¨ÉänùÉ®úÒ ½þè ÊEò ÊVÉxÉEòä ʱÉB ªÉ½þ ºEòÒ¨É ¤ÉxÉÉ<Ç MÉ<Ç ½þè =xÉEòÉä ±ÉÉ¦É Ê¨É±ÉiÉÉ ½þè ªÉÉ xɽþÒÆ <ºÉEòÒ VÉÉÆSÉ Eò®úxÉÒ SÉÉʽþB* ªÉ½þ BEò +SUôÒ ªÉÉäVÉxÉÉ ½þè VÉÉä Eòäxpù ºÉ®úEòÉ®ú EòÒ +Éä®ú ºÉä nùÒ MÉ<Ç ½þè* ¨ÉèÆ <ºÉ ªÉÉäVÉxÉÉ EòÒ ºÉ®úɽþxÉÉ Eò®úiÉÉ ½þÚÆ*
THE PRIME MINISTER (SHRI I.K. GUJRAL): Madam, can I intervene just for a minute?
MR. CHAIRMAN : Yes, please.
Now, the question before the Government - not my Government but the previous Government, of which I was a member - was how do we come to the rescue of the poorer sections. We always were conscious of the fact that for those people particularly who live below poverty line, it is a terrible burden. My hon. friend has rightly pointed out that those who live in jhuggi-jhonparis or those who live on the roadside, who are a segment of the urban poor, suffer a great deal, not the rural poor or the better offs. This is something which we have to keep in mind all the time. Therefore, this new Public Distribution System was devised. The idea was that we give at least some portion of the needs at a highly subsidised price. So, the scheme was that ten kilograms per family we give at half the economic price. That meant a burden on the finances of about Rs.9,000 crore annually. The Scheme has been implemented. It is being distributed.
Now, with the passage of time - I have been travelling in various States, particularly in the backward States, and particularly the North-Eastern States, and also I have been talking to the Chief Ministers of various States, including their own Chief Ministers - it has been brought to our notice that there are certain distortions in the system. One distortion is that we give ten kilograms at fifty per cent of the price, but no family can live with ten kilograms. Therefore, it will be very wrong to assume that a family of four or five people will consume only ten kilograms per month. It is not sufficient. It is a very correct objection. For the rest of the need, they buy at the market price which is high. Therefore, ultimately the relief which is intended for them becomes very limited. Relief is there but not to the extent that one would like it to be. Keeping in mind the fact that these things have been brought to my notice, we have discussed it amongst ourselves and I am going to call very soon a meeting of the Chief Ministers to evolve a new scheme. In the mean time, we are trying to work out as to what other alternatives we can have. Naturally, my hon. friends will agree that we can have subsidising up to an extent not because subsidy is not needed but because subsidy has a certain sort of a weight on the finances and we have to decide how much we can afford.
I said that a subsidy of Rs. 9,000 crore is already there. Well, perhaps, marginally it can be increased also. Perhaps, we can do something different.
Therefore, keeping all this in mind, the Ministry has been instructed to work out alternatives and, I think, in the very near future I should be able to meet the Chief Ministers and sort it out. But before I sit down I must repeat what I said in the beginning that our sympathy is entirely with the suffering sections of the society. We do want to do something, particularly in this 50th year of Independence. It is a matter of regret and shame sometime that a very large number of people in this country are still below the poverty line. It is of no satisfaction to me that their number has decreased or the percentage has decreased. And to use Gandhiji's words, "As long as there is a tear in even one eye the country cannot consider itself free". Therefore, I share that. I think whether you are there or the friend sitting behind you, Shri George Fernandes and others, are there, we have spent all our lives feeling like this. I am saying that we did not go to the freedom struggle for the sake of a few who may be affluent. We wanted to build a system where more fair deals should be given to the poor.
Well, partly it may have been achieved but, I think, there is still much to be done and I think this Parliament, by and large, whether sitting on this side or on that side, is simply with a cause and, therefore, we share this. It is not a question of party. ...(Interruptions) It is a question of general policy.
[NEXT PAGE]