<b>XI LOK SABHA DEBATES, <i> Session V (Monsoon) </i> </b>
XI LOK SABHA DEBATES, Session V (Monsoon) Thursday, August 07/Shravana 16, 1919 (Saka)


Type of Debate: SPECIAL MENTION
Title: Demand to associate the Members of Parliament (MPs) in the Employment Assurance Scheme. TEXT : SHRI VIREDNRA KUMAR SINGH (AURANGABAD):

¸ÉÒ ´ÉÒ®úäxpù EòÖ¨ÉÉ®ú ÊºÉÆ½þ (+Éè®úÆMÉɤÉÉnù) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, <ºÉ ½þÉ=ºÉ ¨ÉäÆ ¤ÉÉ®ú-¤ÉÉ®ú ªÉ½þ ¨ÉɨɱÉÉ =`öÉ ½þè* Ê{ÉUôc÷ä ®úÉVªÉÉäÆ ¨ÉäÆ ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ ±ÉÉMÉÚ ½þè +Éè®ú BEò |ÉJÉÆb÷ ¨ÉäÆ BEò Eò®úÉäc÷ ¯û{ɪÉÉ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÒ +Éä®ú ºÉä VÉÉiÉÉ ½þè, ±ÉäÊEòxÉ <xÉ EòɪÉÉäÇÆ EòÉä Eò®úiÉä ºÉ¨ÉªÉ ºÉÉÆºÉnùÉäÆ EòÒ +xÉÖ¶ÉÆºÉÉ xɽþÒÆ ¨ÉÉxÉÒ VÉÉiÉÒ ½þè +Éè®ú xÉ ºÉÉÆºÉnùÉäÆ EòÒ ®úÉªÉ ±ÉÒ VÉÉiÉÒ ½þè* <ºÉʱÉB {ÉÚ®úä ºÉnùxÉ Eòä ºÉ¦ÉÒ ºÉnùºªÉ +ÉVÉ <ºÉ ¨ÉiÉ Eòä ½þèÆ ÊEò <ºÉ¨ÉäÆ ºÉÉºÉÆnùÉäÆ EòÒ +xÉÖ¶ÉÆºÉÉ +Éè®ú ¦ÉÉMÉÒnùÉ®úÒ ºÉÖÊxÉʶSÉiÉ EòÒ VÉÉB* VÉ¤É ºÉ¦ÉÒ ±ÉÉäMÉ <ºÉ ¨ÉiÉ Eòä ½þèÆ, iÉÉä ½þ¨ÉÉ®úÒ ={ÉäIÉÉ EªÉÉäÆ EòÒ VÉÉ ®ú½þÒ ½þè? ½þ¨É +ɺÉxÉ ºÉä <ºÉ ¤ÉÉiÉ Eòä ʱÉB |ÉÉä]õèE¶ÉxÉ SÉɽþiÉä ½þèÆ +Éè®ú +É{ɺÉä +ÉxÉÖ®úÉävÉ Eò®úiÉä ½þèÆ ÊEò +É{É ºÉ®úEòÉ®ú EòÉä ÊxÉnùÇä¶É nùäÆ ÊEò <ºÉ ¨ÉɨɱÉä ¨ÉäÆ ªÉlÉɶÉÒQÉ ºÉÉÆºÉnùÉäÆ EòÒ +xÉÖ¶ÉÆºÉÉ º´ÉÒEòÉ®ú EòÒ VÉÉB, =xÉEòÒ ¦ÉÉMÉÒnùÉ®úÒ ºÉÖÊxÉʶSÉiÉ EòÒ VÉÉB* ½þ¨É VÉxÉiÉÉ Eòä |ÉÊiÉÊxÉÊvÉ ½þèÆ* ½þ¨É VÉxÉiÉÉ +Éè®ú nùä¶É Eòä |ÉÊiÉ =iiÉ®únùɪÉÒ ½þèÆ* ½þ¨É MÉÉÆ´ÉÉäÆ ¨ÉäÆ ®ú½þiÉä ½þèÆ* ½þ¨ÉäÆ ´É½þÉÆ EòÒ ÊºlÉÊiÉ Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉxÉEòÉ®úÒ ½þè* ªÉ½þ Eòäxpù EòÉ vÉxÉ ½þè* <ºÉʱÉB ºÉÉ®úä ±ÉÉäMÉ SÉɽþiÉä ½þèÆ ÊEò <ºÉ¨ÉäÆ ºÉÉÆºÉnùÉäÆ EòÒ ¦ÉÉMÉÒnùÉ®úÒ ºÉÖÊxÉʶSÉiÉ EòÒ VÉÉB* (´ªÉ´ÉvÉÉxÉ)

MR. DEPUTY-SPEAKER: Please let him finish.

... (Interruptions)

MR. DEPUTY-SPEAKER: Please let him finish. Please allow him to speak.

... (Interruptions)

SHRI VIREDNRA KUMAR SINGH (AURANGABAD):

¸ÉÒ ´ÉÒ®úäxpù EòÖ¨ÉÉ®ú ÊºÉÆ½þ : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ºÉnùxÉ Eòä xÉäiÉÉ ¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ VÉÒ iÉÉä =`öEò®ú VÉÉ ®ú½þä ½þèÆ* ¨Éä®úÉ +É{ɺÉä +xÉÖ®úÉävÉ ½þè ÊEò =x½þäÆ ®úÉäÊEòB +Éè®ú <ºÉ ¤ÉÉ®úä ¨ÉäÆ +ɶ´ÉɺÉxÉ Ênù±ÉÉ<B* (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : EÞò{ɪÉÉ =x½þäÆ +{ÉxÉÒ ¤ÉÉiÉ {ÉÚ®úÒ Eò®úxÉä nùÒÊVÉB*

Please sit down.

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):

¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, <ºÉ ªÉÉäVÉxÉÉ Eòä +ÆiÉMÉÇiÉ ¤ÉxÉÒ ºÉʨÉÊiÉ Eòä +vªÉIÉ ÊVɱÉä Eòä Eò±ÉèE]õ®ú EòÉä ¤ÉxÉÉ ÊnùªÉÉ MɪÉÉ ½þè* VÉ¤É Eò±ÉèE]õ®ú +vªÉIÉ ½þè, iÉÉä ºÉÉÆºÉnù EòÒ ¦ÉÉMÉÒnùÉ®úÒ =ºÉ¨ÉäÆ EòèºÉä ½þÉä ºÉEòiÉÒ ½þè*

... (Interruptions)

MR. DEPUTY-SPEAKER: Why do you not sit?

SHRI VIREDNRA KUMAR SINGH (AURANGABAD):

¸ÉÒ ´ÉÒ®úäxpù EòÖ¨ÉÉ®ú ÊºÉÆ½þ : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ½þ¨ÉäÆ +É{ÉEòÉ |ÉÉä]õèE¶ÉxÉ SÉÉʽþB* +É{É ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÉä ÊxÉnùÇä¶É nùäÆ* ½þ¨É ±ÉÉäMÉ VÉxÉiÉÉ Eòä |ÉÊiÉÊxÉÊvÉ ½þèÆ* ½þ¨É ±ÉÉäMÉ MÉÉÆ´ÉÉäÆ EòÒ ºÉ¨ÉºªÉÉ+ÉäÆ EòÉä VÉÉxÉiÉä ½þèÆ* Eòäxpù ºÉ®úEòÉ®ú EòÒ +Éä®ú ºÉä Ê{ÉUôc÷ä ¤±ÉÉEò Eòä ʱÉB <ºÉ ªÉÉäVÉxÉÉ Eòä +ÆiÉMÉÇiÉ BEò Eò®úÉäc÷ ¯û{ɪÉÉ ÊnùªÉÉ VÉÉ ®ú½þÉ ½þè +Éè®ú ºÉÉÆºÉnùÉäÆ EòÒ ºÉÖÊxÉʶSÉiÉ ¦ÉÉMÉÒnùÉ®úÒ Eòä +¦ÉÉ´É ¨ÉäÆ =ºÉ ºÉÉ®úä {ÉèºÉä EòÒ ±ÉÚ]õ ½þÉä ®ú½þÒ ½þè* VÉxÉiÉÉ Eòä |ÉÊiÉÊxÉÊvÉ ºÉÉÆºÉnù EòÒ +xÉÖ¶ÉÆºÉÉ xɽþÒÆ ¨ÉÉxÉÒ VÉÉ ®ú½þÒ ½þè* <ºÉʱÉB ½þ¨ÉäÆ +É{ÉEòÉ |ÉÉä]õèE¶ÉxÉ SÉÉʽþB*

... (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ªÉ½þ ¨ÉɨɱÉÉ Eò<Ç ¤ÉÉ®ú ½þÉ=ºÉ ¨ÉäÆ =`ö SÉÖEòÉ ½þè* ªÉ½þ VÉÉä B¨{ɱÉɪɨÉäÆ]õ MÉÉ®úÆ]õÒ ºEòÒ¨É ½þè <ºÉ¨ÉäÆ ¨É訤ɮú +É¡ò {ÉÉʱÉǪÉɨÉäÆ]õ EòÉä BºÉÉäʺÉB]õ Eò®úɪÉÉ VÉÉB* =xÉEòÉ Eò½þxÉÉ ªÉ½þ ½þè ÊEò SÉÚÆÊEò SÉäªÉ®ú¨ÉèxÉ Eò±ÉèE]õ®ú ¤ÉxÉä ½þÖB ½þèÆ, <ºÉʱÉB ´Éä {ÉÚUôiÉä xɽþÒÆ ½þèÆ* +iÉ: ªÉ½þ Vɰü®úÒ ½þè ÊEò ºÉÉÆºÉnùÉäÆ EòÒ <ºÉ ªÉÉäVÉxÉÉ ¨ÉäÆ BºÉÉäʺÉB¶ÉxÉ ºÉÖÊxÉʶSÉiÉ EòÒ VÉÉB* ¨ÉèÆ SÉɽþÚÆMÉÉ ÊEò <ºÉ ¤ÉÉ®úä ¨ÉäÆ ºÉ®úEòÉ®ú EòÉä<Ç b÷è¡òÒÊxÉ]õ b÷ɪɮúèE¶ÉxÉ nùä ÊEò +ÉxÉ®úä¤É±É B¨É.{ÉÒVÉ. +Éè®ú B¨É.B±É.BVÉ. EòÉä ¦ÉÒ <ºÉ¨ÉäÆ {ÉÚ®úÒ iÉ®ú½þ ºÉä ¶ÉÉÊ¨É±É ÊEòªÉÉ VÉÉB*

VÉèxÉÉ VÉÒ, EªÉÉ +É{É <ºÉ ¤ÉÉ®úä ¨ÉäÆ ºÉ®úEòÉ®ú EòÒ +Éä®ú ºÉä EòÖUô Eò½þxÉÉ SÉɽþäÆMÉä?

... (Interruptions)

MR. DEPUTY-SPEAKER: Please sit down. Please listen to the Minister.

... (Interruptions)

THE MINISTER OF TOURISM AND MINISTER OF PARLIAMENTARY AFFAIRS (SHRI SRIKANTA JENA): Sir, the Employment Assurance Scheme is concerning the Ministry of Rural Areas and Employment and the Minister of Rural Areas and Employment is already thinking about how to change the guidelines. While changing the guidelines, it is required that the State Governments are also consulted because this scheme is concerning both the State Government and the Central Government though the Central Government's share is more than that of the State Government. The subject of how to change the guidelines was also discussed by the Ministry of Rural Areas and Employment with the concerned Chief Ministers.

I think, they are in the process of doing it. The Standing Committee on Rural Development has also recommended to change certain things in the guidelines. That is being considered at the Minister's level. So, I will be able to say something in this regard only after consulting the Minister of Rural Areas and Employment. (Interruptions)

MR. DEPUTY-SPEAKER: Please avail the time; do not waste the time.

... (Interruptions)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨ÉèÆ B±ÉÉ>ð Eò°üÆMÉÉ* +É{É ¤ÉèÊ`öªÉä*

... (´ªÉ´ÉvÉÉxÉ)

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):

¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : Eò±ÉèE]õ®ú ¤É½þÖiÉ +{ɨÉÉxÉ Eò®úiÉä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{É xÉÒiÉÒ¶É VÉÒ EòÉä ¤ÉÉä±ÉxÉä nùÒÊVÉB*

... (´ªÉ´ÉvÉÉxÉ)

DR. RAM LAKHAN SINGH (BHIND):

b÷É. ®úÉ¨É ±ÉJÉxÉ ÊºÉÆ½þ (Ê¦ÉÆb÷) : ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ Eòä iɽþiÉ {ÉÚ®úÒ iÉ®ú½þ ºÉä nùÖ¯û{ɪÉÉäMÉ Eò®ú ®ú½þä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

MR. DEPUTY-SPEAKER: I have allowed Shri Nitish Kumar. Everybody cannot speak at one time. Please take your seat.

... (Interruptions)

SHRI NITISH KUMAR (BARH):

¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ ¨ÉäÆ ºEòÒ¨É SɪÉxÉ Eò®úxÉä Eòä ʺɱÉʺɱÉä ¨ÉäÆ ºÉƺÉnù ºÉnùºªÉÉäÆ EòÒ PÉÉä®ú ={ÉäIÉÉ ½þÉäiÉÒ ½þè* ºÉƺÉnù ºÉnùºªÉÉäÆ EòÒ ®úÉªÉ EòÉä +½þʨɪÉiÉ nùÒ VÉɪÉä, <ºÉ ºÉ´ÉÉ±É {É®ú ¤ÉVÉ]õ Eòä nùÉè®úÉxÉ SÉSÉÉÇ ¦ÉÒ ½þÖ<Ç lÉÒ +Éè®ú ¡òÉ<xÉäÆºÉ Ê¨ÉÊxɺ]õ®ú xÉä ªÉ½þ Eò½þÉ lÉÉ ÊEò ½þ¨É <ºÉ {É®ú vªÉÉxÉ nùäÆMÉä* =ºÉ ºÉ¨ÉªÉ SÉäªÉ®ú EòÒ iÉ®ú¡ò ºÉä <ºÉ ¤ÉÉiÉ Eòä ʱÉB BEò ÊxÉnùÇä¶É ¦ÉÒ ÊnùªÉÉ MɪÉÉ lÉÉ* ÊVÉºÉ iÉ®ú½þ ºÉä +¦ÉÒ ºÉƺÉnùÒªÉ EòɪÉÇ ¨ÉÆjÉÒ ¸ÉÒ ¸ÉÒEòÉxiÉ VÉäxÉÉ VÉÒ Eò½þ ®ú½þä ½þèÆ, ¸ÉÒEòÉxiÉ VÉäxÉÉ VÉÒ +É{É ¨ÉÉ¡ò Eò®úäÆMÉä, ±ÉMÉiÉÉ ½þè ÊEò +É{ÉEòÒ Ênù±ÉSɺ{ÉÒ ºÉ®úEòÉ®ú ´ÉMÉè®ú½þ ¨ÉäÆ xɽþÒÆ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

VÉÉä ½þɱÉiÉ <xÉEòÒ {ɽþ±Éä lÉÒ, ÊVÉºÉ iÉ®ú½þ ºÉä ªÉ½þ <x´ÉÉì±´É ®ú½þiÉä lÉä +Éè®ú ºÉnùºªÉÉäÆ EòÒ ¤ÉÉiÉ ºÉÖxÉEò®ú =ºÉ {É®ú ºÉ®úEòÉ®ú Eòä +Ænù®ú BEò ±ÉÉì¤ÉÒ ¦ÉÒ Eò®úiÉä lÉä +Éè®ú ÊxÉhÉÇªÉ ½þÉä, <ºÉEòä ʱÉB ¨Énùnù Eò®úiÉä lÉä, +ÉVÉEò±É ¸ÉÒEòÉxiÉ VÉäxÉÉ VÉÒ EòÒ =ºÉ¨ÉäÆ EòÉä<Ç °üÊSÉ xɽþÒÆ ¤ÉSÉÒ ½þè* +¦ÉÒ Ê¤É±EòÖ±É +SÉÉxÉEò +ÉEò®ú ÊEò ªÉ½þÉÆ Ê´ÉSÉÉ®ú, ´É½þÉÆ Ê´ÉSÉÉ®ú, ½þÉä ®ú½þÉ ½þè, +ÉÊnù Eò½þ ®ú½þä ½þèÆ* ªÉ½þ ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ ½þè* ½þ¨É ±ÉÉäMÉ VÉ´Éɽþ®ú ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ ¨ÉäÆ Ê½þººÉÉ xɽþÒÆ ¨ÉÉÆMÉ ®ú½þä ½þèÆ* ʽþººÉä EòÉ ¨ÉiÉ±É¤É {ÉèºÉä EòÉ Ê½þººÉÉ xɽþÒÆ ¨ÉÉÆMÉ ®ú½þä ½þèÆ* ½þ¨É ±ÉÉäMÉÉäÆ EòÉ Eò½þxÉÉ ½þè ÊEò VÉ¤É ½þ¨É ±ÉÉäMÉÉäÆ EòÒ Ê®úº{ÉÉèÆÊºÉʤÉʱÉ]õÒ ¡òÆE¶ÉxÉ±É ¦ÉÒ ½þÉä MɪÉÒ, VÉ¤É B¨É.{ÉÒ. ±ÉÉäEò±É BÊ®úªÉÉ b÷ä´É±É{ɨÉèÆ]õ ºEòÒ¨É ±ÉÉMÉÚ ½þÉä MɪÉÒ, iÉÉä ±ÉÉäMÉ ½þ¨É ±ÉÉäMÉÉäÆ ºÉä Ê´ÉEòÉºÉ EòÒ ªÉÉäVÉxÉÉ+ÉäÆ {É®ú +¨É±É EòÒ ¦ÉÒ =¨¨ÉÒnù Eò®ú ®ú½þä ½þèÆ* BäºÉÒ ÊºlÉÊiÉ ¨ÉäÆ VÉ¤É {ÉèºÉä EòÉ ºÉ½þÒ <ºiÉä¨ÉÉ±É xɽþÒÆ ½þÉä ®ú½þÉ, =ºÉEòä ¤ÉÉ®úä ¨ÉäÆ +±ÉMÉ ºÉä SÉSÉÉÇ ½þÉä SÉÖEòÒ ½þè ±ÉäÊEòxÉ ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ ¨ÉäÆ +MÉ®ú ºÉƺÉnù ºÉnùºªÉÉäÆ EòÒ ®úÉªÉ ±ÉÒ VÉɪÉäMÉÒ +Éè®ú =xÉEòÒ ®úÉªÉ EòÉä +½þʨɪÉiÉ nùÒ VÉɪÉäMÉÒ iɦÉÒ EòÉä<Ç ¤ÉÉiÉ ½þÉä ºÉEòiÉÒ ½þè* <ºÉEòÉ ºÉ¤ÉºÉä +SUôÉ ={ÉÉªÉ ªÉ½þ ½þè ÊEò ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ Eòä SɪÉxÉ Eòä ʱÉB ÊVɱÉÉ ºiÉ®ú {É®ú ºÉʨÉÊiÉ ¤ÉxÉÉEò®ú =ºÉEòÒ SÉäªÉ®ú¨ÉèxÉʶÉ{É ºÉƺÉnù ºÉnùºªÉ EòÉä nùÒ VÉɪÉä ªÉÉ ºÉÉ¡ò-ºÉÉ¡ò ÊxÉvÉÉÇÊ®úiÉ Eò®ú ÊnùªÉÉ VÉɪÉä ÊEò ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ EòÒ VÉÉä 40 ªÉÉ 50 |ÉÊiɶÉiÉ ®úÉ榃 ½þÉäMÉÒ, =ºÉEòÒ ºEòÒ¨É EòÒ +xÉÖ¶ÉÆºÉÉ ºÉƺÉnù ºÉnùºªÉ Eò®úäÆMÉä*

... (´ªÉ´ÉvÉÉxÉ)

VÉÉä ¦ÉÒ ½þÉä, ½þ¨É ªÉ½þ xɽþÒÆ Eò½þiÉä ÊEò ºÉÉ®úÉ {ÉèºÉÉ nùä ÊnùªÉÉ VÉɪÉä ±ÉäÊEòxÉ 40 ªÉÉ 60 |ÉÊiɶÉiÉ ½þÉä, BEò ÊxÉʶSÉiÉ ®úÉ榃 ÊxÉvÉÉÇÊ®úiÉ EòÒ VÉÉxÉÒ SÉÉʽþB ÊEò ºÉƺÉnù ºÉnùºªÉ EòÒ +xÉÖ¶ÉÆºÉÉ {É®ú <ºÉEòÉ EòɪÉÉÇx´ÉªÉxÉ ½þÉäMÉÉ* <ºÉEòÉ ¨ÉiÉ±ÉºÉ¤É ªÉ½þ xɽþÒÆ ½þè ÊEò VÉÉä ºÉÆºÉnù ºÉnùºªÉ MÉÉ<b÷±ÉÉ<xÉ Eòä |ÉÊiÉEòÚ±É +xÉÖ¶ÉÆºÉÉ nùäÆMÉä, ´É½þ ¨ÉÉxªÉ ½þÉäMÉÒ* MÉÉ<b÷±ÉÉ<xÉ Eòä +xÉÖEòÚ±É ´É½þ ºEòÒ¨É EòÒ +xÉÖ¶ÉÆºÉÉ Eò®úäÆ* ±ÉäÊEòxÉ ºEòÒ¨É EòÒ +xÉÖ¶ÉÆºÉÉ Eò®úxÉä EòÉ +ÊvÉEòÉ®ú =xÉEòÉä ʨɱÉä +Éè®ú =ºÉ {É®ú +¨É±É ÊEòªÉÉ VÉɪÉä iÉ¤É iÉÉä =ºÉEòÉ EòÉä<Ç ¨ÉiÉ±É¤É ½þè ´ÉxÉÉÇ ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ ½þ®ú ®úÉVªÉ ¨ÉäÆ Eò±ÉèE]õ®ú ªÉÉäVÉxÉÉ ½þÉä MɪÉÒ ½þè* Eò±ÉèE]õ®ú +MÉ®ú ÊEòºÉÒ EòÉä iÉ®úVÉÒ½þ nùäiÉä ½þèÆ iÉÉä ´É½þ Eòä´É±É ºÉiiÉɰügø {ÉÉ]õÒÇ Eòä Ê´ÉvÉɪÉEòÉäÆ EòÉä nùäiÉä ½þèÆ, <ºÉEòä +±ÉÉ´ÉÉ ´É½þ ÊEòºÉÒ EòÒ ¤ÉÉiÉ xɽþÒÆ ºÉÖxÉiÉä ½þèÆ* +ÊvÉEòÉÆ¶ÉiÉ& ªÉ½þ ªÉ½þ ºÉÖÊxÉʶSÉiÉ ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ xÉ ½þÉäEò®ú Eò±ÉèE]õ®ú ®úÉäVÉMÉÉ®ú ªÉÉäVÉxÉÉ ½þè* <ºÉ¨ÉäÆ `öäEòänùÉ®ú ½þÒ ºEòÒ¨É EòÉ SɪÉxÉ Eò®úiÉä ½þèÆ* ½þ®ú VÉMɽþ `öäEòänùÉ®ú iÉªÉ Eò®úiÉÉ ½þè ÊEò Eò½þÉÆ EòÉèxÉ ºÉÒ ºEòÒ¨É ±ÉÒ VÉɪÉä* ¶ÉɪÉnù ªÉ½þ ¤ÉÉiÉ ªÉÉäVÉxÉÉ ¦É´ÉxÉ ¨ÉäÆ ¤Éä`öä ½þÖB ±ÉÉäMÉÉäÆ EòÉä ¦ÉÒ xɽþÒÆ ¨ÉɱÉÚ¨É ½þè* ¨ÉÉ¡ò Eò®úäÆMÉä, xÉ ¸ÉÒ VɪÉ{ÉÉ±É ®úädÒ ºÉɽþ¤É EòÉä <xÉ ¤ÉÉiÉÉäÆ EòÒ ÊSÉxiÉÉ ½þè* ¸ÉÒ ¸ÉÒEòÉxiÉ VÉäxÉÉ EòÉä iÉÉä ÊSÉxiÉÉ ½þÉäxÉÒ SÉÉʽþB ±ÉäÊEòxÉ ¨ÉÖZÉä ±ÉMÉiÉÉ ½þè ÊEò +É{ÉEòÒ Ênù±ÉSɺ{ÉÒ ¦ÉÒ ºÉ¨ÉÉ{iÉ ½þÉä MɪÉÒ ½þè* <ºÉʱÉB +{ÉxÉä <±ÉÉEòä ºÉä +É{É ¡òÒb÷ ¤ÉèEò xɽþÒÆ ±Éä ®ú½þä ½þèÆ

iÉҺɮúÒ ¤ÉÉiÉ ¨ÉèÆ +ÉVÉ ½þÒ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ºÉƺÉnù ºÉnùºªÉ ¨ÉäÆ ®úÉVªÉ ºÉ¦ÉÉ EòÒ Vɯû®úiÉ xɽþÒÆ ½þè* ½þ®ú SÉÒVÉ ¨ÉäÆ ®úÉVªÉ ºÉ¦ÉÉ +É VÉÉiÉÒ ½þè* ®úÉVªÉ ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ EòÒ EòÉä<Ç EòÉxºÉ]õÒ]õÚBäÆºÉÒ xɽþÒÆ ½þè* ®úÉVªÉ ºÉ¦ÉÉ EòÉä VÉÉä ºEòÒ¨É nùÒ VÉÉiÉÒ ½þè, ªÉä ´É½þÉÆ {ÉÉä±ÉÒÊ]õEºÉ Eò®úiÉä ½þèÆ* ±ÉÉäEò ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ EòÉ iÉÉä EòÉä<Ç ÊxÉ´ÉÉÇSÉxÉ IÉäjÉ ½þè* ´É½þÉÆ iÉÉä ´Éä EòÉä<Ç Ê´ÉEòÉºÉ EòÒ ªÉÉäVÉxÉÉ SɱɴÉÉiÉä ½þèÆ, =xÉEòÉä {ÉÉÆSÉ ºÉÉ±É ¤ÉÉnù SÉÖxÉÉ´É EòÒ ÊSÉxiÉÉ ½þè* {ÉÚ®úÒ VÉMɽþ {É®ú +xÉ<´ÉxÉ b÷è´É±É{ɨÉèÆ]õ ½þÉä ®ú½þÉ ½þè* ®úÉVªÉ ºÉ¦ÉÉ Eòä ±ÉÉäMÉ VÉÉä ÊVɱÉÉ iÉªÉ Eò®úiÉä ½þèÆ, ¨ÉÉ¡ò EòÒÊVÉB, Eò¦ÉÒ-Eò¦ÉÒ nùäJÉÉ VÉÉiÉÉ ½þè ÊEò BEò JÉÉºÉ <±ÉÉEòä ¨ÉäÆ ´Éä ¤É½þÖiÉ VªÉÉnùÉ ºEòÒ¨É nùä nùäiÉä ½þèÆ* xÉiÉÒVÉÉ ªÉ½þ ½þè ÊEò +xÉ<´ÉxÉ b÷è´É±É{ɨÉèÆ]õ ½þÉä ®ú½þÉ ½þè* <ºÉʱÉB VÉ¤É ½þ¨É ¨ÉÉÆMÉ Eò®úiÉä ½þèÆ iÉÉä ªÉ½þ ºÉ¤É ºÉ¨ÉºªÉÉ ±ÉÉäEò ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ EòÒ ½þè* ½þ®ú SÉÒVÉ ¨ÉäÆ ºÉƺÉnù ºÉnùºªÉ Eòä xÉÉiÉä ®úÉVªÉ ºÉ¦ÉÉ +É VÉÉiÉÒ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨ÉèÆ ÊxÉ´ÉänùxÉ Eò°üÆMÉÉ ÊEò ®úÉVªÉ ºÉ¦ÉÉ Eòä ±ÉÉäMÉÉäÆ EòÉ EòÉä<Ç ÊFò]õÒʺÉWÉ¨É xɽþÒÆ ½þÉäxÉÉ SÉÉʽþB*

SHRI NITISH KUMAR (BARH):

¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú : ¨ÉèÆ ÊFò]õÒʺÉWÉ¨É EòÒ ¤ÉÉiÉ xɽþÒÆ Eò½þ ®ú½þÉ ½þÚÆ* =xÉEòÒ ´É½þ Ê®úºÉ{ÉÉèxºÉÒʤÉʱÉ]õÒ xɽþÒÆ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

SHRI NIRMAL KANTI CHATTERJEE (DUMDUM): We are totally opposed to that approach. We have a Panchayati Raj system; we want that system to survive and not be demolished by other people. Our experience is that the Panchayati Raj system is functioning well. Why should an M.P. be given that power when there is a Panchayati Raj system? What is the meaning of decentralisation?

SHRI NITISH KUMAR (BARH):

¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú : ¨ÉèÆ ¸ÉÒ ÊxɨÉÇ±É SÉ]õVÉÒÇ EòÉä Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ¨Éä®úÉ ÊEòºÉÒ Eòä |ÉÊiÉ EòÉä<Ç nùÖ®úÉOɽþ xɽþÒÆ ½þè* ±ÉäÊEòxÉ ®úÉVªÉ ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ EòÒ EòÉä<Ç BEòÉ=Æ]õäʤÉʱÉ]õÒ xɽþÒÆ ½þè, ÊEòºÉÒ Eòä |ÉÊiÉ =xÉEòÒ EòÉä<Ç VÉ´ÉɤÉnùä½þÒ xɽþÒÆ ½þè* ´Éä ®úÉVªÉ Eòä |ÉÊiÉÊxÉÊvÉ ½þÉäiÉä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

¨ÉèÆ +ÆÊiÉ¨É ¤ÉÉiÉ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ* ¨ÉÖZÉä MɱÉiÉ xɽþÒÆ ºÉ¨ÉZÉÉ VÉÉB* ¨ÉèÆ ®úÉVªÉ ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ Eòä |ÉÊiÉEòÚ±É EòÉä<Ç Ê]õ{{ÉhÉÒ xɽþÒÆ Eò®ú ®ú½þÉ ½þÚÆ*

... (´ªÉ´ÉvÉÉxÉ)

MR. DEPUTY-SPEAKER: No side talks please. Please sit down.

DR. RAM CHANDRA DOME (BIRBHUM): It is against the spirit of the Panchayati Raj system.

SHRI NITISH KUMAR (BARH):

¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú : ¨ÉèÆ BEò ´ÉÉEªÉ ¨ÉäÆ ºÉ¨ÉÉ{iÉ Eò®úiÉÉ ½þÚÆ*

ÊxɨÉÇ±É ¤ÉɤÉÚ, ¨Éä®úÉ <®úÉnùÉ ®úÉVªÉ ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ Eòä |ÉÊiÉ EòÉä<Ç |ÉÊiÉEòÚ±É Ê]õ{{ÉhÉÒ Eò®úxÉä EòÉ xɽþÒÆ lÉÉ* ¨Éä®úÉ Eò½þxÉä EòÉ ¨ÉiÉ±É¤É lÉÉ ÊEò ®úÉVªÉ ºÉ¦ÉÉ Eòä ºÉnùºªÉ ®úÉVªÉÉäÆ EòÉ |ÉÊiÉÊxÉÊvÉi´É Eò®úiÉä ½þèÆ +Éè®ú ®úÉVªÉÉäÆ EòÉ Ê½þiÉ nùäJÉxÉä Eòä ʱÉB ®úÉVªÉ ºÉ®úEòÉ®úäÆ ½þèÆ* ±ÉÉäEò ºÉ¦ÉÉ Eòä ºÉnùºªÉ BEò JÉÉºÉ ÊxÉ´ÉÉÇSÉxÉ IÉäjÉ EòÉ |ÉÊiÉÊxÉÊvÉi´É Eò®úiÉä ½þèÆ* =xÉEòÒ +{ÉxÉÒ EòÉxºÉ]õÒ]õÚBäÆºÉÒ ¨ÉäÆ BEò BEòÉ=Æ]õäʤÉʱÉ]õÒ ½þè* ªÉÊnù +É{ÉxÉä BEò ¤ÉÉ®ú ±ÉÉäEò ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ Eòä ºÉÉlÉ ¡òÆE¶ÉxÉ±É Ê®úºÉ{ÉÉèÊxºÉʤÉʱÉ]õÒ VÉÉäc÷ nùÒ iÉÉä =ºÉä ¤ÉgøÉ<B* ªÉÉ iÉÉä ºÉ¤É SÉÒVÉ JÉi¨É Eò®ú nùÒÊVÉB ´ÉxÉÉÇ ªÉÊnù BEò ¤ÉÉ®ú +É{ÉxÉä ¡òÆE¶ÉxÉ±É Ê®úºÉ{ÉÉèÊxºÉʤÉʱÉ]õÒ nùÒ ½þè iÉÉä ¤ÉgøiÉÒ ½þÖ<Ç ¨ÉÉÆMÉ +Éè®ú +ɴɶªÉEòiÉÉ+ÉäÆ EòÉä nùäJÉiÉä ½þÖB <ºÉä ¤ÉgøÉxÉÉ ½þÒ {Éc÷äMÉÉ*

... (´ªÉ´ÉvÉÉxÉ)

SHRI NIRMAL KANTI CHATTERJEE : Please listen. You are given one crore of rupees for your constituency. We all fought for the Panchayati Raj system. They have been given powers. Why should we usurp those powers? You talk in the name of Gandhiji and you talk in the name of decentralisation. Is it just because that we are at the Centre that we want all the powers to be given to the MPs? This amount of one crore of rupees is at your disposal and no panchayat will enter into that. Why do you want to grab their powers?

={ÉÉvªÉIÉ ¨É½þÉänùªÉ : xÉÒiÉÒ¶É VÉÒ, +É{ÉEòÒ ¤ÉÉiÉ ½þÉä MÉ<Ç ½þè* +É{É ¤ÉèÊ`öB*

... (´ªÉ´ÉvÉÉxÉ)

MR. DEPUTY-SPEAKER: Hon. Members, I am sorry to say that you are not behaving properly.

... (Interruptions)

MR. DEPUTY-SPEAKER: Please maintain decorum in the House.

SHRI JAI PRAKASH (HISSAR):

¸ÉÒ VÉªÉ |ÉEòÉ¶É (ʽþºÉÉ®ú) : ½þ¨É ±ÉÉäEò ºÉ¦ÉÉ Eòä ¨É訤ɮú ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

®úÉVªÉ ºÉ¦ÉÉ Eòä ºÉnùºªÉÉäÆ EòÉä ]õä±ÉÒ¡òÉäxÉ +Éè®ú MÉèºÉ nùä ®ú½þä ½þèÆ ±ÉäÊEòxÉ ªÉ½þÉÆ xɽþÒÆ nùä ®ú½þä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

... (´ªÉ´ÉvÉÉxÉ)

12.50hrs. (Shri Nitish Kumar in the Chair)

SHRI ILIYAS AZMI (SHAHABAD):

¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ (¶Éɽþ¤ÉÉnù) : {É{{ÉÚ ¦É<ªÉÉ, ¤Éè`ö VÉÉ+Éä, ¨ÉèÆ ½þÉlÉ VÉÉäc÷iÉÉ ½þÚÆ*

... (´ªÉ´ÉvÉÉxÉ)

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):

¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ¨ÉèÆxÉä ¦ÉÒ xÉÉäÊ]õºÉ ÊnùªÉÉ ½þè*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{ÉEòÉ xÉÉ¨É ¤ÉÖ±ÉɪÉÉ MɪÉÉ lÉÉ, +É{É =ºÉ ºÉ¨ÉªÉ MÉÉªÉ¤É lÉä*

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):

¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É : +É{É SÉäªÉ®ú ºÉä b÷ɪɮúèE¶ÉxÉ nùä nùÒÊVÉB* ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, SÉäªÉ®ú ºÉä b÷ɪɮúèE¶ÉxÉ +ÉxÉÒ SÉÉʽþB*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ´É½þ iÉÉä ={ÉÉvªÉIÉ ¨É½þÉänùªÉ ¤ÉÉä±ÉEò®ú MɪÉä ½þèÆ*

SHRI ILIYAS AZMI (SHAHABAD):

¸ÉÒ <ʱɪÉÉºÉ +ÉVɨÉÒ : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ¨ÉèÆ BEò ¨É訤ɮú EòÒ ½þèʺɪÉiÉ ºÉä +É{ÉxÉä VÉÉä ¤ÉÉiÉäÆ Eò½þÒ lÉÒÆ, =xɺÉä 100 {É®úºÉäÆ]õ <iiÉä¡òÉEò Eò®úiÉä ½þÖB ¨ÉèÆ ÊxɨÉÇ±É EòÉÊxiÉ ºÉɽþ¤É ºÉä ... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <ʱɪÉÉºÉ +ÉVɨÉÒ ºÉɽþ¤É, +É{É BEò ʨÉxÉ]õ ¤Éè`ö VÉÉ<ªÉä*


[NEXT PAGE]