XI LOK SABHA DEBATES,   Session V (Monsoon) 

Wednesday, August 06, 1997/Shravana 15, 1919 (Saka)



Type of Debate:	SHORT DURATION DISCUSSION (RULE-193)

Title:	Discussion regarding heavy loss of lives and property due to natural
calamities raised by Shri Prahalad Singh on the 5th August, 1997.
(Contd.-concluded)

TEXT :
 15.13 hrs


MR. SPEAKER: Now further discussion on the heavy loss of  lives  and  property
due to natural calamities. Shri Uddhab Burman to speak.


15.14 hrs	(Mr.  Deputy-Speaker in the Chair)

MR.  DEPUTY-SPEAKER: Hon. Members, please take your seats. Do not stand in the
aisles.

SHRI UDDHAB BARMAN (BARPETA):  Last time I talked about the ecological changes
in the area.  Erosion is one of the important and damaging things.  Along with
the floods, erosion, not only  in  the  Brahmaputra  River  but  also  in  its
tributaries, has  eaten  up the cultivable land in the State.  Cultivable land
is on the decrease.  This is creating problem in our  State  every  year.    I
should  necessarily  request  the  Central Government to come forward with the
implementation of the Master Plan already prepared by the  Brahmaputra  Board.
...  (Interruptions)

MR.  DEPUTY-SPEAKER:  Please maintain silence.

SHRI UDDHAB BARMAN  :  Mr.  Deputy-Speaker, Sir, there are already drought and
floods in different parts of the country.    There  is  flood  in  Kerala  and
Gujarat.  Midnapur  district of West Bengal is also being flooded.  Gujarat is
practically under the damaging impact of floods.  But, what is  seen  is  that
the  Government  is not taking up proper natural disaster management measures.
They are completely and practically neglected.

	It is said that in the Eighth Five Year Plan,  an  amount  of  Rs.9.00
crore is  allocated  for  Natural Damage Management Programme.  But it is seen
that an amount of Rs.2.69 crore has been spent for disaster management.   This
practically reflected  the  lethargic attitude of the Central Government.  The
objective of the disaster management is to create awareness among the people

regarding natural calamities. But the same  is  completely  neglected  by  the
Central Government and other State Governments.

	I request that while we are  observing  the  International  Decade  of
Natural  Disaster Reduction, the Central Government should come forward to see
that the people are educated. Let them be aware of the disaster potentialities
of a certain natural calamities.

	Assam is in a seismic zone where earthquakes are very  much  frequent.
Fear  is  there  in  the minds of the people of Assam because of the impact of
earlier earthquake.  Shri Negi, a famous geo-physicist maintained  that  every
100 years  there  will be a revisit of earthquake.  There was an earthquake in
Assam in  1897.    Proper  attention  should  be  given  to  Assam   and   the
North-Eastern Region to see that the people are educated.  I would, naturally,
ask  the  Government  to  see  that  preventive measures are taken against the
potential danger of earthquake in  this  area  and  to  see  that  people  are
educated regarding  the  danger  of  probable earthquakes in this area. 

	I had  already  mentioned  this in the beginning of my speech.  I have
said that natural disasters like flood, erosion, earthquake, etc.   have  been
creating  a havoc not only for the present but they are also creating problems
for future development.  They are causing damage to the crops,  infrastructure
etc.

	What is  seen  in  Assam is frequent floods, frequent erosions.  It is
typical of  this  region.    There  is  a  lurking  fear  among  the   people,
particularly  cultivators,  because whatever they produce is washed out in the
floods.  If we do not take preventive flood control measures and also  prevent
erosion, we  will  continue  to  suffer practically.  A sense of passivity and
frustration prevails.

There  is already a lot of discontentment among the people of Assam and of the
Northeast because of the neglect of this region during the last five  decades.
This discontentment is unfortunately utilised by the extremist forces and they
are  creating a lot of problems. In the Fiftieth Year of our freedom, when the
entire country and the House is celebrating, we should think of the price that
we are paying for the neglect of this region in our economy and development  ,
in  the  control  of  flood  and  erosion. We have paid a lot of price for the
neglect in the last 50 years. In the Fiftieth Anniversary of  Independence,  I
think,  the Central Government should be more sensitive to the feelings of the
people throughout the country, particularly the Northeast. I am glad that  the
Prime  Minister  of  our  country has taken some interest in the Northeast and
declared a sum of Rs.6100 crore for the development of Northeast. He has  also
promised  Rs.500  crore  for the control of flood in the river Brahmaputra and
erosion. But this is not enough. If only flood  control  is  there  and  other
things  like  water  management is not taken up, whatever potentials which are
there will not be fully utilised and the scheme would not see the progress.

	So,  I request the Central Government -- because the State Governments
of Northeast  including  the  Assam  Government  are  not  in  a  position  to
financially  manage  the  projects -- to fund the projects already declared by
the Brahmaputra Board. Therefore, I request the  Central  Government  to  come
forward  to  implement  the  projects cleared by the Brahmaputra Board so that
this will not only control floods and soil erosion but also generate a lot  of
hydro  electric power. In this respect, again I request the Central Government
to be sensitive to the feelings of Assam and to solve the problem  since  most
of the people of Assam are peasants. They can cultivate a lot of land not only
for  the  economic  development of Assam but also to the national development.
This will bring forward a new era for the entire country. The people of  Assam
also  can  say that they are not backward; they are not deprived; they are not
discriminated and they are part and parcel of this great country. For building
a New India, we can also contribute a lot.

	I request the Central Government to take not only  temporary  measures
for  the  control  of flood and erosion, not only giving minimum relief in the
name of national fund for calamity relief but they should  take  comprehensive
measures.  These  temporary  measures  touch  only the fringe of the problems.
Comprehensive measures should be taken throughout the country which will go  a
long  way  to  mitigate  the  problem  of the people of this country including
Assam.

	There is also drought situation prevailing in  certain  parts  of  the
country.  Kalahandi  people  in  the  State  of  Orissa are practically on the
streets. A lot of people are suffering because of drought situation. It is our
fault. It is a criminal neglect. We are committing the crime  of  neglect  for
the  creation  of  the drought situation. We should try to minimise it so that
the crime is negated. The  Central  Government  should  come  forward  with  a
comprehensive  measures  so  that  the entire problems are taken care of. Mere
discussion will not solve the problem. Discussion should  be  held;  but  that
alone  does  not  solve  the  problem unless some policy decision is taken and
implemented.

	I hope the Central Government will  come  forward  with  comprehensive
measures  so  that  flood erosion and drought situations can be controlled and
people are saved from the ravages of the national calamities.

	With these words, I conclude and thank you.




SHRI SUNDER LAL PATWA (CHINDWARA):



¸ÉÒ ºÉÖÆnù®ú ±ÉÉ±É {É]õ´ÉÉ (ÊUôÆnù´ÉÉc÷É) :  ={ÉÉvªÉIÉ VÉÒ, Eò±É ¨Éä®úä ºÉÉlÉÒ |ɽ±ÉÉnù {É]õä±É VÉÒ
xÉä VɤɱÉ{ÉÖ®ú Eòä ¦ÉÚEò¨{É Eòä ¤ÉÉ®úä ¨ÉäÆ Ê´ÉºiÉÉ®ú ºÉä ¤ÉiÉɪÉÉ* ¨ÉèÆ nùÖ¤ÉÉ®úÉ =ºÉ¨ÉäÆ xɽþÒÆ VÉÉxÉÉ
SÉɽþiÉÉ ½þÚÆ* ±ÉäÊEòxÉ =ºÉºÉä ¦ÉÒ ÊSÉÆiÉÉ EòÒ ¤ÉÉiÉ {É®ú ¨ÉèÆ ºÉnùxÉ EòÉ vªÉÉxÉ +ÉEòʹÉÇiÉ Eò®úxÉÉ SÉɽþiÉÉ
½þÚÆ* ªÉ½þ nùÖ¦ÉÉÇMªÉ ½þè ¨ÉvªÉ |Énùä¶É EòÉ ÊEò ´É½þÉÆ BäºÉÒ ºÉ®úEòÉ®ú +Éè®ú BäºÉä ¨ÉÖJªÉ¨ÉÆjÉÒ ½þèÆ*
...  (´ªÉ´ÉvÉÉxÉ)
¸ÉÒ¨ÉÉxÉ, ¨ÉvªÉ |Énùä¶É EòÒ ºÉ®úEòÉ®ú xÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä ¦ÉÚEò¨{É EòÉ
+vªÉªÉxÉ Eò®úxÉä Eòä ʱÉB +ÉxÉä ºÉä ®úÉäEòÉ* |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ xÉä Eò½þÉ ÊEò ¨ÉèÆ iÉÉä VɱnùÒ +ÉxÉÉ
SÉɽþiÉÉ lÉÉ ±ÉäÊEòxÉ ¨ÉvªÉ |Énùä¶É Eòä ¨ÉÖJªÉ¨ÉÆjÉÒ Eò½þiÉä ½þèÆ ÊEò ¯ûÊEòªÉä, +¦ÉÒ ½þ¨ÉÉ®úÒ {ÉÉ]õÒÇ
Eòä SÉÖxÉÉ´É ½þèÆ* +É{É ¯ûÊEòªÉä, Ê¡ò®ú ¦ÉÚEò¨{É EòÒ ÊºlÉÊiÉ EòÉ +vªÉªÉxÉ Eò®ú ±ÉäÆMÉä* Eòäxpù Eòä
Ê´ÉiiÉ ¨ÉÆjÉÒ Eò½þ ®ú½þä ½þèÆ ÊEò ¨ÉvªÉ |Énùä¶É EòÒ ºÉ®úEòÉ®ú ºÉä ½þ¨ÉÉ®úä {ÉÉºÉ Ê´É¶´É ¤ÉèÆEò EòÒ
ºÉ½þɪÉiÉÉ Eòä ʱÉB VÉÉä Ê®ú{ÉÉä]õÇ +ÉxÉÒ SÉÉʽþB lÉÒ, ÊVÉºÉ |ÉÉ°ü{É {É®ú +ÉxÉÒ SÉÉʽþB lÉÒ, ´É½þ xɽþÒÆ +É<Ç
½þè, ´É½þ =x½þÉäÆxÉä ¦ÉäVÉÒ xɽþÒÆ ½þè* ¨ÉvªÉ |Énùä¶É EòÒ ºÉ®úEòÉ®ú Eò½þiÉÒ ½þè ÊEò Eòäxpù Eòä Ê´ÉiiÉ
¨ÉÆjÉÒ +ºÉiªÉ ¦ÉɹÉhÉ Eò®ú ®ú½þä ½þèÆ +Éè®ú Ê´ÉiiÉ ¨ÉÆjÉÒ Eò½þiÉä ½þèÆ ÊEò ¨ÉvªÉ |Énùä¶É Eòä ¨ÉÖJªÉ
¨ÉÆjÉÒ +ºÉiªÉ ¦ÉɹÉhÉ Eò®ú ®ú½þä ½þèÆ* +¦ÉÒ iÉÉä ¨ÉvªÉ |Énùä¶É EòÒ ºÉ®úEòÉ®ú ªÉ½þ ¦ÉÒ {ÉÚ®úÒ iÉ®ú½þ ºÉä
+ÉEò±ÉxÉ xɽþÒÆ Eò®ú {ÉÉ<Ç ½þè ÊEò <ºÉ ¦ÉÚEò¨{É ¨ÉäÆ xÉÖEòºÉÉxÉ ÊEòiÉxÉÉ ½þÖ+É ½þè?  nùÉä ¨É½þÒxÉä MÉÖVÉ®ú MɪÉä
½þèÆ {É®úxiÉÖ EòÖUô xɽþÒÆ ½þÖ+É*





	¨ÉèÆ <ºÉ ºÉ¨ÉºªÉÉ {É®ú, <ºÉ ¤Éc÷ä JÉiÉ®úä EòÒ +Éä®ú +É{ÉEòÉ vªÉÉxÉ +ÉEòʹÉÇiÉ Eò®úxÉÉ SÉɽþiÉÉ
½þÚÆ* ÊEòºÉÒ VɨÉÉxÉä ¨ÉäÆ VÉ¤É +ÉVÉ EòÉ ¦ÉÉèÊiÉEò Ê´ÉYÉÉxÉ Ê´ÉEòʺÉiÉ xɽþÒÆ ½þÖ+É lÉÉ, =ºÉ ºÉ¨ÉªÉ ¦ÉMÉÒ®úlÉ
xÉÉ¨É Eòä <ÆVÉÒÊxɪɮú xÉä ʽþ¨ÉÉ±ÉªÉ EòÉä iÉÉäc÷Eò®ú MÉÆMÉÉ EòÉä ¦ÉÉ®úiÉ ¨ÉäÆ |É´ÉÉʽþiÉ ÊEòªÉÉ lÉÉ +Éè®ú =ºÉEòÒ
vÉÉ®úÉ+ÉäÆ Eòä VÉ±É ºÉä <ºÉ nùä¶É EòÉä ºÉ®úºÉ ¤ÉxÉɪÉÉ* +ÉVÉ iÉÉä ¦ÉÉèÊiÉEò Ê´ÉYÉÉxÉ EòÉ ªÉÖMÉ ½þè* ¸ÉÒ¨ÉÉx,
ʨɸÉÉ VÉÒ Eò½þäÆMÉä ÊEò ªÉ½þ ¨Éä®úÉ Ê´É¹ÉªÉ xɽþÒÆ ½þè* +ÉVÉÉnùÒ Eòä {ɽþ±Éä ºÉä +Éè®ú +ÉVÉÉnùÒ Eòä ¤ÉÉnù ¦ÉÒ
+ºÉ¨É, ʤɽþÉ®ú, MÉÖVÉ®úÉiÉ EòÒ ¤ÉÉgøÉäÆ EòÒ SÉSÉÉÇ ½þÉäiÉÒ ®ú½þÒ ½þè* =c÷ÒºÉÉ ¨ÉäÆ +xÉÉ´ÞÉʹ]õ ½þè*
={ÉÉvªÉIÉ VÉÒ, ¨ÉèÆ +É{ÉEòä ¨ÉÉvªÉ¨É ºÉä ¨ÉÆjÉÒ VÉÒ EòÉ vªÉÉxÉ +ÉEÞò¹]õ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò
nùä¶É EòÒ +ÉVÉÉnùÒ ºÉä {ɽþ±Éä +Éè®ú ¤ÉÉnù ¨ÉäÆ ¦ÉÒ BEò xÉä¶ÉxÉ±É ´ÉÉ]õ®ú ÊOÉb÷ ¤ÉxÉÉxÉä EòÒ SÉSÉÉÇ ½þÉäiÉÒ ®ú½þÒ
½þè* ±ÉäÊEòxÉ +ÉVÉ iÉÉä ´É½þ SÉSÉÉÇ ¦ÉÒ ¤ÉÆnù ½þÉä MɪÉÒ ½þè* +ÉVÉ VÉÉä ½þ¨ÉÉ®úÒ ºÉ¨{ÉÊiiÉ ½þè, {ÉÚÆVÉÒ ½þè,
EòÖnù®úiÉ EòÒ VÉÉä nùäxÉ ½þè ´É½þ +ʦɶÉÉ{É ¤ÉxÉEò®ú ½þ¨ÉäÆ jÉÉºÉ nùä ®ú½þÒ ½þè* ¨ÉèÆ {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ
¨ÉÆjÉÒ VÉÒ ºÉä ÊEò Eò½þÉÆ MɪÉÒ xÉä¶ÉxÉ±É ÊOÉb÷ ¤ÉxÉÉxÉä EòÒ SÉSÉÉÇ?  +ÉVÉ iÉÉä <ƶªÉÉä®úäÆºÉ ¨ÉäÆ
Ê´Énùä¶ÉÒ EòÆ{ÉÊxɪÉÉäÆ EòÉä ±ÉÉxÉä EòÒ SÉSÉÉÇ ½þÉä ®ú½þÒ ½þè*


SHRI P.S. GADHAVI (KUTCH):



¸ÉÒ {ÉÒ.BºÉ.MÉgø´ÉÒ (EòSUô) :  {É]õ´ÉÉ VÉÒ, MÉÖVÉ®úÉiÉ ¨ÉäÆ xɨÉÇnùÉ EòÉ ¨ÉÖqÉ ¦ÉÒ ±ÉäÆ*





¸ÉÒ ºÉÖÆnù®ú ±ÉÉ±É {É]õ´ÉÉ :  ´É½þ xÉä¶ÉxÉ±É ÊOÉb÷ Eò½þÉÆ ½þè* EªÉÉ ½þ®ú ºÉÉ±É ½þ¨É BäºÉÒ +É{ÉnùÉ+ÉäÆ ºÉä
MÉÖVÉ®úiÉä ®ú½þäÆMÉä +Éè®ú ªÉ½þÉÆ ]õè¨|Éä®úÒ +®úäÆVɨÉäÆ]õ ½þÉäiÉä ®ú½þäÆMÉä* ¨ÉèÆ {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò
+É{É ®úEiÉ-¶ÉÖÊr EòÉ ={ÉÉªÉ EªÉÉäÆ xɽþÒÆ Eò®úiÉä?

{É®ú ÊEòºÉ ºÉ®úEòÉ®ú ºÉä +{ÉäIÉÉ Eò®úäÆ? ÊVÉºÉ ºÉ®úEòÉ®ú Eòä |ÉvÉÉxÉ ¨ÉÆjÉÒ Eò½þiÉä ½þèÆ ÊEò ½þÉªÉ ®úɨÉ,
¨ÉèÆ +ºÉ½þÉªÉ ½þÚÆ, ½þÉªÉ ®úɨÉ, ¨ÉÖZÉä |ÉvÉÉxÉ ¨ÉÆjÉÒ ¤ÉxÉä ¶É¨ÉÇ +ÉiÉÒ ½þè* ½þ¨É ÊEòºÉ Eòä +ÉMÉä ®úÉäxÉÉ
®úÉäBÆ? ¨ÉvªÉ |Énùä¶É ºÉ®úEòÉ®ú EòÒ +VÉÒ¤É ½þɱÉiÉ ½þè +Éè®ú <ºÉ ºÉ®úEòÉ®ú EòÒ <ºÉºÉä +VÉÒ¤É ½þɱÉiÉ ½þè* Eò½þÒÆ
ºÉÚJÉÉ ½þè, Eò½þÒÆ ¤ÉÉgø ½þè, Eò½þÒÆ ¦ÉÚEò¨{É ½þè* Ê¨É¸É VÉÒ Ê´ÉuÉxÉ +Énù¨ÉÒ ½þèÆ, ºÉɨªÉ´ÉÉnùÒ
½þèÆ* =x½þÉäÆxÉä EòɱÉÇ ¨ÉÉEòÇºÉ EòÒ ÊEòiÉÉ¤É nùÉºÉ EòèÊ{É]õ±É VÉ°ü®ú {ÉgøÒ ½þÉäMÉÒ* ¨ÉÖZÉä ʴɶ´ÉɺÉ
½þè ÊEò +É{ÉxÉä EòÉèÊ]õ±ªÉ EòÉ +lÉǶÉɺjÉ ¦ÉÒ {ÉgøÉ ½þÉäMÉÉ* ¨ÉÖZÉä ʴɶ´ÉÉºÉ ½þè ÊEò +É{ÉxÉä
¦ÉiÉÇÞ½þÊ®ú EòÉ xÉÒÊiÉ ¶ÉiÉEò ¦ÉÒ {ÉgøÉ ½þÉäMÉÉ*


15.31 hrs. (Shri P.C. Chacko in the chair)




	¨ÉÉxÉxÉÒªÉ ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, EªÉÉ ¨ÉèÆ {ÉÚUô ºÉEòiÉÉ ½þÚÆ ÊEò <ºÉ nùä¶É ¨ÉäÆ EòÉä<Ç
YÉÉxÉ-Ê´ÉYÉÉxÉ xɽþÒÆ ½þè? ½þ¨É Ê´Énùä¶ÉÒ =vÉÉ®ú {É®ú <ºÉ nùä¶É EòÉä SɱÉÉxÉÉ SÉɽþiÉä ½þèÆ* nùä¶É EòÉä <ºÉ
|ÉEòÉ®ú SɱÉÉiÉä ½þÖB 50 ºÉÉ±É MÉÖVÉÉ®ú ÊnùB* +¤É <ºÉ ¨ÉÖEòÉ¨É {É®ú +ÉEò®ú JÉc÷ä ½þèÆ* +É{É ºÉɨªÉ´ÉÉnùÒ
nù±É Eòä ½þèÆ* <ºÉʱÉB +É{ÉxÉä Eò½þÒÆ xÉ Eò½þÒÆ ºÉä ´Éänù ¦ÉÒ {ÉgøÉ ½þÉäMÉÉ* ´É½þ +É{ÉEòä ®úEiÉ ¨ÉäÆ ½þèÆ,
´ÉƶÉÉMÉiÉ {É®ú¨{É®úÉ ¨ÉäÆ ½þè* EªÉÉ <xÉ |ÉÉEÞòÊiÉEò |ÉEòÉä{ÉÉäÆ EòÉä +ÉxÉä ºÉä ®úÉäEòÉ VÉÉ ºÉEòiÉÉ ½þè?
EªÉÉ <xÉEòÉä ®úÉäEòxÉä Eòä ½þ¨ÉÉ®úä Ê´ÉuÉxÉÉäÆ xÉä EòÉä<Ç ={ÉÉªÉ ¤ÉiÉÉB? EªÉÉ ½þ¨ÉÉ®úä @ñÊ¹É ¨ÉÖÊxɪÉÉäÆ
xÉä, iÉ{Éʺ´ÉªÉÉäÆ xÉä, ºÉÉvÉEòÉäÆ xÉä, ÊSÉÆiÉEòÉäÆ xÉä ÊVÉx½þÉäÆxÉä xÉnùÒ Eòä iÉ]õÉäÆ {É®ú, iÉ{ÉÉä´ÉxÉÉäÆ ¨ÉäÆ,
{ÉhÉÇ EòÖ]õÒ®úÉäÆ ¨ÉäÆ VÉÒ´ÉxÉ ¤ÉÒiÉÉ Eò®ú +Éè®úºÉÉvÉxÉÉ Eò®úEòä <ºÉ nùä¶É +Éè®ú nùÖÊxɪÉÉ EòÉä YÉÉxÉ +Éè®ú
Ê´ÉYÉÉxÉ ÊnùªÉÉ, ½þ¨É =xÉEòÒ iÉ®ú¡ò xÉVÉ®ú b÷ɱÉxÉä ºÉä EªÉÉäÆ EòiÉ®úÉiÉä ½þèÆ? nùÖ¦ÉÉÇMªÉ ºÉä ½þ¨ÉÉ®úÒ
{ÉÒgøÒ <iÉxÉÒ +YÉÉxÉÒ ½þè ÊEò ´É½þ ½þ¨ÉÉ®úä {ÉÚ´ÉÇVÉÉäÆ EòÒ {ÉÚÆVÉÒ +Éè®ú JªÉÉÊiÉ EòÉä ¦ÉÚ±É Eò®ú ¤Éè`öÒ
½þè* MÉÉÆ´É EòÉ ºÉɨÉÉxªÉ ÊEòºÉÉxÉ ÊSÉÊc÷ªÉÉäÆ EòÉ ¡òc÷¡òc÷ÉxÉÉ nùäJÉ Eò®ú ¦ÉÚEò¨{É EòÒ Eò±{ÉxÉÉ Eò®ú
±ÉäiÉÉ ½þè, ¤É®úºÉÉiÉ EòÒ Eò±{ÉxÉÉ Eò®ú ±ÉäiÉÉ ½þè, +EòÉ±É EòÒ Eò±{ÉxÉÉ Eò®ú ±ÉäiÉÉ ½þè* <iÉxÉÉ ºÉɨÉÉxªÉ
Ê´ÉYÉÉxÉ ½þ¨ÉÉ®úä {ÉÉºÉ ={ɱɤvÉ ½þè*





	MÉÖVÉ®úÉiÉ EòÒ SÉSÉÉÇ ½þ¨ÉÉ®úä Ê´ÉuÉxÉ Ê¨ÉjÉ Eò®ú ®ú½þä lÉä* EòèʱɡòÉäÊxÉǪÉÉ
<ƺ]õÒ]ªÉÚ]õ +É¡ò ]õèExÉÉì±ÉÉäVÉÒ Eòä ]õèExÉÉì±ÉÉäVÉÒ Ê´É¦ÉÉMÉ EòÉä SÉÉ®ú Eò®úÉäc÷ ¯û{ÉB nùäEò®ú ¦ÉÉ®úiÉ
ºÉ®úEòÉ®ú xÉä xɨÉÇnùÉ xÉnùÒ IÉäjÉ ¨ÉäÆ ¦ÉʴɹªÉ ¨ÉäÆ ¦ÉÚEò¨{É +ÉxÉä EòÒ +ɶÉÆEòÉ+ÉäÆ EòÒ VÉÉÆSÉ EòÉ
EòÉ¨É ºÉÉèÆ{ÉÉ lÉÉ* ¤ÉÉÆvÉ EòÉ Êb÷VÉÉ<xÉ ¤ÉxÉxÉä ºÉä {ɽþ±Éä <ºÉEòÒ VÉÉÆSÉ Eò®úɪÉÒ MÉ<Ç* Ê´Énùä¶ÉÉäÆ ¨ÉäÆ ¤Éc÷ä





Ê´ÉuÉxÉ ¤ÉºÉiÉä ½þèÆ* =xɺÉä VÉÉÆSÉ Eò®ú´ÉɪÉÒ MÉ<Ç* <ºÉ +¨ÉäÊ®úEòxÉ ºÉƺlÉÉxÉ xÉä MÉÉ®úÆ]õÒ nùÒ ÊEò <ºÉ
IÉäjÉ ¨ÉäÆ Eò¦ÉÒ ¦ÉÒ SÉÉ®ú ®úäE]õäªÉ®ú ºÉä +ÊvÉEò ¶ÉÊEiÉ EòÉ ¦ÉÚEò¨{É xɽþÒÆ +ÉBMÉÉ* 1987 ¨ÉäÆ
<ÆnùÉè®ú ¨ÉäÆ ½þ¨ÉÉ®úä BEò Ê´ÉuÉxÉ ¸ÉÒ ®úÉ¨É ¸ÉÒ´ÉɺiÉ´É xÉä BEò +ÉÊ]õÇEò±É ʱÉJÉ Eò®ú =ºÉä
|ÉEòÉʶÉiÉ ÊEòªÉÉ*


"Monitoring of seismic activity was traced in 1987."




+¨ÉäÊ®úEòxÉ Ê´ÉuÉxÉ ºÉä VÉÉÆSÉ Eò®úÉxÉä Eòä ¤ÉÉnù =ºÉxÉä Eò½þÉ ÊEò <ºÉ IÉäjÉ ¨ÉäÆ SÉÉ®ú ®úäE]õäªÉ®ú
ºÉä +ÊvÉEò ¶ÉÊEiÉ EòÉ ¦ÉÚEò¨{É xɽþÒÆ +ÉBMÉÉ* xɨÉÇnùÉ Eòä <ºÉÒ ¤ÉäʺÉxÉ ¨ÉäÆ, VɤɱÉ{ÉÖ®ú Eòä <ºÉ
ºÉ¨¦ÉÉMÉ ¨ÉäÆ 5-6 ÊVɱÉÉäÆ ¨ÉäÆ <ºÉEòÉ |ɦÉÉ´É lÉÉ* <ºÉEòÉ ¦ÉÒ +xiÉ®úÉǹ]ÅÒªÉ ºÉèºÉʨÉEò
xÉè]õ´ÉEòÇ uÉ®úÉ VÉÉä +vªÉªÉxÉ Eò®úɪÉÉ MɪÉÉ, =ºÉEòä +xÉÖºÉÉ®ú <ºÉEòÒ Mɽþ®úÉ<Ç 5.8 ®úäE]õäªÉ®ú EòÒ lÉÒ*
<iÉxÉÒ ¶ÉÊEiÉ EòÉ ¦ÉÚEò¨{É lÉÉ* xɨÉÇnùÉ ¤ÉÉÆvÉ Eòä Êb÷VÉÉ<xÉ Eòä +xÉÖºÉÉ®ú SÉÉ®ú ®úäE]õäªÉ®ú ºÉä
VªÉÉnùÉ EòÉ ¦ÉÚEò¨{É xɽþÒÆ +ÉBMÉÉ ªÉÉÊxÉ <ºÉºÉä c÷ªÉÉägøÉ*

6 ®úäE]õäªÉ®ú ºEòä±É EòÉä ºÉ½þxÉ Eò®úxÉä EòÒ IɨÉiÉÉ ´ÉɱÉÉ ¤ÉÉÆvÉ EòÉ Êb÷WÉÉ<ÇxÉ ½þè +Éè®ú ªÉ½þ ¦ÉÚEò¨{É iÉÉä
5.6 ®úäE]õªÉ®ú ºEòä±É EòÉ lÉÉ* ªÉÊnù ªÉ½þ 6 ®úäE]õäªÉ®ú ºEòä±É EòÉä {ÉÉ®ú Eò®ú VÉÉiÉÉ iÉÉä <ºÉ ¤ÉÉÆvÉ +Éè®ú
=ºÉ IÉäjÉ EòÒ ÊºlÉÊiÉ EªÉÉ ½þÉäiÉÒ?  <ºÉ {É®ú {ÉÖxÉÊ´ÉÇSÉÉ®ú Eò®ú´ÉÉxÉä EòÒ +ɴɶªÉEòiÉÉ ½þè* ºÉ®únùÉ®ú
ºÉ®úÉä´É®ú, <ÆÊnù®úÉ ºÉÉMÉ®ú,+ÉäÆEòÉ®ú䶴ɮú, ¨É½þ䶴ɮú, ¤É®úMÉÒ, ´ÉÉ®úxÉÉ, nù´ÉÉ ªÉä ºÉ¤É ¤Éc÷ä ¤Éc÷ä ¤ÉÉÆvÉ
=ºÉ IÉäjÉ ¨ÉäÆ ¤ÉxÉä ½þÖªÉä ½þèÆ* ºÉ®únùÉ®ú ºÉ®úÉä´É®ú ¤ÉÉÆvÉ ¨ÉäÆ VÉÉä b÷Ú¤É ¨ÉäÆ +ÉxÉä ´ÉɱÉÉ <±ÉÉEòÉ
½þè,+¨¤ÉÉb÷ÉäMÉÉ, xÉ䶴ɮú{ÉÖ®ú, VɽþÉÆ VɨÉÒxÉ EòÒ SÉ^ÉxÉ ¨ÉäÆ JÉc÷Ò nù®úÉ®úäÆ ½þèÆ, ´É]õÒÇEò±É
¡òɱ]õ ¤ÉxÉÉ ½þÖ+É ½þèÆ <ºÉEòä xÉÒSÉä {ÉÉxÉÒ =iÉ®ú Eò®ú ¦ÉÚEò¨{É ±ÉɪÉäMÉÉ, +É{É <ºÉEòÒ ¶ÉÊEiÉ EòÉ EòèºÉä
{ÉiÉÉ ±ÉMÉɪÉäÆMÉä* <ºÉʱɪÉä <ºÉEòÒ Ê¡ò®ú ºÉä VÉÉÆSÉ +ɴɶªÉEò ½þè* Ê¡ò®ú ¦ÉÒ 1994 ¨ÉäÆ ¤ÉÉgø Eòä EòÉ®úhÉ
xÉÒÆ´É EòÉ BEò ¦ÉÉMÉ ¤É½þ MɪÉÉ +Éè®ú +{ÉxÉä ºÉÉlÉ BEò SÉ^ÉxÉ EòÉä ¦ÉÒ ±Éä MɪÉÉ* nùÉä <ÆSÉ ¤Éc÷ä ºÉÊ®úªÉÉ
¨ÉÉä¨É EòÒ iÉ®ú½þ Ê{ÉPÉ±É MɪÉÉ* BäºÉÒ ÊºlÉÊiÉ ºÉä ½þ¨É MÉÖVÉ®ú SÉÖEòä ½þèÆ* ¨ÉvªÉ |Énùä¶É Eòä nùä´ÉÉºÉ ÊVɱÉä
¨ÉäÆ xɨÉÇnùÉ Eòä {ÉÉºÉ EòÉèÊc÷ªÉÉ xÉÉ¨É EòÒ ºÉÉiÉ {ɽþÉÊc÷ªÉÉÆ ½þèÆ* ªÉä ½þWÉÉ®úÉäÆ ]õxÉ ´ÉWÉxÉ Eòä
SÉiÉÖ¨ÉÇÖJÉÒ, {ÉÆSɨÉÖJÉÒ, ¹É¹`ö¨ÉÖJÉÒ, +¹]õ¨ÉÖJÉÒ 20-30 ¨ÉÒ]õ®ú ±É¨¤Éä {ÉilÉ®ú Eòä Eò®úÉäc÷ÉäÆ ¤ÉÒ¨É
ºÉä ¤ÉxÉä ½þÖªÉä {ɽþÉc÷ ½þèÆ* <ºÉEòä xÉÒSÉä V´ÉɱÉɨÉÖJÉÒ ºÉÖ®úÆMÉÉäÆ EòÒ ={ÉʺlÉÊiÉ ¤ÉiÉÉ<Ç VÉÉiÉÒ ½þè*
EªÉÉ iÉÉVÉÉ JÉÉäVÉÉäÆ Eòä ºÉÆnù¦ÉÇ ¨ÉäÆ ºÉ®úEòÉ®ú Ê¡ò®ú ºÉä <ºÉEòÒ VÉÉÆSÉ Eò®úxÉä EòÒ +ɴɶªÉEòiÉÉ ¨É½þºÉÚºÉ
Eò®úiÉÒ ½þè?  ¤ÉÉÆvÉ ¤ÉxÉä, {ÉÉxÉÒ EòÉ ={ɪÉÉäMÉ ½þÉä, xÉä¶ÉxÉ±É ÊOÉb÷ ¤ÉxÉä +Éè®ú <ºÉ vÉ®úiÉÒ {É®ú ¤É®úºÉxÉä ´ÉɱÉÒ
½þ®ú ¤ÉÚÆnù ½þ¨ÉÉ®úÒ ®úɹ]ÅÒªÉ ºÉ¨{ÉnùÉ ¤ÉxÉä, <ºÉ nùä¶É ¨ÉäÆ JÉֶɽþɱÉÒ ±ÉɪÉä ±ÉäÊEòxÉ ½þ¨ÉÉ®úä {ÉɺÉ
YÉÉxÉ, Ê´ÉYÉÉxÉ +Éè®ú iÉEòxÉÒEò ½þè* ½þ¨É ½þ¨Éä¶ÉÉ SÉSÉÉÇ Eò®úiÉä ½þèÆ +Éè®ú Eò±É ¦ÉÒ SÉSÉÉÇ Eò®ú ®ú½þä lÉä*
Eò±É ¸ÉÒ ½þWÉÉÊ®úEòÉ VÉÒ +ºÉ¨É Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þ ®ú½þä lÉä * ¨Éä®úÉ +xÉÖ®úÉävÉ ½þè ÊEò VÉÉä iÉÉiEòÉʱÉEò
={ÉÉªÉ ½þÉäÆ, ´Éä ÊEòªÉä VÉɪÉäÆ, +É{É {ÉÚ®úÒ iÉÉEòiÉ ºÉä Eò®úäÆ*





	ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +¦ÉÒ Eò±É ½þ¨ÉÉ®úä ºÉÉlÉÒ |ɽþ±ÉÉnù VÉÒ Eò½þ ®ú½þä lÉä ÊEò |ÉvÉÉxɨÉÆjÉÒ
VÉÒ ÊºlÉÊiÉ EòÉ +vªÉªÉxÉ Eò®úxÉä Eòä ʱɪÉä MɪÉä iÉÉä ¨ÉÖJªÉ¨ÉÆjÉÒ VÉÒ xÉä +{ÉxÉÒ ´Éɽþ´ÉɽþÒ Eò®ú´ÉÉxÉä
Eòä ʱɪÉä BEò ¨Éʽþ±ÉÉ EòÉƺ]õäÊ¤É±É ªÉÉ =ºÉEòÒ {ÉixÉÒ EòÉä ʺÉÊ´É±É c÷äºÉ ¨ÉäÆ JÉc÷É Eò®ú ÊnùªÉÉ
ÊVɺÉxÉä Eò½þÉ ÊEò ®úɽþiÉ EòɪÉÇ ½þÉä ®ú½þä ½þèÆ iÉÉÊEò |ÉvÉÉxɨÉÆjÉÒ VÉÒ ¨ÉÖJªÉ¨ÉÆjÉÒ EòÒ {ÉÒ`ö
lÉ{ÉlÉ{ÉÉ nùäÆ* ªÉ½þ iÉÉä ºÉÉ®úÉ |ÉäºÉ +Éè®ú VÉxÉiÉÉ VÉÉxÉiÉÒ ½þè ÊEò ´É½þÉÆ {É®ú 5-6 ½þVÉÉ®ú Eò®úÉäc÷ ¯û{ɪÉä
EòÉ xÉÖEòºÉÉxÉ ½þÖ+É ½þè* ´É½þÉÆ {É®ú 6 ÊVɱÉÉäÆ ¨ÉäÆ ¦ÉÚEò¨{É ºÉä xÉÖEòºÉÉxÉ ½þÖ+É ½þè* <ºÉ¨ÉäÆ VɤɱÉ{ÉÖ®ú +Éè®ú
¨ÉÆb÷±ÉÉ ÊVɱÉä ¤É½þÖiÉ +ÊvÉEò |ɦÉÉÊ´ÉiÉ ½þèÆ* VÉèºÉÉ ÊEò ½þ¨ÉÉ®úä ºÉÉlÉÒ |ɽ±ÉÉnù VÉÒ xÉä ¤ÉiÉɪÉÉ ÊEò
®úÉiÉ EòÉ ºÉ¨ÉªÉ lÉÉ, MÉ®ú¨ÉÒ EòÉ ¨ÉÉèºÉ¨É +Éè®ú ±ÉÉäMÉ ¤Éɽþ®ú ºÉÉäªÉä ½þÖªÉä lÉä* ±ÉÉäMÉÉäÆ Eòä ʨÉ^Ò +Éè®ú PÉɺÉ
¡òÚºÉ Eòä ¨ÉEòÉxÉ ½þèÆ* ªÉÊnù ÊMÉ®úäÆ iÉÉä ¨É®úxÉä EòÒ ºÉƦÉÉ´ÉxÉÉ ¤É½þÖiÉ Eò¨É ½þÉäiÉÒ, ªÉ½þ ¨ÉÆb÷±ÉÉ ÊVɱÉä Eòä
ʱɪÉä ºÉÉè¦ÉÉMªÉ EòÒ ¤ÉÉiÉ lÉÒ* VɽþÉÆ iÉEò ±ÉÉiÉÚ®ú ÊVɱÉä EòÉ ºÉ´ÉÉ±É ½þè, =ºÉ ºÉ¨ÉªÉ iÉÉä ´É½þÉÆ {É®ú `öÆb÷
EòÉ ¨ÉÉèºÉ¨É lÉÉ, {ÉEEòä ¨ÉEòÉxÉÉäÆ ¨ÉäÆ ±ÉÉäMÉ ºÉÉä ®ú½þä lÉä +Éè®ú <ºÉʱɪÉä ´É½þÉÆ {É®ú ¨É®úxÉä ´ÉɱÉÉäÆ EòÒ
ºÉÆJªÉÉ ½þVÉÉ®úÉäÆ lÉÒ*

<ºÉʱÉB =ºÉEòÉ xÉÉäÊ]õºÉ ¦ÉÒ <ºÉÒ |ÉEòÉ®ú ºÉä ʱɪÉÉ MɪÉÉ* Eò¨É ¨É®úä {É®úÆiÉÖ ºÉÆ{ÉÊiiÉ EòÉ ÊVÉºÉ |ÉEòÉ®ú
ºÉä xÉÖEòºÉÉxÉ ½þÖ+É ½þè +Éè®ú ÊVÉxÉ ±ÉÉäMÉÉäÆ EòÉ ½þÖ+É ½þè, ´É½þ ¨ÉÆb÷±ÉÉ +ÉÊnù´ÉɺÉÒ ÊVɱÉÉ ½þè* 95 |ÉÊiɶÉiÉ
+ɤÉÉnùÒ ªÉ½þÉÆ +ÉÊnù´ÉÉʺɪÉÉäÆ EòÒ ½þè* ºÉ¤ÉEòä ºÉ¤É B¨É.B±É.B. =ºÉ ÊVɱÉä Eòä +ÉÊnù´ÉɺÉÒ ½þèÆ, ´É½þÉÆ Eòä
ºÉÉƺÉnù +ÉÊnù´ÉɺÉÒ ½þèÆ, EòÉä<Ç MÉè®ú-+ÉÊnù´ÉɺÉÒ xɽþÒÆ ½þè* ¨ÉÖʶEò±É ºÉä {ÉÉÆSÉ ºÉä nùºÉ |ÉÊiɶÉiÉ
+ɤÉÉnùÒ MÉè®ú-+ÉÊnù´ÉÉʺɪÉÉäÆ EòÒ ½þè +Éè®ú =xÉEòÒ +ÉÊlÉÇEò ʺlÉÊiÉ, =xÉEòä ¨ÉEòÉxÉ, =xÉEòä ®ú½þxÉ-ºÉ½þxÉ EòÒ
ʺlÉÊiÉ, ªÉä ºÉÉ®úÒ Eò±{ÉxÉÉ Eò®úEòä ½þ¨É nùäJÉäÆ iÉÉä +MÉ®ú =xÉEòä EòSSÉä ʨÉ^ä Eòä ¨ÉEòÉxÉ ¦ÉÒ ÊMÉ®ú
MÉB iÉÉä =xÉEòÉ ºÉ´ÉǺ´É ±ÉÖ]õ MɪÉÉ* ´É½þÉÆ +¦ÉÒ iÉEò EòÉä<Ç xɽþÒÆ MɪÉÉ ½þè* VÉ¤É ½þ¨ÉÉ®úä ºÉÉÊlɪÉÉäÆ xÉä
+Éè®ú |ɽþ±ÉÉnù {É]õä±É xÉä ´É½þÉÆ {É®ú ½þ±±ÉÉ ¨ÉSÉɪÉÉ, iÉ¤É ¨ÉvªÉ |Énùä¶É Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÒ xÉÒÆnù
=c÷Ò +Éè®ú ´É½þ ´É½þÉÆ MÉB*





	ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ VªÉÉnùÉ ºÉ¨ÉªÉ xɽþÒÆ ±ÉÚÆMÉÉ {É®úÆiÉÖ nùÉä iÉÒxÉ JɤɮúÉäÆ EòÒ iÉ®ú¡ò ¨ÉèÆ
VÉ°ü®ú <¶ÉÉ®úÉ Eò°üÆMÉÉ* ¨ÉèÆ Ê½þ¨ÉɪÉiÉÒ ½þÚÆ ÊEò ¤ÉÉÆvÉ ¤ÉxÉxÉÉ SÉÉʽþB, xɨÉÇnùÉ Eòä VÉ±É EòÉ ºÉÆ{ÉÚhÉÇ
={ɪÉÉäMÉ ½þÉäxÉÉ SÉÉʽþB* MÉÖVÉ®úÉiÉ Eòä ʨÉjÉÉäÆ EòÉä ªÉÉnù ½þÉäMÉÉ ÊEò ÊVÉºÉ ºÉ¨ÉªÉ ¨ÉvªÉ |Énùä¶É ¨ÉäÆ
¦ÉVÉ{ÉÉ EòÒ ºÉ®úEòÉ®ú lÉÒ +Éè®ú ¨ÉèÆ ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÒ ÊVɨ¨ÉänùÉ®úÒ ºÉƦÉÉ±É ®ú½þÉ lÉÉ, =ºÉ ºÉ¨ÉªÉ ºÉ¤ÉºÉä
+ÊvÉEò iÉäVÉÒ ºÉä EòÉ¨É SɱÉÉ nùÉäxÉÉäÆ |Énùä¶ÉÉäÆ ºÉä* ÊSɨÉxɦÉÉ<Ç +ÉVÉ nùÖÊxɪÉÉ ¨ÉäÆ xɽþÒÆ ½þèÆ* ´É½þ +±ÉMÉ
{ÉÉ]õÒÇ Eòä lÉä* ½þ¨É {É®ú{ɺ{É®ú BEò {ÉÉ]õÒÇ Eòä xɽþÒÆ lÉä, {É®úÆiÉÖ =xÉEòä <ºÉ nùÖÊxɪÉÉ ¨ÉäÆ xɽþÒÆ
®ú½þxÉä Eòä ¤ÉÉ´ÉVÉÚnù ¦ÉÒ +ÉVÉ ¨ÉèÆ Eò½þxÉÉ SÉɽþÚÆMÉÉ ÊEò {ÉÖxÉ´ÉÉÇºÉ Eòä ¨ÉɨɱÉä ¨ÉäÆ ½þ¨ÉxÉä ÊVÉºÉ ºÉ¨ÉªÉ VÉÉä
¦ÉÒ ºÉÖZÉÉ´É ÊnùªÉÉ, ´É½þ =x½þÉäÆxÉä {ÉÚ®úÒ iÉ®ú½þ ºÉä º´ÉÒEòÉ®ú ÊEòªÉÉ* {ÉÚ®úä ºÉ¨Éx´ÉªÉ Eòä ºÉÉlÉ +Éè®ú ÊVɺÉ
iÉäVÉÒ Eòä ºÉÉlÉ =ºÉ ºÉ¨ÉªÉ EòÉ¨É ½þÖ+É* nùÖ¦ÉÉÇMªÉ iÉÉä =ºÉ ºÉ¨ÉªÉ ½þÖ+É VÉ¤É ¨ÉvªÉ |Énùä¶É ¨ÉäÆ +ÉVÉ EòÒ
ºÉ®úEòÉ®ú Eòä ½þÉäiÉä ½þÖB ªÉ½þ EòÉ¨É ¯ûEòÉ ½þè* {É®úÆiÉÖ <xÉ ºÉ¤É JÉiÉ®úÉäÆ EòÒ iÉ®ú¡ò VÉÉä EòàʱɡòÉäÊxÉǪÉÉ
<ƺ]õÒ]ªÉÚ]õ +Éà¡ò ]õàExÉÉä±ÉÉàVÉÒ Eòä ºÉ´ÉÇä EòÒ VÉÉÆSÉ Ê®ú{ÉÉä]õÇ lÉÒ, =ºÉ {É®ú {ÉÖxÉÊ´ÉÇSÉÉ®ú EòÒ
+ɴɶªÉEòiÉÉ ½þè ´É®úxÉÉ ªÉ½þ ´É®únùÉxÉ BEò ÊnùxÉ ½þ¨ÉÉ®úä ʱÉB EòÉäªÉxÉÉ ºÉä ¦ÉÒ ¤Éc÷É +ʦɶÉÉ{É ½þÉä ºÉEòiÉÉ ½þè*
<ºÉEòÒ ÊSÉxiÉÉ ½þ¨ÉäÆ Eò®úxÉÒ SÉÉʽþB ´É®úxÉÉ +ÉxÉä ´ÉɱÉÒ {ÉÒÊgøªÉÉÆ ½þ¨ÉäÆ ¨ÉÉ¡ò xɽþÒÆ Eò®úäÆMÉÒ*




[NEXT PAGE]