XI LOK SABHA DEBATES,   Session V (Monsoon) 

Tuesday, August 12/Shravana 21, 1919 (Saka)



Type of Debate:	MATTERS UNDER RULE-377

Title:	Need to sanction adequate funds for protection and conservation of
Archaeological sites at Ghatampur, U.P.

TEXT :
 13.32 hrs.

SHRIMATI KAMAL RANI (GHATAMPUR):



¸ÉÒ¨ÉiÉÒ Eò¨É±É ®úÉxÉÒ (PÉÉ]õ¨É{ÉÖ®ú) : +vªÉIÉ ¨É½þÉänùªÉ, ¨Éä®úä ºÉƺÉnùÒªÉ IÉäjÉ PÉÉ]õ¨É{ÉÖ®ú, ÊVɱÉÉ
EòÉxÉ{ÉÖ®ú (=.|É.) ¨ÉäÆ ¤Éc÷Ò ºÉÆJªÉÉ ¨ÉäÆ ºÉÉƺEÞòÊiÉEò B´ÉÆ {ÉÖ®úÉiÉÉÊi´ÉEò, BäÊiɽþÉʺÉEò vÉ®úÉä½þ®ú
½þèÆ* ±ÉäÊEòxÉ =xÉEòä ®úJÉ-®úJÉÉ´É Eòä ʱÉB EòÉä<Ç ´ªÉ´ÉºlÉÉ Eòäxpù ºÉ®úEòÉ®ú xÉä +¦ÉÒ iÉEò xɽþÒÆ EòÒ ½þè
ÊVÉºÉ Eòä EòÉ®úhÉ ªÉä ºÉÉƺEÞòÊiÉEò B´ÉÆ BäÊiɽþÉʺÉEò vÉ®úÉä½þ®ú ¨Éä®úä IÉäjÉ ¨ÉäÆ ={ÉäÊIÉiÉ {Éc÷ä
½þèÆ* ªÉä {ÉÖ®úÉiÉÉÊi´ÉEò, BäÊiɽþÉʺÉEò vÉ®úÉä½þ®ú Ê{ÉUôc÷ä IÉäjÉ Eòä +xiÉMÉÇiÉ +ÉiÉä ½þèÆ* <ºÉʱÉB
Eòäxpù ºÉ®úEòÉ®ú EòÉä <xÉEòä ®úJÉ-®úJÉÉ´É ½þäiÉÖ |ÉÉlÉʨÉEòiÉÉ Eòä +ÉvÉÉ®ú {É®ú vÉxÉ EòÉ +É´ÉÆ]õxÉ Eò®úxÉÉ
SÉÉʽþB iÉÉÊEò ªÉ½þ IÉäjÉ {ɪÉÇ]õEòÉäÆ Eòä ʱÉB +ÉEò¹ÉÇhÉ EòÉ Eòäxpù ¤ÉxÉ ºÉEòäÆ*





	+iÉ: ¨Éä®úÒ Eòäxpù ºÉ®úEòÉ®ú ºÉä ¨ÉÉÆMÉ ½þè ÊEò ´É½þ PÉÉ]õ¨É{ÉÖ®ú ºÉƺÉnùÒªÉ IÉäjÉ Eòä
+xiÉMÉÇiÉ +ÉxÉä ´ÉɱÉä {ÉÖ®úÉiÉÉÊi´ÉEò, BäÊiɽþÉʺÉEò vÉ®úÉä½þ®ú EòÉ BEò ʴɺiÞÉiÉ ºÉ´ÉÇäIÉhÉ Eò®ú´ÉÉB +Éè®ú
<xÉ vÉ®úÉä½þ®úÉäÆ Eòä ®úJÉ®úJÉÉ´É ½þäiÉÖ {ɪÉÉÇ{iÉ ¨ÉÉjÉÉ ¨ÉäÆ vÉxÉ EòÉ +´ÉÆ]õxÉ Eò®úä*





						(<ÊiÉ)




[NEXT PAGE]