XI LOK SABHA DEBATES,   Session IV (Budget) 


PART-II  PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS


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Wednesday , February 26, 1997 / Phalguna  7, 1918 (Saka)


C O N T E N T S 			






Type of Debate: OBITUARY REFERENCE



Title: Refernces made on passing away of Shri D.L. Bhaitha, a Member of Seventh Lok Sabha.

Participants:	Shri P.A. Sangma, Speaker









Type of Debate: DECISION/OBSERVATION BY THE CHAIR



Title: Ruling regarding issue of admissibility of notice of motion under Rule 
184 given on 24th February by Shri Jaswant Singh for constitution of a 


Parliamentary Committee to go into all aspects of Bofors  Gun Deal.


(Not Admitted)



Participants:	Shri P.A. Sangma, Speaker

		








Type of Debate: DECISION/OBSERVATION BY THE CHAIR



Title: Ruling regarding issue of admissibility of notice of motion under rule 
184 given by Shri Atal Bihari Vajpayee, Shri Jaswant Singh and Shrimati 


Sushma Swaraj regarding failure of constitutional machinery in Uttar Pradesh.
(Admitted)



Participants:	Shri P.A. Sangma, Speaker









Type of Debate: BUDGET (RAILWAYS)



Title: Presentation of Railway Budget for 1997-98.



Participants:	Shri Ram Vilas Paswan		









Type of Debate: BUDGET (RAILWAYS)



Title: Demands for Excess Grants - Railways(1994-95)



Participants:	Shri Ram Vilas Paswan









Type of Debate: MATTERS UNDER RULE 377					

Title: Re: need for conversion of railway line between Neemuch and Ratlam 
into broad gauge.



Participants:	Dr. Laxminarain Pandey		









Type of Debate: MATTERS UNDER RULE 377					

Title: Re: need to solve the problem of erosion caused by river Yamuna 
between Khair Tahsil (U.P.) and Palwal Tahsil (Haryana).



Participants:	Smt. Sheela Gautam	









Type of Debate: MATTERS UNDER RULE 377					

Title: Re: need for early probe into illicit traffic in Indian antiques by a 
London based Art Auction House.



Participants:	Shri Bijoy Handique









Type of Debate: MATTERS UNDER RULE 377					

Title: Re: need to release more funds for providing relief to the people 
affected by acute drought in Orissa.



Participants:	Shri Anadi Charan Sahu









Type of Debate: MATTERS UNDER RULE 377					

Title: Re: need to improve on the functioning of telephone in rural areas 
particularly in Sunderbans area, West Bengal.



Participants:	Shri Sanat Kumar Mandal	









Type of Debate: MATTERS UNDER RULE 377					

Title: Re: need to connect Azamgarh in U.P.  by direct train service with 
other important cities.



Participants:	Dr. Baliram	









Type of Debate: MATTERS UNDER RULE 377					

Title: Re: need to take over Nagapattinam port in Kerala and to develop it 
as a major port.



Participants:	Shri M. Selvarasu









Type of Debate: STATEMENT BY MINISTER



Title: Regarding tripartite agreement between India, Iran and Turkmenistan

Participants:	Shri I.K. Gujral









Type of Debate: MOTION OF THANKS ON THE PRESIDENT'S ADDRESS



Title: Motion of Thanks on the President's Address.  (Contd.- Not Concluded)

Participants: 	Shri Krishan Lal Sharma








	Shri Madhukar Sarpotadar








	Shri Nitish Kumar








	Shri Virendra Kumar Singh








	Sardar Surjeet Singh Barnala








	Shri Devendra Prasad Yadav








	Shri K.P. Singh Deo	








	Shri Dileep Sanghani








	Shri Sukh Lal Kushwaha








	Shri Ramsagar








	Shri M. Ramanathan (speech unfinished)

 (C) 1997  BY LOK SABHA SECRETARIAT