XI LOK SABHA DEBATES, SESSION IV (Budget)
PART-II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
-----------------------------------------------------
Tuesday , February 25, 1997 / Phalguna 6, 1918 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Non-implementation of revival and modernization package for NTC and IDPL.
Participants: Shri Basu Deb Acharia
Shri P.R. Dasmunsi
Prof. Rasa Singh Rawat
Shri G. Venkat Swamy
Type of Debate: SPECIAL MENTION
Title: Reservation for women in legislatures.
Participants: Dr. Girija Vyas
Type of Debate: SPECIAL MENTION
Title: Fixation of price of rubber in Kerala.
Participants: Shri A.C. Jos
Type of Debate: SPECIAL MENTION
Title: Demand of establishment of National Rural Bank and revision of Wages in Banking industry.
Participants: Shri Nitish Kumar
Prof. Rasa Singh Rawat
Type of Debate: SPECIAL MENTION
Title: Need for provision of adequate finance for education in Bihar.
Participants: Shri Nitish Kumar
Type of Debate: SPECIAL MENTION
Title: Provision to relief to drought affected areas of Orissa State.
Participants: Shri Sriballav Panigrahi
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Regarding the need to constitute a Committee on Bofors 155 mm Howitzer Gun deal.
Participants: Shri Jaswant Singh
Shri Rajesh Pilot
Shri Nirmal Kanti Chatterjee
Shri Sontosh Mohan Dev
Shri S.R. Balasubramoniyan
Shri Somnath Chatterjee
Shri Madhukar Sarpotdar
Shri George Fernandes
Shri Iliyas Azmi
Shri Chitta Basu
Shri Jai Prakash
Shri V.V. Raghavan
Shri N.K. Premachandran
Shri P.R. Dasmunsi
Shri Ramakant D. Khalap
Shri A.C. Jos
Type of Debate: OATH OR AFFIRMATION
Title: Member of the Anglo-Indian Community sworn.
Participants: Shri Neil Aloysius o'Brien
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to grant citizenship rights to refugees of minority migrated from Pakistan to border districts of Barmer and Jaisalmer during
1965 and 1971 Indo-Pak War.
Participants: Col. Sona Ram Choudhary
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need for strict enforcement of provisions of SC & ST (Prevention of Atrocities) Act particularly in Gujarat State.
Participants: Shri N.J. Rathwa
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to take steps to protect the interests of Indian Consultants in joint venture Public Enterprises.
Participants: Shri Ajoy Mukhopadhyay
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to declare existing connecting roads falling on long coastal areas of Andhra Pradesh and Tamil Nadu as National Highway.
Participants: Shri K. Parasuraman
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to defuse strike of the Employees of ONGC demanding construction of office building and staff quarters at Rajamundry, Andhra
Pradesh.
Participants: Shri T. Gopal Krishna
Type of Debate: STATEMENT BY PRIME MINISTER
Title: Regarding Fire at Baripada, Orissa.
Participants: Shri H.D. Deve Gowda
Shri Sharad Pawar
Type of Debate: MOTION OF THANKS ON THE PRESIDENT'S ADDRESS
Title: Motion of Thanks on the President's Address. (Contd.- Not Concluded)
Participants: Shrimati Geeta Mukherjee
Shri Somnath Chatterjee
Shri Sharad Pawar
Shri Krishan Lal Sharma (Speech unfinished)
(C) 1997 BY LOK SABHA SECRETARIAT