XI LOK SABHA DEBATES Session-IV (Budget)
PART-II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Monday , February 24, 1997 / Phalguna 5, 1918 (Saka)
C O N T E N T S
Type of Debate: OBITUARY REFERENCES
Title: References made to the loss of several lives in a devastating fire at a religious congregation in Baripada (Orissa) on 23.02.1997.
Participants: Mr. Speaker, Shri P. A. Sangma
Shri Ram Vilas Paswan
Shri Atal Bihari Vajpayee
Shri Sharad Pawar
Shri Nirmal Kanti Chatterjee
Type of Debate: STATEMENT BY PRIME MINISTER
Title: Launching of Prithvi missile.
Participants: Shri H.D. Deve Gowda
Type of Debate: STATEMENT BY PRIME MINISTER
Title: Targetted Public Distribution System.
Participants: Shri H.D. Deve Gowda
Type of Debate: SHORT DURATION DISCUSSIONS (RULE-193)
Title: Situation in Uttar Pradesh.
Participants: Shri Atal Bihari Vajpayee
Shri Santosh Mohan Dev
Shri Chandra Shekhar
Dr. Murli Manohar Joshi
Shri Iliyas Azmi
Shri Somnath Chatterjee
Shrimati Sushma Swaraj
Shri Indrajit Gupta
Type of Debate: SPECIAL MENTION
Title: Supply of irrigation water from Damodar Valley (DVC) to Boro Cultivation in West Bengal.
Participants: Kumari Mamata Banerjee
Shri Basu Deb Acharia
Type of Debate: SPECIAL MENTION
Title: Death of students in an incident of firing by police in Kashi Hindu Vishva Vidyalaya, Uttar Pradesh.
Participants: Shri Manoj Kumar Sinha
Type of Debate: SPECIAL MENTION
Title: Fixing minimum price of sugar cane in Bihar.
Participants: Shri Pappu Yadav alias Rajesh Ranjan
Type of Debate: SPECIAL MENTION
Title: Regarding rising terrorism in Tripura.
Participants: Shri Sontosh Mohan Dev
Type of Debate: SPECIAL MENTION
Title: Starting of sugar mills and payment of dues by mill owners to farmers in Bihar.
Participants: Shri Nitish Kumar
Type of Debate: SPECIAL MENTION
Title: Fast escalating terrorist and disrupting activities in Assam.
Participants: Shri Iswar Prasanna Hazarika
Type of Debate: SPECIAL MENTION
Title: Dispute between mill owners and farmers regarding fixation of price of sugarcane in Uttar Pradesh.
Participants: Dr. Ramesh Chander Tomar
Type of Debate: GOVERNMENT BILLS -INTRODUCED
Title: Depositories Related Laws (Amendment) Bill.
Participants: Shri P. Chidambaram
Type of Debate: GOVERNMENT BILLS -INTRODUCED
Title: Special Court (Trial of Offences Relating To Transactions In Securities) Amendment Bill.
Participants: Shri P. Chidambaram
Type of Debate: GOVERNMENT BILLS -INTRODUCED
Title: Industrial Reconstruction Bank (Transfer Of Undertakings And Repeal) Bill.
Participants: Shri P. Chidambaram
Type of Debate: GOVERNMENT BILLS -INTRODUCED
Title: Export-Import Bank Of India (Amendment) Bill.
Participants: Shri P. Chidambaram
Type of Debate: SPECIAL MENTION
Title: Objection raised by developed countries in naming of Bombay and Madras as Mumbai and Chennai.
Participants: Shri Ram Naik
Type of Debate: SPECIAL MENTION
Title: Rehabilitation of the persons displaced due to railway projects in Bhagwanpura (Uttar Pradesh).
Participants: Shri Syed Masoodal Husain
Type of Debate: SPECIAL MENTION
Title: Pre-Budget hike in the price of fertilizers.
Participants: Prof. Prem Singh Chandumajra
Type of Debate: SPECIAL MENTION
Title: Large scale migration of muslims out of Jammu and Kashmir in view of prevailing tension and insecurity.
Participants: Shri Chaman Lal Gupta
Type of Debate: SPECIAL MENTION
Title: Non-implementation of the project for conversion of Nagore- Trichrapalli line into broad gauge in Tamil Nadu.
Participants: Shri M. Selvarasu
Type of Debate: SPECIAL MENTION
Title: Killing of dalits in Fatehpure, Uttar Pradesh.
Participants: Shri Vishambhar Prasad Nishad
Type of Debate: SPECIAL MENTION
Title: Non-implementation of Mohan Irrigation Project in Sidhi district in Madhya Pradesh.
Participants: Shri Tilak Raj Singh
Type of Debate: SPECIAL MENTION
Title: Need for modernization of NTC mills and payment of wages due to mill workers.
Participants: Shri Jagat Veer Singh Dron
Type of Debate: SPECIAL MENTION
Title: Shortage of liquefied petroleum gas in Patna city of Uttar Pradesh.
Participants: Shri Ram Kripal Yadav
Type of Debate: SPECIAL MENTION
Title: Need to increase the quota of Liquefied Petroleum Gas (LPG) allotted to members.
Participants: Shri Dada Baburao Pranjpay
Type of Debate: SPECIAL MENTION
Title: Threat of the widespread agitation by NSUI in view of killing of students by UP Police at BHU in Uttar Pradesh.
Participants: Shri P.R. Dasmunsi
Type of Debate: SPECIAL MENTION
Title: Need for revival of Uptron Ltd. and to give more government's electronic work to it.
Participants: Shri Santosh Kumar Gangwar
Type of Debate: SPECIAL MENTION
Title: Need to put a check on import of low grade of cardamom and clove in view of the falling prices of the spices in the country.
Participants: Shri P.C. Thomas
Type of Debate: SPECIAL MENTION
Title: Fixation of minimum procurement price of sugar cane in Uttar Pradesh.
Participants: Shri Ram Nagina Mishra
Type of Debate: SPECIAL MENTION
Title: Construction of a new railway zone at Bilaspur (Madhya Pradesh).
Participants: Shri Mahender Karma
Type of Debate: SPECIAL MENTION
Title: Need for early implementation of Konnar Irrigation Project in Bihar.
Participants: Shri Ravinder Kumar Pandey
Type of Debate: SPECIAL MENTION
Title: Implementation of projects for employment creation in Jammu and Kashmir announced by Prime Minister.
Participants: Shri Mangat Ram Sharma
Type of Debate: SPECIAL MENTION
Title: Short supply of electricity during evening hours in Uttar Pradesh.
Participants: Shri Shayam Bihari Mishra
Type of Debate: SPECIAL MENTION
Title: Large scale killing by police in Uttar Pradesh.
Participants: Shri D.P. Yadav
Type of Debate: SPECIAL MENTION
Title: Dissatisfaction and resentment amongst Businessmen and Small Scale Industries in view of the propsed amendments in the clause 45 of Reserve Bank
of India.
Participants: Prof. Rasa Singh Rawat
Type of Debate: SPECIAL MENTION
Title: Accident of Howrah Bound Delhi Mail near Hooghly.
Participants: Shri Rupchand Pal
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need for construction of Bye-Pass in Bareilly, U.P.
Participants: Shri Santosh Kumar Gangwar
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to ensure continuance of the Military Hospital at Cannanore, Kerala.
Participants: Shri Mullappally Ramachandran
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to include Navinagar Thermal Power Project of Bihar in Ninth Five Year Plan.
Participants: Shri Virendra Kumar Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to direct Kerala Government to release water to Periyar Dam in Tamil Nadu to mitigate hardships of farmers of that State.
Participants: Shri N.S.V.Chitthan
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to take early steps for delimitation of the constituencies particularly in Ladakh region.
Participants: Shri P. Namgyal
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need for modernisation of Doordarshan Kendra, Gorakhpur (U.P.)
Participants: Lt. Gen. Prakash Mani Tripathi
Type of Debate: MOTION OF THANKS ON THE PRESIDENT'S ADDRESS
Title: Motion of Thanks on the President's address moved by Shri Sharad Yadav and seconded by Shri N.S.V. Chitthan.(Not Concluded)
Participants: Shri Sharad Yadav
Shri. N.S.V. Chitthan
Motion Moved
Dr. Murli Manohar Joshi
Shri Rajesh Pilot
Amendments Moved
Shri Manoranjan Bhakta
(C) 1997 BY LOK SABHA SECRETARIAT