Title: Need to address to the breach of privilege of the House arising out of a reported article published in a national daily regarding allelged indifferent

attitude to Parliament towards the JMM bribery case.

Participants: Shri Brij Bhushan Tiwari

Type of Debate: SPECIAL MENTION

Title: Flood situation in 20 village of Uttar Pradesh due to breach of a
canal there at.

Participants: Shri Chandrabhushan Singh

Type of Debate: SPECIAL MENTION

Title: Need to address to the grievances of farmers in Andhra Pradesh due to
acute shortage of power there at.

Participants: Dr. B.N. Reddy

Type of Debate: SPECIAL MENTION

Title: Construction of irrigation projects inter-alia including the Telugu
Ganga Project, by Andhra Pradesh without approval of Central Government.

Participants: Shri Shivanand H. Koujalgi

Type of Debate: SPECIAL MENTION

Title: Need to pay enhanced rent to the owners of land which is in
prossession of security forces in Jammu and Kashmir.

Participants: Shri Mangat Ram Sharma

Type of Debate: SPECIAL MENTION

Title: Brain Drain of Space Scientists from ISRO.

Participants: Shri Shivraj Singh

Type of Debate: SPECIAL MENTION

Title: Need to promote import of Areca nut.

Participants: Shri T. Govindan

Type of Debate: SPECIAL MENTION

Title: Closure of Son Valley Port Land Cement factory , Japla in Palamu
District of Bihar.

Participants: Shri Braj Mohan Ram

Type of Debate: SPECIAL MENTION

Title: Providing shelter to poor Harijans and minorities in Howrah
(West Bengal)

Participants: Shri P.R. Dasmunsi

Type of Debate: SPECIAL MENTION

Title: Atrocities by BSF on village residents of the border states of Punjab
and Rajasthan.

Participants: Shri Sayed Masudal Hossain

Type of Debate: SPECIAL MENTION

Title: Shortage of water and electricity in Ranchi, Bihar.

Participants: Shri Ram Tahal Chaudhary

Type of Debate: SPECIAL MENTION

Title: Need to amend Delhi Rent Act.

Participants: Shri Jai Prakash Agarwal

Type of Debate: SPECIAL MENTION

Title: Need for immediate stoppage of the construction of work of Almatti
project in Karnataka.

Participants: Shri T. Veerabhadram

Type of Debate: SPECIAL MENTION

Title: Need to provide funds to states for providing free electricity and for
digging of tubewells free of charge to farmers particularly in Madhya Pradesh.

Participants: Shri Punnu Lal Mohale

Type of Debate: SPECIAL MENTION

Title: Need to give bonus to wheat growers of Punjab and Haryana.

Participants: Prof. Prem Singh Chandumajra

Type of Debate: SPECIAL MENTION

Title: Immediate release of allocated wheat to the traders of Rajasthan.

Participants: Vaidya Dau Dayal Joshi

Type of Debate: SPECIAL MENTION

Title: Discrimination by Rohilkhand University (Madhya Pradesh) towards
students of IGNOU.

Participants: Shri Santosh Kumar Gangwar

Type of Debate: SPECIAL MENTION

Title: Non-payment of salaries to minority teachers in Bihar.

Participants: Shri Mahabir lal Bishvakarma

Type of Debate: SPECIAL MENTION

Title: Functioning of the telephone connections in the Jamaulla Sub-Division in Mekliganj area of Coochbehar district of West Bengal.

Participants: Prof. Jitendra Nath Das

Type of Debate: SPECIAL MENTION

Title: Rampant corruption in Telephone Department in the country.

Participants: Shri Chhatrapal Singh

Type of Debate: SPECIAL MENTION

Title: Need for central assistance for speedy implementation of Subarnarekha
Barrage Project in Midnapore district in West Bengal.

Participants: Shri Sudhir Giri

Type of Debate: SPECIAL MENTION

Title: Custodial deaths in Morena district of Madhya Pradesh.

Participants: Dr. Ram Lakhan Singh

Type of Debate: SPECIAL MENTION

Title: Undue delay in allotment of LPG (Liquefied Petroleum Gas) connections in Madhya Pradesh.

Participants: Dr. Satyanarayan Jatia

Type of Debate: SPECIAL MENTION

Title: Inclusion of Rajasthani language in 8th Schedule of the Constitution.

Participants: Justice Guman Mal Lodha

Type of Debate: SPECIAL MENTION

Title: Development of irrigation facilities in Bihar.

Participants: Shri Ramashray Prasad Singh

Type of Debate: SPECIAL MENTION

Title: Non-payment of wages to the employees and workers of Naya Gaon Unit of
Cement Corporation of India in Madhya Pradesh.

Participants: Dr. Laxminarayan Pandey

Type of Debate: SPECIAL MENTION

Title: Need for inclusion of `Tal' scheme for development of pulses growing
in `Tal' area of Bihar in Ninth Five Year Plan.

Participants: Shri Nitish Kumar

Type of Debate: SPECIAL MENTION

Title: Plight of Kashmiri migrants.

Participants: Shri Chaman Lal Gupta

Type of Debate: SPECIAL MENTION

Title: Need for more effective implementation of National T.B. control
programme so as to check the rapidly spreading disease in the country.

Participants: Prof. Rasa Singh Rawat

Type of Debate: SPECIAL MENTION

Title: Need for giving the contract for supply of salt from Sambhar Lake to
Rajasthan Government.

Participants: Shri Girdhari Lal Bhargava

Type of Debate: SPECIAL MENTION

Title: Need for urging the Central Government not to take cognizance of the
Expert Committee recommendation on the proposed height of Almatti Dam in

Karnataka.

Participants: Shri Ananth Kumar

Type of Debate: SPECIAL MENTION

Title: Need for increasinge the quota of Naphtha to Kerala. (Fuels)

Participants: Shri P.C. Thomas

Type of Debate: SPECIAL MENTION

Title: Need for allocation for more quantity of gas to Namrup Fertilizer
Plant in Uttar Pradesh as propsoed in revamped package of the Plant.

Participants: Shri Iswar Prasanna Hazarika

Type of Debate: SPECIAL MENTION

Title: Release of more funds for rural electrification.

Participants: Shri Haradhan Roy

Type of Debate: SPECIAL MENTION

Title: Banning of loudspeakers in places of public worship during night.

Participants: Shri Ram Naik

Type of Debate: SPECIAL MENTION

Title: Need to start Mass Communication Centre in Jhabua, Madhya Pradesh.

Participants: Shrimati Sumitra Mahajan

Type of Debate: SPECIAL MENTION

Title: Need to check the deteriorating law and order situation in border
district of Karimganj in Assam.

Participants: Shri Dwaraka Nath Das

Type of Debate: SPECIAL MENTION

Title: Need for a statement to resolve panic among customers regarding alleged lending of money by Vijaya Bank to some unscrupulous borrowers.

Participants: Shri V. Dhananjaya Kumar

Type of Debate: SPECIAL MENTION

Title: Provision of employment to youth rendered jobless due to rise of
militancy in Jammu and Kashmir.

Participants: Shri Gulam Mohammad Mir Magani

Type of Debate: SPECIAL MENTION

Title: Need for release of sufficient funds to Karnataka State for purpose of
desilting of tanks in Kolar district so as to raise the underground water

table.

Participants: Shri K.H. Muniyappa

Type of Debate: SPECIAL MENTION

Title: Need for modernization of cotton mills in Kanpur and payment of
Provident Funds and ESI dues to workers.

Participants: Shri Jagat Vir Singh Drona

Type of Debate: SPECIAL MENTION

Title: Aquaculture Authority Bill, 1997.

Participants: Shri George Fernandes

Type of Debate: SPECIAL MENTION

Title: Need for construction of cold storage in Kanpur for Potatos.

Participants: Shri Shyam Behari Mishra

Type of Debate: SPECIAL MENTION

Title: Need for resolving the North East insurgency by holding talkes with
the neighbouring nations, i.e., Thailand, Bangladesh and Myanmar.

Participants: Shri Badal Choudhury

Type of Debate: SPECIAL MENTION

Title: Need to start immediately the Campty Power Plants in Kathara in Bihar.

Participants: Shri Ravindra Kumar Pandey

Type of Debate: SPECIAL MENTION

Title: Need to ban slaughtering of cows in the country.

Participants: Shri Ramchandra Veerappa

Type of Debate: SPECIAL MENTION

Title: Non-payment of wages to Bihar college teachers.

Participants: Shri R.L.P. Verma

Type of Debate: SPECIAL MENTION

Title: Non-payment of dues and other irregularities commiitted by sugar mill
owners towards sugar-cane growers in Uttar Pradesh.

Participants: Shri Anand Mohan

Type of Debate: SPECIAL MENTION

Title: Delay in declaration of examination results in Bihar.

Participants: Shri Nitish Bhardwaj

Type of Debate: SPECIAL MENTION

Title: Provision of relief to ameliorate the plight of labourers and farmers in Robertsganj area of Uttar Pradesh.

Participants: Shri Ramshakal

Type of Debate: SPECIAL MENTION

Title: Need to treat 1997 as the year on the basis of which the Ganga water are to be shared between India and Bangladesh.

Participants: Shri Virendra Kumar Singh

Type of Debate: SPECIAL MENTION

Title: Need to release the funds for the housing scheme for the economically
weaker sections-the Maitreyi Housing Scheme.

Participants: Shri N.K. Premchandran

Type of Debate: SPECIAL MENTION

Title: Agitation to declare Transgiri Area in Nahan district as tribal area.

Participants: Shri K.D. Sultanpuri

Type of Debate: SPECIAL MENTION

Title: Need to provide sufficient funds for the Thunga Irrigation Project in
Karnataka.

Participants: Shri G. Mallikarjunappa

Type of Debate: SPECIAL MENTION

Title: Non payment of wages to workers of Sindia Workshop in Mumbai.

Participants: Shri Mohan Rawale

Type of Debate: SPECIAL MENTION

Title: Question of privilege referred to Privileges Committee regarding
ill-treatment and subsequent arrest of a women member Prof. Rita Verma by

police for supporting agitating workers of Hindustan Construction Limited

demonstrating against corruption.

Participants: Prof. Rita Verma

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide Financial Assistance to Betel Leave Growers in
Lalitpur District of U.P.

Participants: Shri Rajendra Agnihotri

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide adequate compensation to the people whose land
has been acquired for various projects in Robertsganj, U.P.

Participants: Shri Ramshakal

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to release funds for early completion of Pochampad 2nd Phase
Irrigation Project of Andhra Pradesh.

Participants: Shri Bhuma Nagi Reddy

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to instruct ONGC to award execution of offshore platforms to
Hindustan Shipyard Ltd., Visakhapatnam in Maharashtra to make it viable.

Participants: Dr. T.Subbarami Reddy

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to ensure early commissioning of Doordarshan Kendra at
Patna, Bihar.

Participants: Shri Ram Kripal Yadav

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to make available river water to Punjab.

Participants: Prof. Prem Singh Chandumajra

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to draw a special plan for Desilting of rivers in Assam.

Participants: Dr.Arun Kumar Sarma

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to solve acute scarcity of drinking water in Banda district,
U.P.

Participants: Shri Ramsajeevan

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to take steps to revive sick NTC Mills in U.P. particularly in Kanpur.

Participants: Shri Jagat Vir Singh Drona

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to preserve INS Vikrant as a symbol of patriotism and
Nationalism.

Participants: Shri Ram Naik

Type of Debate: GOVERNMENT BILLS

Title: Regarding Disapproval of Port Laws(Amendment) Ordinance.

Participants: Shri Nitish Kumar

Type of Debate: GOVERNMENT BILLS

Title: Port Laws (Amendment) Bill. (Not Concluded)

Participants: Shri G. Venkatraman Tindivanam

Prof. Rasa Singh Rawat

Shri Anadi Charan Sahu

Motion for Consideration

Type of Debate: PRIVATE MEMBERS BILLS

Title: Mother's Lineage Bill.

Participants: Shrimati Sumitra Mahajan

Type of Debate: PRIVATE MEMBERS BILLS

Title: Provision of Communication Facilities in Every Village Bill.

Participants: Dr. T. Subbarami Reddy

Type of Debate: PRIVATE MEMBERS BILLS

Title: Youth Welfare Bill.

Participants: Dr. T. Subbarami Reddy

Type of Debate: PRIVATE MEMBERS BILLS

Title: Cotton Growers (Benefit) Bill.

Participants: Shri R. Sambasiva Rao

Type of Debate: PRIVATE MEMBERS BILLS

Title: Constitution (Amendment) Bill 1997 (Amendment of article 324).

Participants: Shri R. Sambasiva Rao

Type of Debate: PRIVATE MEMBERS BILLS

Title: Access to Information Bill.

Participants: Shri Sanat Mehta

Type of Debate: PRIVATE MEMBERS BILLS

Title: Prevention of Corruption (Amendment) Bill.

Participants: Shrimati Meira Kumar

Type of Debate: PRIVATE MEMBERS BILLS

Title: Compulsory Registration of Religious Conversions Bill.

Participants: Shri Kashi Ram Rana

Type of Debate: PRIVATE MEMBERS BILLS

Title: Declaration and Public Scrutiny of Assets of Ministers and Members of
Parliament Bill.

Participants: Shri Kashi Ram Rana

Type of Debate: PRIVATE MEMBERS BILLS

Title: Unemployment Allowance Bill.

Participants: Shri R. Sambasiva Rao

Type of Debate: PRIVATE MEMBERS BILLS

Title: Deposit Insurance and Credit Guarantee Corporation (Amendment) Bill,
19 97 (Amendment of Section 16).

Participants: Shri Ram Naik

Type of Debate: PRIVATE MEMBERS BILLS

Title: Constitution (Amendment) Bill (Omission of Article 44 etc.) moved by
Shri Bhagwan Shankar Rawat on 6.3.1997. (Contd.- Not Concluded)

Motion for Consideration

Participants: Shri G.M.Banatwalla

Shri Chitta Basu

Shri Santosh Kumar Gangwar

Shri Syed Masudal Hossain

Shri Nitish Bharadwaj

Shri K. Parasurama

Shri A.C.Jos

Shri Satya Pal Jain (Speech Unfinished)

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Regarding passage of the following Bills in Rajya Sabha: (i)The
Appropriation (Vote on Account) Bill,1997 (ii) The Appropriation (No. 2)

Bill, 1997 (iii)The Appropriation Bill,1997 and (iv) The Reserve Bank of

India (Amendment) Bill,1997

Participants: Secretary-General

Type of Debate: SPECIAL MENTION

Title: Regarding Aquaculture Authority Bill.

Participants: Shri Ram Naik

Shri Jaswant Singh

Shri G.M.Banatwalla

Shri Sontosh Mohan Dev

Shri Chaturanan Mishra

Type of Debate: STATUTORY RESOLUTIONS

Title: Disapproval of Port Laws (Amendment) Ordinance.

Participants: Shri G. Venkatraman Tindivanam

(Resolution Negatived)

Type of Debate: GOVERNMENT BILLS

Title: Port Laws (Amendment) Bill. (Contd. - Concluded)

Motion for Consideration

Participants: Shri G.Venkatraman Tindivanam

Motion for Consideration - Adopted

Consideration of Clauses

Motion to Pass

Type of Debate: GOVERNMENT BILLS

Title: National Commission for Safai Karamcharis (Amendment) Bill.
Motion for Consideration

Participants: Shri Balwant Singh Ramoowalia

Shri Rasa Singh Rawat

Shri Mangat Ram Sharma

Shri Mangal Ram Premi

Shri Balwant Singh Ramoowalia

Motion for Consideration - Adopted

Consideration of Clauses

Motion to Pass