XI LOK SABHA DEBATESre>,SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, March 20, 1997 / Phalguna 29, 1918 (Saka)
C O N T E N T S
Type of Debate: MESSAGES FROM RAJYA SABHA
Title: Regarding passing of the National Environment Appellate Authority Bill,
1997; Income Tax (Amendment) Bill,1997; Uttar Pradesh Appropriation (Vote on
Account) Bill,1997 and Uttar Pradesh Appropriation Bill,1997.
Participants: Secretary-General
Type of Debate: STATEMENT BY MINISTER
Title: Regarding improved people-to-people contact with Pakistan.
Participants: Shri I.K.Gujral
Type of Debate: STATEMENT BY MINISTER
Title: Release of persons still under detention under erstwhile Terrorist
& Disruptive Activities Act, 1987 which lapsed on 23rd May,1995.
Participants: Shri Indrajit Gupta
Type of Debate: STATEMENT BY MINISTER
Title: Recent incursions into Indian territory in Himachal Pradesh region
by the Chinese Army and the implications thereof.
Participants: Shri Mulayam Singh Yadav
Type of Debate: NO-DAY-YET-NAMED MOTION (RULE-184)
Title: Motion Under Rule 184 for recalling Governor of Uttar Pradesh.
(Not moved)
Participants: Shri Jaswant Singh
Shri Sontosh Mohan Dev
Shri P.R. Dasmunsi
Shri P. Chidambaram
Shri Somnath Chatterjee
Shrimati Sushma Swaraj
Shri George Fernandes
Shri G.M. Banatwalla
Shri Guman Mal Lodha
Shri P.A. Sangma, Speaker
Dr. M. Jagannath
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to improve Postal Services in Jaipur, Rajasthan.
Participants: Shri Girdhari Lal Bhargava
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to bring a Legislation to ban the sale of Lottery.
Participants: Shri Vijay Goel
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to ensure the All Round development of Scheduled Caste
Community.
Participants: Dr.Satyanarayan Jatia
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to shift Head Office of NMDC from Hyderabad to Jagadalpur in
Bastar District. M.P.
Participants: Smt. Chhabila Arvind Netam
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to construct a High Dam on Kosi river.
Participants: Shri Dinesh Chandra Yadav
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to ensure workers' participation in Management.
Participants: Shri Sunil Khan
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to set up Industrial units in Satara District of Maharashtra.
Participants: Shri Hindurao Naik Nimbalkar
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to effectively implement Family Planning Programme in the
Country.
Participants: Shri Lakshman Singh
Type of Debate: STATUTORY RESOLUTION AND GOVERNMENT BILLS
Title: Disapproval of Reserve Bank of India (Amendment) Ordinance and Reserve
Bank of India (Amendment) Bill. (Concluded)
Motion for Consideration
Participants: Shri Amar Pal Singh
Shri P.Chidambaram
Justice Guman Mal Lodha
Shri Ramesh Chennithala
Shri Nirmal Kanti Chatterjee
Shri Brij Bhushan Tiwari
Shri Satya Pal Jain
Shri Sanat Mehta
Shri Ajay Chakraborty
Shrimati Sumitra Mahajan
Shri Mangat Ram Sharma
Shri Bhagwan Shankar Rawat
Shri Shyam Behari Mishra
Shri A.C.Jos
Prof. P.J.Kurien
Shri Chaman Lal Gupta
Shri Banwari Lal Purohit
Shri Girdhari Lal Bhargava
Statutory Resolution - Negatived
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: BUDGET (GENERAL)
Title: The Budeget (General),1997-98; Demands for Grants on Account (General),
1997-98; Demands for Supplementary Grants (General), 1996-97; and Demands for
Excess Grants (General),1994-95. (Contd. - Concluded)
Participants: Shri P.Chidambaram
Demands for Grants on Account (General) - Voted
Demands for Supplementary Grants General - Voted
Demands for Excess Grants General - Voted
Type of Debate: BUDGET (GENERAL)
Title: Appropriation (Vote on Account) Bill,1997.
Bill Introduced
Motion for Consideration
Participants: Shri P.Chidambaram
Shri Ram Naik
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: BUDGET (GENERAL)
Title: Appropriation (No.2) Bill,1997.
Bill Introduced
Motion for Consideration
Participants: Shri P.Chidambaram
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: BUDGET (GENERAL)
Title: Appropriation Bill, 1997.
Bill Introduced
Motion for Consideration
Participants: Shri P. Chidambaram
Consideration of Clauses
Motion to Pass