XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Wednesday, March 19, 1997 / Phalguna 28, 1918 (Saka)

Type of Debate: MESSAGES FROM RAJYA SABHA

Title: Regarding passage of the Port Laws (Amendment) Bill,1997 and The
National Commission for Safai Karamcharis (Amendment) Bill,1997.

Participants: Secretary-General

Type of Debate: ANNOUNCEMENTS BY SPEAKER

Title: Conviction and lodgement of a Member (Shri Kalpnath Rai).

Participants: Shri P.M. Sayeed, Chairman

Type of Debate: SPECIAL MENTION

Title: Alleged harrassment of family members of a Member of Uttar Pradesh by
police threat.

Participants: Shri Ganga Charan Rajput

Type of Debate: SPECIAL MENTION

Title: Need to protect the lives of children belonging to Karkus tribe in
Melghat forest area in Maharashtra.

Participants: Shrimati Geeta Mukherjee

Type of Debate: SPECIAL MENTION

Title: Demonstration by college and university teachers forum in New Delhi.

Participants: Prof. Jitendra Nath Das

Type of Debate: SPECIAL MENTION

Title: Need for development of more army and BSF personnel to check
infiltration of unlawful foreign elements across Assam Border.

Participants: Shri Sontosh Mohan Dev

Type of Debate: SPECIAL MENTION

Title: Agitation for creation of Uttarakhand State.

Participants: Shri Bachi Singh `Bachda' Rawat

Type of Debate: SPECIAL MENTION

Title: Problems of farmers and employees residing in border area of Punjab.

Participants: Shri Mohan Singh

Type of Debate: SPECIAL MENTION

Title: Need for provision of more funds for intermediate colleges in Uttar
Pradesh.

Participants: Shri Mohan Singh

Type of Debate: SPECIAL MENTION

Title: Non-implementation of rehabilitation package for workers of Metal Box
(India) of Metal Box Limited in Calcutta announced in June,1996.

Participants: Shrimati Krishna Bose

Type of Debate: SPECIAL MENTION

Title: Need for associating MPs in various developmental schemes of Central
Government in different states.

Participants: Shri G. Mallikarjunappa

Type of Debate: SPECIAL MENTION

Title: Need to check infiltration of terrorist elements into India across the
Assam Border.

Participants: Shri Uddhab Barman

Type of Debate: SPECIAL MENTION

Title: Unwarranted imprisonment of innocent persons under the lapsed TADA
Act.

Participants: Shri E. Ahamed

Shri Sharad Yadav

Shri Srikant Jena

Type of Debate: SPECIAL MENTION

Title: Deteriorating law and order situation in Bihar.

Participants: Shri Pappu Yadav alias Rajesh Ranjan

Type of Debate: SPECIAL MENTION

Title: Release of undertrial TADA detenues.

Participants: Shri Madhukar Sarpotdar

Type of Debate: SPECIAL MENTION

Title: Need to expend electrification to SC/ST villages in Assam.

Participants: Shri Dwaraka Nath Das

Type of Debate: SPECIAL MENTION

Title: Need for constitution of a committee on conduct of members,i.e.,
Ethics Committee.

Participants: Shri Vijay Goel

Shri Srikant Jena

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide telephone facilities in rural area of Bhilwara,
Rajasthan early.

Participants: Shri Subhash Chandra

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to release funds to State Government of Madhya Pradesh for
providing relief to the drought affected people of the State.

Participants: Shri Pawan Diwan

Type of Debate: MATTERS UNDER RULE 377

Title: Need to start work on Yamuna Action Plan.

Participants: Shri Jai Prakash Agarwal

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to release remaining amount under Watershed scheme to Kakinada Parliamentary Constituency, Andhra Pradesh.

Participants: Shri T.Gopal krishna

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to amend suitably the environment laws so as to ensure
implementation of development projects

Participants: Shri Lalit Oraon

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to re-open spinning mill,Marella Akbarpur in Ambedkar Nagar
district, U.P.

Participants: Shri Ghanshyam Chandra Kharwar

Type of Debate: BUDGET (GENERAL)

Title: General Discussion on Demands for Grants on Accout (General); Demands
for Supplementary Grants (General); and Demands for Excess Grants (General)

(contd. - not concluded)

Participants: Shri L. Balarman

Shri George Fernandes

Dr. Laxminarayan Pandey

Shri Neil Aloysius O' Brien

Shri N.K.Premchandran

Shri Brij Bhushan Tiwari

Smt. Jayawanti Navinchandra Mehta

Shri Illiyas Azmi

Shri K.D.Sultanpuri

Shri L.Ramana

Shri Sultan Salahuddin Owaisi

Shri C.Narayana Swamy

Shri Devendra Bahadur Roy

Dr. Debi Prosad Pal

Shri Amar Roy Pradhan

Shri R.L.P.Verma

Dr.K.P.Ramalingam

Shri Bijoy Handique

Lt.Gen.(Retd.) Prakash Mani Tripathi

Shri V.Pradeep Dev

Shri P.Theertharaman

Shri Iswar Prasanna Hazarika

Shri Samy V. Alagiri

Shri Satya Pal Jain

Shri A.C.Jos

Shri P.Kodanda Ramaiah

Shri A.Sampath

Shri V.Ganesan

Shri S.P.Jaiswal

Shri Sarat Pattanayak

Shri Anant Gangaram Geete

Shri M.Selvarasu

Dr. Arun Kumar Sarma

Shri A.G.S.Ram Babu

Shri Rambahadur Singh

Shri V.P.Shanmuga Sundram

Shri R.Gnanaguruswamy

Shri A.Raja

Shri Santosh Kumar Gangwar