XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Tuesday, March 18, 1997 / Phalguna 27, 1918 (Saka)
C O N T E N T S
Type of Debate: ANNOUNCEMENT BY SPEAKER
Title: Announcement by Speaker regarding Business of the House.
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: MESSAGES FROM RAJYA SABHA
Title: Regarding passing of the Appropriation (Railways) Vote on Account Bill,
1997; Appropriation (Railways) Bill,1997 and Appropriation (Railways) No.2
Bill,1997.
Participants: Secretary-General
Type of Debate: STATEMENT BY MINISTER
Title: Regarding New Exploration Licensing Policy (NELP).
Participants: Shri T.R. Baalu
Shri Jaswant Singh
Shri Rupchand Pal
Type of Debate: SPECIAL MENTION
Title: Beating up of women workers in M/S Motherson Sumi System Ltd., Noida,
Uttar Pradesh.
Participants: Shri P.C. Thomas
Shri Nirmal Kanti Chatterjee
Shri Nitish Kumar
Shri Indrajit Gupta
Type of Debate: SPECIAL MENTION
Title: Situation arising out of fixation of limit for storage of Jaggery in
Uttar Pradesh.
Participants: Shri Chhatrapal Singh
Shri Vinay Katiyar
Type of Debate: SPECIAL MENTION
Title: Beating of police and railway staff at Belgaum , Karnataka by the army
commanders.
Participants: Shri Shivanand H. Koujalgi
Type of Debate: SPECIAL MENTION
Title: Need to make arrangements for providing remunerative price of
sugarcane to the sugarcane growers in Uttar Pradesh.
Participants: Shri Ram Nagina Mishra
Type of Debate: SPECIAL MENTION
Title: Acute scarcity of power in Medak district, Andhra Pradesh.
Participants: Shri Yelliah Nandi
Shri Rajesh Pilot
Dr. S. Venugopala Chary
Type of Debate: SPECIAL MENTION
Title: Situation arising out of the delay to make permanent 200 Railway
Commission Vendors of Eastern Railway.
Participants: Shri Haradhan Roy
Type of Debate: SPECIAL MENTION
Title: Ineffectiveness of Pre-natal Board.
Participants: Shrimati Sumitra Mahajan
Type of Debate: SPECIAL MENTION
Title: Urgent need for recognition to the Railway Protection Force (RPF)
Association.
Participants: Shri Basu Deb Acharia
Shri Sriballav Panigrahi
Shri Nitish Kumar
Type of Debate: SPECIAL MENTION
Title: Need to regularise the workers working in coal handling plant of
selected Dhori Coal under Central Coalfields.
Participants: Shri Ravindra Kumar Pandey
Type of Debate: SPECIAL MENTION
Title: Need to employ J&K residents in Central Government Services and
coaching of Scheduled Castes unemployed youth for IAS services.
Participants: Shri Mangat Ram Sharma
Type of Debate: SPECIAL MENTION
Title: Check the increasing ISI activities in Bihar and also arrest the
suspected ISI agent possesing forged travellers cheques and currency at
State Bank of India at Bhagalpur in Bihar.
Participants: Shri Rajiv Pratap Rudy
Type of Debate: SPECIAL MENTION
Title: Threat to Indians in United States of American (USA) due to new
Irrigation Law.
Participants: Shri Rupchand Pal
Type of Debate: SPECIAL MENTION
Title: Payment of bribe to various MP(s) in July, 1993 by Shri P.V.Narasimha
Rao.
Participants: Shri Satya Pal Jain
Shri Sontosh Mohan Dev
Type of Debate: SPECIAL MENTION
Title: Need to provide basic amenities to people living in refugee camps in
Kokrajhar District, Assam.
Participants: Shri Paban Singh Ghatowar
Shri Indrajit Gupta
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to take steps to rejuvenate cement corporation of India
Limited.
Participants: Shri Ramesh Bais
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to give financial aid to Government of Jammu and Kashmir for
rehabilitation of refugees of Pakistan occupied Kashmir(POK).
Participants: Shri Mangat Ram Sharma
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to release funds for drinking water schemes in coal-belt of
West Bengal.
Participants: Shri Haradhan Roy
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need for early implementation of Pandiar-Punnampuzha rivers project
for sharing of water between Kerala and Tamil Nadu.
Participants: Shri M. Ramanathan
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to implement the scheme to allot surplus land to the landless
unemployed people in the country.
Participants: Shri Ramsagar
Type of Debate: STATUTORY RESOLUTIONS AND GOVERNMENT BILLS
Title: Disapproval of Telecom Regulatory Authority of India Ordinance,1997
And Telecom Regulatory Authority of India Bill,1997. (Concluded)
Motion for Consideration
Participants: Shri Girdhari Lal Bhargava
Shri Beni Prasad Verma
Col. Rao Ram Singh
Shri Anadi Charan Sahu
Shri V.V. Raghavan
Dr. Laxminarayan Pandey
Shri Rupchand Pal
Shri Ramsagar
Shri Suresh Prabhu
Shri K.P. Singh Deo
Shri Rajiv Pratap Rudy
Shri P. Namgyal
Shrimati Rajani Patil
Shri George Fernandes
Prof. Rasa Singh Rawat
Shri Beni Prasad Verma
Resolution Withdrawn
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: STATUTORY RESOLUTIONS AND GOVERNMENT BILLS
Title: Disapproval of National Highways Laws (Amendment) Ordinance,1997 And
National Highways Laws (Amendment) Bill,1997. (Concluded)
Motion for Consideration
Participants: Shri Girdhari Lal Bhargava
Shri G. Venkatraman Tindivanam
Shri V. Dhananjaya Kumar
Shri Rajesh Pilot
Shri Ajay Chakraborty
Shri Subrata Mukherjee
Shri Annasahib M.K. Patil
Shri G. Venkatraman Tindivanram
Resolution Negatived
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: STATUTORY RESOLUTIONS AND GOVERNMENT BILLS
Title: Disapproval of Lalit Kala Akadami (Taking over of Management)
Ordinance,1997 And Lalit Kala Akadami (Taking over of Management) Bill,
1997. (Concluded)
Motion for Consideration
Participants: Shri Ram Naik
Shri S.R. Bommai
Shri Girdhari Lal Bhargava
Shri George Fernandes
Shri Ramesh Chennithala
Shri Uddhab Barman
Vaidya Dau Dayal Joshi
Shri Suresh Prabhu
Shri S.R. Bommai
Resolution Withdrawn
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: BUDGET (GENERAL)
Title: The Budget (General),1997-98; Demands for Grants on Account (General),
1997-98; Supplementary Demand for Grants (General),1996-97; and Demands for
Excess Grants (General),1994-95. (Contd. - Not Concluded)
Participants: Dr. Girija Vyas
Shri Nirmal Kanti Chatterjee
Shri Suresh Prabhu
Sardar Surjit Singh Barnala
Shri I.D. Swami
Shri Datta Meghe