Title: Need to lift ban on export of sandalwood and provision of relief fund to farmers due to damage of coconut crop by an unidentified disease in Tamil Nadu.

Participants: DR. K.P. Ramalingam

Type of Debate: SPECIAL MENTION

Title: Need for government intervention to prevent collapse of the Tocklai
experimental station, a Tea Research Institution in Assam.

Participants: Shri Bijoy Handique

Type of Debate: SPECIAL MENTION

Title: Need to establish of a railway division in Champaran District of Bihar.

Participants: Shri Radha Mohan Singh

Type of Debate: SPECIAL MENTION

Title: Need to regularize allotment of gas and petrol pump agencies by the
previous government.

Participants: Shri Pramod Mahajan

Type of Debate: SPECIAL MENTION

Title: Coercive practices of the ruling party in Bihar to raise donations for
organising a function there.

Participants: Shri Nitish Kumar

Type of Debate: SPECIAL MENTION

Title: Urging government to regularize the LPG and petrol pump connections
and government accommodations granted by the Ministers of previous government.

Participants: Shri Basu Deb Acharia

Shri Rajesh Pilot

Shri Somnath Chatterjee

Shri Pramod Mahajan

Shri Srikant Jena

Shri Sontosh Mohan Dev

Type of Debate: SPECIAL MENTION

Title: Need for provision of sufficient civic amenities to port workers in
Calcutta, West Bengal.

Participants: Shrimati Krishna Bose

Type of Debate: SPECIAL MENTION

Title: Need for government measures to protect the interests of the farmers
in view of Supreme Court's directive to demolish acquaculture farmers

situated on the side of rivers, ceeps and seashore.

Participants: Shrimati M. Parvati

Type of Debate: SPECIAL MENTION

Title: Regarding political protection to criminal elements.

Participants: Shri Rajiv Pratap Rudy

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to start work on Mohane Reservoir Project in Bihar.

Participants: Shri Dhirendra Agarwal

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to allocate adequate LPG to Kanyakumari district in Tamil
Nadu to clear the backlog.

Participants: Shri N. Dennis

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to increase the number of flights from Calcutta to Tezpur.

Participants: Shri Iswar Prasanna Hazarika

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to shift L.P.T. installed in Shekhpura, Bihar to a Government
Building.

Participants: Shri Ramendra Kumar

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to set up a Doordarshan Kendra at Indore, Madhya Pradesh.

Participants: Smt. Sumitra Mahajan

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to set up a separate Vananchal State in Bihar.

Participants: Shri Ram Tahal Chaudhary

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to ensure availability of adequate currency in the Banks
particularly in Western Orissa.

Participants: Shri Sriballav Panigrahi

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to start work of Hubli-Dharwar Bypass, Karnataka.

Participants: Shri Shivanand H. Koujalgi

Type of Debate: STATUTORY RESOLUTIONS

Title: Regarding Disapproval of National Environment Appellate Authority
Ordinance, 1997. (Contd. - Concluded)

Motion for Consideration

Participants: Shri Girdhari Lal Bhargava

(Resolution Withdrawn)

Type of Debate: GOVERNMENT BILLS--PASSED

Title: National Environment Appellate Authority Bill, 1997.(Contd.-Concluded)
Motion for Consideration

Participants: Prof. Saifuddin Soz

Shri Ram Naik

Shri Sriballav Panigrahi

Shri K.V. Surendra Nath

Prof. Jitendra Nath Das

Shri Nitish Kumar

Shri Suresh Prabhu

Shri Bhagwan Shankar Rawat

Shri P.R. Dasmunshi

Shri Harbhajan Lakha

Shri Haradhan Roy

Shri V.K. Premchandran

Shri Manabendra Shah

Shri Ramesh Chennithala

Shri Rajiv Pratap Rudy

Vaidya Dau Dayal Joshi

Shri Anant Gangaram Geete

Shri Anadi Charan Sahu

Shri Ramashraya Prasad Singh

Prof. Saifuddin Soz

Resolution Withdrawn

Motion for Consideration - Adopted

Consideration of Clauses

Motion to Pass

Type of Debate: STATEMENT BY MINISTER

Title: Regarding bomb blast at Jalandhar on the 14th March, 1997.

Participants: Shri Mohd. Maqbool Dar

Type of Debate: BUDGET (GENERAL)

Title: The Budget (General)--1997-98; Demands for Grant on Account (General),
1997-98; Demands for Supplementary Grants (General)--1996-97; and Demands for
Excess Grants (General)--1994-95. (contd. - not concluded)

Participants: Shri Sharad Yadav