Title: Presentation of Petition signed by Shri N. Kohli, President, Association
of Radio and Television Engineering Employees, Post Box 422,
New Delhi regarding downgrading of Pay
Scale of Engineering Employees of AIR and Doordarshan as a
result of recommendation of the Fifth Pay Commission.

Participants: Shri K.P. Singh Deo

Type of Debate: STATEMENT BY PRIME MINISTER

Title: Regarding Ninth SAARC Summit, Male.

Participants: Shri I.K. Gujral, Prime Minister

Type of Debate: SPECIAL MENTION

Title: Need to increase compansation due to starvation condition in some parts
of Orissa.

Participants: Km. Uma Bharati

Shri Pinaki Mishra

Shri I.K. Gujral

Type of Debate: STATEMENT BY MINISTER

Title: Correcting the Budget speech given while introducing the Railway Budget
for 1997-98.

Participants: Shri Ram Vilas Paswan

Type of Debate: SPECIAL MENTION

Title: Need to stop violation against the leaders and workers of Samajwadi
Partyin Uttar Pradesh.

Participants: Shri Ramsagar

Shri Vinay Katiar

Type of Debate: SPECIAL MENTION

Title: Need to protect the bridges and the link road to save the flood
affected villages of Uttar Pradesh.

Participants: Shri Surendra Yadav

Type of Debate: SPECIAL MENTION

Title: Demand to renovate the bridges to control the floods in Yamuna River,
Ganga River and other small rivers of Uttar Pradesh.

Participants: Shri Vishambhar Prasad Nishad

Type of Debate: SPECIAL MENTION

Title: Urge the Government to provide grants to deal with the serious drought
situation arisen due to severe scarcity of water in Karnataka.

Participants: Shri K.H. Muniyappa

Type of Debate: SPECIAL MENTION

Title: Need to reopen the factory named Auto Division, Alwin Motor Works in
Hyderabad and make arrangements to provide employment.

Participants: Shri Yellaiah Nandi

Type of Debate: SPECIAL MENTION

Title: Demand to follow power project agreements between Himachal Pradesh and
Rajasthan.

Participants: Vaidya Dau Dayal Joshi

Prof. Rasa Singh Rawat

Type of Debate: SPECIAL MENTION

Title: Need to take steps to meet the flood situation in the rivers of
Uttar Pradesh.

Participant: Shri Ashok Pradhan

Shri Chander Shekhar

Shri Rajesh Pilot

Type of Debate: SPECIAL MENTION

Title: Need to consider the expediency of creating post of part-time
correspondents on a permanent basis in the Regional News Unit of AIR, Calcutta.

Participants: Shri Sanat Kumar Mandal

Type of Debate: SPECIAL MENTION

Title: Need to take steps to ban the import on sale of narcotic drugs.

Participants: Shrimati Bhawanaben Devraj Bhai Chikhlia

Type of Debate: SPECIAL MENTION

Title: Need to provide sugar-cane prices to the farmers from sugar-mills of
Govt. of India.

Participants: Shri Ram Nagina Mishra

Type of Debate: SPECIAL MENTION

Title: Need to provide compensation to the family of a woman who died during
the operation for family planning in a hospital in Bihar.

Participants: Shri Ram Tahal Chaudhary

Type of Debate: SPECIAL MENTION

Title: Raised a matter regarding corruption in reruitment in the Nasik
Artillery Centre.

Participants: Shri P.V. Rajeswar Rao

Type of Debate: SPECIAL MENTION

Title: Need to reconsider the mineral and metal royalty rates.

Participants: Shri K.P. Singh Deo

Shri Ram Kripal Yadav

Shri Sriballav Panigrahi

Shri Anadi Charan Sahu

Shri Srikant Jena

Type of Debate: SPECIAL MENTION

Title: Need to take action against the son of a Minister of Rajasthan
Government who has thrown acids on the face of a girl child.

Participants: Shrimati Bhagawati Devi

Shri Girdhari Lal Bhargava

Type of Debate: SPECIAL MENTION

Title: Suggestion to give royalty to the particular state on minerals on
the basis of 50 percent of th net profit.

Participants: Dr. Krupasindhu Bhoi

Type of Debate: SPECIAL MENTION

Title: Need to increase compensation on the land of farmers confiscated by
C.R.P.F., B.S.F. and Army in Jammu and Kashmir.

Participants: Shri Mangat Ram Sharma

Shri Chaman Lal Gupta

Type of Debate: SPECIAL MENTION

Title: Demand to release a postal stamp for Shri V.S. Khandekar.

Participants: Shri Ram Naik

Shri Prithviraj D. Chavan

Type of Debate: SPECIAL MENTION

Title: Need to provide barbed wires at some places of Gujarat and Rajasthan
connected with Pakistan Border to stop infilteration.

Participants: Shri P.S. Gadhavi

Type of Debate: SPECIAL MENTION

Title: Need to provide grants to the drought affected areas of Bilaspur
District of Madhya Pradesh to solve the problem of drinking water.

Participants: Shri Punnu Lal Mohle

Type of Debate: SPECIAL MENTION

Title: Need to provide drinking water facilities to the people of Palamu and
Gadhava district of Bihar.

Participants: Shri Brajmohan Ram

Type of Debate: SPECIAL MENTION

Title: Regarding request of the CBI seeking consent of the President to
prosecute Chandradeo Prasad Verma, a member fo the Council of Ministers.

Participants: Shri George Fernandes

Type of Debate: SPECIAL MENTION

Title: Need to solve the prevailing drinking water crisis in the country .

Participants: Dr. Mahadeepak Singh Shakya

Type of Debate: SPECIAL MENTION

Title: Need to provide more water to Rajasthan under Narmada water dispute
Tribunal Award.

Participants: Shri Girdhari Lal Bhargava

Type of Debate: SPECIAL MENTION

Title: Demand of a statement to be made by the Govt. on yellow Dal received
for free distribution to poor tribals as gift from Denmark under the World Food

Programme has been sold in the open market.

Participants: Shri Banwari Lal Purohit

Type of Debate: SPECIAL MENTION

Title: Need to use funds allocated for developement schemes by the Central
Government.

Participants: Shri Sohanveer

Type of Debate: SPECIAL MENTION

Title: Need to modernize railway station and provide adequate facilities of
railways to common man in Champaran in Bihar.

Participants: Shri Radha Mohan Singh

Type of Debate: SPECIAL MENTION

Title: Need to restore discretionary quota of the Members of Parliament.

Participants: Prof. Om Pal Singh `Nidar'

Type of Debate: SPECIAL MENTION

Title: Need to provide ex-gratia to the families of the victims killed by
dacoits in Jalaun Constituency of Uttar Pradesh.

Participants: Shri Bhanu Pratap Singh Verma

Type of Debate: SPECIAL MENTION

Title: Need to allocate funds to improve the law and order situation in Uttar
Pradesh.

Participants: Kanwar Sarvraj Singh

Shri Ganga Charan Rajput

Type of Debate: SPECIAL MENTION

Title: Need to improve the scarcity of drinking water in Madhya Pradesh.

Participants: Shri Sukh Lal Kushwaha

Type of Debate: STATEMENT BY MINISTER

Title: Regarding Delhi Rent Control Act, 1995.

Participants: Prof. Ummareddy Venkateswarlu

Type of Debate: CALLING ATTENTIONi (RULE-197)

Title: Situation arising out of non-revival of the sick units of IDPL etc.

Participants: Shri Sriballav Panigrahi

Shri Sheesh Ram Ola

Shri Basu Deb Acharia

Shri Haradhan Roy

Type of Debate: GOVERNMENT BILLS

Title: Broadcasting Bill.

Participants: Shri S. Jaipal Reddy

Motion for Reference to Joint Committee

Type of Debate: GOVERNMENT BILLS

Title: Sick Industrial Companies (Special Provisions) Bill.

Participants: Shri P. Chidambaram

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Reservation for Economically Weaker Sections of the people (Higher
Education and Public Employment) Bill.

Participants: Shri Sultan Salaudin Owaisi

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Constitution (Amendment) Bill, (Amendment of article 39).

Participants: Shri Sultan Salaudin Owaisi

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Constitution (Amendment) Bill, (Insertion of new article 31).

Participants: Shri Sultan Salaudin Owaisi

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Price Control Bill.

Participants: Shri Sultan Salaudin Owaisi

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Indian Fisheries (Amendment) Bill,(Amendment of section 3, etc).

Participants: Shrimati Bhawnaben Devraj Bhai Chikhlia

PRIVATE MEMBERS' BILLS

Title: High Court at Allahabad (Establishment of a Permanent Bench at Meerut)
Bill.

Participants: Shri Ashok Pradhan

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Marriage Laws (Amendment) Bill.

Participants: Shrimati Jaywanti Navinchandra Mehta

Type of Debate: PRIVATE MEMBERS' BILLS

Title:Borrowing (Fixation of Limit) Bill.

Participants: Shri Chitta Basu

Type of Debate: PRIVATE MEMBERS' BILLS

Title:Code of Criminal Procedure (Amendment) Bill, (Insertion of new section
25A, etc.)

Participants: Dr. M. Jagannath

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Constitution (Amendment) Bill (Insertion of new article 151A, etc.

Participants: Shri G.A. Charan Reddy

Type of Debate: PRIVATE MEMBERS' BILLS

Title: Constitution (Amendment) Bill. (Omission of article 44, etc.)
(Contd.- Not Concluded)

Motion for Consideration

Participants: Prof. Ompal Singh `Nidar'

Shri Rajesh Pilot

Shri Ramendra Kumar

Shri Nawal Kishore Rai

Shri Mangat Ram Sharma

Shri P.C. Chacko

Smt. Bhagwati Devi

Shri Ghulam Rasool Kar

Shri I.D. Swami (Speech Unfinished)

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for construction of a bridge on river Ganga at Anupshahar in
U.P.

Participants: Shri Chhatrapal Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to open L.P.G. outlets in Ratlam and Mandasur districts of
Madhya Pradesh.

Participants: Dr. Laxminarayan Pandey

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to transfer one Post of AIR Correspondent from Bhuj
Akashvani Kendra to Rajkot.

Participants: Dr. Vallabh Bhai Kathiria

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for early implementation of economic package declare for J&K.

Participants: Shri Mangat Ram Sharma

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to implement the recommendations of Mandal Commission
strictly.

Participants: Shri Ram Kripal Yadav

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to set up a Steel Plant in Public Sector in Jahanabad, Bihar.

Participants: Shri Ramashraya Prasad Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re: Need to instal telephones at public places under the scheme for
providing telephones in every village.

Participants: Shri Santosh Kumar Gangwar

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide necessary infrastructure at Hyderabad airport to
encourage agro-export from Andhra Pradesh.

Participants: Dr. T. Subbarami Reddy

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for construction of building of Madnoor Post Office in
Nizamabad district, Andhra Pradesh.

Participants: Shri G.A. Charan Reddy

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to give ten percent houses under Indira Avas Yojna to the
minorities.

Participants: Shri Mohammad Ali Ashraaf Fatmi

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to rejuvenate fertilizer units in the country particularly
in Bihar.

Participants: Shri Shatrughan Prasad Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to formulate a comprehensive policy for revival of sick
public undertakings

Participants: Shri Haradhan Roy

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to take steps to increase the production of Coal in South
Karnapura area, Bihar.

Participants: Shri Ramendra Kumar

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for early completion of certain pending railway projects in
West Bengal.

Participants: Prof. Jitendra Nath Das

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to protect the interests of betel leaf growers particularly
in Lalitpur district in U.P.

Participants: Shri Rajendra Agnihotri

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to expedite drilling operations for oil in Sunderbans area,
West Bengal.

Participants: Shri Sanat Kumar Mandal

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to take steps to revive the sick fertilizer units in public
sector.

Participants: Shri Sunil Khan

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to improve telecom services in Southern Assam particularly
in Karimganj.

Participants: Shri Dwaraka Nath Das

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to lay standards for quality of silver wares.

Participants: Smt. Jayawanti Navinchandra Mehta

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for early completion of T.V. transmitter project in Cannaore

Participants: Shri Mullappally Ramachandran

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to amend Rule 15 and Rule 16(1) of UPSC Civil Services
Examination Rules so as to provide reservation benefits at every stage of Civil Service Examination.

Participants: Shri Tiruchi Siva

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to chalk out a programme for rehabilitation of people
displaced by Narora Atomic Power Project.

Participants: Shri Ashok Kumar Pradhan

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for early construction of used Ghat bridge at Chambal

Participants: Shri Ashok Argal

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to take steps to solve the drinking wate scarcity in
Ranchi.

Participants: Shri Ram Tahal Chaudhary

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to create a separate district of Balrampur

Participants: Shri Satyadev Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to review the composition of National Safai Karmachari Ayog.

Participants: Shri Mangal Ram Premi

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide loans to unemployed youths in Chambal river area.

Participants: Dr. Ram Lakhan Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to take steps to check the pollution being caused by
certain industrial units.

Participants: Shri Bijoy Handique

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to Mitigate the hardships of Visa Holders visiting Jaisalmer
and Barmer in Rajasthan.

Participants: Col. Sona Ram Choudhary

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to improve telecommunications facilities in Agra, Mathura
and Feerozabad district U.P.

Participants: Prof. Ompal Singh `Nidar'

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to open a Central School in Chatra District (Bihar).

Participants: Shri Dhirendra Agarwal

MATTERS UNDER RULE 377

Title: Re : Need to prepare a comprehensive plan for integrated development
of Saran.

Participants: Shri Rajiv Pratap Rudy

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide stoppage of Purshottam Express at Anugrah Narayan
Road.

Participants: Shri Virendra Kumar Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to declare Sardar Sarovar Project as a National Project.

Participants: Shri Girdhari Lal Bhargava

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Growth with social justice for the Balanced development.

Participants: Shri Sriballav Panigrahi

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to enforce Hill Service Cadre 1992 in U.P.

Participants: Shri Bachi Singh Rawat

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to fill up the Post of Member (Power) in Bhakra and Beas
Management Board from PSEB Engineers.

Participants: Shri Major Singh Uboke