XI LOK SABHA DEBATES, SESSION IV (Budget)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, May 15, 1997 / Vaisakha 25, 1919 (Saka)
C O N T E N T S
Type of Debate: STATEMENT BY MINISTER
Title: Statement correcting the reply given on May 6, 1997 to Starred
Question No. 422 regarding bonus to farmers.
Participants: Shri Chaturanan Mishra
Type of Debate: STATEMENT BY MINISTER
Title: Regarding kidnapping of the relatives of Shri Prabhu Dayal Katheria,M.P.
Participants: Shri Indrajit Gupta
Shri Prabhu Dayal Katheria
Type of Debate: STATEMENT BY MINISTER
Title: Statement correcting the reply given on July 30, 1996 to Starred
Question No. 269 regarding Drug Price Control, and giving reasons for delay
in correcting the reply.
Participants: Shri Sheesh Ram Ola
Type of Debate: SPECIAL MENTION
Title: Regarding Question of Privilege against Attorney General for allegedly
giving wrong information before the Supreme Court.
Participants: Shri Ram Naik
Shri Srikant Jena
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to open G.P.O. in Gadachiroli district, Maharashtra for
better Postal Services.
Participants: Shri Hansraj Ahir
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to set up Mineral Ore based industries in Balaghat district,
Madhya Pradesh.
Participants: Shri Vishveshwar Bhagat
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to review ban imposed on export and free movement of
potatoes within the country.
Participants: Shri Sudhir Giri
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to clear backlog of telephone connections in Kanyakumari
district, Tamil Nadu.
Participants: Shri N. Dennis
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need for immediate gauge conversion work of Makum-Dangori Section
in Assam.
Participants: Dr. Arun Kumar Sarma
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to provide ExpreS train service between Kota and Bhopal.
Participants: Vaidya Dau Dayal Joshi
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to take concrete steps to check smuggling along seashore in
the country, particularly in Gujarat.
Participants: Smt. Bhavnaben Devraj Bhai Chikhalia
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need for early completion of renovation work
of new railway station buildings at Karad and Satara, Maharashtra.
Participants: Shri Prithviraj D. Chavan
Type of Debate: SHORT DURATION DISCUSSION (RULE-193)
Title: Problems of Textiles Industry. (Contd.- Concluded)
Participants: Shri Madhukar Sarpotdar
Shri Ram Naik
Shri Anadi Charan Sahu
Shri C. Narayana Swamy
Shri Pramothes Mukherjee
Smt. Sumitra Mahajan
Shri Rambahadur Singh
Shri Jagat Vir Singh Drona
Shri R.L. Jalappa
Type of Debate: GOVERNMENT BILLS
Title: Export-Import Bank of India (Amendment) Bill.(Not Concluded)
Motion for Consideration
Participants: Shri P. Chidambaram
Motion Moved
Shri Girdhari Lal Bhargava (Speech Unfinished)
Type of Debate: HALF-AN-HOUR DISCUSSION (RULE-55)
Title: Regarding international tourist places in the country.
Participants: Shri Bhagwan Shankar Rawat
Shri Ram Naik
Shri Sriballav Panigrahi
Shri Rajiv Pratap Rudy
Shri Srikant Jena
(C) 1997 BY LOK SABHA SECRETARIAT