Title: Submissions by members on the Priviledge notice of Shri P.R. Dasmunsi
regarding alleged disclosures by CBI of its investigations in Bofors Case.

Participants: Shri P.R. Dasmunsi

Shri Jaswant Singh

Shri Sharad Yadav

Shri Somnath Chatterjee

Shri Iliyas Azmi

Type of Debate: SPECIAL MENTION

Title: Need to give compensation to the agriculturist for their acquired
lands and early starting of oil production at Gandhar Oil Field of ONGC.

Participants: Shri Vijay Harishchandra Patel

Type of Debate: SPECIAL MENTION

Title: Need to take action against the culprits involved in looting the
shops and their owners of the Vegetable market at Mainpur, U.P.

Participants: Shri Brij Bhushan Tiwari

Kanwar Sarvraj Singh

Shri Vinay Katiar

Shri Srikant Jena

Type of Debate: SPECIAL MENTION

Title: Need to direct the officers of the Barely Contonment Board to allow
villagers to work in their agrucultural land.

Participants: Shri Santosh Kumar Gangwar

Type of Debate: SPECIAL MENTION

Title: Request for not to shift the Chief Engineer's Office of the National
Water Development Agency located at Bubaneswar to Allahabad.

Participants: Dr. Krupasindhu Bhoi

Shri Srikant Jena

Type of Debate: SPECIAL MENTION

Title: Need to set up an enquiry committee to check the atrocities on the
tribal people of Satna district and provide relief to them.

Participants: Shri Sukh Lal Kushwaha

Type of Debate: SPECIAL MENTION

Title: Demand for giving compensation to the victims of an accident of
tractor with a train on Baba Bakala railway station and action against the

guilty employees.

Participants: Shri Major Singh Uboke

Type of Debate: SPECIAL MENTION

Title: Demand for an urgent action against the killings of the Indian fishermen by the Sri Lankan Naval Forces and payment of compensation to the bereaved

families.

Participants: Shri Tiruchi P.N. Siva

Shri P.V. Rajendran

Type of Debate: SPECIAL MENTION

Title: Need to give directions to provide vide transport subsidies underr Hilly State to the Uttrakhand.

Participants: Shri Bachi Singh `Bachda' Rawat

Type of Debate: SPECIAL MENTION

Title: Need to issue proper instructions to the authorities for taking
permission from Members of Parliament in respect of spending money under

Employment Assurance Scheme and Indira Awas Yojna.

Participants: Shri Dhirendra Agarwal

Shri Vinay Katiar

Type of Debate: SPECIAL MENTION

Title: Demand to issue a statement with regard to the implementation of the
Seventy-Seventh Constitution Amendment to provide the reservation in promotions to all the categories.

Participants: Dr. M. Jagannath

Type of Debate: SPECIAL MENTION

Title: Demand for CBI enquiry into scam of the Rajasthan Bank and to take
over the bank by the Reserve Bank of India.

Participants: Justice Guman Mal Lodha

Type of Debate: SPECIAL MENTION

Title: Demand for implementation of new Punjab act of 1979 regarding pension to the workers of the private schools in Union Terrority of Chandigarh.

Participants: Shri Satya Pal Jain

Type of Debate: SPECIAL MENTION

Title: Need to enhance the ration allocation of wheat and rice to the state
of Kerala.

Participants: Shri N.K. Premchandran

Type of Debate: SPECIAL MENTION

Title: Request for increasing the support prices of wheat to Rupees Seven
Hundred (Rs.700) per quintal.

Participants: Shri Nihal Chand Chauhan

Type of Debate: SPECIAL MENTION

Title: Demand for checking the water pollution of the Ami river flowing in
Basti district of Uttar Pradesh.

Participants: Shrimati Subhawati Devi

Type of Debate: SPECIAL MENTION

Title: Need to check the communal tension/riots in southern districts of
Tamil Nadu.

Participants: Prof. Rasa Singh Rawat

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to declare and develop road between Delhi and Haridwar as
a National Highway.

Participants: Shri Sohanveer

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to exempt land recorded as `Zudpi Jungle' of Vidarbha region
of Maharashtra from the Provisions of Forest Conservastion Act, 1980.

Participants: Shri Ram Naik

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to allocate more Funds for early completion of Railway
Projects in Orissa.

Participants: Shri K.P. Singh Deo

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to improve Banking facilities in Pupri (Sitamarhi) Bihar.

Participants: Shri Nawal Kishore Rai

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to issue No Objection Certificate to State Government of
Maharashtra for Providing Civic Amenities To Hutment Dwellersw's residing on
the land belonging to Airport Authority of India.

Participants: Shri Madhukar Sarpotdar

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to relax maximum age limit in the case of educated youths of
Punjab in Central Civil Services.

Participants: Prof. Prem Singh Chandumajra

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to ban manufacturing and use of Endosulfan and Other Poisonous Toxicants in the country.

Participants: Dr. Krupasindhu Bhoi

Type of Debate: GOVERNMENT BILLS

Title: Vice-President's Pension Bill.

Motion for Consideration

Participants: Shri Mohd. Maqbool Dar

Motion to Moved

Shri Thawar Chand Gehlot

Shri Satya Pal Jain

Shri Mohd. Maqbool Dar

Motion Adopted

Consideration of Clauses

Motion to Pass

Type of Debate: SHORT DURATION DISCUSSION (RULE-193)

Title: Regarding problems of textile industry. (Not Concluded)

Participants: Shri Sanat Mehta

Shri Harin Pathak

Shri Virendra Kumar Singh

Shri Sandipan Thorat

Shri Basu Deb Acharia

Smt. Geeta Mukherjee

Shri Chitta Basu

Shri Madhukar Sarpotdar (Speech Unfinished)