LOK SABHA DEBATES

XI LOK SABHA DEBATES, SESSION IV (Budget)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Tuesday , May 13 , 1997 / Vaisakha 23 , 1919 (Saka)

C O N T E N T S

Type of Debate: STATEMENT BY MINISTER

Title: Regarding incidents during Bihar Bandh on 3rd May 1997.

Participants: Shri Indrajit Gupta

Shri Rajiv Pratap Rudy

Shri Jaswant Singh

Shri Mohammad Ali Ashraf Fatmi

Shri Chandra Shekhar

Shri Rupchand Pal

Shri Somnath Chatterjee

Shri Sontosh Mohan Dev

Shri Indrajit Gupta

Type of Debate: SPECIAL MENTION

Title: Demand for strict action against the guilty police personnels involved
in assault of a citizen during visit of the Prime Minister in Delhi.

Participants: Shrimati Sushma Swaraj

Justice Guman Mal Lodha

Shri Indrajit Gupta

Type of Debate: SPECIAL MENTION

Title: Regarding construction of Upper Tunga Project by the State Government of Karnataka.

Participants: Dr. Y.S. Raja Sekhara Reddy

Shri Qamarul Islam

Type of Debate: SPECIAL MENTION

Title: Demand for implementation of the recommendations of the Committee to
check the erosion of river banks of Ganga and Padma at Bangladesh Border.

Participants: Shri Syed Masudal Hossain

Shri Yoginder K. Alagh

Type of Debate: SPECIAL MENTION

Title: Demand for the statement by the Government on the Delhi Rent Control
Act.

Participants: Shri Vijay Goel

Shri Ram Vilas Paswan

Type of Debate: SPECIAL MENTION

Title: Demand for creation of an Assembly in Andeman and Nicobar Islands.

Participants: Shri Manoranjan Bhakta

Shri Indrajit Gupta

Type of Debate: SPECIAL MENTION

Title: Need to provide security to the females of a village in Chatra
district of Bihar which were gangraped.

Participants: Shri Rajesh Ranjan alias Pappu Yadav

Shri Nitish Kumar

Shri Mohammad Ali Ashraf Fatmi

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to issue licences for setting up of sugar mills in
Machhlisahar, U.P.

Participants: Dr. Ramvilas Vedanti

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to raise strength of Ladakh Scouts and give it the status of a Regiment.

Participants: Shri P. Namgyal

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to retain original plan of Siddhmukh Canal Project to solve
water scarcity in Churu Parliamentary constituency, Rajasthan.

Participants: Shri Narendra Budania

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to issue commemorative stamp in the memory of great novelist
Tarashankar Bandopadhyay.

Participants: Dr. Ram Chandra Dome

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to take up the work of construction of a road between Kakrahawa and Lumbini (Nepal) with Nepalese Government.

Participants: Shri Brij Bhushan Tiwari

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to send a team of experts to look into reasons of decaying
of trees in Magdapur and Aurangabad areas in Khiri district U.P.

Participants: Shri Iliyas Azmi

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to direct state government of Haryana for setting up sugar
mill at tehsil Gohana in Sonepat district under time bond programme.

Participants: Dr. Arvind Sharma

Type of Debate: MATTERS UNDER RULE 377

Title: Re: need to bring J&K state under common pool of entrance examination
for admission in medical colleges.

Participants: Shri Chaman Lal Gupta

Type of Debate: GOVERNMENT MOTION

Title: Discussion on the motion moved by Shri Yogendra K. Alagh Regarding
Approach Paper to the Ninth Five Year Plan. (1997-2002)(Contd.-Not Concluded)

Participants: Shri Shivraj V. Patil

Prof. Rasa Singh Rawat

*m03 Shri C. Narayana Swamy

*m04 Shri Samik Lahiri

Prof. Prem Singh Chandumajra