XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday,March 13, 1997 / Phalguna 22, 1918 (Saka)
C O N T E N T S
Type of Debate: MESSAGE FROM RAJYA SABHA
Title: Regarding the Special Court (Trial of Offences Relating to
Transactions in Securities) Amendment Bill,1997.
Participants: Secretary-General
Type of Debate: STATEMENT BY MINISTER
Title: Correcting reply given to Starred Question No.34 dated 21st November,
1996 regarding Long Range Aircraft.
Participants: Shri C.M. Ibrahim
Type of Debate: GOVERNMENT MOTION
Title: Regarding Eleventh report of the Business Advisory Committee.
Participants: Shri Srikant Jena
Shrimati Sushma Swaraj
Shri Ram Naik
Shri P.A. Sangma, Speaker
Shri Sontosh Mohan Dev
Shri Somnath Chatterjee
Shri Atal Bihari Vajpayee
Shri Jaswant Singh
Shri Chandra Shekhar
Motion for Consideration - Adopted
Type of Debate: SPECIAL MENTION
Title: Need to issue an ordinance about validation of the price of sugarcane
declared by Uttar Pradesh Government.
Participants: Shri Amar Pal Singh
Type of Debate: SPECIAL MENTION
Title: Arrest of fishermen by Sri Lankan Navy Personnel.
Participants: Shri S.P. Udayappan
Type of Debate: SPECIAL MENTION
Title: Regarding suspension of opposition MLA(s) in Rajasthan.
Participants: Dr. Girija Vyas
Type of Debate: SPECIAL MENTION
Title: Closure of Gang Nahar due to `Kumbh Fair' in Haridwar.
Participants: Shri Sohan Beer
Type of Debate: SPECIAL MENTION
Title: Need to provide compensation to the Bhagalpur riots victims and
agitation of madarsa teachers in Bihar.
Participants: Shri Pappu Yadav alias Rajesh Ranjan
Type of Debate: SPECIAL MENTION
Title: News item published in the `Business Standard' regarding question of
credit worthiness of our country asked by the international organisation
named as "Moody".
Participants: Shri Chandra Shekhar
Shri Kinjarappu Yerrannaidu
Shri Somnath Chatterjee
Shri Atal Bihari Vajpayee
Shri Nirmal Kanti Chatterjee
Shri Sontosh Mohan Dev
Shri G.M. Banatwalla
Type of Debate: SPECIAL MENTION
Title: Need to find out ways and means to provide employment to the thousands
of mine workers in Orissa.
Participants: Dr. Krupasindhu Bhoi
Type of Debate: SPECIAL MENTION
Title: Regarding Dr. Ambedkhar Smriti, Delhi .
Participants: Shri Sukhdeo Paswan
Shri Ashok Pradhani
Shri Bhanu Pratap Singh Verma
Type of Debate: SPECIAL MENTION
Title: Disinvesting of M/s Hindustan Laptex Ltd., a Govt. of India
Undertakings.
Participants: Shri T. Govindan
Type of Debate: SPECIAL MENTION
Title: Regarding conducting exams in jails in Madhya Pradesh.
Participants: Shri Sunder Lal Patwa
Dr. Ramkrishan Kusmaria
Dr. Laxminarayan Pandey
Type of Debate: SPECIAL MENTION
Title: Need to provide dual citizenship to NRI(s).
Participants: Prof. Prem Singh Chandumajra
Type of Debate: SPECIAL MENTION
Title: Regarding Banaras Hindu University Bill.
Participants: Shri Manoj Kumar Singh
Shri Chandra Shekhar
Type of Debate: GOVERNMENT BILLS - INTRODUCED
Title: Electricity Laws(Amendment) Bill,1997.
Participants: Dr. S Venugopala Chari
Type of Debate: GOVERNMENT BILLS - INTRODUCED
Title: Income-Tax (Amendment) Bill
Participants: Shri P. Chidambaram
Type of Debate: MATTERS UNDER RULE 377
Title: Re : need to restore access of inhabitants of Uttaranchal, U.P to the
nearby forest for domestic use.
Participants: Shri Bachi Singh Rawat `Bachda'
Type of Debate: MATTERS UNDER RULE 377
Title: Re : need for early completion of work on bypass at Varanasi, Uttar
Pradesh.
Participants: Shri Manoj Kumar Sinha
Type of Debate: MATTERS UNDER RULE 377
Title: Re : need to take up the issue of sharing the Sindhu river water with
Pakistan.
Participants: Shri P.S.Gadhavi
Type of Debate: MATTERS UNDER RULE 377
Title: Re : need to allocate adequate LPG to Mavelikara in Kerala to clear the backlog.
Participants: Prof. P.J.Kurien
Type of Debate: MATTERS UNDER RULE 377
Title: Re : need to set up rubber based industries in backward district of
Kanyakumari, Tamil Nadu.
Participants: Shri N. Dennis
Type of Debate: MATTERS UNDER RULE 377
Title: Re : need to provide financial assistance to State Government of
Maharashtra for rehabilitation and improvement of slums in Mumbai.
Participants: Shri Narayan Athawalay
Type of Debate: MATTERS UNDER RULE 377
Title: Re : need to stop the proposed sale of land belonging to Azam Zahi
Mills at Warangal, Andhra Pradesh.
Participants: Shri A. Chandulal
Type of Debate: BUDGET (RAILWAYS)
Title: The Budget (Railways),1997-98; Demand for Grants on Account (Railways),
1997-98; Demands for Excess Grants (Railways),1994-95; Supplementary Demands
for Grants (Railways),1996-97.
Participants: Shri Ram Vilas Paswan
Shri Sontosh Mohan Dev
Shri Atal Bihari Vajpayee
Shri P.A. Sangma, Speaker
Shri P. Upendra
Shri Shivraj Singh
Shri P.C. Chacko
Shri Sarat Pattanayak
Shri Sat Mahajan
Dr. Ram Lakhan Singh
Shri Bhagwan Shankar Rawat
Shri Pradeep Bhattacharya
Shri Chaman Lal Gupta
Shri Rajendra Agnihotri
Shri Mohanmad Ali Ashraf Fatmi
Shri Syed Masudal Hossain
Shri Bhupinder Singh Hooda
Shri Ananth Kumar
Shri Vishveshwar Bhagat
Dr. Ramesh Chand Tomar
Shri Parasram Meghawal
Shri Ashok Sharma
Shri Sanat Mehta
Shri Madhukar Sarpotdar
Kumari Sushila Tiriya
Shri K.D. Sultanpuri
Prof. Jitendra Nath Das
Shri Satya Deo Singh
Shri Iswar Prasanna Hazarika
Shri Harbhajan Lakha
Shri N.K. Premchandran
Shri Ramesh Chennithala
Shri Ram Naik
Shri Laxman Singh
Shri M. Selvarasu
Shri T. Govindan
Shri Giridhari Lal Bhargava
Shri Manabendra Shah
Shri Ram Vilas Paswan
Shri P.A. Sangma, Speaker
Demands for Grants on Account (Railways) - Voted
Demands for Excess Grants (Railways) - Voted
Demands for Supplementary Grants (Railways) - Voted
Type of Debate: BUDGET (RAILWAYS)
Title: Appropriation (Railways) Vote on Account Bill,1997.
Bill Introduced
Motion for Consideration
Participants: Shri Ram Vilas Paswan
Shri Nitish Kumar
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: BUDGET (RAILWAYS)
Title: Appropriation (Railways) Bill,1997.
Bill Introduced
Motion for Consideration
Participants: Shri Ram Vilas Paswan
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: BUDGET (RAILWAYS)
Title: Appropriation (Railways) No. 2 Bill,1997.
Bill Introduced
Motion for Consideration
Participants: Shri Ram Vilas Paswan
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: STATEMENT BY MINISTER
Title: Regarding incidents/issues relating to Uttar Pradesh.
Participants: Shri Indrajit Gupta
Type of Debate: STATUTORY RESOLUTIONS
Title: Regarding approval of continuance in force of Proclamation by President
in respect of the State of Uttar Pradesh general discussion - Uttar Pradesh
Budget; Demands for Supplementary Grants (Uttar Pradesh). (Not Concluded)
Participants: Shri Indrajit Gupta
Shri Jaswant Singh
Justice Guman Mal Lodha
Shri Sontosh Mohan Dev
Shri Somnath Chatterjee
Shri Satya Pal Jain
Shri Pramothes Mukherjee
Shri Sunder Lal Patwa
Shri Ramsagar
Shri Ram Naik
Shri P.C. Thomas
Shri Ramakant D. Khalap
Shri P.A. Sangma, Speaker