XI LOK SABHA DEBATES, SESSION IV (Budget)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Monday , May 12 , 1997 / Vaisakha 22 , 1919 (Saka)
C O N T E N T S
Type of Debate: OBITUARY REFERENCES
Title: References made to the untimely death of many people on account of a
devastating earthquake that struck Northeastern Iranian town of Qaen on 10 May, 1997.
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: SPECIAL MENTION
Title: Demand for reservation of seats in Lok Sabha and Legislative
Assemblies for women in the Bill.
Participants: Shrimati Geeta Mukherjee
Shrimati Sushma Swaraj
Dr. Girija Vyas
Shri Sontosh Mohan Dev
Shri Basu Deb Acharia
Shri Iliyas Azmi
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Demand for Minister's statement regarding alleged attack on the MP in
his constituency.
Participants: Shri Rajiv Pratap Rudy
Type of Debate: SPECIAL MENTION
Title: Regarding role of C.B.I. in Bihar Foddar Scam.
Participants: Shri Mohd. Ali Ashraf Fatmi
Shri Somnath Chatterjee
Shri Jaswant Singh
Shri Sharad Yadav
Shri Nitish Kumar
Shri Ram Kripal Yadav
Type of Debate: SPECIAL MENTION
Title: Need to investigate C-Eagle Missiles, keeping in view the country's
Security.
Participants: Dr. Murli Manohar Joshi
Type of Debate: SPECIAL MENTION
Title: Demand of Prime Minister statement on discussion between American
Ambassador and I & B Secretary before finalisation of draft Broadcasting
Bill.
Participants: Shri Roopchand Pal
Type of Debate: SPECIAL MENTION
Title: Delhi Rent Control Act.
Participants: Shri Vijay Goel
Shrimati Sushma Swaraj
Shri G.M. Banatwalla
Shri Rajesh Pilot
Shri Chandra Shekhar
Type of Debate: SPECIAL MENTION
Title: Demand to inquire Sholapur District Industrial Copperative Bank
diverting its funds towards other things.
Participants: Shri Sandipan Thorat
Type of Debate: SPECIAL MENTION
Title: Demand of CBI inquiry regarding the functioning of SC & ST Commission.
Participants: Shri Ramashraya Prasad Singh
Type of Debate: SPECIAL MENTION
Title: Need to withdraw the shortcomings of local taxes in Madhya Pradesh.
Participants: Dr. Satyanarayan Jatia
Type of Debate: SPECIAL MENTION
Title: Requests to resolve the on-going strike of the staff of the AG's
Office in Kerala.
Participants: Shri T. Govindan
Type of Debate: SPECIAL MENTION
Title: Need to allot LPG distributorship and petrol pumps to SC & ST Educated
youth. In the rate of 25 percent in reserved constituencies.
Participants: Shri Dwaraka Nath Das
Type of Debate: SPECIAL MENTION
Title: Need to solve the problem of drinking water in the Aurangabad District
of Bihar.
Participants: Shri Virendra Kumar Singh
Type of Debate: SPECIAL MENTION
Title: Need to supply gas of Tapti High to Pipavav Power Project in Gujarat.
Participants: Shri Vallabh Bhai Kathiria
Type of Debate: SPECIAL MENTION
Title: Need to construct border fencing along Tripura-Bangladesh Border,
increase the Border Security Force and construct border roads to stop insurgent activities in the region.
Participants: Shri Badal Choudhury
Type of Debate: SPECIAL MENTION
Title: Demand of CBI inquiry of 150 crore rupees scam in the various branches
of the Bank of Rajasthan Ltd.
Participants: Prof. Rasa Singh Rawat
Type of Debate: SPECIAL MENTION
Title: Demand of discussion on the committee report related to Amarnath Yatra
and need to make proper arrangements in future.
Participants: Shri Chaman Lal Gupta
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to formulate a special plan for desilting Pushkar Sarovar in
Ajmer, Rajasthan.
Participants: Prof. Rasa Singh Rawat
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to grant approval for setting up a sugar mill in Unnao
district, U.P.
Participants: Shri Devi Bux Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to ensure innumerative prices for the agricultural produce.
Participants: Shri Amar Pal Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to open a Krishi Vigyan Kendra at Mayurbhanj, Orissa.
Participants: Kumari Sushila Tiriya
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to establish a permanent Engineering Wing at Arakha Kula
in Puri district, Orissa, for regular desilting of Chilka lake.
Participants: Shri Anadi Charan Sahu
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to develop minor ports in Tamil Nadu and also to set up a minor port in Mahabalipuram.
Participants: Shri K. Parasuraman
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to set a low power T.V. transmitter at Ajaddhya Hill in Purulia district, West Bengal.
Participants: Shri Bir Singh Mahato
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to increase the amount of pension to freedom fighters.
Participants: Prof. Ajit Kumar Mehta
Type of Debate: GOVERNMENT MOTION
Title: Regarding approach paper to the Ninth Five Year Plan. (Not Concluded)
Motion Moved
Participants: Yogendra K. Alagh
Shri Jag Mohan
Shri Anadi Charan Sahu
Shri Sudhir Giri
Shri Suresh Prabhu
Type of Debate: HALF-AN-HOUR DISCUSSION (RULE-55)
Title: Regarding Bauxite Mining.
Participants: Shri K.P. Singh Deo
Prof. Rasa Singh Rawat
Shri Rajiv Pratap Rudy
Prof. Saifuddin Soz
(C) 1997 BY LOK SABHA SECRETARIAT