XI LOK SABHA DEBATES, SESSION V (Special Sitting)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Tuesday, March 11, 1997 / Phalguna 20, 1918 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Need for shifting of the Hindustan Cables Industry managed by the
Heavy Industries to the Communication Ministry and to stop the closure and
privatisation of Industries in Uttar Pradesh.
Participants: Dr. Murli Manohar Joshi
Shri Basu Deb Acharia
Type of Debate: SPECIAL MENTION
Title: Leakage of the question papers in various examinations.
Participants: Kumari Mamata Banerjee
Type of Debate: STATEMENT BY MINISTER
Title: Statement Regarding launching of the Indian Ocean Rim Association for
regional cooperation.
Participants: Shri I.K. Gujral
Type of Debate: SPECIAL MENTION
Title: Killing of Harijans in Samastipur village of Kanpur Dehat, U.P.
Participants: Shri Shyam Bihari Mishra
Type of Debate: SPECIAL MENTION
Title: Situation arising out of non-implementation of appointment procers of
Engineers despite declaration of result of Indian Engineering Services
Examination 1995 by UPSC.
Participants: Shri Nitish Kumar
Type of Debate: SPECIAL MENTION
Title: Neglect of Malabar region by the Railways.
Participants: Shri E. Ahamed
Shri P.C.Thomas
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Need to curb atrocities on SC & ST people of Bundelkhand region in
Madhya Pradesh.
Participants: Kumari Uma Bharati
Type of Debate: SPECIAL MENTION
Title: Utilisation of funds from MP(s) Local Area Development Scheme by the
District Magistrate of Murena,M.P. without consent of the concerned MP(s).
Participants: Shri Ashok Argal
Shri Ram Naik
Type of Debate: SPECIAL MENTION
Title: Publication of the Oriya editions of the Yojana.
Participants: Shri Sriballav Panigrahi
Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Acute water shortage in Jamshedpur town and rural areas due to not
opening the Chandil Dam Gates.
Participants: Shri Nitish Bharadwaj
Type of Debate: SPECIAL MENTION
Title: Change of name of Osmanabad town to Dharashiv by Maharashtra Government.
Participants: Shri G.M. Banatwalla
Type of Debate: SPECIAL MENTION
Title: Firing by Pakistani troops at border.
Participants: Shri Chaman Lal Gupta
Type of Debate: SPECIAL MENTION
Title: Continous smuggling of Indian Antiques of great cultural value.
Participants: Shri Rupchand Pal
Type of Debate: SPECIAL MENTION
Title: Need to conduct CBI inquiry into killings of Harijans in village
Daudhpura in U.P.
Participants: Shri Nakli Singh
Type of Debate: SPECIAL MENTION
Title: Autonomy and stathood to Darjeeling & Uttarakhand.
Participants: Shri P.R. Dasmunsi
Type of Debate: SPECIAL MENTION
Title: Anomalies in the recommendation of the Fifth Pay Commission.
Participants: Lt. General (Retd.) Prakash Mani Tripathi
Type of Debate: SPECIAL MENTION
Title: Need to consult MP(s) in spending the amount provided under Jawahar
Rojgar Yojana.
Participants: Shri Jai Prakash
Type of Debate: SPECIAL MENTION
Title: Immediate construction of road leading to Kittur Channamma Samadhi at
Baihingal in Belgaum District of Karnataka.
Participants: Shri Shivanand H. Koujalgi
Type of Debate: SPECIAL MENTION
Title: Ban on ` Ram Ke Nam' movie.
Participants: Justice Guman Mal Lodha
Shri G.M. Banatwalla
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to evolve a mechanism to avoid default in payment of dues by
participating States in Sardar Sarovar Project.
Participants: Shri Kashi Ram Rana
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to open a gas agency at Navabganj (Gonda).
Participants: Smt. Ketaki Devi Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to set up an LPG outlet at Gonda in U.P.
Participants: Shri Satya Deo Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to overcome shortage of LPG in Jalagaon district, Maharashtra.
Participants: Dr. G.R. Sarode
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to implement the recommendations of Mahajan Commission for
resolving boundary dispute between Maharashtra and Karnataka.
Participants: Shri K.H. Muniyappa
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to set up a high power T.V. transmitter at Saharsa in Bihar.
Participants: Shri Dinesh Chandra Yadav
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to set up a Doordarshan Kendra at Madurai, Tamil Nadu.
Participants: Shri N.S.V. Chitthan
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to desilt rivers of Eastern U.P.
Participants: Shri Harivansh Sahai
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to take over ancient temples in Dhenkanal parliamentary
constituency in Orissa for their proper protection and conservation.
Participants: Shri K.P. Singh Deo
Type of Debate: BUDGET (RAILWAYS)
Title: General Discussion on Demand for Grants on Account , Demands for
Excess Grants and Demands for Supplementary Grants for Railways.
(Cont.-Not Concluded)
Participants: Shri Nitish Kumar
Shri Iliyas Azmi
Shri Pramothes Mukherjee
Dr. Ramkrishna Kusmaria
Kumari Sushila Tiriya
Shri D.P. Yadav
Shri T. Nagaratnam
Shri Jai Prakash
Shri Harivansh Sahai
Shri N.N. Krishnadas
(C) 1997 BY LOK SABHA SECRETARIAT