XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Monday, March 10, 1997 / Phalguna 19, 1918 (Saka)
C O N T E N T S
Type of Debate: OBITUARY REFERENCES
Title: References made to the passing away of Shri Shyamlal Dhurve, a member of Sixth Lok Sabha and Shri B. Gopala Reddy, a member of third Lok Sabha.
Participants: Mr. Speaker, P. A. Sangma
Type of Debate: MESSAGE FROM THE PRESIDENT
Title: Regarding expression of thanks on President's Address by the Members
of the Lok Sabha on the 20th February, 1997.
Participants: Shri P.A. Sangma, Speaker
Type of Debate: RESIGNATION BY MEMBER
Title: Resignation of Shri B.L. Sharma `Prem', an elected Member from East
Delhi Parliamentary Constituency of Delhi with effect from 6 March, 1997.
Participants: Shri P.A. Sangma, Speaker
Type of Debate: BUDGET (STATES)
Title: Statement of estimated receipts and expenditure of the State of Uttar
Pradesh for the year 1997-98 and Statement of Supplementary Demands for
Grants in respect of the State of Uttar Pradesh for 1996-97.
Participants: Shri P. Chidambaram
Type of Debate: SPECIAL MENTION
Title: Regarding detainees under Terrorist & Disruptive Activities Act,(TADA)
Participants: Shri Mukhtar Anis
Shri G.M. Banatwala
Shri Rajesh Pilot
Shri Ramsagar
Shri Vinay Katiar
Kumari Mamata Banerjee
Kunwar Sarvraj Singh
Shri Somnath Chatterjee
Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Need to protect the interests of bird-fanciers in the country.
Participants: Kumari Mamata Banerjee
Type of Debate: SPECIAL MENTION
Title: Bus-train collision at Mavana near Guna in Madhya Pradesh.
Participants: Shri Shivraj Singh
Type of Debate: SPECIAL MENTION
Title: Missing of three family members of the Shri Prabhu Dayal Katheria (M.P.)
Participants: Shri Prabhu Dayal Katheria
Type of Debate: MATTERS UNDER RULE 377
Title: Re: Need to declare support Price of Potato and take measures for
promoting its export.
Participants: Shri Chandrabhushan Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to take preventive steps to check closure of industries in
Kota, Rajasthan.
Participants: Vaidya Dau Dayal Joshi
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to provide central assistance to State Government of Madhya
Pradesh for setting up industries for development of backward district of
Balaghat.
Participants: Shri Vishveshwar Bhagat
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to ban use of plastic bottles used by soft drink manufacturers.
Participants: Dr. Krupasindhu Bhoi
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to evolve effective mechanism to solve the problems of
workers of sick PSUs particularly in West Bengal.
Participants: Shri Ajoy Mukhopadhyay
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to sanction the proposal of Government of Maharashtra to
increase the amount of grant for construction of latrines under Rural
Sanitation Programme.
Participants: Shri Ram Naik
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to recognize Tamil as a classical language.
Participants: Shri Tiruchi Siva
Type of Debate: BUDGET (RAILWAYS)
Title: General Discussion (Railways), 1997-98, Demands for Grants on Account,
1997-98, Demands for Excess Grants, 1994-95 and Demands for Supplementary
Grants for Railways 1996-97. (Cont.-Not Concluded)
Participants: Shri Sriballav Panigrahi
Shri Nawal Kishore Rai
Shri Basu Deb Acharia
Shri Anant Gangaram Geete
Kumari Uma Bharti
Kumari Mamata Banerjee
Shri S.K. Karvendhan
Dr. B.N. Reddy
Shri Suresh Prabhu