XI LOK SABHA DEBATES, SESSION IV (Budget)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS

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Thursday , May 8, 1997 / Vaisakha 18 1919 (Saka)

Title: Regarding report of Select Committee on Constitution (Scheduled Tribes)
Order (Amendment) Bill - Extension of Time.

Participants: Shri Amar Roy Pradhan

Type of Debate: QUESTION OF PRIVILEGE

Title: Abduction of three family members of Shri Prabhu Dayal Katheria (MP) and delay in investigation by the Central Bureau of Investigation (CBI).

Participants: Shri Prabhu Dayal Katheria

Shri Rajesh Pilot

Shri Srikant Jena

Shri Atal Bihari Vajpayee

Mr. Chairman

Type of Debate: SPECIAL MENTION

Title: Regarding regularisation of out-of-turn allotment of accommodation to
Government Employees.

Participants: Shri Sontosh Mohan Dev

Shrimati Sushma Swaraj

Shri Sharad Yadav

Shri Geeta Mukherjee

Shri Roopchand Pal

Shri Atal Bihari Vajpayee

Shri Srikant Jena

Shri Rajesh Pilot

Type of Debate: SPECIAL MENTION

Title: Need to protect the interest of the bird hunters by amending the laws.

Participants: Shri Mohd. Ali Ashraf Fatmi

Shri Sharad Yadav

Shri Nitish Kumar

Shri Srikant Jena

Type of Debate: SPECIAL MENTION

Title: Request to send a team immediately to survey the losses and on to give
relief to the farmers affected with floods.

Participants: Shri Sat Mahajan

Type of Debate: SPECIAL MENTION

Title: Regarding handling of wheat vessels carrying imposed wheat from
Australia, Canada and other countries through different ports of India.

Participants: Shrimati Krishna Bose

Type of Debate: SPECIAL MENTION

Title: Demand for granting early permission to construct the Yamuna Barrage
in Arga.

Participants: Shri Bhagwan Shankar Rawat

Type of Debate: SPECIAL MENTION

Title: Need to invite the Members of Parliament in all functions inagurated
by the Ministers.

Participants: Shri Dinsha Patel

Type of Debate: SPECIAL MENTION

Title: Need to pass amendments before enacting the Delhi Rent Control Act.

Participants: Shri Jai Prakash Agarwal

Type of Debate: SPECIAL MENTION

Title: Need to control the situation arison due to the arsenic polluted water
in both rural and urban areas of West Bengal.

Participants: Shri Ajay Chakraborty

Type of Debate: SPECIAL MENTION

Title: Need to provide driking water facility in the North Gujarat,
particularly in Kutch and Surinder Nagar Districts.

Participants: Shri P.S. Gadhavi

Type of Debate: SPECIAL MENTION

Title: Need to review the Supreme Court's Judgement regarding admission of SC
& ST and other Backward Classes Students in Engineering and Medical Colleges.

Participants: Shri Dileep Singh Bhuria

Type of Debate: SPECIAL MENTION

Title: Need to weaving -off loans upto Rs. Ten Thousand of farmers.

Participants: Shri Ram Tahal Chaudhary

Type of Debate: SPECIAL MENTION

Title: Regarding killing of nineteen soldiers of the Central Research Police
Force in an ambushed by the suspected National Libreration Front of the

Tripura extremist.

Participants: Shri Baju Ban Riyan

Shri Nirmal Kanti Chatterjee

Mr. Chairman

Shri Srikant Jena

Shri Rajesh Pilot

Type of Debate: SPECIAL MENTION

Title: Request for sending a Central Team to study the losses incurred due to
cyclonic storm in Andhra Pradesh and Providing houses under the Indira Awas

Yojana.

Participants: Shri Sydaiah Kota

Type of Debate: SPECIAL MENTION

Title: Need to restore the reservation for the Urdu students and the families
of the staff in order to maintain the minority character of the Jamia Millia
Islamai University.

Participants: Shri G.M. Banatwalla

Type of Debate: SPECIAL MENTION

Title: Need to set up pipeline for supply of coal to thermal power stations
in Punjab.

Participants: Shrimati Satvinder Kaur Dhadiwal

Type of Debate: SPECIAL MENTION

Title: Demand for checking the soil erosion by Saryu river in some villages
of Uttar Pradesh.

Participants: Shrimati Subhawati Devi

Type of Debate: SPECIAL MENTION

Title: Request to reduce the excise duty on rubber foams produced by Small-
Scale industries in Kerala.

Participants: Shri P.J. Kurien

Shri Ramesh Chennithala

Shri P.C. Thomas

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to include Jaitpur and Upleta Tehsils in Rajkot District of
Gujarat under Employment Assurance Scheme.

Participants: Dr. Vallabh Bhai Kathiria

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide special grant to State Government of Rajasthan to
solve the problem of Seepage in Sri Ganganagar District.

Participants: Shri Nihal Chand Chauhan

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for Testing of Hydrogen Bomb for the Defence of the Country.

Participants: Shri Amar Pal Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to set up a high Power Television Transmitter at Nizamabad,
Andhra Pradesh.

Participants: Shri G.A. Charan Reddy

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to provide STD facilties at Amba and Barun in Aurangabad
District, Bihar.

Participants: Shri Virendra Kumar Singh

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need for early construction of an Over-Bridge at Durgapur Railway
Crossing in West Bengal.

Participants: Shri Sunil Khan

Type of Debate: MATTERS UNDER RULE 377

Title: Re : Need to improve the condition of approach Roads to Bandra Railway
Terminus for the safety of passengers.

Participants: Shri Madhukar Sarpotdar

Type of Debate: BUDGET (GENERAL)

Title: Financi Bill, 1997-98. ( Contd - Not Concluded)

Shri George Fernandes

Major Singh Uboke

Shri Banwari Lal Purohit

Shri Sanat Mehta

Shri Brij Bhushan Tiwari

Shri V.V.Raghavan

Lt.Gen. Prakash Mani Tripathi

Shri M.Kamaluddin Ahmed

Shri N.K. Premchandran

Shri P. Kandanda Ramaiah

Shri Chaman Lal Gupta

Dr.T. Subbarami Reddy

Shri Bir Singh Mahato

Shri Bhakta Charan Das

Shri Shyam Bihari Mishra

Shri Udaysingrao Gaikwad

Shri Bachi Singh `Bachda' Rawat

Prof. P.J. Kurien

Shri Vijay Kumar Khandelwal

Shri P. Namgyal

Vaidya Dau Dayal Joshi

Shri Satya Pal Jain

Shri K. Parasuraman

Shri Sukhdeo Paswan