XI LOK SABHA DEBATES, SESSION IV (Budget)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Wednesday , May 7, 1997 / Vaisakha 17, 1919 (Saka)
C O N T E N T S
Type of Debate: INTRODUCTION OF MINISTERS
Title: The Prime Minister introduced Shri R. Dhanuskodi Athithan, Minister of
State of Youth Affairs and Sports in the Ministry of Human Resource
Development.
Participants: Shri I.K. Gujral, The Prime Minister
Type of Debate: QUESTION OF PRIVILEGE
Title: Shri Jaswant Singh (MP) moved the motion relating to the alleged delay
in sending the intimation regarding arrest of Shri Nitish Kumar, MP on 28
April,1997 in Patna, Bihar and furnishing incorrect information in this
respect to the Speaker , Lok Sabha.
Participants: Shri Nitish Kumar
Shri Jaswant Singh
Shri George Fernandes
Shri Nirmal Kanti Chatterjee
Shri Shivraj V. Patil
Shri Sharad Pawar
Shri Harin Pathak
Shri Sunder Lal Patwa
Shri Chandra Shekhar
Shri Indrajit Gupta
Shri P.R. Dasmunsi
Shri Ram Kripal Yadav
Type of Debate: SPECIAL MENTION
Title: Reported statement in Hindi Newspaper `Jansatta' regarding refuelling
of US planes during Gulf War-1990, by Shri I.K. Gujral, the Prime Minister
in an interview with Star T.V.
Participants: Shri Lalmuni Chaubey
Shri Chandra Shekhar
Shri I.K. Gujral, The Prime Minister
Type of Debate: SPECIAL MENTION
Title: Need to provide budgetary support and protect the plight of the
sufferings of the National Textile Unit Workers.
Participants: Shri P.R. Dasmunsi
Type of Debate: SPECIAL MENTION
Title: Increasing atrocities on women of Scheduled Caste and Scheduled Tribes
and to punish the guilty police officials of Madhya Pradesh.
Participants: Shrimati Sumitra Mahajan
Type of Debate: SPECIAL MENTION
Title: Demand for raising the wages of the Primary Health Scheme employees
rendering useful services in the rural areas.
Participants: Shri Sanat Kumar Mandal
Type of Debate: SPECIAL MENTION
Title: Need to eradicate the spread of the dangerous tuberculosis disease in
India.
Participants: Shri T. Govindan
Type of Debate: SPECIAL MENTION
Title: Need to enquire the incident of misbehaviour by an officer with Shri
Faggan Singh Kuleste (MP).
Participants: Shri Shivraj Singh
Type of Debate: SPECIAL MENTION
Title: Need to check the increased fees in the schools and ban this trend by
making appropriate legislation.
Participants: Shri Jai Prakash Agarwal
Type of Debate: SPECIAL MENTION
Title: Need to change the old Railway line from Fatwa to Islampur and extend
the same up to Bodhgaya, Bihar.
Participants: Shri Ramashraya Prasad Singh
Type of Debate: SPECIAL MENTION
Title: Demand for stopping the demolition of the temple and areas around it
at Tugalkabad New Delhi by Delhi Development Authority(DDA).
Participants: Shri Ashok Pradhan
Type of Debate: SPECIAL MENTION
Title: Need to set up an inquiry through CBI and IB to check the leakage of
Mathematics Paper for the Joint Entrance Examination of the Indian Institute of Technology.
Participants: Shri Prithviraj D. Chavan
Shri Ramesh Chennithala
Shri S.R. Bommai
Type of Debate: SPECIAL MENTION
Title: Need to allocate more quantity of wheat and rice under the Public
Distribution System (PDS) for the Andeman and Nicobar Islands.
Participants: Shri Manorajan Bhakta
Type of Debate: SPECIAL MENTION
Title: Need to check the bomb explosions and improve the law and order
situation in Delhi.
Participants: Shri Krishan Lal Sharma
Shri Vijay Goel
Type of Debate: SPECIAL MENTION
Title: Demand for improvement in the deplorable service conditions of the
employees in the office of the Accountant General of Kerala.
Participants: Shri Ramesh Chennithala
Shri V.V. Raghavan
Type of Debate: SPECIAL MENTION
Title: Need to give compensation to the farmers of Rajasthan affected with
the hailstorms.
Participants: Shri Giridhari Lal Bhargava
Type of Debate: SPECIAL MENTION
Title: Need to make available the drinking water and compensation to the
drought affected people of Mirzapur constituency of Uttar Pradesh.
Participants: Shrimati Phoolan Devi
Type of Debate: SPECIAL MENTION
Title: Demand for strict action against the persons involved in molestation
of Shrimati Chandramukhi Devi, MLA of Bihar.
Participants: Prof. Rita Verma
Type of Debate: SPECIAL MENTION
Title: Demand for making arrangements for the drinking water at the earliest
in drought affected districts of Orissa.
Participants: Shri Bhakta Charan Das
Type of Debate: SPECIAL MENTION
Title: Demand for payment of reasonable prices of wheat to the farmers.
Participants: Prof. Prem Singh Chandumajra
Type of Debate: SPECIAL MENTION
Title: Demand to improve the law and order situation and atrocities on women
of weaker section of Uttar Pradesh.
Participants: Kunwar Sarvraj Singh
Type of Debate: SPECIAL MENTION
Title: Demand for stoppage of firing from the Pakistan's side on the Jammu
Border and need to start barbed fencing on the border.
Participants: Shri Mangat Ram Sharma
Type of Debate: SPECIAL MENTION
Title: Demand for early releasing of currency by the Reserve Bank of India to
the State Bank of India in Vidharbha Region.
Participants: Shri Vijay Annaji Mude
Type of Debate: SPECIAL MENTION
Title: Demand for statement by the Govt. on the creation of separate State of
Uttaranchal.
Participants: Shri Bachi Singh `Bachda' Rawat
Type of Debate: SPECIAL MENTION
Title: Permanent rehabilitation of the sixty-six refugee families coming from
Bangladesh (i.e. earstwhile East Pakistan) to India living at Sharnarthy
Mahila Ashram in Karnal, Haryana.
Participants: Dr. Asim Bala
Type of Debate: SPECIAL MENTION
Title: Request for the early promotion of Scheduled Castes officers in Kerala.
Participants: Shri Kodikunnil Suresh
Type of Debate: SPECIAL MENTION
Title: Need to clarify the position by the Govt. of India regarding Arunachal
Pradesh as it is disputed with the Govt. of China.
Participants: Justice Guman Mal Lodha
Prof. Rasa Singh Rawat
Shri Kinjarappu Yerrannaidu
Type of Debate: SPECIAL MENTION
Title: Request for approval of a telephone exchange having ten thousands
lines at Noida , Uttar Pradesh.
Participants: Dr. Ramesh Chand Tomar
Type of Debate: SPECIAL MENTION
Title: Demand for redeployment of security forces in Doda district (J & K)
which were shifted to Punjab during elections.
Participants: Shri Chaman Lal Gupta
Type of Debate: SPECIAL MENTION
Title: Need to issue more denominations of Rs. One, Two and five and proper
differentiation among them.
Participants: Vaidya Dau Dayal Joshi
Type of Debate: SPECIAL MENTION
Title: Need to develop tourism in Andeman & Nicobar Islands and rename it
as `Shahid and Swaraj'.
Participants: Shrimati Bhavnaben Devraj Bhai Chikhalia
Type of Debate: SPECIAL MENTION
Title: Need to review the recent decision of the Govt. of India to reduce the
monthly quota of allotment of foodgrains for supply to Tripura.
Participants: Shri Badal Choudhury
Type of Debate: SPECIAL MENTION
Title: Need to subsidies the irrigation facilities to the farmers of India.
Participants: Shri Punnu Lal Mohle
Type of Debate: STATEMENT BY MINISTER
Title: The Minister of State of the Ministry of Law and Justice made a
statement regarding loss of lives and injuries to Indian pilgrims in the fire
at Mina during Haj on April 15, 1997.
Participants: Shri Ramakant D. Khalap
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to implement Central Plans for desilting of Sagar lake (M.P.)
Participants: Shri Virendra Kumar
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need for early completion of rural electrification work in Kodarma
Parliamentary Constituency, Bihar.
Participants: Shri R.L.P. Verma
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need for early construction of the Baji Rout Setu over river
Brahmani, in Dhenkanal, Orissa.
Participants: Shri K.P. Singh Deo
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to look into the grievances of handloom weavers of Tamilnadu
particularly of Kanyakumari district.
Participants: Shri N. Dennis
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to computerise Employment Exchanges in the country.
Participants: Shri Prithviraj D. Chavan
Type of Debate: MATTERS UNDER RULE 377
Title: Re : Need to sanction adequate funds for providing financial
assistance to the drought affected people in Western Orissa.
Participants: Shri Bhakta Charan Das
Type of Debate: MATTERS UNDER RULE 377
Title: Re ; Need to provide necessary assistance to West Bengal Government
for conducting a fresh census of the tigers in the Sunderbans area.
Participants: Shri Sanat Kumar Mandal
Type of Debate: BUDGET (GENERAL)
Title: The Finance Bill, 1997. (Not Concluded)
Motion for Consideration
Participants: Shri P. Chidambaram
Dr. Murli Manohar Joshi
Dr. Debi Prosad Pal
Shri Nirmal Kanti Chatterjee
Shri C. Narayana Swamy (Speech Unfinished)
(C) 1997 BY LOK SABHA SECRETARIAT