XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Thursday, March 06, 1997 / Phalguna 15, 1918 (Saka)
C O N T E N T S
Type of Debate: DECISION/OBSERVATION BY THE CHAIR
Title: Regarding admissibility of notices of motion under Rule 184 for recall
of Governor of Uttar Pradesh.
Participants: Mr. Speaker, Shri P.A. Sangma
Type of Debate: MOTION FOR SUSPENSION OF RULES (RULE-388)
Title: Suspension of Rule 331 (1) of the Rules of Procedure and Conduct of
Business in Lok Sabha provides for laying of recommendations of the Rules
Committee deals the Welfare and the dignity of women.
Participants: Shrimati Geeta Mukherjee
Type of Debate: BUSINESS OF THE HOUSE
Title: Business of the House for the week commencing 10.3.1997 and submission
by Members.
Participants: Shri Srikant Jena
Shri Uddhab Barman
Shri P.C. Thomas
Prof. Rasa Singh Rawat
Shri K.D. Sultanpuri
Shri Chaman Lal Gupta
Shri Shivraj Singh
Shri Haradhan Roy
Shri Girdhari Lal Bhargava
Shri Mehboob Zahedi
Shri Virendra Kumar Singh
Type of Debate: SPECIAL MENTION
Title: Need to fix price of jute and sugar cane and provision
of irrigation facilities to the deprived areas of Bihar.
Participants: Shri Pappu Yadav alias Rajesh Ranjan
Type of Debate: SPECIAL MENTION
Title: Need to stop naxalite attacks on student union leaders of Osmania
University, Hyderabad (Andhra Pradesh).
Participants: Shri Atal Bihari Vajpayee
Type of Debate: SPECIAL MENTION
Title: Unruly behaviour of the police under the Left Democratic Front
Government in Kerala.
Participants: Shri Kodikunnil Suresh
Type of Debate: BUDGET (RAILWAYS)
Title: General Discussion, Demands for Excess Grants - Railways and Demands for Supplementary Grants - Railways.
Participants: Shri Pramod Mahajan
Shri Sriballav Panigrahi (Speech unfinished) (Not Concluded)
Type of Debate: PRIVATE MEMBERS BILLS
Title: Protection of Property Rights of Women and Girls Bill.
Participants: Kumari Uma Bharti
Type of Debate: PRIVATE MEMBERS BILLS
Title: Maharishi Valmiki National University Bill.
Participants: Shri Mangal Ram Premi
Type of Debate: PRIVATE MEMBERS BILLS
Title: National Commission for Safai Karamcharis (Amendment) Bill, 1997
(Amendment) of section 1, etc.).
Participants: Shri Mangal Ram Premi
Type of Debate: PRIVATE MEMBERS BILLS
Title: Safai Karamcharis Small Scale Industries Development Corporation Bill.
Participants: Shri Mangal Ram Premi
Type of Debate: PRIVATE MEMBERS BILLS
Title: Safai Karamcharis Insurance Scheme Bill.
Participants: Shri Mangal Ram Premi
Type of Debate: PRIVATE MEMBERS BILLS
Title: Reservation (Services and Higher Education) Bill.
Participants: Shri G.M. Banatwalla
Type of Debate: PRIVATE MEMBERS BILLS
Title: Constitution (Scheduled Tribes) Order (Amendment). Bill
(Amendment of the Schedule)
Participants: Shri Mahavir Lal Vishwakarma
Type of Debate: PRIVATE MEMBERS BILLS
Title: Constitution (Amendment) Bill, (Amendment of articles 239A and 240).
Participants: Shri Satya Pal Jain
Type of Debate: PRIVATE MEMBERS BILLS
Title: Constitution (Amendment) Bill (Amendment of article 220).
Participants: Shri Satya Pal Jain
Type of Debate: PRIVATE MEMBERS BILLS
Title: Representation of the People (Amendment) Bill (Amendment of section
101).
Participants: Shri Satya Pal Jain
Type of Debate: PRIVATE MEMBERS BILLS
Title: Declaration of Assets by Civil Servants Bill.
Participants: Shrimati Meira Kumar
Type of Debate: PRIVATE MEMBERS BILLS
Title: Child Labour (Abolition) Bill.
Participants: Shri Chitta Basu
Type of Debate: PRIVATE MEMBERS BILLS
Title: Constitution (Amendment) Bill, (Amendment of article 73).
Participants: Shri Chitta Basu
Type of Debate: PRIVATE MEMBERS BILLS
Title: Press and Registration of Books (Amendment) Bill (Insertion of new
section 3A).
Participants: Shri Chitta Basu
Type of Debate: PRIVATE MEMBERS BILLS
Title: Government of Union Territory of Andaman and Nicobar Islands Bill. (Contd.- Concluded)
Motion for Consideration
Participants: Shri Sontosh Mohan Dev
Shri K. Parasuraman
Shri V. Dhananjaya Kumar
Prof. Rasa Singh Rawat
Shri Maqbool Dar
Shri Manoranjan Bhakta
Shri Basu Deb Acharia
Shri Srikant Jena
Bill - Withdrawn
Type of Debate: PRIVATE MEMBERS BILLS
Title: Constitution (Amendment) Bill.(Omission of Article 44 etc.)
(Not Concluded)
Motion for Consideration
Participants: Shri Bhagwan Shankar Rawat
Shri Chaman Lal Gupta
Shri G.M. Banatwalla (Speech unfinished)