XI LOK SABHA DEBATES, SESSION III (Winter)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Wednesday, March 05, 1997 / Phalguna 14, 1918 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: A news item published in the newspaper detailing the derogatory
remarks on the conduct of the House and the members made by Dr. Subhash C.
Kashyap, the former Secretary General of Lok Sabha.
Participants: Shri P.R. Dasmunsi
Type of Debate: SPECIAL MENTION
Title: Train dacoities in Bihar.
Participants: Shri Nitish Kumar
Shri Sontosh Mohan Dev
Shri Atal Bihari Vajpayee
Shri Satya Pal Jain
Shri N.K. Premchandran
Shri Rajiv Pratap Rudy
Shri Prakash Mani Tripathi
Shri Shatrughan Prasad Singh
Shri Ram Vilas Paswan
Shri Chandra Shekhar
Shri Srikant Jena
Shri Pappu Yadav alias Rajesh Ranjan
Type of Debate: SPECIAL MENTION
Title: Regarding the Supreme Court decision on not permitting to raise the
height of the Sardar Sarovar Dam.
Participants: Shri Sanat Mehta
Shri Dilip Sanghani
Shri Kansi Ram Rana
Shri Atal Bihari Vajpayee
Shri Chandra Shekhar
Shri Sharad Pawar
Shri Somnath Chatterjee
Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Government's decision to privatise the coal mines and to invite
foreign multinational companies in this sector.
Participants: Shri Haradhan Roy
Shri Basu Deb Acharia
Type of Debate: SPECIAL MENTION
Title: Regarding constitution of a Central Coordination Committee and
implementation of the Disabilities (Equal Opportunities) Protection of
Rights and Full Participation Act, 1995.
Participants: Shri Jaswant Singh
Type of Debate: SPECIAL MENTION
Title: Need to curb the crime of female infanticide in country with particular reference to Bihar.
Participants: Dr. Girija Vyas
Type of Debate: SPECIAL MENTION
Title: Need for repair of the Agra-Fatehpur Sikri highway in Uttar Pradesh.
Participants: Shri Bhagwan Shankar Rawat
Type of Debate: SPECIAL MENTION
Title: Opening of a T.V. Centre at Gokak in Belgaum (Karnataka).
Participants: Shri Shivanand H. Koujalagi
Type of Debate: SPECIAL MENTION
Title: Need to ban the issuances of licences to foreign trawlers.
Participants: Shri Ram Naik
Shri Srikant Jena
Type of Debate: SPECIAL MENTION
Title: Demolition of a century old temple in village matfort in Secundrabad
(Andhra Pradesh) cantonment on 26.9.97.
Participants: Shri Yellaya Nandi
Type of Debate: SPECIAL MENTION
Title: Need to lift the ban imposed on deposits and money landing transactions
of sole traders and partership firms and association by the Reserve Bank of
India.
Participants: Justice Guman Mal Lodha
Type of Debate: SPECIAL MENTION
Title: Need for provision of STD facilities in village panchayats and police
pickets in the country.
Participants: Shri Virender Kumar
Type of Debate: SPECIAL MENTION
Title: Need for revival of the Cachar Paper Mill at Hailkund,Karimganj, Uttar
Pradesh.
Participants: Shri Dwaraka Nath Das
Type of Debate: SPECIAL MENTION
Title: Increasing atrocities on women in the country as well in the capital,
a report submitted by Delhi State Commission on Women.
Participants: Shri P.R. Dasmunsi
Type of Debate: SPECIAL MENTION
Title: Collapse of a wall mine at Kalakote in Rajouri district in J&K.
Participants: Shri Mangat Ram Sharma
Type of Debate: SPECIAL MENTION
Title: Non-payment of wages to the workers of J.K. Synthetics, Kota
(Rajasthan).
Participants: Vaidhya Dau Dayal Joshi
Type of Debate: SPECIAL MENTION
Title: Deteriorating law and order situation in Mumbai.
Participants: Kunwar Sarvraj Singh
Type of Debate: SPECIAL MENTION
Title: Intrusion by the Chinese army into the Indian Territory.
Participants: Shri George Fernandes
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to establish a Central University in Faizabad, U.P.
Participants: Shri Vinay Katiyar
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to amend the provisions relating to land acquisition under
U.P. Avas Evam Vikash Parishad Act, 1965.
Participants: Shri Bhagwan Shankar Rawat
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to set up 2000 mega watt power project in Central Bihar.
Participants: Shri Dhirendra Aggarwal
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to take steps to save indigenous newsprint units from closure.
Participants: Shri S. Bangarappa
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to include Parivara, Besta and Talvaras communities of
Karnataka in the list of Scheduled Tribes.
Participants: Shri S.D.N.R. Wadiyar
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to provide more funds to Government of Assam for anti-malaria
programme.
Participants: Shri Uddhab Barman
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to set up Central School with boarding facilities in Bihar.
and other backward states.
Participants: Shri Ramashray Prasad Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to amend Indian Penal Code to empower police to check
unauthorised occupation of land.
Participants: Dr. Baliram
Type of Debate: GOVERNMENT BILLS
Title: Industrial Reconstruction Bank (Transfer of Undertakings and Repeal)
Bill.
Motion for Consideration
Participants: Shri Shatrughan Prasad Singh
Shri Girdhari Lal Bhargava
Shri Sriballav Panigrahi
Shri Chitta Basu
Shri Pradip Bhattacharya
Vaidya Dau Dayal Joshi
Shri A. Sampath
Shri Pramothes Mukherjee
Shri George Fernandes
Shri P. Chidambaram
Shri Somnath Chatterjee
Dr. Debi Prasad Pal
Prof. Rasa Singh Rawat
Resolution Negatived [Statutory resolution regarding Disapproval
of Industrial Reconstruction Bank (Transfer of Undertakings and Repeal)
Ordinance]
Motion Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: STATUTORY RESOLUTION
Title: Disapproval of the Depositories related Laws (Amendment) Ordinance.
Participants: Shri Girdhari Lal Bhargava
Resolution Withdrawn
Type of Debate: GOVERNMENT BILLS
Title: Depositories Related Laws (Amendment) Bill.
Motion for Consideration
Participants: Shri P. Chidambaram
Prof. Rasa Singh Rawat
Kumari Mamata Banerjee
Shri Balai Chandra Ray
Shri Nirmal Kanti Chatterjee
Shri P. Chidambaram
Resolution Withdrawn
Motion Adopted
Consideration of Clauses
Motion to Pass