XI LOK SABHA DEBATES, SESSION III (Winter)
PART - II PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Tuesday, March 04, 1997 / Phalguna 13, 1918 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Need to provide sufficient medical facilities to patients in the
Baripada Medical Hospital in Orissa.
Participants: Kumari Sushila Tiriya
Type of Debate: SPECIAL MENTION
Title: Deteriorating law and order situation in Uttar Pradesh.
Participants: Shri Prabhu Dayal katheria
Type of Debate: MOTION OF THANKS ON THE PRESIDENT'S ADDRESS
Title: Motion of Thanks on the President's address. (Contd. - Concluded)
Participants: Shri H.D. Deve Gowda
Motion Adopted
Type of Debate: BUDGET (RAILWAYS)
Title: Demands for Supplementary Grants - Railways.
Participants: Shri Ram Vilas Paswan
Type of Debate: CALLING ATTENTION (RULE-197)
Title: Steep fall in the prices of natural rubber and other cash crops like
Rubber, Tea, Cardamom in Kerala.
Participants: Prof. P.J. Kurien
Shri Bolla Bulli Ramaiah
Shri P.C. Thomas
Type of Debate: GOVERNMENT BILLS - INTRODUCED
Title: National Environment Appellate Authority Bill.
Participants: Prof. Saifuddin Soz
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to develop Kushinagar and Fazil Nagar as places of National
tourist centre.
Participants: Shri Prakash Mani Tripathi
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to clear the proposals of Karnataka Government for upgrading
state highways into National Highways.
Participants: Shri V. Dhananjay Kumar
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to prevent use of propane for any other purpose other than for
cooking.
Participants: Shri Anadi Charan Sahu
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to declare Special Package Programme for naxalite infested
districts particularly Aurangabad district in Bihar.
Participants: Shri Virendra Kumar Singh
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to review the decision to withdraw the rebate on sale of
Handloom cloth during festival season.
Participants: Shri V.P. Shanmuga Sundaram
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to allow Government of Maharashtra to purchase wheat directly
from Punjab and Haryana.
Participants: Shri Madhukar Sarpotdar
Type of Debate: MATTERS UNDER RULE 377
Title: Re: need to provide sufficient Irrigation facilities to Deoria, U.P.
Participants: Shri Harivansh Sahai
Type of Debate: STATUTORY RESOLUTIONS
Title: Disapproval of the Special Court (Trial of Offences Relating to
Transactions in Securities) (Amendment) Ordinance, 1997.
Participants: Shri Girdhari Lal Bhargava
Type of Debate: GOVERNMENT BILLS
Title: Special Court (Trial of Offences Relating to Transactions in Securities) Amendment Bill.
Motion for Consideration
Participants: Shri P. Chidambaram
Prof. Rasa Singh Rawat
Shri Ajay Chakraborty
Justice Guman Mal Lodha
Shri Balai Chandra Ray
Shri Ram Kripal Yadav
Motion Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: STATUTORY RESOLUTIONS
Title: Disapproval of the Industrial Reconstruction Bank (Transfer of
Undertakings and Repeal) Ordinance.
Resolution Moved
Participants: Prof. Rasa Singh Rawat
(Motion negatived)
Type of Debate: GOVERNMENT BILLS
Title: Industrial Reconstruction Bank (Transfer of Undertakings and Repeal)
Bill.
Motion for Consideration
Participants: Shri Girdhari Lal Bhargava
Shri P. Chidambaram
Justice Guman Mal Lodha
Kumari Mamata Banerjee
Shri Nirmal Kanti Chatterjee
Shri Satrudhan Prasad Singh (Speech unfinished)