XI LOK SABHA DEBATES, SESSION IV (Budget)
PART II - PROCEEDINGS OTHER THAN QUESTIONS AND ANSWERS
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Friday , May 02 , 1997 / Vaisakha 12 , 1919 (Saka)
C O N T E N T S
Type of Debate: SPECIAL MENTION
Title: Regarding the procedure for introduction of the Council of Ministers
in Lok Sabha and Rajya Sabha.
Participants: Shri Pramod Mahajan
Type of Debate: BUSINESS OF THE HOUSE
Title: Business of the House during the week commencing on Monday, 5th May,
1997.
Participants: Shri Srikant Jena
Shri Nand Kumar Sai
Shri P.C. Thomas
Shri Chitta Basu
Shri Sriballav Panigrahi
Shri Shivraj Singh
Shri Santosh Kumar Gangwar
Dr. Lakshmi Narayan Pandey
Shri Ram Tahal Choudhary
Shri Rajiv Pratap Rudy
Type of Debate: SPECIAL MENTION
Title: Regarding attempt of self-immolation on May day.
Participants: Justice Guman Mal Lodha
Shrimati Sushma Swaraj
Shri Banwari Lal Purohit
Dr. Satyanarayan Jatia
Shri Vijay Goel
Shri Atal Bihari Vajpayee
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Need to safeguard the interests of the National Textile Mill Workers,
National Jute Mill Workers and Insurance sector.
Participants: Shri P.R. Dasmunsi
Shri Nirmal Kanti Chatterjee
Type of Debate: SPECIAL MENTION
Title: Need to stop eviction of Pakistani migrant families settled in Jammu and Kashmir, or to provide alternative land to the affected families.
Participants: Shri Chaman Lal Gupta
Mr. Deputy Speaker
Type of Debate: SPECIAL MENTION
Title: Need to urge Government to protest the United States' proposal to enlist India under the 301 Act.
Participants: Shri Pramod Mahajan
Shri Nirmal Kanti Chatterjee
Type of Debate: SPECIAL MENTION
Title: Need to rehabilitate the families affected due to the notice issued by
the DGMS for evacuation of land affected by fire in West Bengal colliaries.
Participants: Shri Haradhan Roy
Type of Debate: SPECIAL MENTION
Title: Need to compensate farmers whose land was occupied for the barbed wire
fencing in border areas in 1980's.
Participants: Shri Nihal Chand Chouhan
Type of Debate: SPECIAL MENTION
Title: Need to hike prices of rubber to safeguard the farmers' interest.
Participants: Shri P.C. Thomas
Shri Ramesh Chennithalla
Prof. P.J. Kurien
Shri Ram Vilas Paswan
Type of Debate: SPECIAL MENTION
Title: Demand for a statement on the issue of sending a parliamentary
delegation to Saudi Arabia regarding the recent Haj Tragedy occured there at.
Participants: Shri Ram Naik
Shri Iliyas Azmi
Type of Debate: BUDGET (RAILWAY)
Title: Further discussion and voting on the Demands for Grants (Railways) for
1997-98.(Contd.- Concluded).
Participants: Prof. Rasa Singh Rawat
Shri Dileep Singh Bhuria
Shri Joachim Baxla
Shri Madhukar Sarpotdar
Shri Rambahadur Singh
Shri Brij Bhushan Tiwari
Shri Iliyas Azmi
Shri P.C. Thomas
Shri Bhanu Pratap Singh Verma
Shri K.P.Singh Deo
Prof. Ajit Kumar Mehta
Syed Masudal Hossain
Shri Ram Vilas Paswan
Cut Motions - Negatived
Demands for Grants on Account (Railways) - Voted
Type of Debate: INTRODUCTION OF MINISTERS
Title: Introduction of Ministers by Shri I.K. Gujral, the Prime Minister.
Participants: Shri I.K. Gujral
Type of Debate: MESSAGES FROM RAJYA SABHA
Title: Messages received from Rajya Sabha regarding nomination/election of
members to Public Accounts Committee, Public Undertakings Committee and
Committee on Welfare of Scheduled Castes and Scheduled Tribes.
Participants: Secretary-General
Type of Debate: BUDGET (RAILWAYS)
Title: Appropriation (Railways) No.3 Bill,1997-98.
Motion for Consideration
Participants: Shri Ram Vilas Paswan
Motion for Consideration - Adopted
Consideration of Clauses
Motion to Pass
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Constitution (Amendment) Bill, (Amendment of article 171).
Participants: Shri K.C. Kondaiah
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Land Acquisition (Amendment) Bill, (Insertion of new section 54A).
Participants: Shri Bhagwan Shankar Rawat
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Land Acquisition (Amendment) Bill, (Substitution of new section for
section 16 etc.)
Participants: Shri Bhagwan Shankar Rawat
Type of Debate: PRIVATE MEMBERS' BILLS
Title: States Reorganisation(Amendment) Bill, (Amendment of section 51).
Participants: Shri Bhagwan Shankar Rawat
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Terrorist and Disruptive Activities (Prevention)) (Withdrawal of Legal
Proceedings) Bill.
Participants: Shri G.M. Banatwalla
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Constitution (Scheduled Tribes) Order (Amendment) Bill, (Amendment of
the Schedule).
Participants: Shri P. Kodanda Ramaiah
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Punjab Municipal Corporation Law (Extension to Chandigarh) Amendment
Bill, (Amendment of the Schedule).
Participants: Shri Satya Pal Jain
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Private Schools (Regulation) Bill.
Participants: Shri G.A. Charan Reddy
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Constitution (Amendment) Bill. (Omission of article 44 etc.)
(Contd.- Not Concluded)
Participants: Shri Satya Pal Jain
Motion for Consideration
Shri Hannan Mollah
Shri P.R. Dasmunsi
Shri Mohan Rawale
Shri Anadi Charan Sahu
Prof. Rasa Singh Rawat
*m07 Shri Iliyas Azmi
Adopted.
Type of Debate: PRIVATE MEMBERS' BILLS
Title: Abolition of begging Bill.(Not Concluded)
Motion for Consideration
Participants: Dr. T. Subbarami Reddy
(Speech unfinished)
(C) 1997 BY LOK SABHA SECRETARIAT