XI LOK SABHA DEBATES,   Session IV (Budget) 

Friday, March 21, 1997 / Phalguna 30, 1918 (Saka)



Type of Debate: GOVERNMENT BILLS

Title: National Commission for Safai Karamcharis (Amendment) Bill.
Motion for Consideration

TEXT :

1820 hrs.
 
MR. SPEAKER: Now, Item no. 21. Shri Ramoowalia may kindly move the motion  for
consideration of the Bill.
 
SHRI SONTOSH MOHAN DEV (SILCHAR): Sir, we are sitting from morning to evening.
Shri  T.G.  Venkataraman  is  only  smiling  and  not saying anything to us...
(Interruptions)
 
MR. SPEAKER: Now, Shri Ramoowalia will compensate it.
 
			... (Interruptions)
 
THE MINISTER OF WELFARE (SHRI BALWANT SINGH RAMOOWALIA): Sir, I beg to move:
        
        "That  the  Bill  to  amend  the  National Commission for Safai
        Karamcharis Act, 1993, as passed by Rajya Sabha, be taken  into
        consideration."
 
MR. SPEAKER: Motion moved:
 
        
        "That  the  Bill  to  amend  the  National Commission for Safai
        Karamcharis Act, 1993, as passed by Rajya Sabha, be taken  into
        consideration."
 
        
SHRI SONTOSH MOHAN DEV (SILCHAR): Sir, please allow Shri Mangat Ram to  speak.
He will take just one minute.

		... (Interruptions)

SRHI MANGAT RAM SHARMA :
 
¸ÉÒ ¨ÉÆMÉiÉ ®úÉ¨É ¶É¨ÉÉÇ (Vɨ¨ÉÚ) : +vªÉIÉ VÉÒ, ®úɹ]ÅÒªÉ ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ +ɪÉÉäMÉ
(ºÉƶÉÉävÉxÉ) Ê´ÉvÉäªÉEò, 1997 Eòä ¤ÉÉ®úä ¨ÉäÆ EòÖUô Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ* 
... (´ªÉ´ÉvÉÉxÉ)
|ÉÉä.®úɺÉÉ ÊºÉƽþ ®úÉ´ÉiÉ (+VɨÉä®ú) : +vªÉIÉ VÉÒ, ¨ÉèÆ ¦ÉÒ <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÖUô Eò½þxÉÉ SÉɽþiÉÉ
½þÚÆ* 
... (´ªÉ´ÉvÉÉxÉ)
 
 
+vªÉIÉ ¨É½þÉänùªÉ : BäºÉä iÉÉä xɽþÒÆ ½þÉäMÉÉ*
 
 
 
... (´ªÉ´ÉvÉÉxÉ)
 
MR. SPEAKER: This is not a controversial thing. Everybody has agreed.  I  have
discussed with the leaders.
 
			... (Interruptions)
 
1822 hrs.
 

PROF. RASA SINGH RAWAT:
 
|ÉÉä.®úɺÉÉ ÊºÉƽþ ®úÉ´ÉiÉ : ºÉɨÉÉÊVÉEò xªÉÉªÉ EòÉ xÉÉ¨É ±ÉäxÉä ´ÉɱÉÒ ºÉ®úEòÉ®ú EòÉ EªÉÉ ªÉ½þÒ iÉEòÉVÉÉ
½þè ÊEò ´É½þ ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ, VÉÉä ºÉ¨ÉÉVÉ EòÉ <iÉxÉÉ ¤Éc÷É ={ÉäÊIÉiÉ ´ÉMÉÇ ½þè, =ºÉEòÒ ¦É±ÉÉ<Ç Eòä
ʱÉB EòɪÉÇ Eò®úxÉä ´ÉɱÉä <ºÉ +ɪÉÉäMÉ Eòä ºÉÉlÉ <ºÉ |ÉEòÉ®ú ºÉä ´ªÉ´É½þÉ®ú Eò®úä? xɴɨ¤É®ú 1996 ¨ÉäÆ
¨ÉÒÊ]õÆMÉ ½þÖ<Ç lÉÒ +Éè®ú =ºÉ¨ÉäÆ iÉªÉ ½þÖ+É lÉÉ ÊEò <ºÉEòÒ ºÉ¨ÉªÉ +´ÉÊvÉ ¤ÉgøÉ<Ç VÉÉB* 
... (´ªÉ´ÉvÉÉxÉ)
 

+vªÉIÉ ¨É½þÉänùªÉ : `öÒEò ½þè, VÉÉä Eò½þxÉÉ SÉɽþiÉä lÉä, ´É½þ Eò½þ ÊnùªÉÉ*
 

							(<ÊiÉ)




+vªÉIÉ ¨É½þÉänùªÉ : `öÒEò ½þè, VÉÉä Eò½þxÉÉ SÉɽþiÉä lÉä, ´É½þ Eò½þ ÊnùªÉÉ




 
... (´ªÉ´ÉvÉÉxÉ)

 

1823 hrs.


SHRI MANGAT RAM SHARMA:

¸ÉÒ ¨ÉÆMÉiÉ ®úÉ¨É ¶É¨ÉÉÇ (Vɨ¨ÉÚ) : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò iÉÒxÉ
Eò¨ÉÒ¶ÉÆºÉ VÉÉä ¨ÉɪÉxÉÉäÊ®ú]õÒ Eò¨ÉÒ¶ÉxÉ, ¤ÉèEò´Éb÷Ç E±ÉɺÉäVÉ Eò¨ÉÒ¶ÉxÉ +Éè®ú BºÉ.ºÉÒ.BºÉ.]õÒ.Eò¨ÉÒ¶ÉxÉ VÉÉä ½þèÆ,
<xÉ iÉÒxÉÉäÆ Eò¨ÉÒ¶ÉÆºÉ Eòä SÉäªÉ®ú {ɺÉÇxºÉ EòÉä EòèʤÉxÉ]õ ʨÉÊxɺ]õ®ú EòÉ nùVÉÉÇ ÊnùªÉÉ ½þÖ+É ½þè* =xÉEòÉä
BÊb÷ʨÉÊxɺ]ÅäÊ]õ´É, ¡òÉ<xÉäÆÊ¶ÉªÉ±É +Éè®ú VªÉÚÊb÷Ê¶ÉªÉ±É {ÉÉì´ÉºÉÇ nùÒ ½þÖ<Ç ½þèÆ* ±ÉäÊEòxÉ ¤Éc÷ä +¡òºÉÉäºÉ
ºÉä Eò½þxÉÉ {Éc÷iÉÉ ½þè ÊEò ªÉ½þ VÉÉä ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ EòÉ +ɪÉÉäMÉ ½þè, =ºÉEòÉä EòÉä<Ç {ÉÉì´ÉºÉÇ xɽþÒÆ nùÒ MÉ<Ç
½þèÆ* ¤ÉÉEòÒ iÉÒxÉÉäÆ Eò¨ÉÒ¶ÉÆºÉ {É®ú¨ÉÉxÉäÆ]õ ½þèÆ* ±ÉäÊEòxÉ ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ EòÉ +ɪÉÉäMÉ VÉÉä ½þè, ªÉ½þ
{É®ú¨ÉÉxÉäÆ]õ ¦ÉÒ xɽþÒÆ ½þè* ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ EòÉ VÉÉä iɤÉEòÉ ½þè, ´É½þ ºÉ¨ÉÉVÉ EòÒ ¤Éc÷Ò ºÉä´ÉÉ Eò®úiÉÉ
½þè* ªÉä MÉ®úÒ¤É ±ÉÉäMÉ ½þèÆ +Éè®ú UôÖ+ÉUôÚiÉ Eòä ¦ÉÒ Ê¶ÉEòÉ®ú ½þèÆ* <ºÉʱÉB ¨ÉèÆ ¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ VÉÒ ºÉä
+VÉÇ Eò°üÆMÉÉ ÊEò ÊVÉºÉ iÉ®ú½þ ºÉä iÉÒxÉÉäÆ Eò¨ÉÒ¶ÉÆºÉ Eòä SÉäªÉ®ú {ɺÉÇxºÉ EòÉä EòèʤÉxÉä]õ ʨÉÊxɺ]õ®ú EòÉ
nùVÉÉÇ ÊnùªÉÉ MɪÉÉ ½þè +Éè®ú ºÉÉ®úä +ÊvÉEòÉ®ú ÊnùB MÉB ½þèÆ, =ºÉÒ iÉ®ú½þ ºÉä ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ Eòä +ɪÉÉäMÉ
Eòä SÉäªÉ®ú {ɺÉÇxÉ EòÉä ¦ÉÒ EòèʤÉxÉä]õ ʨÉÊxɺ]õ®ú EòÉ nùVÉÉÇ ÊnùªÉÉ VÉÉB iÉlÉÉ ºÉÉ®úä +ÊvÉEòÉ®ú ÊnùB
VÉÉBÆ* ¨Éä®úÒ +É{ɺÉä ªÉ½þÒ +{ÉÒ±É ½þè* ¨ÉèÆ <ºÉ Ê¤É±É EòÒ iÉÉ<Çnù Eò®úiÉÉ ½þÚÆ*




						(<ÊiÉ)


MR.  SPEAKER:  Shri  Rawat, I know, you are one of the biggest contributors to
all the debates, but not this time, please.

			... (Interruptions)



1824 hrs


SHRI MANGAL RAM PREMI:

¸ÉÒ ¨ÉÆMÉ±É ®úÉ¨É |Éä¨ÉÒ (ʤÉVÉxÉÉè®ú) : +vªÉIÉ ¨É½þÉänùªÉ, VÉèºÉÉ ÊEò +¦ÉÒ ¶É¨ÉÉÇ VÉÒ xÉä Eò½þÉ ½þè
ÊEò iÉÒxÉ-SÉÉ®ú +ɪÉÉäMÉ VÉÉä <ºÉ ʴɦÉÉMÉ Eòä uÉ®úÉ SɱÉÉB VÉÉiÉä ½þèÆ, =xÉEòÉä ¡òÖ±É {ÉÉì´ÉºÉÇ nùÒ MÉ<Ç
½þèÆ, =ºÉÒ |ÉEòÉ®ú ºÉä ¨ÉèÆ ¦ÉÒ ªÉ½þÒ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò <ºÉ ºÉ¡òÉ<Ç Eò¨ÉÇSÉÉ®úÒ +ɪÉÉäMÉ EòÉä ¦ÉÒ
¡òÖ±É {ÉÉì´ÉºÉÇ nùÒ VÉÉBÆ iÉlÉÉ <ºÉä ʺÉÊ´É±É EòÉäb÷ EòÉ nùVÉÉÇ +´É¶ªÉ ÊnùªÉÉ VÉÉB* <ºÉ¨ÉäÆ Eò½þxÉä Eòä
ʱÉB Eò<Ç ¤ÉÉiÉäÆ ½þèÆ, VÉèºÉä ÊEò +¤É iÉEò Eòä VÉÉä <ºÉEòä SÉäªÉ®ú¨ÉèxÉ ®ú½þä ½þèÆ, ¨ÉèÆxÉä =x½þäÆ º´ÉªÉÆ
Ênù±±ÉÒ ºÉä VɪÉ{ÉÖ®ú ¤ÉºÉ ¨ÉäÆ VÉÉiÉä ½þÖB nùäJÉÉ ½þè EªÉÉäÆÊEò ¨ÉèÆ ¦ÉÒ <ºÉ¨ÉäÆ ºÉnùºªÉ ½þÚÆ* <ºÉʱÉB
¨Éä®úÉ ºÉ®úEòÉ®ú ºÉä +ÉOɽþ ½þè ÊEò =ºÉEòÉä ¦ÉÒ ´É½þÒ nùVÉÉÇ ÊnùªÉÉ VÉÉB VÉÉä +Éè®ú +ɪÉÉäMÉÉäÆ EòÉ ½þè* ºÉ¡òÉ<Ç
Eò¨ÉÇSÉÉ®úÒ <ºÉ ´ÉEiÉ ¤É½þÖiÉ ¤ÉÖ®úÒ ½þɱÉiÉ ¨ÉäÆ ½þèÆ* <ºÉʱÉB =xÉEòÒ ¤ÉÖ®úÒ ½þɱÉiÉ EòÉä nùäJÉiÉä ½þÖB <ºÉ
+ɪÉÉäMÉ EòÉä {ÉÉì´ÉºÉÇ nùÒ VÉÉBÆ*



	+¦ÉÒ iÉEò ¦ÉÒ ÊºÉ®ú {É®ú ¨Éè±ÉÉ gøÉäxÉä EòÒ VÉÉä |ÉlÉÉ ¤ÉÉEòɪÉnùÉ {ÉÚ®úä ʽþxnùÖºiÉÉxÉ Eòä
+Ænù®ú SɱÉÒ ½þÖ<Ç ½þè +Éè®ú ´É½þ ºÉ¨ÉÉ{iÉ xɽþÒÆ ½þÖ<Ç ½þè, <ºÉʱÉB <ºÉ +ɪÉÉäMÉ EòÉä +ÉVÉÒ´ÉxÉ, +xÉÉÊnùEòÉ±É Eòä
ʱÉB ®úJÉÉ VÉÉB iÉÉÊEò +{ÉxÉä Ê´É¹ÉªÉ ¨ÉäÆ ªÉ½þ +ɪÉÉäMÉ ºÉ½þÒ EòÉ¨É Eò®ú ºÉEòä +Éè®ú VÉÉä <ºÉ iɤÉEòä EòÒ
ºÉ¨ÉºªÉÉBÆ ½þèÆ, =xÉEòÉ ºÉ¨ÉÉvÉÉxÉ ºÉ½þÒ ¨ÉɪÉxÉä ¨ÉäÆ ÊxÉEòÉ±É ºÉEòä* ªÉ½þ +ɪÉÉäMÉ +¦ÉÒ iÉEò EòÖUô xɽþÒÆ Eò®ú
ºÉEòÉ ½þè EªÉÉäÆÊEò =ºÉEòä {ÉÉºÉ EòÉä<Ç {ÉÉì´ÉºÉÇ xɽþÒÆ lÉÒÆ* +¦ÉÒ iÉEò <ºÉxÉä ʺɡòÇ Ê½þxnùÖºiÉÉxÉ ¨ÉäÆ
vÉÚ¨É-PÉÚ¨É Eò®ú ªÉ½þ VÉ°ü®ú nùäJÉ Ê±ÉªÉÉ ½þè ÊEò <ºÉ¨ÉäÆ EòÉ¡òÒ EòʨɪÉÉÆ ½þèÆ*



¤É½þÖiÉ ºÉä +ÊvÉEòÉÊ®úªÉÉäÆ xÉä ½þ¨ÉÉ®úÉ ºÉÉlÉ xɽþÒÆ ÊnùªÉÉ* ¤É½þÖiÉ ºÉä ¤ÉèÆEòÉäÆ xÉä ½þ¨ÉÉ®úÉ ºÉÉlÉ xɽþÒÆ
ÊnùªÉÉ* VÉÉä {ÉèºÉÉ ½þ¨É =xÉEòÉä nùäxÉä ´ÉɱÉä lÉä, ´É½þ ºÉ½þÒ ¨ÉɪÉxÉÉäÆ ¨ÉäÆ xɽþÒÆ ¤ÉÆ]õ ®ú½þÉ ½þè* ¨ÉèÆ
¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ VÉÒ ºÉä <iÉxÉÉ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò <ºÉ +ɪÉÉäMÉ EòÉä {ÉÚ®úÒ {ÉÉ´É®ú nùÒ VÉÉB* <ºÉºÉä
VªÉÉnùÉ ¨ÉèÆ EòÖUô xɽþÒÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ +Éè®ú <ºÉ +ɪÉÉäMÉ EòÉä ½þ¨Éä¶ÉÉ Eòä ʱÉB {É®ú¨ÉÉxÉäÆ]õ ¤ÉxÉÉ
ÊnùªÉÉ VÉÉB, +Éè®ú +ɪÉÉäMÉÉäÆ EòÒ iÉ®ú½þ*



SHRI BALWANT SINGH RAMUWALIA:

Eò±ªÉÉhÉ ¨ÉÆjÉÒ (¸ÉÒ ¤É±É´ÉÆiÉ ÊºÉƽþ ®úɨÉÚ´ÉÉʱɪÉÉ) : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ xÉä
VÉÉä +ɪÉÉäMÉ Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þÉ ½þè, ¨ÉèÆ =ºÉ {É®ú {ÉÚ®úÒ ºÉ½þÉxÉÖ¦ÉÚÊiÉ ºÉä MÉÉè®ú Eò°üÆMÉÉ* +¦ÉÒ ¨ÉèÆ
{ÉÉÆSÉ ºÉÉ±É Eòä ʱÉB +ɪÉÉäMÉ EòÒ Ê¨ÉªÉÉnù ¤ÉgøÉxÉä EòÉ +¨ÉäÆb÷¨ÉäÆ]õ ±ÉɪÉÉ ½þÚÆ, <ºÉ +ɶÉÉ ºÉä ÊEò {ÉÉÆSÉ
ºÉÉ±É ¨ÉäÆ ªÉ½þ ʺ]õMɨÉÉ ¦ÉÉ®úiɴɹÉÇ Eòä ¨ÉÉlÉä ºÉä nùÚ®ú ½þÉä VÉÉBMÉÉ* ½þ¨ÉäÆ BäºÉÉ ªÉEòÒxÉ ½þè* 



SHRI RAM KRIPAL YADAV:

¸ÉÒ ®úÉ¨É EÞò{ÉÉ±É ªÉÉnù´É ({É]õxÉÉ) : +vªÉIÉ ¨É½þÉänùªÉ, ¨ÉÆjÉÒ VÉÒ ´Éè±É¡òäªÉ®ú ʨÉÊxɺ]õ®ú ½þèÆ* ºÉ¤É
EòÉ ´Éè±É¡òäªÉ®ú nùäJÉ ®ú½þä ½þèÆ, ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉÉäÆ EòÉ ¦ÉÒ ´Éè±É¡òäªÉ®ú nùäJÉ ±ÉäÆ, iÉÉä EÞò{ÉÉ ½þÉäMÉÒ* ªÉ½þ
ºÉ®úEòÉ®ú iÉÉä ºÉɨÉÉÊVÉEò xªÉÉªÉ EòÒ ºÉ®úEòÉ®ú ½þè* 


MR. SPEAKER: He has taken note of it. He will take it into consideration.

	The question is:

        
        "That the Bill to  amend  the  National  Commission  for  Safai
        Karamcharis  Act, 1993, as passed by Rajya Sabha, be taken into
        consideration."

 The motion was adopted.

MR. SPEAKER: The House shall now take up clause by clause consideration of the
Bill.

	The question is:

	"That clauses 2 and 3 stand part of the Bill."

 The motion was adopted.

 Clauses 2 and 3 were added to the Bill.

 Clause 1, the Enacting Formula and the Title were added to the Bill.

 -------

SHRI BALWANT SINGH RAMOOWALIA: I beg to move:

			"That the Bill be passed."

MR. SPEAKER: The question is:

			"That the Bill be passed."

 The motion was adopted.

MR. SPEAKER: I may thank all of you for all  the  cooperation  that  you  have
extended.  I  know  you  have much more difficult work to do to scrutinise the
Budget proposals in the meetings of the Standing Committees. I  wish  you  all
the best.


SHRI RAM VILAS PASWAN:

®úä±É ¨ÉÆjÉÒ (¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ) : ½þ¨É ºÉ¦ÉÒ ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ ¦ÉÒ +É{ÉEòÉä vÉxªÉ´ÉÉnù nùäiÉä
½þèÆ*


MR. SPEAKER: The House stands adjourned to meet  again  on  Monday,  the  21st
April, 1997 at 11 a.m.

1828 hours


 The Lok Sabha then adjourned till Eleven of the Clock on

 Monday, April 21, 1997/Vaisakha 1, 1919 (Saka).