ªÉ½þ ºÉÒ.VÉÒ.BSÉ.BºÉ. EòÒ ¡òèºÉäʱÉ]õÒ SÉÆb÷ÒMÉgø ¨ÉäÆ ={ɱɤvÉ xɽþÒÆ ½þè* SÉÆc÷ÒMÉgø nùÉä |Énùä¶ÉÉäÆ EòÒ ®úÉVÉvÉÉxÉÒ ½þè* ºÉ®úEòÉ®ú EòÒ ªÉ½þ xÉÒÊiÉ ½þè ÊEò ÊVÉiÉxÉÒ ¦ÉÒ º]õä]õ EòèÊ{É]õ±ºÉºÉ ½þèÆ, ´É½þÉÆ ºÉÒ.VÉÒ.BSÉ.BºÉ. EòÒ ºÉÖÊ´ÉvÉÉBÆ Ê¨É±ÉxÉÒ SÉÉʽþB* <iÉxÉÉ ½þÒ xɽþÒÆ ½þè ¤ÉʱEò ºÉèx]Å±É Bb÷ʨÉÊxɺ]ÅäÊ]õ´É ]ÅÉ<ǤªÉÚxÉ±É EòÒ VÉÉä SÉÆb÷ÒMÉgø EòÒ ¤ÉèÆSÉ ½þè, =ºÉxÉä Eòäxpù ºÉ®úEòÉ®ú EòÉä ʽþnùɪÉiÉ ½þÒ ½þè ÊEò ªÉä ºÉÖÊ´ÉvÉÉBÆ ªÉ½þÉÆ nùÒ VÉÉBÆ* ºÉ´ÉÉ±É {É®ú ºÉ´ÉÉ±É {ÉÚUôä VÉÉ ®ú½þä ½þèÆ, Ê{ÉUô±Éä {ÉÉÆSÉ-ºÉÉiÉ ºÉÉ±É ºÉä Eòäxpù ºÉ®úEòÉ®ú Eòä Ê´ÉiiÉ ¨ÉÆjÉÒ, º´ÉɺlÉªÉ ¨ÉÆjÉÒ BEò ½þÒ ¤ÉÉiÉ ±ÉMÉÉiÉÉ®ú ¤ÉÉä±ÉiÉä SɱÉä VÉÉ ®ú½þä ½þèÆ ÊEò ½þ¨É <ºÉ {É®ú Ê´ÉSÉÉ®ú Eò®ú ®ú½þä ½þèÆ* ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò <ºÉ ¨ÉɨɱÉä ¨ÉäÆ VɱnùÒ ÊxÉhÉÇªÉ ÊEòªÉÉ VÉÉxÉÉ SÉÉʽþB* ºÉä±ºÉ ]õèEºÉ Eòä ºÉÆ¤ÉÆvÉ ¨ÉäÆ EòÉä<Ç xÉÒÊiÉ SÉÆb÷ÒMÉgø Eòä ¤ÉÉ®úä ¨ÉäÆ xɽþÒÆ ½þè* {ÉÆVÉÉ¤É EòÉ +±ÉMÉ ½þè, ½þÊ®úªÉÉhÉÉ EòÉ +±ÉMÉ ½þè ÊVɺÉEòä EòÉ®úhÉ ªÉÚÊxɪÉxÉ ]õè®úÒ]õ®úÒVÉ EòÉä +xÉäEò ÊnùEEòiÉÉäÆ EòÉ ºÉɨÉxÉÉ Eò®úxÉÉ {Éc÷iÉÉ ½þè* ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò ½þ¨ÉÉ®úä Ê´ÉiiÉ ¨ÉÆjÉÒ VÉÒ ´É½þÉÆ Eòä xÉÖ¨ÉÉ<ÆnùÉäÆ EòÉä ¤ÉÖ±ÉÉBÆ +Éè®ú ´ªÉÉ{ÉÉÊ®úªÉÉäÆ EòÉä ¤ÉÖ±ÉÉEò®ú <ºÉ ºÉÆ¤ÉÆvÉ ¨ÉäÆ ÊxÉhÉÇªÉ ±ÉäÆ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +É{É ¦ÉÒ ´ÉɨÉ{ÉÆlÉÒ Ê´ÉSÉÉ®úvÉÉ®úÉ EòÒ ½þèÆ* +ÉVÉ b÷ägø ±ÉÉJÉ Eòä Eò®úÒ¤É ÊVÉiÉxÉä ZÉÖMMÉÒ-ZÉÉäÆ{ÉÊc÷ªÉÉäÆ ¨ÉäÆ ®ú½þxÉä ´ÉɱÉä ±ÉÉäMÉ ½þèÆ, {ÉÆVÉÉ¤É ½þÊ®úªÉÉhÉÉ ½þÉ<Ç EòÉä]õÇ xÉä SÉÆb÷ÒMÉgø |ɶÉɺÉxÉ EòÉä ÊxÉnùÇä¶É ÊnùªÉÉ ½þè ÊEò <xÉ ºÉ¤ÉEòÉä ʤÉVɱÉÒ +Éè®ú {ÉÉxÉÒ Eòä EòxÉèE¶ÉxÉ ÊnùB VÉÉBÆ* ±ÉäÊEòxÉ +MÉ®ú Eòäxpù ºÉ®úEòÉ®ú {ÉèºÉÉ xɽþÒÆ nùäMÉÒ iÉÉä ½þÉ<Ç EòÉä]õÇ Eòä Ênù¶ÉÉ-ÊxÉnùÇä¶ÉÉäÆ EòÉä ±ÉÉMÉÚ xɽþÒÆ ÊEòªÉÉ VÉÉ ºÉEòiÉÉ* <ºÉʱÉB ¨ÉèÆ ¨ÉÉÆMÉ Eò®úiÉÉ ½þÚÆ ÊEò ºÉ®úEòÉ®ú <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ +ÊvÉEò {ÉèºÉä EòÒ ´ªÉ´ÉºlÉÉ Eò®úä* ºÉc÷EòÉäÆ EòÒ ¨É®ú¨¨ÉiÉ EòÉ ºÉ´ÉÉ±É ½þè, {ÉÒxÉä Eòä {ÉÉxÉÒ EòÒ ºÉ¨ÉºªÉÉ ½þè, <xÉ ºÉ¤ÉEòä ¤ÉÉ®úä ¨ÉäÆ Ê´ÉSÉÉ®ú Eò®úä*

SHRI VAIDYA DAU DAYAL JOSHI (KOTA):

´Éèt nùÉ>ð nùªÉÉ±É VÉÉä¶ÉÒ: EòÉä<Ç <xÉ ºÉ¤É ¤ÉÉiÉÉäÆ EòÉä xÉÉä]õ ¦ÉÒ Eò®ú ®ú½þÉ ½þè ªÉÉ ½þ¨É ªÉÉäÆ ½þÒ ¤ÉÉä±É ®ú½þä ½þèÆ?

... (´ªÉ´ÉvÉÉxÉ)

ªÉ½þ EªÉÉ ¤ÉÉiÉ ½þè ÊEò ´É½þ ʽþxnùÒ VÉÉxÉiÉä xɽþÒÆ ½þèÆ? EªÉÉ ªÉ½þ Eòä´É±É Ênù±É ¤É½þ±ÉÉxÉä EòÒ ¤ÉÉiÉ ½þÉä ®ú½þÒ ½þè?

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: The Minister is noting the points. ... (Interruptions)

THE MINISTER OF STATE IN THE MINISTRY OF FINANCE (SHRI M.P. VEERENDRA@ KUMAR): Even if Hindi is not known, English translation comes here. Madam Chairman, I was just putting on the headphones here.

... (Interruptions)

SHRI SATYA PAL JAIN (CHANDIGARH):

¸ÉÒ ºÉiªÉ {ÉÉ±É VÉèxÉ: ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, ¨ÉèÆ nùÉä ¤ÉÉiÉäÆ Eò½þ Eò®ú +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ Eò°üÆMÉÉ* +¦ÉÒ |ÉvÉÉxɍɯjÉÒ VÉÒ {ÉÆVÉÉ¤É ªÉÉjÉÉ Eòä nùÉè®úÉxÉ BEò +SUôÒ PÉÉä¹ÉhÉÉ Eò®úEòä +ÉB ½þèÆ* =x½þÉäÆxÉä Eò½þÉ ÊEò ±ÉÖÊvɪÉÉxÉÉ-SÉÆb÷ÒMÉgø ®úä±É Ê±ÉÆEò EòÉ ÊxɨÉÉÇhÉ VɱnùÒ ½þÉä VÉÉBMÉÉ* ªÉ½þ PÉÉä¹ÉhÉÉ ±ÉMÉÉiÉÉ®ú 20 ´É¹ÉÉäÇÆ ºÉä ½þÉäiÉÒ +É ®ú½þÒ ½þè* ½þ®ú |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉ¤É {ÉÆVÉÉ¤É ¨ÉäÆ VÉÉiÉÉ ½þè iÉÉä <ºÉEòÒ PÉÉä¹ÉhÉÉ Eò®úEòä +ÉiÉÉ ½þè* ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò <ºÉä VɱnùÒ {ÉÚ®úÉ ÊEòªÉÉ VÉÉB* ±ÉäÊEòxÉ ªÉ½þ {ÉÚ®úÉ iÉ¤É ½þÉäMÉÉ +MÉ®ú Eòäxpù ºÉ®úEòÉ®ú <ºÉEòä ʱÉB {ÉèºÉÉ nùäMÉÒ* ªÉ½þ SÉÆb÷ÒMÉgø ºÉä JÉ®úc÷, ¨ÉÉä½þɱÉÒ, ¨ÉÉä®úÆb÷É ½þÉäiÉä ½þÖB ʺɡòÇ 25 ÊEò±ÉÉä¨ÉÒ]õ®ú EòÒ ±ÉÉ<ÇxÉ ¤ÉxÉxÉÒ ½þè* ¨ÉèÆ SÉɽþÚÆMÉÉ |ÉvÉÉxɍɯjÉÒ VÉÒ xÉä VÉÉä PÉÉä¹ÉhÉÉ EòÒ ½þè =ºÉ {É®ú ´É½þ EòÉªÉ¨É ®ú½þäÆ* ½þÉ=ÊºÉÆMÉ |ÉÉä¤É±É¨É Eòä ʱÉB ´ªÉ´ÉºlÉÉ ½þÉä +Éè®ú ´É½þÉÆ VÉÉä ¨ÉEòÉxÉ ÊMÉ®úÉB VÉÉ ®ú½þä ½þèÆ =xÉEòÉä ¤ÉÆnù ÊEòªÉÉ VÉÉxÉÉ SÉÉʽþB*

¨É½þÉänùªÉÉ, ¨ÉèÆ +ÆÊiÉ¨É ¤ÉÉiÉ Eò½þ Eò®ú +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ Eò°üÆMÉÉ, VÉÉä ´Éɱɯ]ÅÒ Êb÷ºÉE±ÉÉäVÉ®ú ºEòÒ¨É +É<Ç ½þè, <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ ¤É½þÖiÉ EòÖUô Eò½þÉ VÉÉ SÉÖEòÉ ½þè* ¨ÉèÆ <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ lÉÉäc÷É ºÉÉ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ* {ɽþ±ÉÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò ªÉ½þ ºEòÒ¨É =xÉ ±ÉÉäMÉÉäÆ {É®ú ±ÉÉMÉÚ xɽþÒÆ ½þÉäxÉÒ SÉÉʽþB VÉÉä ʽþxnùÖºiÉÉxÉ ¨ÉäÆ ºÉiiÉÉ ¨ÉäÆ ®ú½þä ½þèÆ, SÉɽþä B¨É.{ÉÒ., B¨É.B±É.B., +É<Ç.B.BºÉ. ªÉÉ +É<Ç.{ÉÒ.BºÉ. ½þÉä* SÉɽþä EòÉ{ÉÉäÇ®úä¶ÉÆºÉ Eòä SÉäªÉ®ú {É®úºÉxºÉ ½þÉäÆ ªÉÉ ¤ÉÉäb÷ÉäÇÆ Eòä SÉäªÉ®ú¨ÉèxÉ ½þÉäÆ* VÉÉä {Éʤ±ÉEò {Énù {É®ú ®ú½þä ½þèÆ, ÊVÉxÉ {É®ú §É¹]õÉSÉÉ®ú Eòä <±VÉÉ¨É ±ÉMÉ ºÉEòiÉä ½þèÆ ªÉÉ ±ÉMÉä ½þèÆ =xÉ ±ÉÉäMÉÉäÆ EòÉä <ºÉEòÉ ±ÉÉ¦É ±ÉäxÉä EòÒ +ÉYÉÉ xɽþÒÆ ½þÉäxÉÒ SÉÉʽþB, xɽþÒÆ iÉÉä <ºÉEòä ¨ÉÉvªÉ¨É ºÉä ±ÉÉäMÉ ¤±ÉèEò ¨ÉäÆ +ɪÉÉ ½þÖ+É {ÉèºÉÉ, §É¹]õÉSÉÉ®ú ºÉä +ɪÉÉ ½þÖ+É {ÉèºÉÉ ´½þÉ<]õ Eò®úxÉä EòÒ EòÉäÊ¶É¶É Eò®ú ºÉEòiÉä ½þèÆ* <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ Ê´ÉiiÉ ¨ÉÆjÉÒ VÉÒ Eònù¨É =`öÉBÆ* ¨ÉèÆ SÉɽþÚÆMÉÉ ´É½þ <ºÉEòÉ =iiÉ®ú nùäÆ, +xªÉlÉÉ ÊVÉxÉ ±ÉÉäMÉÉäÆ Eòä PÉ®úÉäÆ ºÉä iÉÒxÉ-iÉÒxÉ Eò®úÉäc÷ ¯û{ÉB ÊxÉEò±É ®ú½þä ½þèÆ +Éè®ú ÊVÉxÉEòä PÉ®úÉäÆ ºÉä +¦ÉÒ xɽþÒÆ ÊxÉEò±Éä ½þèÆ ´Éä <ºÉEòÒ +Éc÷ ¨ÉäÆ +{ÉxÉÒ ¤±ÉèEò ¨ÉxÉÒ EòÉä ´½þÉ<]õ Eò®ú ºÉEòiÉä ½þèÆ* nùںɮúÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò ªÉ½þ {ÉèºÉÉ ÊEòºÉÒ +SUôÒ ºEòÒ¨É {É®ú ±ÉMÉxÉÉ SÉÉʽþB* +É{É {ÉÉxÉÒ EòÒ ºÉ¨ÉºªÉÉ Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þäÆ, EòÉä]õäVÉ <Æb÷º]ÅÒ Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þäÆ, ½þÉ=ÊºÉÆMÉ |ÉÉä¤É±É¨É Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þäÆ, ªÉ½þ {ÉèºÉÉ |ÉÉäb÷ÊE]õ´É BE]õÒÊ´É]õÒºÉ ¨ÉäÆ ±ÉMÉä iÉÉÊEò <ºÉºÉä nùä¶É EòÉä ±ÉÉ¦É ½þÉä* ZÉÖMMÉÒ-ZÉÉäÆ{Éc÷Ò ¨ÉäÆ ±ÉMÉä, ʤÉVɱÉÒ {ÉènùÉ Eò®úxÉä Eòä ʱÉB ±ÉMÉä, ZÉÖÊMMɪÉÉäÆ Eòä Ê´ÉEòÉºÉ Eòä ʱÉB ±ÉMÉä +Éè®ú +MÉ®ú ´É½þÉÆ ªÉ½þ {ÉèºÉÉ ±ÉMÉäMÉÉ iÉÉä <ºÉEòÉ ±ÉÉ¦É ½þÉäMÉÉ*

¨É½þÉänùªÉÉ, <x½þÒÆ ¶É¤nùÉäÆ Eòä ºÉÉlÉ +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ Eò®úiÉä ½þÖB ¨Éä®úÉ <iÉxÉÉ ½þÒ Eò½þxÉÉ ½þè ÊEò +É{ÉxÉä ¨ÉÖZÉä ¤ÉÉä±ÉxÉä EòÉ ¨ÉÉèEòÉ ÊnùªÉÉ +Éè®ú ¨Éä®úÒ ¤ÉÉiÉ EòÉä vªÉÉxÉ ºÉä ºÉÖxÉÉ, <ºÉEòä ʱÉB ¨ÉèÆ +É{ÉEòÉ ¤É½þÖiÉ vÉxªÉ´ÉÉnùÒ ½þÚÆ +Éè®ú ¤É½þÖiÉ +ɦÉÉ®úÒ ½þÚÆ* vÉxªÉ´ÉÉnù* ªÉ½þÉÆ VÉÉä ºÉnùºªÉ ¦ÉɹÉhÉ ºÉÖxÉxÉä Eòä ʱÉB ¤Éè`öä ½þèÆ =xÉ ºÉ¤É EòÉ ¦ÉÒ ¤É½þÖiÉ-¤É½þÖiÉ vÉxªÉ´ÉÉnù*

21.52 hrs. (Shri P.M. Sayeed in the Chair)

SHRI K. PARASURAMAN (CHENGALPATU): Sir, on behalf of the DMK party, I rise to speak and support the Finance Bill moved by hon. Finance Minister, Thiru P. Chidambaram.

The Finance Bill is an instrument to implement the central Budget. It suggests how to mobilise funds for Budget Expenditure. Various measures have been proposed in the Budget for collection of revenues to meet the expenditure during 1997-98 for carrying out welfare and anti-poverty programmes throughout the country. The Budget brought forward by the hon. Finance Minister is a well balanced, growth oriented and a reformist Budget.

Sir, our friends on the opposite side accuse the Government that massive loans have been taken from International Monetary Fund and the World Bank and we have been paying them a heavy interest on the loan taken. But I would like to remind the House that the loans taken from those agencies are fully utilised for construction of bridges, dams, railways, highways, ports, power plants, metro-rail, etc. which benefit the common people in the country.

The Budget for 1997-98 has received commendation from all sections of the people. More autonomy for RBI, amnesty on black money, liberalisation and removal of controls on agriculture, dereservation of many small scale items, ushering in full convertibility, new evolution formula to benefit the States like the PF contributions and telecom incentives are some of the important and creditable proposals which will be considered and passed in this House through this Finance Bill.

The Finance Minister has claimed that he would stick to fiscal deficit target of less than five per cent, that is, 4.5 per cent of GDP. It is doubtful how the Finance Minister would be able to achieve this figure of 4.5 per cent of fiscal deficit against an increasing Defence expenditure, huge subsidies on food items, petroleum, fertilizer, etc., and failure to mobilize resources through disinvestment of public sector equity.

Sir, the hon. Minister of Finance has been kind enough in adopting exemption-oriented approach and concessions-extended approach towards lowering the taxes and customs duties and raising the income-tax ceiling. He deserves exemplary appreciation.

Sir, I regret to state that no significant new measures to encourage the infrastructure sector have been mentioned in his speech. Funds for National Highway programmes of Rs.500 crore are not at all sufficient for a vast country like ours. There is no mention about the National Highways Development Fund for financing the large road investment requirements in the country. Broadening of roads, constructing of new roads and connecting them to the National Highways should be given priority over railways construction because it is less expensive, less time-consuming and easy to implement.

MR. CHAIRMAN: Please conclude.

SHRI K. PARASURAMAN: Next comes power sector. All help should be extended to the States for establishing mini-power plants.

Sir, I do not agree with the view that inflation rate should be brought down as low as possible. It is now 6.64 per cent. Bringing down the inflation to six per cent or 5.5 per cent may not contribute to economic growth. If wasteful expenditure and very little actual production take place, there is no use in talking about inflation. Bringing down or pegging the price of household goods and essential items would not help the economy, if the purchasing power of the common people is lacking.

The hon. Minister of Finance has, a week ago, brought down bank interest rates on deposits and loans. Some time back, Cash Reserve Ratio and Statutory Liquidity Ratio have also been brought down. These measures have been taken to encourage the corporates and productive units so that economy may pick up. For the past two or three years, you would have noticed that there has been a very low demand for textile, electronics, leather items, TVs, scooters, cars, dwelling units, travel etc. It is because of lack of purchasing power in the people.

You cannot have the cake and eat it too. You cannot have a low inflation rate and seven per cent growth in the economy if there is a little purchasing power and industrial recession.

SHRI SUKHDEV PASWAN :

¸ÉÒ ºÉÖEònùä´É {ÉɺɴÉÉxÉ (+®úÊ®úªÉÉ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ <ºÉ ¤ÉVÉ]õ EòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉä ½þÖB +{ÉxÉä EòÖUô Ê´ÉSÉÉ®ú ®úJÉxÉÉ SÉɽþiÉÉ ½þÚÆ* ¦ÉÉ®úiÉ ÊEòºÉÉxÉÉäÆ EòÉ nùä¶É ½þè +Éè®ú ªÉ½þÉÆ EòÒ 70 ºÉä 80 |ÉÊiɶÉiÉ +ɤÉÉnùÒ MÉÉÆ´É ¨ÉäÆ ®ú½þiÉÒ ½þè* ±ÉäÊEòxÉ ÊEòºÉÉxÉÉäÆ Eòä >ð{É®ú ºÉ®úEòÉ®ú EòÉ ÊVÉºÉ iÉ®ú½þ ºÉä vªÉÉxÉ VÉÉxÉÉ SÉÉʽþB, ºÉ½þÒ ¨ÉɪÉxÉÉäÆ ¨ÉäÆ vªÉÉxÉ xɽþÒÆ VÉÉ ®ú½þÉ ½þè*

22.00 hrs.

½þ¨É EòÉä º¨É®úhÉ ½þè ÊEò VÉ¤É ´ÉÒ.{ÉÒ. ÊºÉÆ½þ VÉÒ EòÒ ºÉ®úEòÉ®ú lÉÒ iÉÉä 1989 ¨ÉäÆ JÉÉnù EòÒ EòÒ¨ÉiÉ 105 ¯û{ÉB 50 {ÉèºÉä |ÉÊiÉ ¤ÉèMÉ lÉ* b÷Ò.B.{ÉÒ. JÉÉnù 188 ¯û{ÉB 50 {ÉèºÉä lÉÒ +Éè®ú {ÉÉä]õÉ¶É EòÒ JÉÉnù EòÒ EòÒ¨ÉiÉ 60 ¯û{ÉB ¤ÉèMÉ lÉÒ ±ÉäÊEòxÉ nùÖ¦ÉÉÇMªÉ EòÒ ¤ÉÉiÉ ½þè ÊEò ÊVÉºÉ ÊEòºÉÒ EòÒ ¦ÉÒ Eòäxpù ¨ÉäÆ ºÉ®úEòÉ®ú ¤ÉxÉÒ, =ºÉxÉä ÊEòºÉÉxÉÉäÆ Eòä |ÉÊiÉ +{ÉxÉÒ ºÉ½þÉxÉÚ¦ÉÚÊiÉ ´ªÉEiÉ EòÒ ±ÉäÊEòxÉ ÊVÉºÉ °ü{É ¨ÉäÆ ÊEòºÉÉxÉÉäÆ EòÉä ºÉ½þªÉÉäMÉ Ê¨É±ÉxÉÉ SÉÉʽþB lÉÉ, xɽþÒÆ Ê¨É±É {ÉɪÉÉ* +MÉ®ú ºÉ½þÒ ¨ÉɪÉxÉä ¨ÉäÆ ÊEòºÉÉxÉ +{ÉxÉÉ =i{ÉÉnùxÉ ¤ÉÆnù Eò®ú nùä iÉÉä nùä¶É ¨ÉäÆ ½þɽþÉEòÉ®ú ¨ÉSÉ VÉÉBMÉÉ* ½þ®ú ÊEòºÉÒ ºÉ®úEòÉ®ú EòÉä ÊxÉʶSÉiÉ °ü{É ºÉä ÊEòºÉÉxÉÉäÆ, ¨ÉVÉnùÚ®úÉäÆ +Éè®ú MÉ®úÒ¤ÉÉäÆ EòÉ +Énù®ú Eò®úxÉÉ SÉÉʽþB* =xÉEòÉä VÉÉä ºÉÖÊ´ÉvÉÉBÆ Ê¨É±ÉxÉÒ SÉÉʽþB, xɽþÒÆ Ê¨É±É {ÉÉiÉÒ* ¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ ¨É½þÉänùªÉ ¤Éè`öä ½þÖB ½þèÆ* =xɺÉä ¨Éä®úÒ Ê´ÉxÉiÉÒ ½þè ÊEò ´Éä ÊEòºÉÉxÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ Ê´É¶Éä¹É °ü{É ºÉä ºÉÉäSÉäÆ* ÊEòºÉÉxÉÉäÆ Eòä ʽþiÉ EòÉ ¨ÉiÉ±É¤É ¦ÉÉ®úiÉ EòÉ Ê½þiÉ ½þè* +MÉ®ú ÊEòºÉÉxÉ |ÉÉäb÷E¶ÉxÉ ¤ÉÆnù Eò®ú nùäMÉÉ iÉÉä nùÖ¦ÉÉÇMªÉ ºÉä nùä¶É ¨ÉäÆ EªÉÉ ºÉä EªÉÉ ½þÉä VÉÉBMÉÉ? ºÉƪÉÉäMÉ ºÉä ½þ¨ÉÉ®úä ±ÉÉäEòÊ|ÉªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ ¦ÉÒ {ɽþÖÆSÉ MÉB ½þèÆ* ½þ¨ÉäÆ ÊEòºÉÉxÉÉäÆ Eòä |ÉÊiÉ ÊxÉʶSÉiÉ °ü{É ºÉä ºÉ½þÉxÉÖ¦ÉÚÊiÉ ®úJÉxÉÒ SÉÉʽþB*

¨É½þÉänùªÉ, ÊVÉºÉ ÊEòºÉÒ <±ÉÉEòä ¨ÉäÆ ¤ÉèÆEò ½þèÆ, ´É½þÉÆ MÉ®úÒ¤É ´ªÉÊEiÉ, ¤Éä®úÉäVÉMÉÉ®ú ªÉÖ´ÉEò +Éè®ú UôÉä]õä-UôÉä]õä ´ªÉÉ{ÉÉ®úÒ ±ÉÉäxÉ ±ÉäxÉä VÉÉiÉä ½þèÆ iÉÉä ¤ÉèÆEò +ÊvÉEòÉ®úÒ VÉèºÉä ÊEò =xÉEòä >ð{É®ú EòÉä<Ç B½þºÉÉxÉ Eò®ú ®ú½þä ½þèÆ, BäºÉÉ ´ªÉ´É½þÉ®ú Eò®úiÉä ½þèÆ* BäºÉÉ OÉɨÉÒhÉ <±ÉÉEòä ¨ÉäÆ EòÉä<Ç ¤ÉèÆEò xɽþÒÆ ½þè VÉÉä ÊEò Ê®ú¶´ÉiÉ xÉ ±ÉäiÉÉ ½þÉä* +É<Ç.+É®ú.b÷Ò.{ÉÒ. ªÉÉäVÉxÉÉ Eòä +xiÉMÉÇiÉ ¤±ÉÉEò ºÉä VÉÉä +É´ÉänùxÉ ¤ÉèÆEò ¨ÉäÆ VÉÉiÉÉ ½þè, =ºÉ¨ÉäÆ ¨É½þÒxÉÉäÆ ±ÉMÉ VÉÉiÉä ½þèÆ* ¤ÉèÆEò ´ÉɱÉä =xɺÉä Eò¦ÉÒ Eò½þiÉä ½þèÆ ÊEò ¡òÉä]õÉä ±ÉÉ+Éä +Éè®ú Eò¦ÉÒ Eò½þiÉä ½þèÆ ÊEò 15 ÊnùxÉ Eòä ¤ÉÉnù +ÉxÉÉ* =x½þäÆ <ºÉ føÆMÉ ºÉä {É®úä¶ÉÉxÉ ÊEòªÉÉ VÉÉiÉÉ ½þè* ¤ÉÉvªÉ ½þÉäEò®ú =x½þäÆ Eò½þxÉÉ {Éc÷iÉÉ ½þè ÊEò ½þ¨ÉäÆ ¤ÉiÉÉ+Éä ÊEò EªÉÉ Eò®úxÉÉ ½þè? ´Éä +{ÉxÉÉ EòÉ¨É UôÉäc÷ Eò®ú ¤ÉèÆEò ¨ÉäÆ +ÉiÉä ½þèÆ* =x½þäÆ <ºÉ iÉ®ú½þ {É®úä¶ÉÉxÉ ÊEòªÉÉ VÉÉiÉÉ ½þè* Eòäxpù ºÉ®úEòÉ®ú ¤ÉèÆEòÉäÆ EòÉä VÉÉä ºÉ¤ÉʺÉb÷Ò nùäiÉÒ ½þè , ´Éä =ºÉä Ê®ú¶´ÉiÉ Eòä °ü{É ¨ÉäÆ ±Éä ±ÉäiÉä ½þèÆ* ½þ¨ÉÉ®úä ¨ÉÆjÉÒ ¨É½þÉänùªÉ +Éè®ú ±ÉÉäEòÊ|ÉªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ ¨É½þÉänùªÉ MÉÉÆ´ÉÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ +SUôÒ iÉ®ú½þ ºÉä VÉÉxÉiÉä ½þèÆ* ¤ÉèÆEò Eòä +ÊvÉEòÉÊ®úªÉÉäÆ uÉ®úÉ OÉɨÉÒhÉ ¤Éä®úÉäVÉMÉÉ®ú ªÉÖ´ÉEòÉäÆ EòÉ ¶ÉÉä¹ÉhÉ ÊEòªÉÉ VÉÉiÉÉ ½þè* ʶÉÊIÉiÉ ¤Éä®úÉäVÉMÉÉ®ú ªÉÖ´ÉEòÉäÆ EòÉä ®úÉäVÉMÉÉ®ú nùäxÉä Eòä ʱÉB iÉiEòɱÉÒxÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ xÉä BEò ±ÉÉJÉ ¤Éä®úÉäVÉMÉÉ®ú ªÉÖ´ÉEòÉäÆ EòÉä @ñhÉ nùäxÉä EòÉ ´ÉɪÉnùÉ ÊEòªÉÉ lÉÉ* ºÉ½þÒ ¨ÉɪÉxÉä ¨ÉäÆ ´É½þ Ê¨É±É ¦ÉÒ ®ú½þÉ ½þè ±ÉäÊEòxÉ =ºÉEòÉ VÉÉä EòÉä]õÉ ½þè, ÊxÉvÉÉÇ®úhÉ ½þè, ±ÉIÉªÉ ½þè, ´É½þ ¤É½þÖiÉ Eò¨É ½þè* ¨ÉèÆ |ÉvÉÉxÉ ¨ÉÆjÉÒ ¨É½þÉänùªÉ ºÉä +ÉOɽþ Eò°üÆMÉÉ ÊEò +É{É BEò ¤±ÉÉEò ¨ÉäÆ 10-15 ¤Éä®úÉäVÉMÉÉ®ú ªÉÖ´ÉEòÉäÆ EòÉä VÉÉä ±ÉÉäxÉ nùäiÉä ½þèÆ, =xÉEòÒ ºÉÆJªÉÉ EòÉä ¤ÉgøÉBÆ EªÉÉäÆÊEò ±ÉÉJÉÉäÆ EòÒ ºÉÆJªÉÉ ¨ÉäÆ BEò-BEò ¤±ÉÉEò ¨ÉäÆ ¤Éä®úÉäVÉMÉÉ®ú ªÉÖ´ÉEò ½þèÆ* +É{É =x½þäÆ VÉÉä BEò ±ÉÉJÉ EòÒ ®úÉ榃 nùäiÉä ½þèÆ, =ºÉä Eò¨É Eòä Eò¨É nùÉä ±ÉÉJÉ Eò®úäÆ +Éè®ú VɽþÉÆ 15 ºÉä 20 ¤Éä®úÉäVÉMÉÉ®ú ªÉÖ´ÉEòÉäÆ EòÉä @ñhÉ nùäiÉä ½þèÆ,

¨ÉèÆ +É{ɺÉä BEò ¤±ÉÉEò ¨ÉäÆ 100 ¤Éä®úÉäWÉMÉÉ®ú ±ÉÉäMÉÉäÆ EòÉä ®úÉäVÉMÉÉ®ú ÊnùªÉä VÉÉxÉä ½þäiÉÖ BEò ±ÉÉJÉ ¯û{ɪÉä Eòä @ñhÉ ÊnùªÉä VÉÉxÉä EòÒ ´ªÉ´ÉºlÉÉ Eòä ʱɪÉä +xÉÖ®úÉävÉ Eò®úiÉÉ ½þÚÆ* +xÉÖºÉÚÊSÉiÉ VÉÉÊiÉ +Éè®ú +xÉÖºÉÚÊSÉiÉ VÉxÉVÉÉÊiÉ +Éè®ú Ê{ÉUôc÷ä ±ÉÉäMÉÉäÆ EòÉä <Êxnù®úÉ +É´ÉÉºÉ ªÉÉäVÉxÉÉ +Éè®ú +¨¤ÉänùEò®ú ªÉÉäVÉxÉÉ Eòä iɽþiÉ 20 ½þVÉÉ®ú ¯û{ɪÉä EòÉ @ñhÉ Ê¨É±ÉiÉÉ ½þè ±ÉäÊEòxÉ ªÉ½þ ¶ÉÉèSÉÉ±ÉªÉ ¤ÉxÉÉxÉä Eòä ʱɪÉä ¦ÉÒ EòÉ¡òÒ xɽþÒÆ* ¸ÉÒ nùä´ÉäMÉÉèc÷É EòÒ ºÉ®úEòÉ®ú xÉä 15 ½þVÉÉ®ú ¯û{ɪÉä ºÉä ¤ÉgøÉEò®ú <ºÉä 20 ½þWÉÉ®ú ¯û{ɪÉÉ ÊEòªÉÉ lÉÉ,=ºÉEòä ʱɪÉä iÉÉä ¨ÉèÆ ªÉÖxÉÉ<Ç]õäb÷ £òÆ]õ ºÉ®úEòÉ®ú EòÉä ¤ÉvÉÉ<Ç nùäiÉÉ ½þÚÆ ±ÉäÊEòxÉ ªÉ½þ ®úÉ榃 +±{É ¨ÉÉjÉÉ ¨ÉäÆ ½þè* ´É½þ ¦ÉÒ ½þ¨ÉÉ®úÒ iÉ®ú½þ BEò <xɺÉÉxÉ ½þè* ¨Éä®úÉ +xÉÖ®úÉävÉ ½þè ÊEò <ºÉä 20 ½þVÉÉ®ú ºÉä ¤ÉgøÉEò®ú 40 ½þWÉÉ®ú ¯û{ɪÉä Eò®ú ÊnùªÉÉ VÉɪÉä*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, OÉɨÉÒhÉ IÉäjÉÉäÆ ¨ÉäÆ Ê´ÉEòÉºÉ ÊVÉºÉ iÉ®ú½þ ºÉä ½þÉäxÉÉ SÉÉʽþªÉä lÉÉ, ´É½þ xɽþÒÆ ½þÉä ®ú½þÉ ½þè* +ÉVÉ ¦ÉÒ +ÉVÉÉnùÒ Eòä 50 ºÉÉ±É ¤ÉÉnù MÉÉÆ´ÉÉäÆ ¨ÉäÆ {ÉäªÉVÉ±É ={ɱɤvÉ xɽþÒÆ ½þÉä {ÉÉ ®ú½þÉ ½þè* MÉÉÆ´ÉÉäÆ ¨ÉäÆ Ê¤ÉVɱÉÒ xɽþÒÆ ½þè +Éè®ú |ÉɪɨɮúÒ ºEòÚ±É iÉÉä xÉɨɨÉÉjÉ Eòä ½þèÆ* ªÉ½þ ¤É½þÖiÉ ½þÒ nùÖ¦ÉÉÇMªÉ{ÉÚhÉÇ ÊºlÉÊiÉ ½þè* ¨ÉèÆ ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxɍɯjÉÒ VÉÒ ºÉä ʴɶÉä¹É +xÉÖ®úÉävÉ Eò°üÆMÉÉ ÊEò MÉÉÆ´ÉÉäÆ EòÒ +Éä®ú nùäJÉäÆ ÊEò MÉÉÆ´ÉÉäÆ ¨ÉäÆ Ê¶ÉIÉÉ ½þÒ BEò¨ÉÉjÉ Ê´ÉtÉ EòÉ ºÉÉvÉxÉ ½þè, ´É½þÉÆ ʤÉʱb÷ÆMÉ Eòä xÉÉ¨É {É®ú ¡òÚºÉ ¦ÉÒ xɽþÒÆ ½þè, EòIÉɪÉäÆ {Éäc÷ÉäÆ Eòä xÉÒSÉä ±ÉMÉiÉÒ ½þèÆ* ¨Éä®úÉ +xÉÖ®úÉävÉ ½þè ÊEò BEò BäºÉÒ ºEòÒ¨É ÊxÉEòɱÉäÆ ÊVɺɨÉäÆ ºÉ¦ÉÒ ¤±ÉÉEò EòÉä ±Éä ʱɪÉÉ VÉɪÉä +Éè®ú ʶÉÊIÉiÉ ¤ÉSSÉä ÊxÉEò±É ºÉEòäÆ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ:+É{ÉEòÉ ]õÉ<¨É ½þÉä MɪÉÉ ½þè, Eòä´É±É {ÉÉ<Æ]õ ½þÒ ¨É䯶ÉxÉ Eò®úä*.

SHRI SUKHDEV PASWAN :

¸ÉÒ ºÉÖEònùä´É {ÉɺɴÉÉxÉ: ¤ÉºÉ nùÉä-iÉÒxÉ {ÉÉ<Æ]õ ®úJÉEò®ú +{ÉxÉÒ ¤ÉÉiÉ ºÉ¨ÉÉ{iÉ Eò°üÆMÉÉ* nùä¶É Eòä ¤Éc÷ä ¤Éc÷ä ¶É½þ®úÉäÆ- ¨ÉÖ¨¤É<Ç,Eò±ÉEòiiÉÉ, Ênù±±ÉÒ ¨ÉäÆ ¡ò´´ÉÉ®úä +Éè®ú +Éä´É®ú ʤÉVÉ, ʤÉVɱÉÒ Eòä ʱɪÉä JÉSÉÉÇ ½þÉäiÉÉ ½þè* ¨Éä®úÉ +É{ɺÉä +xÉÖ®úÉävÉ ½þè ÊEò <ºÉ{É®ú Eò¨ÉÒ +ÉxÉÒ SÉÉʽþªÉä +Éè®ú =ºÉ {ÉèºÉä EòÉä MÉÉÆ´ÉÉäÆ Eòä ʱɪÉä JÉSÉÇ Eò®úxÉÉ SÉÉʽþªÉä* MÉÉÆ´É ¨ÉäÆ VɽþÉÆ ºÉc÷Eò xɽþÒÆ, {ÉäªÉVÉ±É xɽþÒÆ +Éè®ú xÉ ºEòÚ±É ½þèÆ, ´É½þÉÆ {ÉèºÉÉ ¨ÉÖ½þèªÉÉ Eò®úEòä EòɪÉÇFò¨É ¤ÉxÉÉxÉÉ SÉÉʽþªÉä*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉÉ, MÉÉÆ´É ¨ÉäÆ 15-20 BEòc÷ VɨÉÒxÉ Eòä ʱɪÉä ºÉÒÊ±ÉÆMÉ ½þè +Éè®ú ¶É½þ®úÉäÆ ¨ÉäÆ +®ú¤ÉÉäÆ-JÉ®ú¤ÉÉäÆ ¯û{ɪÉä EòÒ VɨÉÒxÉ Eòä ʱɪÉä EòÉä<Ç ºÉÒÊ±ÉÆMÉ xɽþÒÆ* ¨ÉèÆ ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxɍɯjÉÒ VÉÒ +xÉÖ®úÉävÉ Eò®úiÉÉ ½þÚÆ ÊEò ÊVÉºÉ iÉ®ú½þ MÉÉÆ´ÉÉäÆ Eòä ʱɪÉä ºÉÒÊ±ÉÆMÉ ±ÉMÉÉ ®úJÉÒ ½þè ÊEò ÊºÉÆÊSÉiÉ IÉäjÉ ¨ÉäÆ 16 BEòc÷ +Éè®ú +ÊºÉÆÊSÉiÉ IÉäjÉ Eòä ʱɪÉä 20 BEòc÷ iÉEò ºÉÒÊ±ÉÆMÉ ½þè, =ºÉÒ |ÉEòÉ®ú ¶É½þ®úÉäÆ Eòä ʱɪÉä ¦ÉÒ ºÉÒÊ±ÉÆMÉ ½þÉäxÉÒ SÉÉʽþªÉä* BEò ºÉÒ¨ÉÉ EòÉ ÊxÉvÉÉÇ®úhÉ ½þÉäxÉÉ SÉÉʽþªÉä ÊEò <ºÉºÉä VªÉÉnùÉ ´É½þ ºÉ¨{ÉÊiiÉ +{ÉxÉä {ÉÉºÉ xÉ ®úJÉ ºÉEòä +xªÉlÉÉ ºÉ®úEòÉ®ú =ºÉä +{ÉxÉä {ÉÉºÉ ±Éä ±ÉäMÉÒ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +¤É iÉÉä +É{É EÞò{ÉÉ EòÒÊVɪÉä EªÉÉäÆÊEò nùںɮúÉäÆ Eòä ʱɪÉä 5 ʨÉxÉ]õ lÉä +Éè®ú +É{ÉxÉä 10 ʨÉxÉ]õ ¤ÉÉä±É ʱɪÉÉ* OÉäºÉ {ÉÒÊ®úªÉb÷ +É{ÉEòä ʱɪÉä ½þèÆ*

¨ÉÉxÉxÉÒªÉ ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¤ÉèÆEòÉäÆ ¨ÉäÆ BºÉ.ºÉÒ.BºÉ.]õÒWÉ EòÉ EòÉ¡òÒ ¤ÉàEò±ÉÉèMÉ ½þè* ´É½þ +¦ÉÒ iÉEò {ÉÚ®úÉ xɽþÒÆ ½þÖ+É ½þè* ¨ÉèÆ +É{ÉEòä ¨ÉÉvªÉ¨É ºÉä ¨ÉÉxÉxÉÒªÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ ºÉä ÊxÉ´ÉänùxÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ÊVÉiÉxÉä ¦ÉÒ ¤ÉèÆEòÉäÆ ¨ÉäÆ ¤ÉèEò±ÉÉàMÉ ½þè =ºÉEòÉä {ÉÚ®úÉ ÊEòªÉÉ VÉÉB* BºÉ.ºÉÒ.BºÉ.]õÒ. Eòä ÊVÉiÉxÉä ¦ÉÒ +ÊvÉEòÉ®úÒ +Éè®ú Eò¨ÉÇSÉÉ®úÒ ½þèÆ, =xÉEòÉä ÊVÉºÉ ºÉ¨ÉªÉ-ºÉÒ¨ÉÉ ¨ÉäÆ {ÉnùÉäxxÉÊiÉ nùäxÉÒ SÉÉʽþB, ´É½þ xɽþÒÆ ½þÉä ®ú½þÒ ½þè* <ºÉ +Éä®ú ¦ÉÒ vªÉÉxÉ nùäxÉÉ SÉÉʽþB* <iÉxÉÉ ½þÒ Eò½þEò®ú ¨ÉèÆ ¤Éè`ö VÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ +Éè®ú +ÉOɽþ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ºÉ¨ÉªÉ-ºÉÒ¨ÉÉ Eòä +Ænù®ú BºÉ.ºÉÒ.BºÉ.]õÒ. EòÒ ÊxÉʶSÉiÉ °ü{É ºÉä {ÉnùÉäxxÉÊiÉ ½þÉä*

<ºÉEòä ºÉÉlÉ ½þÒ ¨ÉèÆ ¡òÉ<xÉäxºÉ Ê¤É±É EòÉ ºÉ¨ÉlÉÇxÉ Eò®úiÉÉ ½þÚÆ +Éè®ú +É{ÉEòÉä vÉxªÉ´ÉÉnù nùäiÉÉ ½þÚÆ ÊEò +É{ÉxÉä ¨ÉÖZÉä ¤ÉÉä±ÉxÉä Eòä ʱÉB ºÉ¨ÉªÉ ÊnùªÉÉ*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : <ºÉEòä ºÉÉlÉ ½þÒ ¡òÉ<xÉäxºÉ Ê¤É±É EòÉ VÉxÉ®ú±É Êb÷ºÉEò¶ÉxÉ JÉi¨É ½þÉäiÉÉ ½þè*

The hon. Minister will reply immediately after the Question Hour tomorrow.

22.11 hrs.

The Lok Sabha then adjourned till Eleven of the Clock on Friday,

May 9, 1997/Vaisakha 18, 1919 (Saka).