XI LOK SABHA DEBATES, Session IV (Budget) XI LOK SABHA DEBATES, Session IV (Budget) Wednesday , May 7, 1997 / Vaisakha 17, 1919 (Saka)
Type of Debate: SPECIAL MENTION
Title: Need to clarify the position by the Govt. of India regarding Arunachal Pradesh as it is disputed with the Govt. of China. TEXT : JUSTICE GUMAN MAL LODHA (PALI):VÉʺ]õºÉ MÉÖ¨ÉÉxÉ ¨É±É ±ÉÉäføÉ: ¨ÉÉxÉxÉÒªÉ ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ +É{ÉEòÉ +ɦÉÉ®úÒ ½þÚÆ ÊEò +É{ÉxÉä BEò ¤É½þÖiÉ ½þÒ +ÆiÉ®úÉǹ]ÅÒªÉ ¨É½þi´É Eòä Ê´É¹ÉªÉ {É®ú ¨ÉÖZÉä ¤ÉÉä±ÉxÉä EòÒ +xÉÖ¨ÉÊiÉ nùÒ ½þè*
|ɶxÉ ªÉ½þ ½þè ÊEò +¯ûhÉÉSÉ±É |Énùä¶É ¦ÉÉ®úiÉ EòÉ +ÆMÉ ½þè ªÉÉ xɽþÒÆ* +¯ûhÉÉSÉ±É |Énùä¶É Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ xÉä SÉÒxÉ Eòä nùÚiÉÉ´ÉÉºÉ ¨ÉäÆ ´ÉÒWÉÉ Eòä ʱÉB +É´ÉänùxÉ {ÉjÉ ÊnùªÉÉ ÊEò ´É½þ SÉÒxÉ ¨ÉäÆ VÉÉEò®ú ´É½þÉÆ Eòä BEò ºÉÉÆºEÞòÊiÉEò EòɪÉÇFò¨É ¨ÉäÆ ¦ÉÉMÉ ±ÉäxÉÉ SÉɽþiÉä ½þèÆ* +É{ÉEòÉä VÉÉxÉEò®ú +ɶSɪÉÇ ½þÉäMÉÉ ´É½þÉÆ ºÉä =iiÉ®ú +ɪÉÉ ÊEò +É{ÉEòÉä ´ÉÒWÉÉ xɽþÒÆ ÊnùªÉÉ VÉÉ ºÉEòiÉÉ* EòÉ®úhÉ ÊnùªÉÉ MɪÉÉ ÊEò ªÉ½þ ¤É½þÖiÉ ½þÒ ºÉÆ´ÉänùxɶÉÒ±É ¨ÉɨɱÉÉ ½þè +Éè®ú +¯ûhÉÉSÉ±É SÉÒxÉ EòÉ +ʴɦÉÉVªÉ +ÆMÉ ½þè, <ºÉʱÉB =ºÉEòä ʱÉB ´ÉÒWÉÉ nùäxÉä EòÉ |ɶxÉ ½þÒ xɽþÒÆ =`öiÉÉ* ¨ÉèÆ +É{ÉEòä ¨ÉÉvªÉ¨É ºÉä ¨ÉÉxÉxÉÒªÉ ¨ÉÆjÉÒ VÉÒ ºÉä {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ªÉ½þ ½þ¨ÉÉ®úä ®úɹ]Å EòÒ ºÉÉ´ÉǦÉÉèʨÉEòiÉÉ EòÉ |ɶxÉ ½þè, |ɦÉÖi´É EòÉ |ɶxÉ ½þè* ¨ÉäVÉ®ú ¶ÉèiÉÉxÉ ÊºÉÆ½þ +Éè®ú ½þWÉÉ®úÉäÆ ±ÉÉäMÉÉäÆ xÉä ¤ÉʱÉnùÉxÉ ÊEòªÉÉ*
... (´ªÉ´ÉvÉÉxÉ)
MR. CHAIRMAN : The hon. Minister may kindly take note of it.
JUSTICE GUMAN MAL LODHA (PALI):
VÉʺ]õºÉ MÉÖ¨ÉÉxÉ ¨É±É ±ÉÉäføÉ ({ÉɱÉÒ) : ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò +É{É |ÉvÉÉxÉ ¨ÉÆjÉÒ VÉÒ EòÉä ªÉ½þ ¤ÉiÉÉBÆ ÊEò SÉÒxÉÒ nùÚiÉÉ´ÉÉºÉ xÉä +¯ûhÉÉSÉ±É EòÉä ¦ÉÉ®úiÉ EòÉ xɽþÒÆ, ¤ÉʱEò SÉÒxÉ EòÉ +ʴɦÉÉVªÉ +ÆMÉ ¤ÉiÉɪÉÉ ½þè* <ºÉEòÉ EòÆ]ÅÉÊb÷E¶ÉxÉ ÊEòªÉÉ VÉÉB +Éè®ú PÉÉä¹ÉhÉÉ EòÒ VÉÉB ÊEò <ºÉ |ÉEòÉ®ú EòÉ MÉè®ú-ÊWɨ¨ÉänùÉ®úÉxÉÉ ´ªÉ´É½þÉ®ú SÉÒxÉ EòÉ nùÚiÉÉ´ÉÉºÉ ¦ÉÉ®úiÉ ¨ÉäÆ Eò®ú ®ú½þÉ ½þè +Éè®ú +¯ûhÉÉSÉ±É Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÉä VÉÉä {ÉjÉ ÊnùªÉÉ MɪÉÉ, =ºÉEòÉä ªÉ½þÉÆ |ɺiÉÖiÉ ÊEòªÉÉ VÉÉB +Éè®ú =ºÉEòä ÊJɱÉÉ¡ò EòÉ®úÇ´ÉÉ<Ç EòÒ VÉÉB +Éè®ú ªÉ½þ PÉÉä¹ÉhÉÉ EòÒ VÉÉB ÊEò +¯ûhÉÉSÉ±É ¦ÉÉ®úiÉ EòÉ +ʴɦÉÉVªÉ +ÆMÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ)
SHRI BANWARI LAL PUROHIT (NAGPUR):
+É{É b÷ɪɮúàE¶ÉxÉ nùÒÊVÉB*
Sir, we would like to have a reply from the Government.
ªÉ½þ ¤É½þÖiÉ ¨É½þi´É{ÉÚhÉÇ |ɶxÉ ½þè*
... (´ªÉ´ÉvÉÉxÉ)
PROF. RASA SINGH RAWAT (AJMER):
|ÉÉä.®úɺÉÉ ÊºÉÆ½þ ®úÉ´ÉiÉ (+VɨÉä®ú) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, <ºÉ ºÉÆ¤ÉÆvÉ ¨ÉäÆ ¨ÉèÆ BEò ¤ÉÉiÉ Eò½þxÉÉ SÉɽþÚÆMÉÉ* ½þ¨É iÉÉä ¨ÉÉxÉiÉä ½þèÆ ÊEò +¯ûhÉÉSÉ±É ½þ¨ÉÉ®úä nùä¶É EòÉ +ʦÉxxÉ +ÆMÉ ½þè, ±ÉäÊEòxÉ SÉÒxÉ ºÉä ½þ¨ÉÉ®úÒ nùÉäºiÉÒ Eòä ºÉÆ¤ÉÆvÉ ¦ÉÒ ¤Égø ®ú½þä ½þèÆ, SÉÒxÉ ºÉä ºÉ¨ÉZÉÉèiÉÉ ½þÉä ®ú½þÉ ½þè ºÉÒ¨ÉÉ {É®ú ¶ÉÉÆÊiÉ ®úJÉxÉä EòÉ +Éè®ú ½þ¨ÉÉ®úÒ ºÉäxÉÉ+ÉäÆ EòÉä ¦ÉÒ {ÉÒUôä ½þ]õɪÉÉ VÉÉ ®ú½þÉ ½þè +Éè®ú SÉÒxÉ ¦ÉÒ Eò½þ ®ú½þÉ ½þè ÊEò ½þ¨É ¦ÉÒ ºÉäxÉÉ {ÉÒUôä ½þ]õÉBÆMÉä, ±ÉäÊEòxÉ nùںɮúÒ iÉ®ú¡ò SÉÒxÉ EòÒ EòlÉxÉÒ +Éè®ú Eò®úxÉÒ ¨ÉäÆ ¤É½þÖiÉ +ÆiÉ®ú ÊnùJÉÉ<Ç nùä ®ú½þÉ ½þè, EªÉÉäÆÊEò SÉÒxÉ Eòä ªÉäxxÉÉxÉ |ÉÉÆiÉ Eòä +ÆiÉMÉÇiÉ EòÖʨ¤ÉÆMÉ xÉÉ¨É Eòä ¶É½þ®ú Eòä +Ænù®ú ¤ÉɪÉÉä-b÷ɪɴÉʺÉÇ]õÒ {É®ú BEò EòÉàxÉ£òäxºÉ ½þÖ<Ç lÉÒ +Éè®ú =ºÉ¨ÉäÆ ÊxÉhÉÇªÉ ÊEòªÉÉ MɪÉÉ ÊEò VɽþÉÆ-VɽþÉÆ ]ÅÉÆºÉ-¤ÉÉàb÷Ç®ú BÊ®úªÉÉWÉ ½þèÆ, MÉè{É {ɽþ±Éä ®úʶɪÉÉ-SÉÉ<ÇxÉÉ ¨ÉäÆ ½þÖ+É, iÉÉä ´É½þÉÆ Eòä ±ÉÉäMÉÉäÆ EòÉä <ºÉ ¤ÉɪÉÉä-b÷ɪɴÉʺÉÇ]õÒ EòÉàxÉ£òäxºÉ ¨ÉäÆ +ɍɯÊjÉiÉ ÊEòªÉÉ MɪÉÉ* <ºÉÒ +ÉvÉÉ®ú {É®ú +¯ûhÉÉSÉ±É Eòä ¨ÉÖJªÉ ¨ÉÆjÉÒ EòÉä +ɍɯÊjÉiÉ Eò®úxÉä Eòä ʱÉB +¨ÉäÊ®úEòÉ Eòä ¨ÉàEò+ÉlÉÇ®ú ¡òÉ=Æb÷ä¶ÉxÉ +Éè®ú SÉÉ<xÉÒWÉ +Eòàb÷¨ÉÒ +Éà¡ò ºÉÉ<ÆºÉ xÉä iÉªÉ ÊEòªÉÉ +Éè®ú SÉÒxÉÒ +EòÉnù¨ÉÒ xÉä <xÉEòÉä ÊxɍɯjÉhÉ ¦ÉäVÉÉ +Éè®ú Eò½þÉ ÊEò +É{É SÉÒxÉÒ nùÚiÉÉ´ÉÉºÉ ¨ÉäÆ ´ÉÒWÉÉ Eòä ʱÉB Bä{±ÉÉ< Eò®ú nùÒÊVÉB, ±ÉäÊEòxÉ +¡òºÉÉäºÉ EòÒ ¤ÉÉiÉ ½þè ÊEò VÉ¤É SÉÒxÉ ºÉ®úEòÉ®ú EòÉä <ºÉ ¤ÉÉiÉ EòÉ {ÉiÉÉ ±ÉMÉÉ iÉÉä =x½þÉäÆxÉä SÉÒxÉÒ nùÚiÉÉ´ÉÉºÉ EòÉä Eò½þÉ ÊEò <xÉEòÉä ´ÉÒWÉÉ xɽþÒÆ ÊnùªÉÉ VÉÉB EªÉÉäÆÊEò +¯ûhÉÉSÉ±É SÉÒxÉ EòÉ +ÆMÉ ½þè*
ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú ºÉä EªÉÉ Eò½þxÉÉ SÉɽþiÉä ½þèÆ?
The hon. Minister would take note of it. The hon. Minister may take note of it.
PROF. RASA SINGH RAWAT (AJMER):
|ÉÉä.®úɺÉÉ ÊºÉÆ½þ ®úÉ´ÉiÉ (+VɨÉä®ú) : ¨ÉèÆ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú ºÉä +xÉÖ®úÉävÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò +¯ûhÉÉSÉ±É |Énùä¶É EòÒ ÊºlÉÊiÉ º{ɹ]õ EòÒ VÉÉB* +¯ûhÉÉSÉ±É |Énùä¶É ¦ÉÉ®úiÉ EòÉ +ʦÉxxÉ +ÆMÉ ½þè +Éè®ú ªÉ½þ |Énùä¶É nùä¶É Eòä {ÉÚ´ÉÉäÇiiÉ®ú ¨ÉäÆ Ê½þ¨ÉÉ±ÉªÉ {É®ú ½þ¨ÉÉ®úÒ ¨É½þi´É{ÉÚhÉÇ ºÉÒ¨ÉÉ ®úäJÉÉ ½þè* ¨ÉèÆ SÉɽþiÉÉ ½þÚÆ ÊEò SÉÒxÉ <ºÉEòÉä ¨ÉÉxªÉiÉÉ |ÉnùÉxÉ Eò®úä*
... (´ªÉ´ÉvÉÉxÉ)
SHRI VAIDYA DAU DAYAL JOSHI (KOTA):
´Éèt nùÉ>ð nùªÉÉ±É VÉÉä¶ÉÒ (EòÉä]õÉ) : ºÉ®ú, ¨ÉÆjÉÒ VÉÒ EòÖUô Eò½þxÉÉ SÉɽþiÉä ½þèÆ*
[NEXT PAGE]