ºÉÆÊ´ÉvÉÉxÉ (ºÉƶÉÉävÉxÉ) Ê´ÉvÉäªÉEò

(+xÉÖSUôänù 44 EòÉ ±ÉÉä{É, +ÉÊnù)

MR. CHAIRMAN (SHRI CHITTA BASU): Shri Bhagwan Shankar Rawat has to move that the Bill further to amend the Constitution of India, be taken into consideration.

SHRI BHAGWAN SHANKAR RAWAT (AGRA):

¸ÉÒ ¦ÉMÉ´ÉÉxÉ ¶ÉÆEò®ú ®úÉ´ÉiÉ (+ÉMÉ®úÉ) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¨ÉèÆ |ɺiÉÉ´É Eò®úiÉÉ ½þÚÆ ÊEò :

"¦ÉÉ®úiÉ Eòä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ +Éè®ú ºÉƶÉÉävÉxÉ Eò®úxÉä ´ÉɱÉä Ê´ÉvÉäªÉEò {É®ú Ê´ÉSÉÉ®ú ÊEòªÉÉ VÉÉB*"

MR. CHAIRMAN: Order please.

SHRI BHAGWAN SHANKAR RAWAT (AGRA):

¸ÉÒ ¦ÉMÉ´ÉÉxÉ ¶ÉÆEò®ú ®úÉ´ÉiÉ (+ÉMÉ®úÉ) : ¨ÉÉxªÉ´É®ú, ¦ÉÉ®úiÉÒªÉ ºÉÆÊ´ÉvÉÉxÉ Eòä +ÉÊ]õÇEò±É 44 ¨ÉäÆ VÉÉä xÉÒÊiÉ ÊxÉnùÇä¶ÉEò ʺÉrÉxiÉ ÊnùB ½þÖB ½þèÆ, =ºÉ¨ÉäÆ Eò½þÉ MɪÉÉ ½þè -

"The State shall endeavour to secure for the citizens a uniform civil code throughout the territory of India."

±ÉäÊEòxÉ +ÉVÉÉnùÒ Eòä {ÉSÉÉºÉ ºÉÉ±É Eòä ¤ÉÉnù ¦ÉÒ ½þ¨ÉÉ®úÒ ºÉ®úEòÉ®ú +¦ÉÒ iÉEò ªÉÚxÉÒ¡òɨÉÇ ÊºÉÊ´É±É EòÉäb÷ xɽþÒÆ nùä {ÉÉ<Ç* b÷ɪɮúèÊE]õ´É Ê|ÉÆʺÉ{ɱºÉ ¨ÉäÆ Ê±ÉJÉÉ ½þè ±ÉäÊEòxÉ ºÉ®úEòÉ®ú xÉä b÷ɪɮúèÊE]õ´É Ê|ÉÆʺÉ{ɱºÉ EòÒ +´É½þä±ÉxÉÉ EòÒ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

¦ÉÉ®úiÉ Eòä ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä ¦ÉÒ VÉʺ]õºÉ EòÖ±ÉnùÒ{É ÊºÉƽþ EòÒ JÉÆb÷{ÉÒ`ö ¨ÉäÆ BEò ÊxÉnùÇä¶É ÊnùªÉÉ ±ÉäÊEòxÉ =ºÉºÉä ¦ÉÒ ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú ¨ÉÖEò®ú MÉ<Ç* =xÉEòÒ ¦ÉÉ´ÉxÉÉ+ÉäÆ EòÉ +xÉÖ{ÉɱÉxÉ Eò®úxÉä ºÉä <ÆEòÉ®ú ÊEòªÉÉ* +ÉVÉ +ɴɶªÉEòiÉÉ <ºÉ ¤ÉÉiÉ EòÒ ½þè ÊEò nùä¶É ¨ÉäÆ EòÉì¨ÉxÉ ÊºÉÊ´É±É EòÉäb÷ ªÉÉ ªÉÚxÉÒ¡òɨÉÇ ÊºÉÊ´É±É EòÉäb÷ ±ÉÉMÉÚ ÊEòªÉÉ VÉÉB*

¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþÚÆMÉÉ ÊEò {ÉÆÊb÷iÉ VÉ´Éɽþ®ú ±ÉÉ±É xÉä½þ°ü xÉä BEò ¤Éc÷Ò ¦ÉÚ±É EòÒ lÉÒ* 1955 ¨ÉäÆ ´Éä ʽþxnùÚ EòÉäb÷ Ê¤É±É ±ÉäEò®ú +ÉB lÉä VÉÉä ʽþxnùÚ BäxÉèE]õ¨ÉèÆ]ºÉ ¤ÉxÉä +Éè®ú Eò½þ ÊnùªÉÉ ÊEò 80 |ÉÊiɶÉiÉ ±ÉÉäMÉÉäÆ Eòä ʱÉB EòÉì¨ÉxÉ EòÉxÉÚxÉ ¤ÉxÉ MɪÉÉ* EòÉ¶É =ºÉ ºÉ¨ÉªÉ 80 ¡òÒºÉnùÒ xɽþÒÆ 100 ¡òÒºÉnùÒ ±ÉÉäMÉÉäÆ Eòä ʱÉB EòÉì¨ÉxÉ ÊºÉÊ´É±É EòÉäb÷ ¤ÉxÉÉ ½þÉäiÉÉ iÉÉä nùä¶É ¨ÉäÆ ºÉɨ|ÉnùÉʪÉEòiÉÉ EòÒ nùÒ´ÉÉ®úäÆ xÉ ÊJÉÆSÉÒ ½þÉäiÉÒÆ* ½þ¨ÉxÉä ´ÉÉä]õ ¤ÉèÆEò Eòä +ÉvÉÉ®ú {É®ú +±{ɺÉÆJªÉEòÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ ºÉÉäSÉÉ <ºÉʱÉB ½þ¨É ªÉÚxÉÒ¡òɨÉÇ ÊºÉÊ´É±É EòÉäb÷ xɽþÒÆ ±ÉÉ {ÉÉB* <iÉxÉÉ ½þÒ xɽþÒÆ, VÉ¤É ÊEòºÉÒ ¦ÉÒ Ê½þxnùÚ, ¨ÉֺɱɨÉÉxÉ, <ǺÉÉ<Ç Eòä {ɺÉÇxÉ±É ±ÉÉì ¨ÉäÆ {ÉÊ®ú´ÉiÉÇxÉ Eò®úxÉä EòÒ ¤ÉÉiÉ ºÉÉäSÉÒ MÉ<Ç iÉÉä ʽþxnùÖ+ÉäÆ Eòä EòÉxÉÚxÉ ¨ÉäÆ {ÉÊ®ú´ÉiÉÇxÉ Eò®úEòä +±ÉMÉ ºÉä BEò Eò¨ªÉÖxÉ±É £òèÆWÉÒ {ÉènùÉ Eò®úxÉä EòÒ EòÉäÊ¶É¶É EòÒ MÉ<Ç +Éè®ú ½þÉä, <ºÉʱÉB ½þ¨É iÉÖ¨½þÉ®úä EòÉxÉÚxÉ ¨ÉäÆ EòÉä<Ç ½þºiÉIÉä{É xɽþÒÆ Eò®úäÆMÉä*

¸ÉÒ ¦ÉMÉ´ÉÉxÉ ¶ÉÆEò®ú ®úÉ´ÉiÉ VÉÉ®úÒ +Éè®ú VÉÉä SÉɽþÉä ºÉÉä Eò®úÉä* <iÉxÉÉ ½þÒ xɽþÒÆ, ¨ÉMÉ®ú ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä ¶Éɽþ¤ÉÉxÉÉä Eòä EòäºÉ ¨ÉäÆ +MÉ®ú ¨ÉÉxÉ´ÉÒªÉiÉÉ Eòä +ÉvÉÉ®ú {É®ú BEò ¡òèºÉ±ÉÉ ÊnùªÉÉ iÉÉä =ºÉ ¡òèºÉ±Éä EòÉä ¦ÉÒ ¦ÉÉ®úiÉ EòÒ <ºÉ ºÉƺÉn xÉä, <ºÉEòä ½þÉlÉ ºÉä ÊEòªÉä ½þÖB =ºÉ +¨ÉÉxÉ´ÉÒªÉ EÞòiªÉ EòÉä EòÉxÉÚxÉ ¤ÉxÉÉEò®ú {ɱÉ]õ ÊnùªÉÉ lÉÉ* +ÉVÉ ¦ÉÒ ½þVÉÉ®úÉäÆ-±ÉÉJÉÉäÆ ¶Éɽþ¤ÉÉxÉÉä <ºÉ ¤ÉÉiÉ Eòä ʱÉB Eò®úɽþ ®ú½þÒ ½þèÆ ÊEò =xÉEòä ºÉÉlÉ <ºÉ nùä¶É EòÒ ºÉ´ÉÉäÇÆSSÉ ºÉƺlÉÉ xªÉÉªÉ Eò®úä, ´Éä xªÉÉªÉ EòÒ MÉÖ½þÉ®ú Eò®ú ®ú½þÒ ½þèÆ, ±ÉäÊEòxÉ =xÉEòÉä xªÉÉªÉ xɽþÒÆ Ê¨É±É ®ú½þÉ ½þè* ½þVÉÉ®úÉäÆ VɱÉEò®ú ¨É®ú ®ú½þÒ ½þèÆ, =xÉEòÉä ¦ÉÒ xªÉÉªÉ xɽþÒÆ Ê¨É±É ®ú½þÉ ½þè*

¨ÉÖZÉä ªÉ½þ Eò½þxÉä ¨ÉäÆ EòÉä<Ç ºÉÆEòÉäSÉ xɽþÒÆ ÊEò {ÉÖ¯û¹É |ÉvÉÉxÉ ºÉÉäºÉɪÉ]õÒ Eòä +xnù®ú ½þ¨ÉÉ®úÒ ¤É½þxÉäÆ ¦ÉÒ <ºÉ ¤ÉÉiÉ Eòä ʱÉB iÉÉä ±Éc÷iÉÒ ½þèÆ ÊEò =x½þäÆ xÉÉèEòÊ®úªÉÉäÆ ¨ÉäÆ Ê½þººÉänùÉ®úÒ Ê¨É±É VÉɪÉä +Éè®ú =x½þäÆ Ê´ÉvÉÉxÉ ¨ÉÆb÷±ÉÉäÆ ¨ÉäÆ, ±ÉÉäEò ºÉ¦ÉÉ ¨ÉäÆ Ê½þººÉänùÉ®úÒ Ê¨É±É VÉɪÉ, ±ÉäÊEòxÉ ¨ÉڱɦÉÚiÉ ºÉ¨ÉºªÉÉ+ÉäÆ EòÒ +Éä®ú ¨Éʽþ±ÉÉ ºÉÆMÉ`öxÉÉäÆ EòÉ ¦ÉÒ vªÉÉxÉ xɽþÒÆ ½þè* +¦ÉÒ ¨Éʽþ±ÉÉ+ÉäÆ EòÉä ½þ¨É ±ÉÉäMÉÉäÆ xÉä Eòä´É±É +ɨÉÉänù-|ɨÉÉänù EòÉ ºÉÉvÉxÉ +Éè®ú ºÉä´ÉÉ Eò®úxÉä ´ÉɱÉÒ ºÉ½þvÉʨÉÇhÉÒ ¤ÉxÉÉ Ê±ÉªÉÉ, ±ÉäÊEòxÉ ½þ¨É =xÉEòÉ ¶ÉÉä¹ÉhÉ Eò®ú ®ú½þä ½þèÆ* ¨ÉèÆ ªÉ½þ VÉÉxÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ¦ÉÉ®úiÉ Eòä +±ÉÉ´ÉÉ BäºÉÉ EòÉèxÉ ºÉÉ nùä¶É ½þè, VɽþÉÆ vɨÉÇ Eòä +ÉvÉÉ®ú {É®ú +±ÉMÉ-+±ÉMÉ EòÉxÉÚxÉ ¤ÉxÉÉ ½þÉä? ¨ÉèÆxÉä {ÉÉÊEòºiÉÉxÉ EòÉ EòÉxÉÚxÉ nùäJÉÉ ½þè, ¨ÉèÆxÉä ]ªÉÚxÉÒʶɪÉÉ EòÉ EòÉxÉÚxÉ nùäJÉÉ ½þè, ºÉÒÊ®úªÉÉ EòÉ nùäJÉÉ ½þè, <ÆM±ÉèÆb÷ EòÉ nùäJÉÉ ½þè, +¨ÉäÊ®úEòÉ EòÉ nùäJÉÉ ½þè, °üºÉ EòÉ nùäJÉÉ ½þè, ±ÉäÊEòxÉ ¦ÉÉ®úiÉ EòÉä UôÉäc÷Eò®ú ¨ÉVɽþ¤É Eòä +ÉvÉÉ®ú {É®ú, {ÉÆlÉ Eòä +ÉvÉÉ®ú {É®ú ÊEòºÉÒ ¦ÉÒ nùä¶É ¨ÉäÆ EòÉä<Ç EòÉxÉÚxÉ Ê¦ÉxxÉ-ʦÉxxÉ xɽþÒÆ ½þèÆ* Eòä´É±É ¦ÉÉ®úiÉ Eòä +xnù®ú {ÉÚVÉÉ {ÉrÊiÉ Eòä +ÉvÉÉ®ú {É®ú EòÉxÉÚxÉ ±ÉÉMÉÚ ÊEòªÉä VÉÉiÉä ½þèÆ +Éè®ú VÉ¤É ±ÉÉäMÉ =ºÉEòä ÊJɱÉÉ¡ò +É´ÉÉVÉ =`öɪÉä ÊEò {ÉÚVÉÉ {ÉrÊiÉ EòÉ +Éè®ú ºÉɨÉÉÊVÉEò xªÉÉªÉ EòÉ, ºÉɨÉÉÊVÉEò ´ªÉ´ÉºlÉÉ+ÉäÆ EòÉ, ºÉɨÉÉÊVÉEò EòÉxÉÚxÉÉäÆ EòÉ EòÉä<Ç xÉèEºÉºÉ xɽþÒÆ ½þè, EòÉä<Ç VÉÖc÷É´É xɽþÒÆ ½þè iÉÉä ±ÉÉäMÉ Eò½þiÉä ½þèÆ ÊEò ªÉ½þ ºÉɨ|ÉnùÉʪÉEò ½þè* <ºÉʱÉB ªÉ½þ Eò½þEò®ú =ºÉEòÉä JÉi¨É ÊEòªÉÉ VÉÉiÉÉ ½þè +Éè®ú +±{ɺÉÆJªÉEòÉäÆ EòÉä ªÉ½þ ¦ÉÚiÉ ÊnùJÉɪÉÉ VÉÉiÉÉ ½þè ÊEò ½þ¨É iÉÖ¨½þÉ®úä ʽþiÉè¹ÉÒ ½þèÆ +Éè®ú +MÉ®ú EòÉxÉÚxÉ ºÉ¤É Eòä ʱÉB BEò ºÉÉ ¤ÉxÉ MɪÉÉ iÉÉä <ºÉºÉä JÉ®úɤÉÒ +É VÉɪÉäMÉÒ* ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþÚÆMÉÉ ÊEò <ºÉ ´ÉÉä]õ ¤ÉèÆEò EòÒ ®úÉVÉxÉÒÊiÉ xÉä <ºÉ nùä¶É EòÉä Eò½þÉÆ ºÉä Eò½þÉÆ ±Éä VÉÉEò®ú {É]õEò ÊnùªÉÉ ½þè*

1947 ¨ÉäÆ <ºÉ nùä¶É EòÉ ¤ÉÆ]õ´ÉÉ®úÉ ½þÖ+É lÉÉ +Éè®ú =ºÉºÉä {ɽþ±Éä ¶É½þÒnù ¦ÉMÉiÉ ÊºÉƽþ ¡òÉƺÉÒ EòÉ ¡òÆnùÉ SÉÚ¨É MɪÉä lÉä, +xªÉ ¶É½þÒnùÉäÆ xÉä ¤ÉʱÉnùÉxÉ ÊEòªÉä lÉä, <ºÉ ¦ÉÉ®úiÉ EòÒ BEòiÉÉ +Éè®ú +JÉhb÷iÉÉ EòÒ ®úIÉÉ Eòä ʱÉB, <ºÉ nùä¶É EòÒ ºÉÉƺEÞòÊiÉEò ®úIÉÉ Eòä ʱÉB* =ºÉEòä ¤ÉÉnù ¨É½þÉi¨ÉÉ MÉÉÆvÉÒ xÉä Eò½þÉ lÉÉ ÊEò nùä¶É EòÉ ¤ÉÆ]õ´ÉÉ®úÉ ½þ¨ÉäÆ ¨ÉÆVÉÚ®ú ½þÉä VÉɪÉäMÉÉ, ±ÉäÊEòxÉ ½þ¨É ʺÉrÉxiÉÉäÆ Eòä ºÉÉlÉ ºÉ¨ÉZÉÉèiÉÉ xɽþÒÆ Eò®úäÆMÉä +Éè®ú <ºÉÒʱÉB =x½þÉäÆxÉä Eò½þÉ ÊEò <ºÉ nùä¶É Eòä +xnù®ú vɨÉÇÊxÉ®ú{ÉäIÉiÉÉ SɱÉäMÉÒ* <ºÉ nùä¶É Eòä +xnù®ú {ÉÆlÉÊxÉ®ú{ÉäIÉ SɱÉäMÉÉ, ½þ¨É ÊlɪÉÉäFòäÊ]õEò º]õä]õ, vɨÉÇ®úÉVªÉ º´ÉÒEòÉ®ú xɽþÒÆ Eò®úäÆMÉä* nùä¶É EòÉ ¤ÉÆ]õ´ÉÉ®úÉ ½þÉä MɪÉÉ, {ÉÉÊEòºiÉÉxÉ +±ÉMÉ ¤ÉxÉ MɪÉÉ* ±ÉÉJÉÉäÆ ±ÉÉäMÉÉäÆ xÉä

16.59 ¤ÉVÉä (¸ÉÒ ¤ÉºÉÖnùä´É +ÉSÉɪÉÇ {ÉÒ`öɺÉÒxÉ ½þÖB)

EòÖ¤ÉÉÇÊxɪÉÉÆ EòÒÆ, nùÆMÉä ¦ÉÒ ½þÖB, ºÉ¨{ÉÊiiÉ EòÉ xÉÖEòºÉÉxÉ ¦ÉÒ ½þÖ+É, ¨ÉÉxÉ-ºÉ¨¨ÉÉxÉ EòÉ ¦ÉÒ xÉÖEòºÉÉxÉ ½þÖ+É, ±ÉäÊEòxÉ ¨É½þÉxÉ +Énù¶ÉÇ Eòä ʱÉB ÊEò <ºÉ nùä¶É EòÒ ºÉÉƺEÞòÊiÉEò Ê´É®úɺÉiÉ EòÒ ®úIÉÉ EòÒ VÉÉ ºÉEòä, <ºÉ nùä¶É EòÉ BEò <ÊiɽþÉºÉ SɱÉÉ +É ®ú½þÉ ½þè, VɽþÉÆ vÉÉʨÉÇEò ºÉʽþ¹hÉÖiÉÉ ®ú½þÒ ½þè* ªÉ½þÉÆ VÉÉiÉÒªÉ ªÉÉ vÉÉʨÉÇEò +ÉvÉÉ®ú {É®ú ¶ÉɺÉxÉ xɽþÒÆ SɱÉiÉÉ, =ºÉ {É®ú¨{É®úÉ Eòä ÊxÉ´ÉǽþxÉ ½þäiÉÖ nùä¶É xÉä EòÖ¤ÉÉÇxÉÒ EòÒ lÉÒ +Éè®ú =ºÉEòä ¤ÉÉnù ¦ÉÒ =ºÉ ºÉ¨ÉªÉ ªÉ½þ ºÉ¨ÉZÉ Ê±ÉªÉÉ MɪÉÉ lÉÉ, +¤É <ºÉ nùä¶É Eòä +xnù®ú ¨ÉVɽþ¤É Eòä +ÉvÉÉ®ú {É®ú, {ÉÚVÉÉ-{ÉrÊiÉ Eòä +ÉvÉÉ®ú {É®ú ʦÉxxÉ-ʦÉxxÉ EòÉxÉÚxÉ xɽþÒÆ SɱÉäÆMÉä, ÊVÉx½þäÆ EòÉxÉÚxÉ +±ÉMÉ SÉÉʽþB, ´Éä +±ÉMÉ nùä¶É ±Éä VÉÉ ºÉEòiÉä ½þèÆ* ±ÉäÊEòxÉ =ºÉEòä ¤ÉÉnù ¦ÉÒ ½þ¨ÉÉ®úä xÉÒÊiÉ-ÊxɪÉxiÉÉ+ÉäÆ xÉä =ºÉ EòÉxÉÚxÉ EòÉä Ê¡ò®ú ºÉä ¤Énù±É ÊnùªÉÉ* 1955 ¨ÉäÆ VÉÉä ʽþxnùÚ ®úÒÊiÉ-Ê®ú´ÉÉVÉÉäÆ EòÉä ¤Énù±ÉEò®ú EòÉxÉÚxÉ ¤ÉxÉÉ ÊnùªÉÉ MɪÉÉ, ´É½þ ºÉ¤ÉºÉä ¤Éc÷Ò MɱÉiÉÒ lÉÒ* b÷É. ¦ÉҨɮúÉ´É +¨¤Éäb÷Eò®ú xÉä ºÉÆÊ´ÉvÉÉxÉ ºÉ¦ÉÉ Eòä +xnù®ú VÉ¤É 44´ÉÉÆ +É]õÒÇEò±É ʱÉJÉÉ VÉÉ ®ú½þÉ lÉÉ, =ºÉ{É®ú ¤É½þºÉ SÉ±É ®ú½þÒ lÉÒ, iÉÉä =x½þÉäÆxÉä Eò½þÉ lÉÉ ÊEò ½þ¨É vÉÉʨÉÇEò º´ÉiÉÆjÉiÉÉ Eòä +xnù®ú, {ÉÆvÉ EòÒ º´ÉiÉÆjÉiÉÉ Eòä +xnù®ú, {ÉÚVÉÉ-{ÉrÊiÉ Eòä +xnù®ú, ={ÉɺÉxÉÉ {ÉrÊiÉ Eòä +xnù®ú ÊEòºÉÒ |ÉEòÉ®ú EòÉ ½þºiÉIÉä{É xɽþÒÆ Eò®úxÉÉ SÉɽþiÉä*

uÉ®úÉ VÉÉ®úÒ

¸ÉÒ ¦ÉMÉ´ÉÉxÉ ¶ÉÆEò®ú ®úÉ´ÉiÉ VÉÉ®úÒ ±ÉäÊEòxÉ =ºÉEòä ¤ÉÉnù ¦ÉÒ ¶ÉɺÉxÉ <ºÉ ¤ÉÉiÉ EòÉ +ÊvÉEòÉ®ú ®úJÉäMÉÉ ÊEò ±ÉÉäMÉÉäÆ Eòä ºÉɨÉÉÊVÉEò ÊxɪɨÉxÉ EòÉä ÊEòºÉ |ÉEòÉ®ú ºÉä ´ªÉ´ÉʺlÉiÉ Eò®úäÆMÉä* +ÉVÉ ¦ÉÒ¨É ®úÉ´É +¨¤Éäb÷Eò®ú EòÒ +Éi¨ÉÉ ¦ÉÒ º´ÉMÉÇ ¨ÉäÆ Eò®úɽþ ®ú½þÒ ½þè* <ºÉʱÉB Eò®úɽþ ®ú½þÒ ½þè ÊEò ÊVÉxÉ ºÉ{ÉxÉÉäÆ EòÉä ºÉÆVÉÉäEò®ú +ÉÊ]õÇEò±É 44 ¦ÉÉ®úiÉ Eòä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ ®úJÉÉ MɪÉÉ, ʴɶ´ÉÉºÉ lÉÉ ÊEò +ÉxÉä ´ÉɱÉä ¶ÉɺÉEò =xÉ xÉÒÊiÉ ÊxÉvÉÉÇ®úEò ʺÉrÉÆiÉÉäÆ EòÉ BEò ºÉ¨ÞÉr ¦ÉÉ®úiÉÒªÉ MÉhÉ®úÉVªÉ ¤ÉxÉÉxÉä Eòä ʱÉB ¤Éc÷Ò Eòc÷É<Ç ºÉä, <ǨÉÉxÉnùÉ®úÒ ºÉä +Éè®ú ¸ÉrÉ ºÉä {ÉɱÉxÉ Eò®úäÆMÉä* ±ÉäÊEòxÉ ¦ÉÉ®úiÉÒªÉ MÉhÉ®úÉVªÉ Eòä ´ÉiÉǨÉÉxÉ xÉÒÊiÉ ÊxɪÉÆiÉÉ+ÉäÆ EòÉä +Énù¶ÉÇ MÉhÉ®úÉVªÉ ¤ÉxÉÉxÉä Eòä ºlÉÉxÉ {É®ú VɽþÉÆ ºÉ¤ÉEòÉä ºÉɨÉÉÊVÉEò xªÉÉªÉ Ê¨É±Éä, ºÉ¤ÉEòÉä ¶ÉÉÆÊiÉ Ê¨É±Éä, VɽþÉÆ ´Éè¨ÉxɺªÉ xÉ ½þÉä, {ªÉÉ®ú ½þÉä, =ºÉEòÉä ºÉ¨ÉÉ{iÉ Eò®úEòä ´Éè¨ÉxɺªÉ EòÉ ¶ÉɺÉxÉ JÉc÷É Eò®ú ÊnùªÉÉ* <ºÉʱÉB xÉÒÊiÉ ÊxÉvÉÉÇ®úEò iÉi´ÉÉäÆ EòÒ +´É½þä±ÉxÉÉ EòÒ MÉ<Ç* VÉ¤É BEò ¤ÉÉ®ú ʽþÆnùÚ EòÉäb÷ Ê¤É±É ¤ÉxÉ MɪÉÉ, =ºÉEòä ¤ÉÉnù +ÉÆJÉäÆ ¤ÉÆnù Eò®ú ±ÉÒ MÉ<ÇÆ ÊEò ½þ¨ÉxÉä 80 ¡òÒºÉnùÒ EòÉ <ÆiÉVÉÉ¨É Eò®ú ÊnùªÉÉ, ¤ÉÉEòÒ 20 ¡òÒºÉnùÒ EòÉ xɽþÒÆ Eò®úxÉÉ SÉɽþiÉä* EªÉÉäÆÊEò BäºÉÉ Eò®úxÉä ºÉä ½þ¨ÉÉ®úÉ ´ÉÉä]õ ¤ÉèÆEò JÉi¨É ½þÉä VÉÉBMÉÉ* +±{ɺÉÆJªÉEòÉäÆ EòÉä ºÉSSÉÉ<Ç ¤ÉiÉÉxÉÒ SÉÉʽþB lÉÒ, ´É½þ Eò]õÖ ºÉSSÉÉ<Ç xɽþÒÆ ¤ÉiÉÉ<Ç MÉ<Ç* ´É½þÉÆ {É®ú ¨Éʽþ±ÉÉ+ÉäÆ EòÉ ÊEòºÉ |ÉEòÉ®ú ºÉä ¶ÉÉä¹ÉhÉ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè, =ºÉEòÉä nùÚ®ú xɽþÒÆ ÊEòªÉÉ MɪÉÉ* ¨Éä®úä ʨÉjÉ ªÉ½þ ºÉÉäSÉiÉä ½þÉäÆMÉä*

VÉʺ]õºÉ ¨ÉèlªÉÖ ºÉÖ|ÉÒ¨É EòÉä]õÇ Eòä BEò ºÉ¨¨ÉÉÊxÉiÉ VÉVÉ ®ú½þä ½þèÆ* ¨ÉÉèʱÉEò +ÊvÉEòÉ®úÉäÆ Eòä ¤ÉÉ®úä ¨ÉäÆ Eòä¶É´ÉÉxÉÆnù ¦ÉÉ®úiÉÒ EòäºÉ ¨ÉäÆ =x½þÉäÆxÉä <ºÉEòÒ ´ªÉÉJªÉÉ EòÒ lÉÒ* ªÉ½þ EòäºÉ ºÉ¤ÉºÉä {ÉÖ®úÉxÉÉ +Éè®ú ±ÉÒÊb÷ÆMÉ EòäºÉ ºÉ¨ÉZÉÉ VÉÉiÉÉ ½þè* ÊVɺÉxÉä ¦ÉÉ®úiÉÒªÉ VÉÒ´ÉxÉ EòÉä xÉ<Ç Ênù¶ÉÉ nùÒ lÉÒ* =x½þÉäÆxÉä b÷ɪɮúäÊE]õ´É Ê|ÉƺÉÒ{ɱºÉ EòÉä Eòä¶É´ÉÉxÉÆnù ¦ÉÉ®úiÉÒ EòäºÉ ¨ÉäÆ +Éì¤VÉ´ÉÇ ÊEòªÉÉ ½þè +Éè®ú

SHRI SULTAN SALAHUDDIN OWAISI (HYDERABAD):

Eò½þÉ ½þè:

"The moral rights embodied in Part-IV of the Constitution are equally as essential features of it as Part-III which deals with the fundamental rights, the only difference being that the moral rights are not specifically enforceable against the State by a citizen in a court of law in case the State fails to implement its duty. But, nevertheless, they are fundamental in the governance of the country and all the organs of the State, including the Judiciary, are bound to enforce those directives."

=xÉEòÉä ªÉ½þ ʴɶ´ÉÉºÉ lÉÉ ÊEò +ÉxÉä ´ÉɱÉÒ ºÉxiÉÊiÉ <xÉ ºÉ¤É ¤ÉÉiÉÉäÆ EòÉ vªÉÉxÉ ®úJÉEò®ú BEò ºÉÖJÉnù +Éè®ú +Énù¶ÉÇ ¦ÉÉ®úiÉ EòÉ ÊxɨÉÉÇhÉ Eò®úäMÉÒ, VɽþÉÆ ºÉ¤ÉEòÉä xªÉÉªÉ Ê¨É±Éä, ¤É®úɤɮúÒ EòÉ nùVÉÉÇ Ê¨É±Éä, ºÉ¤ÉEòÉä ºÉ¨¨ÉÉxÉ Ê¨É±Éä* ±ÉäÊEòxÉ ¨ÉèlªÉÖ EòÒ VÉVɨÉäÆ]õ EòÒ ¦ÉÒ +´É½þä±ÉxÉÉ EòÒ VÉÉ ®ú½þÒ ½þè, ¨ÉVÉÉEò =c÷ɪÉÉ VÉÉ ®ú½þÉ ½þè* =ºÉEòä ¤ÉÉnù VÉʺ]õºÉ EòÖ±ÉnùÒ{É ÊºÉƽþ EòÒ ¤ÉèÆSÉ xÉä ¡òèºÉ±ÉÉ ÊnùªÉÉ* =ºÉEòÉä Eò½þ ÊnùªÉÉ MɪÉÉ ÊEò ªÉ½þ +ÉʤÉ]õ®ú Êb÷E]õ®ú Ê®ú¨ÉÉEòÇ ½þè +Éè®ú ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú =ºÉEòÉ {ÉɱÉxÉ Eò®úxÉä EòÉä iÉèªÉÉ®ú xɽþÒÆ ½þè* =ºÉEòä ¤ÉÉnù <ºÉ Eòc÷Ò ¨ÉäÆ +¦ÉÒ +ÆÊiÉ¨É ¡òèºÉ±ÉÉ +ɪÉÉ*

The Supreme Court dismissed three writ petitions challenging the various provisions of Hindu Succession Act, Muslim Personal Law.

ªÉ½þ Eò½þÉ MɪÉÉ ÊEò b÷ɪɮúäÊE]õ´É Ê|ÉƺÉÒ{É±É ½þè, <ºÉʱÉB ½þ¨É xɽþÒÆ Eò®ú ºÉEòiÉä, ªÉ½þ ±ÉäÊVɺ±ÉäSÉ®ú EòÉ EòÉ¨É =x½þÉäÆxÉä ½þÉä±b÷ ÊEòªÉÉ* ¨ÉèÆ EòÉä]õ Eò®ú ®ú½þÉ ½þÚÆ:-

"That is because there was no occasion to consider whether Part-III of the Constitution had any application to personal laws or not; suffice it to say that we are satisfied. The argument advanced before us involves issues in our opinion to be dealt with by the legislature, the judgement said."

¨ÉèÆ ªÉ½þ ¤ÉÉiÉ <ºÉʱÉB Eò½þ ®ú½þÉ ½þÚÆ ÊEò +MÉ®ú ¨Éä®úä ʨÉjÉ ªÉ½þ ºÉÉäSÉiÉä ½þèÆ ÊEò ½þ¨É +nùɱÉiÉ EòÒ +´É¨ÉÉxÉxÉÉ Eò®ú ±ÉäÆ, iÉÉä VªÉÚÊb÷Ê¶ÉªÉ±É BE]õÒÊ´ÉVÉ¨É EòÒ ¤ÉÉiÉ Eò®úEòä PÉ®ú xɽþÒÆ ¤Éè`ö ºÉEòiÉä* VªÉÚÊb÷¶É®úÒ EòÉ Eò½þÉ +Éè®ú ¨Éä®úÉ Eò½þÉ xɽþÒÆ ¨ÉÉxÉiÉä ½þÉä iÉÉä ¨ÉiÉ ¨ÉÉxÉÉä* ¨Éä®úÒ ºÉ±Éɽþ ¨ÉÉxÉxÉä EòÉä ʽþÆnùÖºiÉÉxÉ EòÒ ºÉƺÉnù iÉèªÉÉ®ú xɽþÒÆ ½þÉäiÉÒ iÉÉä xÉ ½þÉä* ʽþÆnùÖºiÉÉxÉ EòÒ EòɪÉÇ{ÉÉʱÉEòÉ, ʽþÆnùÖºiÉÉxÉ EòÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ ½þ¨ÉÉ®úä uÉ®úÉ nùÒ ½þÖ<Ç ºÉ¨ÉÉVÉ Eòä ʽþiÉ ¨ÉäÆ EòÉä<Ç ºÉ±Éɽþ {É®ú <¨{±ÉÒ¨ÉäÆ]õ xɽþÒÆ Eò®úxÉÉ SÉɽþiÉä iÉÉä xÉ Eò®úäÆ*

´É½þ Eò½þiÉä ½þèÆ ÊEò +Éì®úʤÉ]õ®ú-Êb÷E]õÉ Ê®ú¨ÉÉEòÇ ½þè, ½þ¨ÉxÉä ¨ÉÉxÉ Ê±ÉªÉÉ* ½þ¨É Eò½þiÉä ½þèÆ ÊEò ªÉ½þ b÷ɪɮúäÊE]õ´É Ê|ÉxºÉÒ{ɱºÉ EòÉä ±ÉÉMÉÚ Eò®úxÉä EòÒ ÊVɨ¨ÉänùÉ®úÒ ±ÉäÊVɺ±ÉäSÉ®ú EòÒ ½þè +Éè®ú ªÉ½þ SÉÖxÉÉèiÉÒ ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä ±ÉäÊVɺ±ÉäSÉ®ú EòÉä nùä nùÒ ½þè ÊEò ´É½þ <ºÉä º´ÉÒEòÉ®ú Eò®úä +Éè®ú =ºÉä º´ÉÒEòÉ®ú Eò®úxÉÉ ½þÉäMÉÉ*

vÉÉ®úÉ 44 Eòä {ÉÒUôä ¦ÉÒ ÊºÉrÉÆiÉ ªÉ½þ ½þè ÊEò {ÉÆlÉÊxÉ®ú{ÉäIÉiÉÉ Eòä EòÉxÉÚxÉÉäÆ EòÉ BEò ºÉ¦ªÉ ºÉ¨ÉÉVÉ Eòä +Ænù®ú EòÉä<Ç ºÉƤÉÆvÉ xɽþÒÆ ½þè* <ºÉʱÉB ºÉÆÊ´ÉvÉÉxÉ Eòä +xÉÖSUôänù 25 ¨ÉäÆ vÉÉʨÉÇEò º´ÉiÉÆjÉiÉÉ EòÒ MÉÉ®úÆ]õÒ nùÒ MÉ<Ç ½þè, VɤÉÊEò vÉÉ®úÉ 44 ºÉɨÉÉÊVÉEò +Éè®ú ´ªÉÊEiÉMÉiÉ EòÉxÉÚxÉÉäÆ ºÉä {ÉÆlÉ EòÉä {ÞÉlÉEò Eò®úiÉÒ ½þè* <ºÉʱÉB ¨ÉèÆ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ¨Éä®úä EòÖUô ʨÉjÉ ¶ÉɪÉnù <ºÉEòÉ Ê¨ÉºÉ<Æ]õ®úÊ{É]õä¶ÉxÉ xÉ Eò®úäÆ, ªÉ½þ VªÉÚÊb÷Ê¶ÉªÉ±É |ÉÉäxÉÉ=ƺɨÉäÆ]õ EòÉ {ÉÉ]õÇ ½þè* <ºÉʱÉB +ÆÊiÉ¨É ¡òèºÉ±Éä ºÉä {ɽþ±Éä xªÉɪɨÉÚÊiÉÇ ¸ÉÒ VɺɴÉÆiÉ ÊºÉƽþ +Éè®ú xªÉɪɨÉÚÊiÉÇ +Énù¨É ¶Éɽþ EòÒ JÉÆb÷{ÉÚÊiÉÇ xÉä ºÉ®úEòÉ®ú ºÉä +{ÉäIÉÉ EòÒ lÉÒ ÊEò <ºÉ ¨ÉɨɱÉä EòÉä Ê´ÉÊvÉ +ɪÉÉäMÉ EòÉä ºÉÉèÆ{É nùäÆ iÉlÉÉ Ê´ÉÊvÉ +ɪÉÉäMÉ +±{ɺÉÆJªÉEò +ɪÉÉäMÉ ºÉä {É®úɨɶÉÇ Eò®úEòä ¨Éʽþ±ÉÉ+ÉäÆ Eòä ¨ÉÉxÉ´É +ÊvÉEòÉ®úÉäÆ Eòä +ÉvÉÖÊxÉEò nù¶ÉÇxÉ Eòä +xÉÖ°ü{É Ê´ÉvÉäªÉEò ¤ÉxÉÉ nùäÆ*

nùںɮúÉ ºÉÖZÉÉ´É lÉÉ ÊEò vɨÉÇ {ÉÊ®ú´ÉiÉÇxÉ Eò®úEòä vɨÉÇ Eòä nùÖ¯û{ɪÉÉäMÉ EòÉä ®úÉäEòÉ VÉÉB* VÉʺ]õºÉ EòÖ±ÉnùÒ{É ÊºÉƽþ VÉÒ EòÉ ¡òèºÉ±ÉÉ <ºÉÒ +ÉvÉÉ®ú {É®ú lÉÉ* BEò ʽþxnùÚ +{ÉxÉä Ê´É´ÉÉʽþiÉ ½þÉäxÉä Eòä ¤ÉÉ´ÉVÉÚnù ¦ÉÒ +{ÉxÉÒ {ÉixÉÒ EòÉä UôÉäc÷Eò®ú nùںɮúÒ ¨Éʽþ±ÉÉ ºÉä ¶ÉÉnùÒ Eò®úxÉÉ SÉɽþiÉÉ lÉÉ +Éè®ú =ºÉä ¨ÉɱÉÚ¨É lÉÉ ÊEò ´É½þ ʽþxnùÚ EòÉxÉÚxÉ Eòä +xiÉMÉÇiÉ ¶ÉÉnùÒ xɽþÒÆ Eò®ú ºÉEòiÉÉ* <ºÉʱÉB =xÉ nùÉäxÉÉäÆ xÉä vɨÉÇ {ÉÊ®ú´ÉiÉÇxÉ ÊEòªÉÉ iÉlÉÉ nùÉäxÉÉäÆ xÉä <º±ÉÉ¨É Eò¤ÉÚ±É ÊEòªÉÉ +Éè®ú <º±ÉÉ¨É Eò¤ÉÚ±É Eò®úxÉä Eòä ¤ÉÉnù ¶ÉÉnùÒ EòÒ* ±ÉäÊEòxÉ EòÉä]õÇ ¨ÉäÆ VÉ¤É SÉÖxÉÉèiÉÒ nùÒ MÉ<Ç iÉÉä +nùɱÉiÉ xÉä ¡òèºÉ±ÉÉ ÊnùªÉÉ ÊEò vɨÉÇ {ÉÊ®ú´ÉiÉÇxÉ Eò®úEòä ¦ÉÒ <ºÉ iÉ®ú½þ EòÒ ¶ÉÉnùÒ ´ÉèvÉ xɽþÒÆ ½þÉä ºÉEòiÉÒ* BäºÉÉ <ºÉʱÉB ÊEòªÉÉ MɪÉÉ iÉÉÊEò vɨÉÇ {ÉÊ®ú´ÉiÉÇxÉ Eò®úEòä VÉÉä ±ÉÉäMÉ <º±ÉÉ¨É Eòä |ÉÉ´ÉvÉÉxÉÉäÆ EòÉ nùÖ¯û{ɪÉÉäMÉ Eò®úxÉÉ SÉɽþiÉä lÉä, BäºÉä ±ÉÉäMÉÉäÆ {É®ú ®úÉäEò ±ÉMÉ ºÉEòä* ±ÉäÊEòxÉ +ÉVÉ ¦ÉÒ ½þVÉÉ®úÉäÆ EòäºÉ ½þÉä ®ú½þä ½þèÆ VɽþÉÆ vɨÉÇ {ÉÊ®ú´ÉiÉÇxÉ Eò®úEòä ±ÉÉäMÉ nùںɮúä vɨÉÉäÇÆ Eòä |ÉÉ´ÉvÉÉxÉÉäÆ EòÉ ±ÉÉ¦É =`öÉEò®ú ¶ÉÉÊnùªÉÉÆ Eò®ú ®ú½þä ½þèÆ* <ºÉʱÉB <ºÉ {É®ú ®úÉäEò ±ÉMÉÉxÉÒ ½þÉäMÉÒ* ªÉÊnù <ºÉ {É®ú ®úÉäEò xɽþÒÆ ±ÉMÉÉ<Ç MÉ<Ç iÉÉä ¨ÉÉ<xÉÉìÊ®ú]õÒ ´ÉÉä]õ ¤ÉèÆEò EòÉ EòÉb÷Ç iÉÉä SÉ±É ºÉEòiÉÉ ½þè ±ÉäÊEòxÉ ºÉ¨ÉÉVÉnù EòÉä ºÉ½ÞþnùªÉiÉÉ iÉlÉÉ ºÉɨÉÉÊVÉEò xªÉÉªÉ Eòä ºÉÉlÉ xɽþÒÆ SɱÉɪÉÉ VÉÉ ºÉEòiÉÉ* ±ÉäÊEòxÉ nùÖ¦ÉÉÇMªÉ ªÉ½þ ½þè ÊEò ºÉ®úEòÉ®ú xÉä <ºÉ ºÉÖZÉÉ´É EòÉä ¦ÉÒ xɽþÒÆ ¨ÉÉxÉÉ* ¨Éä®úä ʨÉjÉ ¸ÉÒ ½þxxÉÉxÉ ¨ÉÉä±±Éɽþ iÉlÉÉ ¸ÉÒ ¤ÉºÉÖnùä´É +ÉSÉɪÉÇ VÉÒ ªÉ½þÉÆ ¤Éè`öä ½þèÆ* ºÉÒ.{ÉÒ.+É<Ç.B¨É. xÉä <ºÉ ÊxÉhÉÇªÉ EòÉ º´ÉÉMÉiÉ ÊEòªÉÉ lÉÉ* ÊVÉºÉ ºÉ¨ÉªÉ VÉʺ]õºÉ EòÖ±ÉnùÒ{É ÊºÉƽþ VÉÒ EòÒ JÉÆb÷{ÉÒ`ö EòÉ ¡òèºÉ±ÉÉ +ɪÉÉ lÉÉ, =ºÉ¨Éä ªÉ½þ Eò½þÉ MɪÉÉ lÉÉ ÊEò ªÉ½þ FòÉÆÊiÉEòÉ®úÒ {ÉÊ®ú´ÉiÉÇxÉ ½þè ÊEò ªÉÚÊxÉ¡òÉì¨ÉÇ ÊºÉÊ´É±É EòÉäb÷ ½þÉäxÉÉ SÉÉʽþB* ¨ÉWɽþ¤É Eòä +ÉvÉÉ®ú {É®ú ½þ®ú VÉÉÊiÉ EòÉä nùäJÉEò®ú ʺÉÊ´É±É EòÉäb÷ xÉ ¤ÉxÉɪÉÉ VÉÉB +Éè®ú VÉèºÉÉ ¨ÉèÆxÉä Eò½þÉ ÊEò VÉ¤É ÊºÉÊ´É±É EòÉäb÷ EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè iÉÉä ¨Éä®úä EòÖUô ¡òÆb÷ɨÉäxÉ]õäʱɺ]õ ʨÉjÉ <ºÉ ¤ÉÉiÉ EòÒ nùÖ½þÉ<Ç nùäxÉä ±ÉMÉiÉä ½þèÆ ÊEò ¨ÉֺɱɨÉÉxÉÉäÆ EòÉ EòÉxÉÚxÉ ¶É®úÒªÉiÉ ºÉä SɱÉäMÉÉ, <ǺÉÉ<ªÉÉäÆ EòÉ EòÉxÉÚxÉ <ǺÉÉ<Ç vɨÉÇ Eòä ʽþºÉÉ¤É ºÉä SɱÉäMÉÉ* ʽþxnùÖ+ÉäÆ EòÉ EòÉxÉÚxÉ Ê½þxnùÚ vɨÉÇ Eòä ʽþºÉÉ¤É ºÉä SɱÉäMÉÉ* ±ÉäÊEòxÉ VÉ¤É ¡òÉèVÉnùÉ®úÒ Eòä +{É®úÉvÉÉäÆ EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè iÉÉä ´Éä Eò½þxÉä ºÉä PɤɮúÉxÉä ±ÉMÉiÉä ½þèÆ nùÆb÷ nùäxÉä Eòä ¨ÉɨɱÉä ¨ÉäÆ ¦ÉÒ <º±ÉÉ¨É EòÉxÉÚxÉ EòÉä ¨ÉÉxÉÉ VÉÉB, <ºÉʱÉB ÊEò <º±ÉÉ¨É Eòä +Ænù®ú +{É®úÉÊvɪÉÉäÆ EòÉä ¤Éc÷É ¦ÉÉ®úÒ nùÆb÷ ÊnùªÉÉ VÉÉiÉÉ ½þè, ¤Éc÷É ¦ÉÉ®úÒ Eò¹]õ ÊnùªÉÉ VÉÉiÉÉ ½þè*

¦ÉMÉ´ÉÉxÉ ¶ÉÆEò®ú ®úÉ´ÉiÉ VÉÉ®úÒ SÉɽþä ´É½þ {ÉÉÊEòºiÉÉxÉ ½þÉä, SÉɽþä ´É½þ ºÉ>ðnùÒ +®ú¤É ½þÉä, VÉÉä ÊlɪÉÉä®úèÊ]õEò º]õä]õ ¨ÉäÆ <º±ÉÉʨÉEò EòÉxÉÚxÉ SɱÉiÉÉ ½þè, +MÉ®ú ºÉ®úEòÉ®ú ºÉä <ºÉEòÒ ¨ÉÉÆMÉ Eò®úxÉÒ ½þè, iÉÉä ¨ÉVɽþ¤É Eòä +ÉvÉÉ®ú {É®ú ʺÉÊ´É±É +Éè®ú ÊFòʨÉxÉ±É EòÉxÉÚxÉ ºÉ¤É ¤ÉxÉɪÉäÆ, xɽþÒÆ iÉÉä <ºÉ nùä¶É Eòä +xnù®ú BEò |ÉEòÉ®ú Eòä EòÉxÉÚxÉ SɱÉäÆMÉä* {ÉÖiÉÇMÉÉ±É Eòä +xnù®ú ¦ÉÒ VÉ¤É MÉÉä´ÉÉ EòÉ ¶ÉɺÉxÉ lÉÉ, iÉÉä BEò |ÉEòÉ®ú Eòä EòÉxÉÚxÉ SɱÉiÉä lÉä* ʺÉÊ´É±É EòÉäb÷ EòÉxÉÚxÉ +ÉVÉ ¦ÉÒ ´É½þÉÆ SÉ±É ®ú½þÉ ½þè +Éè®ú EòÉä<Ç {É®úä¶ÉÉxÉÒ xɽþÒÆ ½þè, ±ÉäÊEòxÉ <ºÉºÉä nùä¶É Eòä ¤ÉÉEòÒ Ê½þººÉÉä ¨ÉäÆ b÷®ú ±ÉMÉiÉÉ ½þè* <ºÉʱÉB ¤ÉVÉÉB <ºÉEòä ÊEò ¨ÉèÆ ªÉ½þ Eò½þÚÆ ÊEò ¡òÉèVÉnùÉ®úÒ Eòä +{É®úÉvÉÒ EòÉä, ÊFòʨÉxÉ±É +{É®úÉvÉÒ EòÉä ¦ÉÒ <º±ÉÉ¨É Eòä ÊxɪɨÉÉäÆ Eòä ʽþºÉÉ¤É ºÉä nùÆÊb÷iÉ ÊEòªÉÉ VÉÉB, ʽþxnùÚ EòÉxÉÚxÉ ºÉä ʽþxnùÖ+ÉäÆ EòÉä nùÆÊb÷iÉ ÊEòªÉÉ VÉÉB, ÊFòʶSɪÉxºÉ EòÉä ÊFòʶSɪÉäÊxÉ]õÒ EòÉxÉÚxÉ ºÉä nùÆÊb÷iÉ ÊEòªÉÉ VÉÉB, iÉÉä ¨ÉèÆ =xÉEòä |ÉiªÉÖiiÉ®ú ¨ÉäÆ BäºÉÒ ¤ÉÉiÉ Eò½þxÉä ´ÉɱÉÉ xɽþÒÆ ½þÚÆ* <ºÉʱÉB ´Éä VÉÉä +ÉMÉǪÉÖ¨ÉäÆ]ºÉ nùäiÉä ½þèÆ, iÉEòÇ nùäiÉä ½þèÆ ÊEò {ÉÚVÉÉ{ÉrÊiÉ Eòä +ÉvÉÉ®ú {É®ú EòÉxÉÚxÉ ¤ÉxÉÉxÉÉ SÉÉʽþB, ʺÉÊ´É±É ±ÉÉìVÉ ¤ÉxÉÉxÉä SÉÉʽþB, iÉÉä =xÉEòÉä +{ÉxÉä iÉEòÇ EòÉ lÉÉälÉÉ{ÉxÉ <ºÉ ¤ÉÉiÉ ºÉä ºÉ¨ÉZÉ ±ÉäxÉÉ SÉÉʽþB ÊEò Eòc÷´ÉÉ-Eòc÷´ÉÉ lÉÚ +Éè®ú ¨ÉÒ`öÉ-¨ÉÒ`öÉ MÉ{É - ªÉ½þ xɽþÒÆ SɱÉäMÉÉ* <ºÉʱÉB ºÉ¨ÉÉVÉ Eòä +xnù®ú BEò ºÉɨÉÉÊVÉEò ºÉ¨É®úºÉiÉÉ +Éè®ú ºÉɨÉÉÊVÉEò xªÉÉªÉ Ênù±ÉÉxÉä Eòä ʱÉB +ɴɶªÉEò ½þè ÊEò ªÉÚÊxÉ¡òɨÉÇ ÊºÉÊ´É±É EòÉäb÷ ½þÉä* ½þÉÆ, ¨Éä®úä ʨÉjÉÉäÆ EòÉä Eò¹]õ ½þÉäiÉÉ ½þè +Éè®ú =xÉEòÉä ±ÉMÉiÉÉ ½þè ÊEò ¦ÉMÉ´ÉÉxÉ ¶ÉÆEò®ú ®úÉ´ÉiÉ Eò½þÒÆ <ºÉ ¤ÉÉiÉ EòÉä iÉÉä xɽþÒÆ Eò½þ ®ú½þÉ ½þè ÊEò ʽþxnùÚ ±ÉÉìVÉ <xÉ ºÉ¤É {É®ú ±ÉÉMÉÚ Eò®ú ÊnùªÉÉ VÉÉB, ±ÉäÊEòxÉ ¨ÉèÆ ªÉ½þ xɽþÒÆ Eò½þxÉä VÉÉ ®ú½þÉ ½þÚÆ* VÉÉä ±ÉÉäMÉ <ºÉ +ɶÉÆEòÉ ºÉä OÉʺÉiÉ ½þÉäiÉä ½þèÆ, ´Éä º´É{ÉxÉ EòÒ nùÖÊxɪÉÉ ¨ÉäÆ ®ú½þiÉä ½þèÆ +Éè®ú =xÉEòÉä +{ÉxÉÒ {É®úUôÉ<ÇÆ ¦ÉÒ ¦ÉÚiÉ ±ÉMÉiÉÒ ½þè* ¨ÉèÆ ªÉ½þ Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò EòÉxÉÚxÉ ºÉ¤ÉEòä ʱÉB BEò ºÉä ¤ÉxÉäÆ* ºÉÉ®úä EòÉxÉÚxÉÉäÆ EòÒ ¨ÉÒ¨ÉÉƺÉÉ EòÒ VÉÉB, ºÉÉ®úä +ÊvÉÊxɪɨÉÉäÆ EòÒ ¨ÉÒ¨ÉÉƺÉÉ Eò®úxÉä Eòä ¤ÉÉnù, Eòº]õ¨É®úÒ EòÉxÉÚxÉÉäÆ EòÒ ¨ÉÒ¨ÉÉƺÉÉ Eò®úxÉä Eòä ¤ÉÉnù +Énù¶ÉÇ EòÉxÉÚxÉ ¤ÉxÉÉB VÉÉxÉä SÉÉʽþB*

¨ÉÖZÉä ªÉ½þ Eò½þxÉä ¨ÉäÆ EòÉä<Ç ºÉÆEòÉäSÉ xɽþÒÆ ½þè ÊEò 1976 ¨ÉäÆ BEò ¦ÉÚ±É =ºÉ ºÉ¨ÉªÉ ½þÖ<Ç, VÉ¤É <ÆÊb÷ªÉxÉ ºÉEºÉè¶ÉxÉ BE]õ ¨ÉäÆ ºÉƶÉÉävÉxÉ Eò®úEòä ʽþxnùÖ+ÉäÆ EòÉä =xÉEòä ¨ÉÚ±É +ÉvÉÉ®ú ºÉä {ÞÉlÉEò Eò®ú ÊnùªÉÉ MɪÉÉ* =ºÉ ºÉ¨ÉªÉ ´É½þ BEò MɱÉiÉÒ lÉÒ* ¨ÉÖZÉä <ºÉ ¤ÉÉiÉ EòÉä ¦ÉÒ Eò½þxÉä ¨ÉäÆ ºÉÆEòÉäSÉ xɽþÒÆ ½þè ÊEò ʽþxnùÖ+ÉäÆ Eòä ʱÉB +±ÉMÉ ºÉä EòÉxÉÚxÉ EªÉÉäÆ ¤ÉxÉɪÉÉ MɪÉÉ* VÉ¤É <ÆÊb÷ªÉxÉ ºÉEºÉè¶ÉxÉ BE]õ ¤ÉxÉÉ lÉÉ, =ºÉ ºÉ¨ÉªÉ <ºÉEòÉä =ºÉEòä {É®ú´ªÉÚ ¨ÉäÆ, {ÉÊ®úÊvÉ ¨ÉäÆ, ʱɪÉÉ VÉÉxÉÉ SÉÉʽþB lÉÉ* VɽþÉÆ iÉEò xªÉÉªÉ EòÒ ¤ÉÉiÉ ½þè, ¨ÉèÆxÉä EòÖ®úÉxÉ-¶É®úÒ¡ò EòÉä +vªÉªÉxÉ ÊEòªÉÉ ½þè +Éè®ú =ºÉ¨ÉäÆ ÊnùªÉÉ ½þè ÊEò +MÉ®ú BEò {ÉÊiÉ nùÉä ¤ÉÒʴɪÉÉÆ ®úJÉiÉÉ ½þè +Éè®ú nùںɮúÒ {ÉixÉÒ Eòä ºÉÉlÉ ºÉnù´ªÉ´É½þÉ®ú +Éè®ú ºÉ¨É´ªÉ´É½þÉ®ú xɽþÒÆ Eò®úiÉÉ ½þè, iÉÉä =ºÉä nùÉä ¤ÉÒʴɪÉÉÆ ®úJÉxÉä EòÉ +ÊvÉEòÉ®ú xɽþÒÆ ½þè* nùںɮúÒ iÉ®ú¡ò ¤ÉÒ´ÉÒ EòÉä +ÊvÉEòÉ®ú ½þè ÊEò ´É½þ =ºÉEòÉä iɱÉÉEò nùä nùä +Éè®ú =ºÉEòä ºÉÉlÉ ®ú½þxÉä ºÉä <xEòÉ®ú Eò®ú nùä* ±ÉäÊEòxÉ EªÉÉ +É{É ªÉ½þ +{ÉäIÉÉ Eò®ú ºÉEòiÉä ½þèÆ, VɽþÉÆ ¨Éʽþ±ÉÉ+ÉäÆ EòÉä <ºÉ ºÉɨÉÉÊVÉEò ´ªÉ´ÉºlÉÉ ¨ÉäÆ, {ÉÊ®ú´Éä¶É ¨ÉäÆ ºÉÚªÉÇ EòÒ ®úÉä¶ÉxÉÒ ¦ÉÒ nùäJÉxÉä Eòä ʱÉB iÉ®úºÉxÉÉ {Éc÷iÉÉ ½þè, ´É½þÉÆ EªÉÉ ¨Éʽþ±ÉɪÉäÆ ºÉɽþºÉ Eò®ú ºÉEòiÉÒ ½þèÆ? ¨Éä®úä Ê´ÉSÉÉ®ú ºÉä Eò¦ÉÒ xɽþÒÆ Eò®ú ºÉEòiÉÒ ½þèÆ* ªÉ½þ =ºÉÒ EòÉ {ÉÊ®úhÉÉ¨É ½þè ÊEò ´Éä xɽþÒÆ Eò®ú {ÉÉiÉÒ ½þèÆ* EòÉxÉÚxÉ ÊVÉiÉxÉä ¦ÉÒ ½þèÆ, {ÉÖ¯û¹É |ÉvÉÉxÉ ½þèÆ* <ºÉʱÉB SÉɽþä EòÉä<Ç ¦ÉÒ ¨ÉVɽþ¤É ½þÉä, =xɨÉäÆ ¨Éʽþ±ÉÉ+ÉäÆ EòÉä nùÉäªÉ¨É nùVÉÇä EòÉ xÉÉMÉÊ®úEò ¨ÉÉxÉÉ MɪÉÉ ½þè*

¨ÉèÆ ÊFòʨÉxɱÉ-±ÉÉìVÉ Eòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ Eò½þiÉÉ ½þÚÆ* Bb÷±]õ®úÒ BEò +{É®úÉvÉ ¨ÉÉxÉÉ MɪÉÉ ½þè* ¨ÉèÆ ¡òÉèVÉnùÉ®úÒ EòÉ ´ÉEòÒ±É ®ú½þ SÉÖEòÉ ½þÚ* ¨ÉèÆ <ºÉ ¤ÉÉiÉ EòÉä VÉÉxÉiÉÉ ½þÚÆ, VÉ¤É Bb÷±]õ®úÒ EòäºÉ EòÉä ʺÉr Eò®úxÉä EòÒ ¤ÉÉiÉ +ÉiÉÒ ½þè, iÉÉä EòÉxÉÚxÉ Eò½þiÉÉ ½þè, VÉÉä {ÉÒÊc÷iÉÉ ½þè, Ê´É´ÉÉʽþiÉÉ ½þè, VÉÉä {ÉÒÊc÷iÉ ½þÉä ®ú½þÉ ½þè, ´É½þ =ºÉ +É®úÉä{É EòÉ +É®úÉä{ÉhÉ Eò®úä* xÉ Eòä´É±É +É®úÉä{ÉhÉ Eò®úä, ¤ÉʱEò {ÉÚ®úä ºÉÉIÉªÉ Eòä ºÉÉlÉ, {ÉÚ®úÒ ÊVɨ¨ÉänùÉ®úÒ Eòä ºÉÉlÉ, ¤Éc÷ä |ÉEò]õ iÉÉè®ú {É®ú, +EòÉ]ªÉ ºÉÉIÉªÉ |ɺiÉÖiÉ Eò®úä +Éè®ú ªÉ½þ ʺÉr Eò®úä ÊEò {ÉÊiÉ xÉä nùںɮúÒ ¶ÉÉnùÒ Eò®ú ®úJÉÒ ½þè* ´É½þ +¤É±ÉÉ nù®ú-nù®ú EòÒ `öÉèEò®úäÆ JÉÉiÉÒ ½þèÆ +Éè®ú =ºÉEòÉ {ÉÊiÉ iÉlÉÉ VÉÉä xɪÉÒ ºÉÉèiÉ {ÉènùÉ ½þÉäiÉÒ ½þè, ´É½þ ºÉÉèiÉ +Éè®ú ºÉÉèiÉ Eòä ʽþ¨ÉɪÉiÉÒ, =ºÉ ºÉÉ®úä BÊ´Éb÷äÆºÉ EòÉä JÉi¨É Eò®ú nùäiÉä ½þèÆ* ªÉ½þ <ºÉʱÉB ÊEò ´É½þ +¤É±ÉÉ ½þÉäiÉÒ ½þè +Éè®ú =ºÉEòä {ÉÉºÉ Ê½þ¨ÉɪÉiÉÒ xɽþÒÆ ½þÉäiÉä ½þèÆ* ±ÉäÊEòxÉ ÊVɺÉEòÉä VÉä±É VÉÉxÉÉ ½þÉäiÉÉ ½þè, ´É½þ ºÉÉ®úä EòÉxÉÚxÉÉäÆ EòÉä +{ÉxÉä ½þÉlÉ ¨Éä ±Éä ±ÉäiÉÉ ½þè* ´É½þ <ºÉ ¤ÉÉiÉ EòÉä VÉÉxÉiÉÒ lÉÒ ÊEò nùʱÉiÉÉäÆ Eòä MÉʱɪÉÉ®úä ÊEòiÉxÉä Eòc÷ä ½þèÆ, ÊEòiÉxÉÒ ®ú{É]õÒ±ÉÒ ®úɽþäÆ ½þèÆ, EòÉèxÉ ºÉä MÉʱɪÉÉ®úä ÊEòiÉxÉä ºÉÊFòªÉ ½þèÆ, EòÉèxÉ ºÉä MÉʱɪÉÉ®úÉäÆ ¨ÉäÆ {Éè®ú ®ú{É]õ ºÉEòiÉÉ ½þè +Éè®ú EòÉèxÉ ºÉä MÉʱɪÉÉ®úÉäÆ ¨ÉäÆ xªÉÉªÉ Ê¨É±É ºÉEòiÉÉ ½þè, ªÉ½þ ¦ÉÒ ´É½þ xɽþÒÆ VÉÉxÉiÉÒ ½þè*