XI LOK SABHA DEBATES,   Session IV (Budget) 

Monday , March 03, 1997 / Phalguna  12, 1918 (Saka)


 
Type of Debate: MOTION OF THANKS ON THE PRESIDENT'S ADDRESS

Title: Motion of Thanks on the President's Address.  (Contd. - Not Concluded)

TEXT :

MR. DEPUTY-SPEAKER: Now we shall take up item No.10 - further consideration of
the Motion of Thanks on the President's Address.

SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : ={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ ®úɹ]Å{ÉÊiÉ VÉÒ Eòä vÉxªÉ´ÉÉnù
Eòä |ɺiÉÉ´É {É®ú Ê´É®úÉävÉ ¨ÉäÆ ¤ÉÉä±ÉxÉä Eòä ʱÉB JÉc÷É ½þÖ+É ½þÚÆ* Ê´É®úÉävÉ <ºÉ nÞùʹ]õ ºÉä ÊEò
®úɹ]Å{ÉÊiÉ ¨É½þÉänùªÉ xÉä VÉÉä {É®ú¨{É®úÉBÆ EòÉªÉ¨É EòÒ ½þèÆ =xÉ {É®ú ¦ÉÒ ªÉ½þ ºÉ®úEòÉ®ú xɽþÒÆ SÉ±É ºÉEòiÉÒ*
+¦ÉÒ lÉÉäc÷ä ÊnùxÉ {ɽþ±Éä ½þÒ ®úɹ]Å{ÉÊiÉ VÉÒ xÉä nùä¶É Eòä ºÉ¤ÉºÉä ¤Éc÷ä ®úÉVÉxÉÒÊiÉEò nù±É, ¦ÉÉ®úiÉÒªÉ
VÉxÉiÉÉ {ÉÉ]õÒÇ EòÉä, ºÉ¤ÉºÉä ¤Éc÷ä nù±É Eòä xÉÉiÉä, ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä Eòä ʱÉB +ɨÉÆÊjÉiÉ ÊEòªÉÉ*
=x½þÉäÆxÉä VÉÉä {É®ú¨{É®úÉ EòÉªÉ¨É EòÒ ½þè, =ºÉ {É®ú¨{É®úÉ {É®ú ¦ÉÒ ªÉ½þ ºÉ®úEòÉ®ú xɽþÒÆ SÉ±É ºÉEòÒ* ¨ÉèÆ <ºÉ
¤ÉÉ®úä ¨ÉäÆ ºÉ®úEòÉ®ú EòÉ vªÉÉxÉ Ê´ÉMÉiÉ ¨ÉäÆ PÉÊ]õiÉ ½þÖ<Ç PÉ]õxÉÉ+ÉäÆ EòÒ +Éä®ú Ênù±ÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ*
+EiÉڤɮú 1967 ¨ÉäÆ ®úÉVɺlÉÉxÉ ¨ÉäÆ BäºÉä ½þÒ ºÉƪÉÖEiÉ ¨ÉÉäSÉÇä EòÒ ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä Eòä ʱÉB ´É½þÉÆ
BEò ºÉƪÉÖEiÉ ¨ÉÉäSÉÉÇ ¤ÉxÉɪÉÉ MɪÉÉ ÊVɺɨÉäÆ VÉxɺÉÆPÉ, º´ÉiÉÆjÉ {ÉÉ]õÒÇ, ºÉƺÉÉä{ÉÉ, Eò¨ªÉÖÊxɺ]õ
{ÉÉ]õÒÇ +Éè®ú ÊxÉnùÇʱɪÉÉäÆ xÉä ʨɱÉEò®ú BEò ºÉƪÉÖEiÉ ¨ÉÉäSÉÇä EòÉ MÉ`öxÉ ÊEòªÉÉ* =xÉEòÒ ºÉÆJªÉÉ =ºÉ
ºÉ¨ÉªÉ 92 ½þÉä MÉ<Ç lÉÒ +Éè®ú =x½þÉäÆxÉä +{ÉxÉÉ xÉäiÉÉ SÉÖxÉÉ ¨É½þÉ®úÉ´É±É ±ÉIɨÉhÉ ÊºÉƽþ EòÉä +Éè®ú ¨É½þÉ®úɴɱÉ
±ÉIɨÉhÉ ÊºÉƽþ xÉä nùÉ´ÉÉ ÊEòªÉÉ ÊEò ¨Éä®úä ºÉÉlÉ ºÉnùxÉ EòÉ ¤É½þÖ¨ÉiÉ ½þè <ºÉʱÉB ¨ÉÖZÉä ¨ÉÖJªÉ ¨ÉÆjÉÒ
¤ÉxÉxÉä Eòä ʱÉB +ɨÉÆÊjÉiÉ ÊEòªÉÉ VÉÉB, iÉÉä =ºÉ ºÉ¨ÉªÉ ®úÉVªÉ{ÉÉ±É xÉä VÉÉä ÊxÉhÉÇªÉ ÊnùªÉÉ =ºÉ ÊxÉhÉǪÉ
EòÉä ¨ÉèÆ b÷É. ºÉÖ¦ÉÉ¹É Eò¶ªÉ{É EòÒ {ÉÖºiÉEò ºÉä ºÉÖxÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ* =ºÉ¨ÉäÆ =x½þÉäÆxÉä ʱÉJÉÉ ½þè
ÊEò ®úÉVªÉ{ÉÉ±É xÉä ªÉ½þ ÊxÉhÉÇªÉ ÊnùªÉÉ ÊEò ºÉnùxÉ ¨ÉäÆ EòÉÆOÉäºÉ nù±É +Eòä±ÉÉ ºÉ¤ÉºÉä ¤Éc÷É ®úÉVÉxÉÒÊiÉEò
nù±É lÉÉ +Éè®ú VɤÉÊEò =ºÉEòÒ ºÉÆJªÉÉ 88 lÉÒ* ®úÉVªÉ{ÉÉ±É xÉä ¨ÉpùÉºÉ EòÒ SÉSÉÉÇ EòÒ +Éè®ú Eò½þÉ ÊEò 1952
Eòä SÉÖxÉÉ´É ¨ÉäÆ EòÉÆOÉäºÉ EòÉä {ÉÚhÉÇ ¤É½þÖ¨ÉiÉ |ÉÉ{iÉ xɽþÒÆ ½þÖ+É lÉÉ, ±ÉäÊEòxÉ ´É½þ +Eòä±ÉÉ ºÉ¤ÉºÉä
¤Éc÷É ®úÉVÉxÉÒÊiÉEò nù±É lÉÉ* ªÉtÊ{É Ê´É®úÉävÉÒ {ÉIÉ Eòä xÉäiÉÉ ]õÒ.|ÉEòɶÉxÉ xÉä ºÉÉ®úä Ê´É®úÉävÉÒ nù±ÉÉäÆ
EòÉä BEò ZÉÆb÷ä Eòä xÉÒSÉä ±ÉÉEò®ú JÉc÷É ÊEòªÉÉ lÉÉ +Éè®ú =x½þäÆ ¤É½þÖ¨ÉiÉ EòÉ ºÉ¨ÉlÉÇxÉ ¦ÉÒ |ÉÉ{iÉ lÉÉ,
±ÉäÊEòxÉ ®úÉVªÉ{ÉÉ±É xÉä ®úÉVÉÉVÉÒ EòÉä ºÉ¤ÉºÉä ¤Éc÷ä ®úÉVÉxÉÒÊiÉEò nù±É ½þÉäxÉä Eòä xÉÉiÉä ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä Eòä
ʱÉB +ɨÉÆÊjÉiÉ ÊEòªÉÉ* 1959 iÉEò ªÉÉ =ºÉºÉä {ɽþ±Éä ¨ÉpùÉºÉ ¨ÉäÆ ªÉ½þ {É®ú¨{É®úÉ EòÉªÉ¨É EòÒ MÉ<Ç lÉÒ*
ªÉÉxÉÒ =ºÉ ºÉ¨ÉªÉ ®úÉVªÉ{ÉɱÉÉäÆ EòÉ ªÉ½þ ¯ûJÉ lÉÉ ÊEò ºÉ¤ÉºÉä ¤Éc÷ä ®úÉVÉxÉÒÊiÉEò nù±É EòÉä ºÉ®úEòÉ®ú ¤ÉxÉÉxÉä Eòä
ʱÉB +ɨÉÆÊjÉiÉ ÊEòªÉÉ VÉÉxÉÉ SÉÉʽþB +Éè®ú =ºÉ SÉÒVÉ EòÉä +¤É iÉEò +ÉiÉä-+ÉiÉä +Éè®ú <iÉxÉä ´É¹ÉÇ ¤ÉÒiÉxÉä Eòä
¤ÉÉnù, =iiÉ®ú |Énùä¶É ¨ÉäÆ xɽþÒÆ ¨ÉÉxÉÉ VÉÉ ®ú½þÉ ½þè* EªÉÉ ºÉÆÊ´ÉvÉÉxÉ ¤Énù±É MɪÉÉ ªÉÉ {É®ú¨{É®úÉBÆ
¤Énù±É MÉ<ÇÆ? <ºÉ |ÉEòÉ®ú ºÉä ®úɹ]Å{ÉÊiÉ VÉÒ xÉä VÉÉä {É®ú¨{É®úÉBÆ EòÉªÉ¨É EòÒ lÉÒÆ, =xÉEòÉ {ÉɱÉxÉ ªÉ½þ
ºÉ®úEòÉ®ú xɽþÒÆ Eò®ú ®ú½þÒ ½þè +Éè®ú =xÉEòä ÊJɱÉÉ¡ò VÉÉEò®ú EòÉ¨É Eò®ú ®ú½þÒ ½þè* <ºÉ |ÉEòÉ®ú ºÉä <ºÉ
vÉxª´ÉÉnù |ɺiÉÉ´É EòÉ EòÉä<Ç ¨ÉiÉ±É¤É xɽþÒÆ ®ú½þ VÉÉiÉÉ ½þè*





	={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ ºÉnùxÉ EòÉ vªÉÉxÉ <ºÉ +Éä®ú JÉÒÆSÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò +¦ÉÒ ½þ¨ÉÉ®úä
ʨÉjÉ <ºÉ ¤ÉÉiÉ {É®ú SÉSÉÉÇ Eò®ú ®ú½þä lÉä +Éè®ú lÉÉäc÷ä ÊnùxÉ {ɽþ±Éä iÉEò BäºÉÉ ±ÉMÉ ®ú½þÉ lÉÉ ÊEò EòÉÆOÉäºÉ
<ºÉ ºÉ®úEòÉ®ú ºÉä +{ÉxÉÉ ºÉ¨ÉlÉÇxÉ ´ÉÉ{ÉºÉ ±ÉäxÉä VÉÉ ®ú½þÒ ½þè +Éè®ú ºÉƪÉÖEiÉ ¨ÉÉäSÉÇä EòÒ ºÉ®úEòÉ®ú {É®ú
+ɶÉÆEòÉ Eòä ¤ÉÉnù±É ¨ÉÆb÷®úÉxÉä ±ÉMÉä lÉä ÊEò ºÉ®úEòÉ®ú +¤É MÉ<Ç ÊEò +¤É MÉ<Ç, {É®úxiÉÖ ¤ÉÒSÉ ¨ÉäÆ ÊVɺÉ
|ÉEòÉ®ú ºÉä {ÉÆVÉÉ¤É Eòä SÉÖxÉÉ´É ½þÖB +Éè®ú ¨ÉvªÉ|Énùä¶É +Éè®ú ®úÉVɺlÉÉxÉ Eòä ={É SÉÖxÉÉ´É ½þÖB +Éè®ú
®úÉVɺlÉÉxÉ ¨ÉäÆ iÉÉä xÉÉMÉÉè®ú Eòä ={É SÉÖxÉÉ´É ¨ÉäÆ VɽþÉÆ {É®ú ÊEò EòÉÆOÉäºÉ 50 ºÉÉ±É ºÉä BEòUôjÉ
+{ÉxÉÒ ºÉÒ]õ EòÉä ±ÉäEò®ú +ÉiÉÒ ®ú½þÒ ´É½þÉÆ ¦ÉÒ nùÉäxÉÉäÆ ºÉÒ]õäÆ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ xÉä VÉÒiÉÒÆ* <ºÉÒ
|ÉEòÉ®ú ºÉä {ÉÆVÉÉ¤É ¨ÉäÆ VÉÉä {ÉÊ®úhÉÉ¨É ÊxÉEò±Éä =xÉEòä EòÉ®úhÉ ¨ÉÉxÉÉ ªÉ½þ VÉÉxÉÉ SÉÉʽþB +Éè®ú ºÉƪÉÖEiÉ
¨ÉÉäSÉÇä EòÉä ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ EòÉ vÉxªÉ´ÉÉnù Eò®úxÉÉ SÉÉʽþB ÊEò =ºÉEòä EòÉ®úhÉ =xÉEòÒ ºÉ®úEòÉ®ú
Ê]õEòÒ ½þÖ<Ç ½þè +Éè®ú <ºÉʱÉB ʨÉ`öÉ<Ç ¤ÉÉÆ]õxÉÒ SÉÉʽþB* BEò iÉ®ú½þ ºÉä +¤É ªÉ½þ ¨ÉÉxÉÉ VÉÉBMÉÉ ÊEò +¤É ªÉ½þ
ºÉ®úEòÉ®ú EòÉÆOÉäºÉ Eòä EòÉ®úhÉ xɽþÒÆ Ê]õEòÒ ½þÖ<Ç ½þè, ¤ÉʱEò ¦ÉÉ.VÉ.{ÉÉ. Eòä b÷®ú Eòä EòÉ®úhÉ Ê]õEòÒ ½þÖ<Ç
½þè* ¨ÉÖ¨¤É<Ç +Éè®ú Ênù±±ÉÒ Eòä xÉMÉ®úÊxÉMÉ¨É Eòä SÉÖxÉÉ´ÉÉäÆ xÉä ¦ÉÒ <ºÉÒ ¤ÉÉiÉ EòÉä ʺÉr Eò®ú ÊnùªÉÉ ½þè*
<ºÉʱÉB <ºÉ ºÉ®úEòÉ®ú EòÉ VÉÒ´ÉxÉEòÉ±É lÉÉäc÷ä ÊnùxÉ Eòä ʱÉB +Éè®ú ¤Égø MɪÉÉ ½þè* +iÉ: ¨Éä®úÉ Eò½þxÉÉ ½þè ÊEò
<ºÉ ºÉ®úEòÉ®ú EòÉä lÉÉäc÷É +Éè®ú +SUôÉ EòÉ¨É Eò®úxÉÉ SÉÉʽþB*





	={ÉÉvªÉIÉ ¨É½þÉänùªÉ, ¨ÉèÆ ºÉ®úEòÉ®ú EòÉ vªÉÉxÉ <ºÉ +Éä®ú +ÉEòʹÉÇiÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò
½þ¨ÉÉ®úä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ b÷ɪɮúèÊE]õ´É Ê|ÉƺÉÒ{ɱºÉ ÊnùB MÉB ½þèÆ +Éè®ú =xɨÉäÆ +É]õÒÇEò±É 44 ¦ÉÒ
ÊnùªÉÉ MɪÉÉ ½þè* =ºÉEòä >ð{É®ú ½þ¨ÉÉ®úä ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä ¨É<Ç 1995 ¨ÉäÆ BEò ¡òèºÉ±ÉÉ ÊnùªÉÉ* =ºÉEòä
{ɽþ±Éä ¦ÉÒ xªÉɪÉÉ±ÉªÉ ºÉ¨ÉªÉ-ºÉ¨ÉªÉ {É®ú ºÉ®úEòÉ®ú EòÉä +ÉMÉɽþ Eò®úiÉÉ ®ú½þÉ ½þè ÊEò ºÉ®úEòÉ®ú EòÉä EòɨÉxÉ ÊºÉʴɱÉ
EòÉäb÷ ¤ÉxÉÉxÉÉ SÉÉʽþB, {É®úxiÉÖ +¦ÉÒ iÉEò ÊVÉiÉxÉÒ ¦ÉÒ ºÉ®úEòÉ®úäÆ +É<ÇÆ, =x½þÉäÆxÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ EòÖUô
¦ÉÒ xɽþÒÆ ÊEòªÉÉ* <ºÉEòä EòÉ®úhÉ ºÉÖ|ÉÒ¨É EòÉä]õÇ EòÉä Eò½þxÉÉ {Éc÷É ÊEò ºÉÖ|ÉÒ¨É EòÉä]õÇ nùÖJÉ Eòä ºÉÉlÉ
ªÉ½þ ʱÉJÉ ®ú½þÒ ½þè ÊEò +¦ÉÒ iÉEò EòÒ ÊVÉiÉxÉÒ ¦ÉÒ ºÉ®úEòÉ®úäÆ +É<ÇÆ =x½þÉäÆxÉä EòɨÉxÉ ÊºÉÊ´É±É EòÉäb÷ ¤ÉxÉÉxÉä
Eòä ¤ÉÉ®úä ¨ÉäÆ EòÖUô ¦ÉÒ |ɪÉÉºÉ xɽþÒÆ ÊEòªÉÉ +Éè®ú xÉ®úʺÉƽþ®úÉ´É ºÉ®úEòÉ®ú VÉ¤É SÉ±É ®ú½þÒ lÉÒ, iÉÉä
ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä +Énùä¶É ÊnùªÉÉ ÊEò <ºÉ ¤ÉÉ®úä ¨ÉäÆ ºÉ®úEòÉ®ú xÉä EªÉÉ |ÉMÉÊiÉ EòÒ ½þè, ªÉ½þ ¤ÉiÉÉxÉä
Eòä ʱÉB +MɺiÉ,1996 ¨ÉäÆ ºÉÖ|ÉÒ¨ÉEòÉä]õÇ ¨ÉäÆ BEò B¡òÒb÷äÊ´É]õ nùä, ±ÉäÊEòxÉ <ºÉ ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ
ºÉ®úEòÉ®ú xÉä +¦ÉÒ iÉEò EòÖUô xɽþÒÆ ÊEòªÉÉ* ¨ÉèÆ ºÉ®úEòÉ®ú EòÉ vªÉÉxÉ <ºÉ +Éä®ú ¦ÉÒ Ênù±ÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò
SÉÚÆÊEò EòɨÉxÉ ÊºÉÊ´É±É EòÉäb÷ EòÒ ¨ÉÉÆMÉ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ Eò®úiÉÒ ®ú½þÒ ½þè <ºÉʱÉB ¤É½þÖiÉ +ɺÉÉxÉÒ
ºÉä Eò½þ ÊnùªÉÉ VÉÉiÉÉ ½þè ÊEò ªÉ½þ vɨÉÇÊxÉ{ÉÇäIÉiÉÉ Ê´É®úÉävÉÒ ½þè* <ºÉÒ |ÉEòÉ®ú ºÉä VÉ¤É ¦ÉÒ MÉÉä´ÉvÉ
EòÉä ¤ÉÆnù Eò®úxÉä EòÒ ¤ÉÉiÉ Eò½þÒ VÉÉiÉÒ ½þè iÉÉä ¦ÉÒ ½þ¨Éä vɨÉÇÊxÉ{ÉÇäIÉiÉÉ Ê´É®úÉävÉÒ Eò®úÉ®ú ÊnùªÉÉ VÉÉiÉÉ
½þè* ¨ÉèÆ BäºÉä ±ÉÉäMÉÉäÆ Eòä vªÉÉxÉ ¨ÉäÆ ªÉ½þ ¤ÉÉiÉ ±ÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ªÉ½þ VÉÉä EòɨÉxÉ ÊºÉÊ´É±É EòÉäb÷
¤ÉxÉÉB VÉÉxÉä Eòä ¤ÉÉ®úä ¨ÉäÆ ºÉÖ|ÉÒ¨ÉEòÉä]õÇ xÉä ¡òèºÉ±ÉÉ ÊnùªÉÉ ½þè, =ºÉEòä ¤ÉÉnù ºÉä <ºÉ nùä¶É Eòä VÉÉä
xÉäiÉÉ ½þèÆ, ªÉÉ VÉÉä BäºÉä ±ÉÉäMÉ ½þèÆ VÉÉä ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ Eòä Ê´É®úÉävÉÒ ½þèÆ, =xÉEòÉä <ºÉºÉä ºÉ¤ÉEò
ºÉÒJÉxÉÉ SÉÉʽþB ÊEò ªÉ½þ ¤ÉÉiÉ ¦ÉÉ®úiÉÒªÉ VÉxÉiÉÉ {ÉÉ]õÒÇ ½þÒ xɽþÒÆ ¤ÉʱEò nùä¶É EòÉ ºÉÖ|ÉÒ¨É EòÉä]õÇ ¦ÉÒ
ªÉ½þÒ SÉɽþiÉÉ ½þè +Éè®ú ªÉ½þ nùä¶É ʽþiÉ ¨ÉäÆ ½þè* ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä ʱÉJÉÉ ½þè ÊEò +¤É ªÉ½þ Eòä´É±É vɨÉÇ
EòÉ ¨ÉÖqÉ xɽþÒÆ ½þè* EòɨÉxÉ ÊºÉÊ´É±É EòÉäb÷ ¤ÉxÉxÉä ºÉä vɨÉÇ EòÉä JÉ®úÉèÆSÉ ¦ÉÒ xɽþÒÆ +ÉBMÉÒ +Éè®ú ªÉ½þ ¦ÉÒ
ʱÉJÉÉ ½þè ÊEò EòɨÉxÉ ÊºÉÊ´É±É EòÉäb÷ ºÉÒÊ®úªÉÉ, iÉxÉVÉÉÊxɪÉÉ, ¨ÉÉä®úEEòÉä VÉèºÉä nùä¶ÉÉäÆ xÉä +{ÉxÉä nùä¶É ¨ÉäÆ
ʺÉÊ´É±É EòÉäb÷ ¤ÉxÉÉEò®ú ¤É½þÖÊ´É´Éɽþ |ÉlÉÉ EòÉä ºÉ¨ÉÉ{iÉ Eò®ú ÊnùªÉÉ ½þè* ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä <xÉ xÉɨÉÉäÆ
EòÉä +{ÉxÉä ¡òèºÉ±Éä ¨ÉäÆ EòÉä]õ ÊEòªÉÉ ½þè*



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú uÉ®úÉ VÉÉ®úÒ
iÉEòÉÊVɺiÉÉxÉ ºÉä ±ÉäEò®ú {ÉÉÊEòºiÉÉxÉ iÉEò 18 ¨ÉÖʺ±É¨É nùä¶ÉÉäÆ xÉä ¶É®úÒ+iÉ EòÉxÉÚxÉ ¨ÉäÆ {ÉÊ®ú´ÉiÉÇxÉ
ÊEòªÉä ½þèÆ* ¨ÉÖʺ±É¨É ®úɹ]Å ¨ÉäÆ {ÉÊ®ú´ÉiÉÇxÉ ÊEòªÉä VÉÉ ºÉEòiÉä ½þèÆ iÉÉä ¦ÉÉ®úiÉ ¨ÉäÆ EªÉÉäÆ xɽþÒÆ
½þÉä ºÉEòiÉä? ¦ÉÉ®úiÉ EòÒ ºÉ®úEòÉ®ú EòÉä {ÉÊ®ú´ÉiÉÇxÉ Eò®úxÉä SÉÉʽþB*
... (´ªÉ´ÉvÉÉxÉ)


SHRI QAMARUL ISLAM (GULBARGA):



¸ÉÒ Eò¨Éɯû±É <º±ÉÉ¨É (MÉֱɤÉMÉÉÇ) : ªÉ½þ MɱÉiÉ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)





={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉEòÉä ¦ÉÒ SÉÉÆºÉ Ê¨É±ÉäMÉÉ*


SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : ¨ÉèÆ <DZb÷ xɽþÒÆ Eò®ú ®ú½þÉ ½þÚÆ*


SHRI RAMESHWAR PATIDAR (KHARGONE): Sir, I am not yielding. ...(Interruptions)

SHRI QAMARUL ISLAM (GULBARGA): Sir, there is one thing. I request the hon.
Member to yield. The hon. Member has said that so many Muslim countries 


xÉä
¶É®úÒ+iÉ ¨ÉäÆ {ÉÊ®ú´ÉiÉÇxÉ ÊEòªÉä ½þèÆ, ªÉ½þ ºÉ¤É MɱÉiÉ ¤ÉÉiÉ ½þè* 100 ¨ÉÖʺ±É¨É nùä¶ÉÉäÆ xÉä ¶É®úÒ+iÉ ¨ÉäÆ
{ÉÊ®ú´ÉiÉÇxÉ ÊEòªÉÉ ½þè* +É{É ªÉ½þ +±¡òÉVÉ <ºÉʱÉB ´ÉÉ{ÉºÉ ±ÉäÆ*


Shariat is a divine law. No man  on  this  earth  is  empowered  to  make  any
amendment  in  the Shariat. No Muslim, nobody will do it. ...(Interruptions) I
will tell you. It is there.

SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : ¨Éä®úä BEò ºÉ´ÉÉ±É EòÉ =iiÉ®ú nùäÆ* 
... (´ªÉ´ÉvÉÉxÉ)
 1933
ºÉä {ɽþ±Éä ¦ÉÉ®úiÉ ¨ÉäÆ ¶É®úÒ+iÉ ±ÉÉì ±ÉÉMÉÚ xɽþÒÆ lÉÉ* EªÉÉ ¦ÉÉ®úiÉ ¨ÉäÆ ¨ÉÖMɱÉEòÉ±É ¨ÉäÆ ¶É®úÒ+iÉ ±ÉÉì
±ÉÉMÉÚ lÉÉ? 
... (´ªÉ´ÉvÉÉxÉ)


SHRI  QAMARUL   ISLAM   (GULBARGA):   You   have   not   understood   Shariat.
...(Interruptions) If you are not perfect in that, do not speak on that.


SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : ÊVÉºÉ iÉ®ú½þ ºÉä ¤ÉÉiÉ EòÉä PÉÖ¨ÉÉ Ê¡ò®úÉEò®ú Eò½þxÉä EòÒ +É{ÉEòÒ +ÉnùiÉ
½þè* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI QAMARUL ISLAM (GULBARGA): The  Supreme  Court  is  not  above  to  Muslim
Shariat. It cannot interfere in the religious matter. ...(Interruptions)

SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : ¨ÉèÆ ºÉÒvÉä-ºÉÒvÉä ºÉÖ|ÉÒ¨É EòÉä]õÇ EòÉ EòÉä]õ Eò®ú ®ú½þÉ ½þÚÆ
+Éè®ú VÉÉä ¡òèºÉ±Éä ¨ÉäÆ Eò½þÉ MɪÉÉ ½þè* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI  QAMARUL  ISLAM (GULBARGA): Sir, if I make any amendment in the Shariat I
will lose my religion. I stand on that. ...(Interruptions) The  Supreme  Court
cannot  interfere  in the Shariat. Shariat is a religious law. No one is above
that. No one can interfere in the religion. I stand for that  in  this  House.
...(Interruptions)

MR. DEPUTY-SPEAKER : Please allow him to speak.




`öÒEò ½þè, +É{É ¤Éè`ö VÉÉ<ªÉä*





 
... (´ªÉ´ÉvÉÉxÉ)

 



={ÉÉvªÉIÉ ¨É½þÉänùªÉ : +É{ÉEòÒ ¤ÉÉiÉ Ê®úEòÉb÷Ç ¨ÉäÆ +É MɪÉÒ ½þè*





 
... (´ªÉ´ÉvÉÉxÉ)

 



={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ¨ÉèÆ +É{ɺÉä ¦ÉÒ Eò½þ ®ú½þÉ ½þÚÆ*





 
... (´ªÉ´ÉvÉÉxÉ)

 



={ÉÉvªÉIÉ ¨É½þÉänùªÉ : ʨɺ]õ®ú +ÉVɨÉÒ, +É{É ¤Éè`ö VÉÉ<ªÉä* 





 
... (´ªÉ´ÉvÉÉxÉ)

 
SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : +É{É +{ÉxÉÒ ¤ÉÉ®úÒ +ÉxÉä {É®ú ¤ÉÉä±É ±ÉÒÊVɪÉäMÉÉ* ...
(´ªÉ´ÉvÉÉxÉ)


SHRI QAMARUL ISLAM (GULBARGA):



¸ÉÒ Eò¨Éɯû±É <º±ÉÉ¨É (MÉֱɤÉMÉÉÇ) : ¨ÉèÆ +É{ɺÉä {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò EòÖ®úÉxÉ, MÉÒiÉÉ, ¤ÉÉ<¤É±É
EòÉä EªÉÉ ºÉÖ|ÉÒ¨É EòÉä]õÇ b÷ɪɮúäE¶ÉxÉ nùäMÉÒ? ÊEòºÉÒ Eòä ¨ÉVɽþ¤É ¨ÉäÆ, ¨ÉÖʺ±É¨É Eòä, ʽþxnùÚ Eòä,
ÊFò¶ÉÊSɪÉxºÉ Eòä ¨ÉVɽþ¤É ¨ÉäÆ ºÉÖ|ÉÒ¨É EòÉä]õÇ nùJÉ±É xɽþÒÆ nùä ºÉEòiÉÒ* 
... (´ªÉ´ÉvÉÉxÉ)


MR. DEPUTY-SPEAKER : Please take your seat now.

			... (Interruptions)

MR. DEPUTY-SPEAKER : Do not repeat it.




+É{É +MɱÉÉ {´ÉÉ<Æ]õ ±Éä ±ÉÒÊVÉB* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : ½þ¨ÉÉ®úä nùä¶É ¨ÉäÆ BEò |Énùä¶É MÉÉä´ÉÉ EòÉ ½þè* ...
(´ªÉ´ÉvÉÉxÉ) MÉÉä´ÉÉ ¨ÉäÆ {ÉÖiÉÇMÉÉʱɪÉÉäÆ EòÉ ®úÉVªÉ lÉÉ* {ÉÖiÉÇMÉÉʱɪÉÉäÆ Eòä ®úÉVªÉ Eòä ºÉ¨ÉªÉ iÉEò
¦ÉÉ®úiÉ +ÉVÉÉnù ½þÖ+É* ¦ÉÉ®úiÉ Eòä +ÉVÉÉnù ½þÉäxÉä Eòä 15 ´É¹ÉÇ ¤ÉÉnù MÉÉä´ÉÉ +ÉVÉÉnù ½þÖ+É* 
... (´ªÉ´ÉvÉÉxÉ)
+ÉVÉ ¦ÉÒ MÉÉä´ÉÉ ¨ÉäÆ ÊºÉÊ´É±É EòÉì¨ÉxÉ EòÉä]õÇ ±ÉÉMÉÚ ½þè* <ºÉʱÉB ªÉ½þÉÆ {É®ú +É{ÉÊiiÉ EòÒ VÉɪÉä* ...
(´ªÉ´ÉvÉÉxÉ) ¨ÉèÆ ºÉÖ|ÉÒ¨É EòÉä]õÇ Eòä ¡òèºÉ±Éä EòÉä EòÉä]õ Eò®ú ®ú½þÉ ½þÚÆ* ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä ʱÉJÉÉ
½þè ÊEò <ºÉºÉä ¦ÉÉ®úiÉ EòÒ BEòiÉÉ +Éè®ú +JÉÆb÷iÉÉ ¨ÉVɤÉÚiÉ ½þÉäMÉÒ* 
... (´ªÉ´ÉvÉÉxÉ)
 <ºÉºÉä vɨÉÇ {É®ú ÊEòºÉÒ
iÉ®ú½þ EòÒ JÉ®úÉäÆSÉ iÉEò xɽþÒÆ +ɪÉäMÉÒ* ªÉ½þ ¨ÉÉxÉ´ÉÉÊvÉEòÉ®ú +Éè®ú ¨ÉÉxÉ´É MÉÊ®ú¨ÉÉ EòÉ ½þxÉxÉ xɽþÒÆ Eò®úiÉÉ ½þè*
BEò iÉ®ú¡ò ¨Éʽþ±ÉÉ+ÉäÆ {É®ú VÉÉä +iªÉÉSÉÉ®ú ½þÉä ®ú½þä ½þèÆ, =xÉ +iªÉÉSÉÉ®úÉäÆ EòÉä ªÉ½þ ®úÉäEòiÉÉ ½þè* <ºÉʱÉB
ʺÉÊ´É±É EòÉì¨ÉxÉ EòÉä]õÇ ±ÉÉxÉÉ VÉ°ü®úÒ ½þè* +¨É®úÒEòÉ +Éè®ú SÉÒxÉ iÉEò ¨ÉäÆ ¤É½þÖ Ê´É´Éɽþ |ÉlÉÉ ¤ÉÆnù ½þè*
´É½þÉÆ ¨ÉֺɱɨÉÉxÉ ¦ÉÒ ¤É½þÖ Ê´É´Éɽþ xɽþÒÆ Eò®úiÉä* =xÉEòä ʱÉB ¦ÉÒ +xÉÖ¨ÉÊiÉ xɽþÒÆ ½þè* <ºÉʱÉB ¦ÉÉ®úiÉ Eòä
ʱÉB ªÉ½þ Eò®úxÉÉ +Éè®ú <ºÉ iÉ®ú½þ EòÒ ªÉ½þ SÉSÉÉÇ Eò®úxÉÉ 
... (´ªÉ´ÉvÉÉxÉ)
 ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä VÉÉä EòÉä]õ
ÊEòªÉÉ, =ºÉEòÉä ¨ÉèÆ EòÉä]õ xɽþÒÆ Eò®úxÉÉ SÉɽþiÉÉ* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI QAMARUL ISLAM (GULBARGA): Sir, it is a fundamental right. Article 25 is
for that. Every citizen of this country can select the religion of his choice
and can profess or follow it. We have got that constitutional right as a
citizen of this country. ...(Interruptions)

SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : ¨ÉèÆ BEò nùںɮúÉ ¨ÉÖqÉ =`öÉxÉÉ SÉɽþiÉÉ ½þÚÆ* +ÉVÉ ¦ÉÉ®úiÉ
¨ÉäÆ EòÉxÉÚxÉ +Éè®ú ´ªÉ´ÉºlÉÉ EòÒ VÉÉä ʺlÉÊiÉ ±ÉÉMÉÚ ½þè, ´É½þ Eòä´É±É vɨÉÇ Eòä EòÉ®úhÉ ½þè* ½þ¨ÉÉ®úä
vɨÉÇ, ¶ÉɺjÉ, EòÖ®úÉxÉ, ºÉÆiÉ +Éè®ú ½þ¨ÉÉ®úä ¶ÉÆEò®úÉSÉɪÉÇ ÊVÉºÉ iÉ®ú½þ ºÉä nùä¶É ¨ÉäÆ ºÉ¦ÉÉBÆ Eò®úiÉä
½þèÆ, ÊVÉºÉ iÉ®ú½þ EòÉ |ÉSÉÉ®ú Eò®úiÉä ½þèÆ ÊEò ¤ÉÖ®úÉ EòÉ¨É xɽþÒÆ Eò®úxÉÉ SÉÉʽþB* ¤ÉÖ®úÉ EòÉ¨É Eò®úxÉä ºÉä
{ÉÉ{É ±ÉMÉiÉÉ ½þè +Éè®ú {ÉÉ{É Eòä b÷®ú Eòä ¨ÉÉ®úä ±ÉÉäMÉ ¤ÉÖ®úÉ EòÉ¨É xɽþÒÆ Eò®úiÉä <ºÉʱÉB nùä¶É ¨ÉäÆ EòÉxÉÚxÉ +Éè®ú
´ªÉ´ÉºlÉÉ EòÒ ÊºlÉÊiÉ ±ÉÉMÉÚ ½þè* ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú Eòä EòÉ®úhÉ ªÉÉ {ÉÖÊ±ÉºÉ Eòä EòÉ®úhÉ nùä¶É ¨ÉäÆ EòÉxÉÚxÉ
+Éè®ú ´ªÉ´ÉºlÉÉ EòÒ ÊºlÉÊiÉ ±ÉÉMÉÚ xɽþÒÆ ½þè* ÊVÉºÉ iÉ®ú½þ ºÉä {ÉÖÊ±ÉºÉ SÉÉä®ú, b÷ÉEòÖ+ÉäÆ, iɺEò®úÉäÆ,
MÉÖhb÷ÉäÆ Eòä ºÉÉlÉ Ê¨É±ÉÒ ½þÖ<Ç ½þè, =ºÉEòä ®ú½þiÉä <iÉxÉä ʴɶÉÉ±É nùä¶É ¨ÉäÆ EòÉxÉÚxÉ +Éè®ú ´ªÉ´ÉºlÉÉ
xɽþÒÆ ®ú½þ ºÉEòiÉÒ ½þè* EòÉxÉÚxÉ +Éè®ú ´ªÉ´ÉºlÉÉ vɨÉÇ Eòä EòÉ®úhÉ ±ÉÉMÉÚ ½þè +Éè®ú ºÉ¦ÉÒ ±ÉÉäMÉ <ºÉEòÉ {ÉɱÉxÉ
Eò®úiÉä ½þèÆ* ºÉ¦ÉÒ ºÉ¨|ÉnùÉªÉ Eòä ±ÉÉäMÉ vɨÉÇ EòÉ {ÉɱÉxÉ Eò®úiÉä ½þèÆ <ºÉʱÉB vɨÉÇ EòÒ +{ÉxÉÒ
={ɪÉÉäÊMÉiÉÉ ½þè* =ºÉEòÉä Êb÷xÉÉ<Ç xɽþÒÆ ÊEòªÉÉ VÉÉ ºÉEòiÉÉ* 
... (´ªÉ´ÉvÉÉxÉ)


SHRI RAMSAGAR (BARABANKI):



¸ÉÒ ®úɨɺÉÉMÉ®ú (¤ÉÉ®úɤÉÆEòÒ) : +¤É ºÉ½þÒ ½þè*


SHRI RAMESHWAR PATIDAR (KHARGONE):



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú (JÉ®úMÉÉäxÉ) : +¤É ºÉ½þÒ ½þè iÉÉä <ºÉä ¨ÉÉxÉ iÉÉä ±ÉäÆ*





	¨ÉèÆ BEò ¨ÉÖqÉ +Éè®ú =`öÉxÉÉ SÉɽþiÉÉ ½þÚÆ* ¦ÉÉ®úiÉ Eòä >ð{É®ú EòVÉÇ EòÉ¡òÒ ¤ÉgøiÉÉ VÉÉ ®ú½þÉ
½þè* ¦ÉÉ®úiÉ xÉä VÉÉä EòVÉÉÇ ±Éä ®úJÉÉ lÉÉ, =ºÉ¨ÉäÆ +xɪÉÚ]õÒ±ÉÉ<ÇWÉb÷ ±ÉÉäxÉ ¦ÉÒ EòÉ¡òÒ ¤ÉgøÉ ½þÖ+É ½þè*
1962 ¨ÉäÆ 61,000 Eò®úÉäc÷ +xɪÉÚ]õÒ±ÉÉ<ÇWÉb÷ ±ÉÉäxÉ lÉÉ, 1993 ¨ÉäÆ 65,000 Eò®úÉäc÷ lÉÉ +Éè®ú 1994
¨ÉäÆ ¤ÉgøEò®ú 83,000 Eò®úÉäc÷ ½þÉä MɪÉÉ* <ºÉ EòÉ®úhÉ Ê´É¶´É ¤ÉèÆEò +Éè®ú +ÆiÉ®úÉǹ]ÅÒªÉ ¨ÉÖpùÉ EòÉä¹É
xÉä, ¦ÉÉ®úiÉ EòÉä VÉÉä 9.40 +®ú¤É b÷ɱɮú EòÉ @ñhÉ Ê¨É±ÉxÉä ´ÉɱÉÉ lÉÉ, =ºÉä ªÉ½þ Eò½þiÉä ½þÖB ®úÉäEò ÊnùªÉÉ lÉÉ
ÊEò ¦ÉÉ®úiÉ Eòä {ÉÉºÉ VÉÉä ±ÉÉäxÉ ½þè, ´É½þ +xɪÉÚ]õÒ±ÉÉ<ÇWÉb÷ {Éc÷É ½þÖ+É ½þè, =ºÉEòÉ ={ɪÉÉäMÉ xɽþÒÆ ½þÉä {ÉÉ
®ú½þÉ ½þè* <ºÉʱÉB Ê{ÉUô±Éä ʺÉiɨ¤É®ú ¨ÉäÆ Ê´ÉiiÉ ¨ÉÆjÉÒ ´ÉÉʶÉÆMÉ]õxÉ MÉB lÉä* ´É½þÉÆ +É<Ç.B¨É.B¡ò. Eòä
+vªÉIÉ ºÉä SÉSÉÉÇ ¦ÉÒ Eò®úEòä +ÉB lÉä* 1964 ¨ÉäÆ +xɪÉÚ]õÒ±ÉÉ<ÇWÉb÷ ±ÉÉäxÉ {É®ú <iÉxÉÒ ÊSÉxiÉÉ
VÉÉʽþ®ú EòÒ MÉ<Ç lÉÒ ÊEò ´ÉÒ.Eòä.+É®ú.´ÉÒ. ®úÉ´É EòÒ +vªÉIÉiÉÉ ¨ÉäÆ BEò ½þÉ<Ç {ÉÉ´É®ú Eò¨Éä]õÒ ¤ÉxÉÉ<Ç MÉ<Ç*
=x½þÉäÆxÉä VÉÉä ºÉÖZÉÉ´É ÊnùB lÉä, =ºÉä ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú xÉä +¦ÉÒ iÉEò ±ÉÉMÉÚ xɽþÒÆ ÊEòªÉÉ ½þè*
+xɪÉÚ]õÒ±ÉÉ<ÇWÉb÷ ±ÉÉäxÉ {É®ú ¤ªÉÉVÉ ¦ÉÒ nùäxÉÉ {Éc÷iÉÉ ½þè* <ºÉʱÉB ¦ÉÉ®úiÉ EòÒ Eò<Ç ªÉÉäVÉxÉÉBÆ +vÉÚ®úÒ
{Éc÷Ò ½þÖ<Ç ½þèÆ*





	¦ÉÉ®úiÉ Eòä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ +ÉÊ]õÇEò±É 292 ½þè ÊVɺÉEòä +ÆiÉMÉÇiÉ ºÉƺÉnù EòÉä ªÉ½þ +ÊvÉEòÉ®ú
ÊnùªÉÉ MɪÉÉ ½þè ÊEò Ê´Énùä¶ÉÉäÆ ºÉä VÉÉä @ñhÉ Ê±ÉªÉÉ VÉÉiÉÉ ½þè, =ºÉ {É®ú ´É½þ ºÉÒ¨ÉÉ ±ÉMÉÉ ºÉEòiÉÒ ½þè* <ºÉʱÉB
EòVÉÇ EòÒ ºÉÒ¨ÉÉ iÉªÉ ½þÉäxÉÒ SÉÉʽþB* ¦ÉÉ®úiÉ {É®ú ÊVÉºÉ iÉ®ú½þ ºÉä EòVÉÇ ¤ÉgøiÉÉ VÉÉ ®ú½þÉ ½þè, ´É½þ ºÉ¤É
VÉÉxÉiÉä ½þèÆ, =ºÉ {É®ú EòÉ¡òÒ SÉSÉÉÇ ¦ÉÒ ½þÉä SÉÖEòÒ ½þè* +ÉVÉ EòÒ iÉÉ®úÒJÉ ¨ÉäÆ ¦ÉÒ ¦ÉÉ®úiÉ {É®ú 3,60,000
Eò®úÉäc÷ EòÉ EòVÉÉÇ ½þè* +¤ÉEòÒ ¤ÉÉ®ú ¤ÉVÉ]õ ¨ÉäÆ +ɪÉÉ ½þè ÊEò <ºÉ {É®ú +¤É 60,000 Eò®úÉäc÷ ¤ªÉÉVÉ nùäxÉÉ
{Éc÷iÉÉ ½þè, +MɱÉä ºÉÉ±É ºÉä 80,000 Eò®úÉäc÷ nùäxÉÉ {Éc÷äMÉÉ* <ºÉʱÉB ¦ÉÉ®úiÉ EòÒ ºÉƺÉnù EòÉä EòVÉÇ {É®ú
ºÉÒ¨ÉÉ ±ÉMÉÉxÉÒ SÉÉʽþB* 1962-63, 1963-64, 1965-66 ¨ÉäÆ {Éʤ±ÉEò BEòÉ=Æ]ºÉ Eò¨Éä]õÒ xÉä ¦ÉÒ
ºÉÖZÉÉ´É ÊnùªÉÉ lÉÉ ÊEò ¦ÉÉ®úiÉ EòÒ ºÉƺÉnù +Éè®ú ºÉ®úEòÉ®ú EòÉä ¦ÉÒ Ê´ÉSÉÉ®ú Eò®úEòä <ºÉ {É®ú ºÉÒ±ÉÒÆMÉ ±ÉMÉÉxÉÒ
SÉÉʽþB* Bäº]õÒ¨Éä]ºÉ Eò¨Éä]õÒ xÉä ¦ÉÒ 1992-93 ¨ÉäÆ Ê®ú{ÉÉä]õÇ nùÒ ½þè ÊEò <ºÉ {É®ú º]õè]õÚ]õ®úÒ
ºÉÒʱÉÆMÉ ±ÉMÉÉ<Ç VÉÉxÉÒ SÉÉʽþB iɦÉÒ ºÉ®úEòÉ®úÉäÆ {É®ú +ÆEòÖ¶É ±ÉMÉɪÉÉ VÉÉ ºÉEòäMÉÉ* <ÆM±ÉèÆb÷, +¨É®úÒEòÉ,
EòxÉÉb÷É +Éè®ú ¸ÉÒ±ÉÆEòÉ ¨ÉäÆ <ºÉ iÉ®ú½þ EòÒ ºÉÒ¨ÉÉ ±ÉMÉÉ<Ç VÉÉ SÉÖEòÒ ½þè* <ºÉEòä ʱÉB ºÉEò±É PÉ®úä±ÉÚ
=i{ÉÉnù EòÒ |ÉÊiɶÉiÉ EòÒ iÉÖ±ÉxÉÉ ¨ÉäÆ <ºÉ iÉ®ú½þ Eòä EòVÉÇ EòÒ ºÉÒ¨ÉÉ ÊxÉvÉÉÇÊ®úiÉ Eò®úxÉÒ SÉÉʽþB*
ºÉƺÉnù ºÉnùºªÉÉäÆ EòÒ ÊSÉxiÉÉ <ºÉ ¤ÉÉiÉ ºÉä |ÉEò]õ ½þÉäiÉÒ ½þè ÊEò nùºÉ ´É¹ÉÉäÇÆ ¨ÉäÆ ºÉÉè ºÉä VªÉÉnùÉ
|ɶxÉ <ºÉÒ ¤ÉÉiÉ {É®ú {ÉÚUôä MÉB ½þèÆ* <ºÉʱÉB +ÉVÉ ¦ÉÉ®úiÉ VÉÉä EòVÉÇ Eòä V´ÉɱÉɨÉÖJÉÒ {É®ú ¤Éè`öÉ ½þè,
=ºÉä ¤ÉSÉÉxÉä EòÉ iÉ®úÒEòÉ ÊxÉEòɱÉÉ VÉÉxÉÉ SÉÉʽþB*





	¦ÉÉ®úiÉ Eòä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ +ÊxÉ´ÉɪÉÇ Ê¶ÉIÉÉ EòÉ |ÉÉ´ÉvÉÉxÉ ®úJÉÉ MɪÉÉ ½þè ÊEò ¦ÉÉ®úiÉ EòÒ
ºÉ®úEòÉ®ú EòÉä ºÉÆÊ´ÉvÉÉxÉ ±ÉÉMÉÚ ½þÉäxÉä Eòä nùºÉ ´É¹ÉÉäÇÆ Eòä ¦ÉÒiÉ®ú ½þÒ ºÉ¤ÉEòÉä ÊxɶÉÖ±Eò ʶÉIÉÉ nùÒ VÉÉxÉÒ
SÉÉʽþB* nùºÉ ´É¹ÉÇ Eò¤É Eòä ¤ÉÒSÉ SÉÖEòä* EªÉÉ ¦ÉÉ®úiÉ ¨ÉäÆ ÊxɶÉÖ±Eò ʶÉIÉÉ nùÒ VÉÉ ®ú½þÒ ½þè? EªÉÉ
+¦ÉÒ ¦ÉÒ 14 ´É¹ÉÇ Eòä ¤ÉSSÉÉäÆ ºÉä ¡òÒºÉ xɽþÒÆ ±ÉÒ VÉÉ ®ú½þÒ ½þè? EªÉÉ +ÊxÉ´ÉɪÉÇ Ê¶ÉIÉÉ ±ÉÉMÉÚ
EòÒ MÉ<Ç ½þè? ¦ÉÉ®úiÉ ºÉ®úEòÉ®ú EòÉä <ºÉ {É®ú ¦ÉÒ Ê´ÉSÉÉ®ú Eò®úEòä <ºÉä ±ÉÉMÉÚ Eò®úxÉÉ SÉÉʽþB*





	ºÉɨ|ÉnùÉʪÉEòiÉÉ +Éè®ú vɨÉÇÊxÉ{ÉÇäIÉiÉÉ Eòä xÉÉ¨É {É®ú ½þ¨ÉÉ®úä EòÉ¡òÒ ºÉnùºªÉ =iiÉäÊVÉiÉ
½þÉä VÉÉiÉä ½þèÆ* ºÉɨ|ÉnùÉʪÉEòiÉÉ +Éè®ú vɨÉÇÊxÉ{ÉÇäIÉiÉÉ EòÒ {ÉÊ®ú¦ÉɹÉÉ Eò®úEòä +¦ÉÒ ¦ÉÒ ºÉÆÊ´ÉvÉÉxÉ
¨ÉäÆ xɽþÒÆ VÉÉäc÷É MɪÉÉ ½þè* ¨ÉèÆ ªÉ½þ ¨ÉÉÆMÉ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ +Éè®ú ºÉnùxÉ Eòä ºÉɨÉxÉä ªÉ½þ {ÉIÉ
Ê´ÉSÉÉ®ú Eòä ʱÉB ®úJÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ½þ¨É ºÉɨ|ÉnùÉʪÉEòiÉÉ EòÒ {ÉÊ®ú¦ÉɹÉÉ EªÉÉäÆ xɽþÒÆ Eò®úiÉä,
vɨÉÇÊxÉ{ÉÇäIÉiÉÉ EòÒ <±Éè¤ÉÉä®úä]õ {ÉÊ®ú¦ÉɹÉÉ Eò®úEòä ºÉÆÊ´ÉvÉÉxÉ ¨ÉäÆ EªÉÉäÆ xɽþÒÆ VÉÉäc÷iÉä* {É®úxiÉÖ
<xÉ ¤ÉÉiÉÉäÆ {É®ú Ê´ÉSÉÉ®ú xɽþÒÆ ÊEòªÉÉ VÉÉ ®ú½þÉ ½þè*





	¨ÉèÆ +ÉÊ]õÇEò±É 356 Eòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ vªÉÉxÉ Ênù±ÉÉxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò Eòäxpù ºÉ®úEòÉ®ú
ÊEòºÉ iÉ®ú½þ ºÉä <ºÉEòÉ nùÖ¯û{ɪÉÉäMÉ Eò®úEòä ®úÉVªÉ ºÉ®úEòÉ®úÉäÆ EòÉä ¦ÉÆMÉ Eò®úiÉÒ ®ú½þiÉÒ ½þè* ½þ¨ÉÉ®úä {ÉÖ®úÉxÉä
SÉÒ¡ò VɺÉÊ]õºÉ ¸ÉÒ ´ÉèÆEò]õ Sɱ±ÉèªÉÉ xÉä Ê®ú]õɪɮú ½þÉäxÉä Eòä ¤ÉÉnù BEò ʺɨÉ{ÉÉäÊWÉªÉ¨É ¨ÉäÆ ªÉ½þ ¨ÉÉÆMÉ
EòÒ ÊEò +ÉÊ]õÇEò±É 356 EòÉä ¦ÉÉ®úiÉ Eòä ºÉÆÊ´ÉvÉÉxÉ ºÉä ÊxɱÉÆʤÉiÉ Eò®ú nùäxÉÉ SÉÉʽþB* +ÉVÉ ¸ÉÒ ¤ÉÉ䨨É<Ç
ʶÉIÉÉ ¨ÉÆjÉÒ ½þèÆ* VÉ¤É ´Éä EòxÉÉÇ]õEò Eòä ¨ÉÖJªÉ¨ÉÆjÉÒ lÉä iÉÉä =xÉEòÒ ºÉ®úEòÉ®ú EòÉä ¦ÉÆMÉ ÊEòªÉÉ
MɪÉÉ lÉÉ* =ºÉEòä ¤ÉÉnù ºÉÖ|ÉÒ¨É EòÉä]õÇ xÉä ªÉ½þ ¡òèºÉ±ÉÉ ÊnùªÉÉ lÉÉ ÊEò Eòäxpù ºÉ®úEòÉ®ú xÉä ¸ÉÒ
¤ÉÉ䨨É<Ç EòÒ EòxÉÉÇ]õEò ºÉ®úEòÉ®ú EòÉä MÉè®úEòÉxÉÚxÉÒ iÉ®úÒEòä ºÉä ¦ÉÆMÉ ÊEòªÉÉ lÉÉ* <ºÉ |ÉÉ´ÉvÉÉxÉ EòÉ
¤ÉÉ®ú-¤ÉÉ®ú VÉÉä nùÖ¯û{ɪÉÉäMÉ ½þÉä ®ú½þÉ ½þè, =ºÉä ®úÉäEòxÉä Eòä ʱÉB ¦ÉÒ ºÉ®úEòÉ®ú xÉä EòÖUô xɽþÒÆ ÊEòªÉÉ*





	ºÉƪÉÖEiÉ ¨ÉÉäSÉÉÇ ºÉ®úEòÉ®ú EòÉ EòÉì¨ÉxÉ Ê¨ÉÊxÉ¨É¨É |ÉÉäOÉÉ¨É ½þè* ¨ÉèÆ =ºÉEòÒ nùÉä ±ÉÉ<xÉäÆ
{ÉgøxÉÉ SÉɽþiÉÉ ½þÚÆ*



¸ÉÒ ®úɨÉ䶴ɮú {ÉÉ]õÒnùÉ®ú VÉÉ®úÒ
        

 "Controls  on  the  movement  of  agricultural  products  and  on  the
        processing of agricultural products will be abolished.  Measures  will
        be  taken  to ensure that farmers receive fair and remunerative prices
        for their produce."




+ÉVÉ EªÉÉ ½þÉä ®ú½þÉ ½þè? EªÉÉ ºÉ®úEòÉ®ú +{ÉxÉÒ <xÉ |ÉÊiÉYÉÉ+ÉäÆ EòÉ {ÉɱÉxÉ Eò®ú ®ú½þÒ ½þè? MÉä½þÚÆ Eòä
>ð{É®ú +ÉVÉ ¦ÉÉ®úiÉ EòÉ ÊEòºÉÉxÉ ¤É½þÖiÉ ÊSÉÊxiÉiÉ ½þè* MÉä½þÚÆ Eòä >ð{É®ú |ÉÉxiɤÉÆnùÒ ±ÉÉMÉÚ Eò®ú nùÒ MÉ<Ç
½þè, MÉä½þÚÆ Eòä º]õÉìEò EòÒ ºÉÒ¨ÉÉ iÉªÉ Eò®ú nùÒ MÉ<Ç ½þè* BEò |ÉÉxiÉ ºÉä nùںɮúä |ÉÉxiÉ ¨ÉäÆ
MÉä½þÚÆ xɽþÒÆ VÉÉ ®ú½þÉ ½þè* +¦ÉÒ MÉä½þÚÆ EòÒ ¡òºÉ±É ÊEòºÉÉxÉ Eòä PÉ®ú ¨ÉäÆ +É MÉ<Ç ½þè +Éè®ú ¦ÉÉ´É b÷É=xÉ
½þÉäiÉä SɱÉä VÉÉ ®ú½þä ½þèÆ* <ºÉʱÉB ªÉ½þ VÉÉä lÉÉ ÊEò ½þ¨É ºÉÒ¨ÉÉBÆ xɽþÒÆ ®úJÉäÆMÉä +Éè®ú Eòh]ÅÉä±É xɽþÒÆ
®úJÉäÆMÉä, =±]õä <x½þÉäÆxÉä EòÆ]ÅÉä±É ±ÉÉMÉÚ Eò®ú ÊnùªÉÉ* MÉä½þÚÆ EòÒ EòÒ¨ÉiÉ EªÉÉ ÊEòºÉÉxÉÉäÆ EòÉä `öÒEò
Ê¨É±É ®ú½þÒ ½þè?

  

[NEXT PAGE]