19.03.97 *t14

Deteriorating law and order situation in Bihar.

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):

¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ºÉ¦ÉÉ{ÉÊiÉ VÉÒ, ʤɽþÉ®ú Eòä xÉÉèMÉÊUôªÉÉ ¨ÉäÆ ºÉ¨É®úÉ`öÒ xÉÉ¨É Eòä ±Éc÷Eòä EòÉä ÊFòʨÉxɱÉÉäÆ xÉä MÉÉä±ÉÒ ¨ÉÉ®ú nùÒ +Éè®ú =ºÉEòÒ ½þiªÉÉ ½þÉä MÉ<Ç* =ºÉEòä ¤ÉÉnù VÉ¤É ´ÉEòǺÉÇ vÉ®úxÉä {É®ú ¤Éè`öä lÉä iÉÉä xÉÉèMÉÊUôªÉÉ EòÒ {ÉÖÊ±ÉºÉ xÉä ¡òɪÉÊ®úÆMÉ Eò®úEòä ´ÉEòÇ®úÉäÆ {É®ú MÉÉä±ÉÒ SɱÉÉ<Ç +Éè®ú ½þɱÉÉiÉ ªÉ½þ ½þè ÊEò xÉÉèMÉÊUôªÉÉ ºÉä ±ÉäEò®ú ¤É®úÉèxÉÒ, +Éè®úÆMÉɤÉÉnù ¨ÉäÆ VɽþÉÆ {É®ú ¦ÉÒ ´ÉEòǺÉÇ vÉ®úxÉä {É®ú ¤Éè`öä lÉä, ºÉ¤É {É®ú ±ÉÉ`öÒ SɱÉÒ, MÉÉä±ÉÒ SɱÉÒ +Éè®ú ´É½þÉÆ EòÒ ½þɱÉiÉ ªÉ½þ ½þè ÊEò ¤ÉÉVÉÉ®ú ¤ÉÆnù ½þèÆ, ºÉc÷EòäÆ ¤ÉÆnù ½þèÆ, {Éà]ÅÉä±É {ÉÆ{É ¤ÉÆnù ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

ªÉ½þ ¨ÉɨɱÉÉ Ê¤É½þÉ®ú ºÉ®úEòÉ®ú EòÉ xɽþÒÆ ½þè* ´É½þÉÆ Eòä BºÉ.{ÉÒ. +Éè®ú b÷Ò.B¨É. EòÉ ¨ÉɨɱÉÉ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ (¸ÉÒ {ÉÒ.B¨É.ºÉ<Çnù) : ªÉ½þ ¨ÉɨɱÉÉ º]õä]õ Eòä ±ÉÉà BÆb÷ +Éàb÷Ç®ú EòÉ ½þè* <ºÉEòÉä {ÉÉʱÉǪÉɨÉäÆ]õ ¨ÉäÆ xɽþÒÆ ®úJÉxÉÉ SÉÉʽþB*

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):

¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : ʤɽþÉ®ú ¨ÉäÆ ±ÉÉà BÆb÷ +Éàb÷Ç®ú xÉÉ¨É EòÒ EòÉä<Ç SÉÒWÉ xɽþÒÆ ½þè* ¤É®úÉèxÉÒ ¨ÉäÆ ½þ¨ÉÉ®úä ÊVɱÉÉvªÉIÉ MɪÉɺÉÖqÒxÉ +ƺÉÉ®úÒ +Éè®ú ªÉÖ´ÉVÉxÉ ºÉ¦ÉÉ Eòä ®úÉVªÉÉvªÉIÉ EòÉä ÊMÉ®ú¡iÉÉ®ú ÊEòªÉÉ MɪÉÉ* {É]õxÉÉ ¨ÉäÆ ®úà´ÉÉà±´É®ú ºÉä ±ÉÉäMÉÉäÆ EòÉä ¨ÉÉ®úÉ* ... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ªÉ½þ iÉÉä º]õä]õ ºÉ¤ÉVÉàE]õ ½þè* ªÉ½þ xɽþÒÆ SÉ±É ºÉEòiÉÉ*

SHRI PAPPU YADAV alias RAJESH RANJAN (PURVNEA):

¸ÉÒ ®úÉVÉä¶É ®úÆVÉxÉ =¡òÇ {É{{ÉÚ ªÉÉnù´É ({ÉÚÊhÉǪÉÉ) : º]õä]õ ¨ÉäÆ EòÉä<Ç ºÉÖxÉxÉä ´ÉɱÉÉ xɽþÒÆ ½þè* ªÉ½þ ±ÉÉà BÆb÷ +Éàb÷Ç®ú EòÉ ºÉ´ÉÉ±É ½þè +Éè®ú =ºÉ {É®ú +É{É Eò½þ ®ú½þä ½þèÆ ÊEò ªÉ½þ º]õä]õ ºÉ¤ÉVÉàE]õ ½þè* +É{É EòÖUô xɽþÒÆ Eò½þäÆMÉä iÉÉä ½þ¨É ±ÉÉäMÉ +{ÉxÉÒ ¤ÉÉiÉ Eò½þÉÆ Eò½þäÆMÉä? ´É½þÉÆ ±ÉÉ`öÒ +Éè®ú MÉÉä±ÉÒ SÉ±É ®ú½þÒ ½þè* Uô& ÊnùxÉ ºÉä ʤɽþÉ®ú ¤ÉÆnù ½þè, {Éà]ÅÉä±É {ÉÆ{É +Éè®ú nùÖEòÉxÉäÆ ¤ÉÆnù ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN (SHRI P.M. SAYEED): Nothing will go on record.

(Interruptions) ... (Not recorded)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ªÉ½þ º]õä]õ ºÉ¤ÉVÉàE]õ ½þè* ªÉ½þ ®úÉVªÉ ºÉ®úEòÉ®ú EòÉ ¨ÉɨɱÉÉ ½þè* <ºÉEòÉä ªÉ½þÉÆ xɽþÒÆ =`öÉ ºÉEòiÉä*

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: Nothing will go on record.

(Interruptions) ... (Not recorded)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É ¤ÉèÊ`öB* ¨ÉèÆ =xɺÉä ¤ÉÉiÉ Eò®ú ®ú½þÉ ½þÚÆ* +É{É EªÉÉäÆ ¤ÉÉä±É ®ú½þä ½þèÆ?

... (´ªÉ´ÉvÉÉxÉ)

SHRI RAJESH RANJAN alias PAPPU YADAV (PURNEA): Sir, protect me, please...(Interruptions) Help me, please.

MÉÖhb÷ä ¨ÉÖZÉä vɨÉEòÒ nùä ®ú½þä ½þèÆ +Éè®ú BºÉ.{ÉÒ. iÉlÉÉ Eò±ÉàE]õ®ú ¨Éä®úÒ ºÉÖ®úIÉÉ EòÒ ´ªÉ´ÉºlÉÉ xɽþÒÆ Eò®ú ®ú½þä ½þèÆ* MÞɽþ ¨ÉÆjÉÒ iÉlÉÉ |ÉvÉÉxÉ ¨ÉÆjÉÒ EòÉä ¨ÉèÆxÉä Eò<Ç ¤ÉÉ®ú {ÉjÉ Ê±ÉJÉÉ ½þè* ¨ÉèÆ +É{ÉEòÉ ºÉÆ®úIÉhÉ SÉɽþiÉÉ ½þÚÆ* ºÉ®úEòÉ®ú ¨Éä®úÒ ºÉÖ®úIÉÉ EòÒ ´ªÉ´ÉºlÉÉ Eò®úä*

MR. CHAIRMAN: The hon. Minister may take note of it that the hon. member may be given protection.

SHRI NITISH KUMAR (BARH):

¸ÉÒ xÉÒiÉÒ¶É EòÖ¨ÉÉ®ú (¤ÉÉgø) : {É{{ÉÚ ªÉÉnù´É VÉÒ `öÒEò Eò½þ ®ú½þä ½þèÆ* ʤɽþÉ®ú ¨ÉäÆ ±ÉÉà BÆb÷ +Éàb÷Ç®ú xÉÉ¨É EòÒ EòÉä<Ç SÉÒWÉ xɽþÒÆ ½þè*

... (´ªÉ´ÉvÉÉxÉ)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +¤É +É{É ¤Éè`ö VÉÉ<B*

... (´ªÉ´ÉvÉÉxÉ)

MR. CHAIRMAN: You have already said about this. Do you want to say anything more on this?

SHRI MADHUKAR SARPOTDAR (MUMBAI NORTH-WEST): I was just listening...(Interruptions)

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +¤É +É{É ¤ÉÉä±É ®ú½þä ½þèÆ* <iÉxÉä ºÉÒÊxɪɮú ¨Éਤɮú ½þÉäiÉä ½þÖB +É{É BäºÉä ¤ÉÉä±É ®ú½þä ½þèÆ*

... (´ªÉ´ÉvÉÉxÉ)

SHRI SYED MASUDAL HOSSAIN (MURSHIDABAD):

¸ÉÒ ºÉèªÉnù ¨ÉºÉÚnù±É ½þÖºÉèxÉ (¨ÉÖʶÉÇnùɤÉÉnù) : WÉÒ®úÉä +´É®ú {É®ú BEò +ÉäÊ®úªÉäh]õä¶ÉxÉ EòÉäºÉÇ Eò®ú´ÉÉBÆ iÉÉÊEò ¨ÉਤɺÉÇ EòÉä {ÉiÉÉ SɱÉä ÊEò WÉÒ®úÉä +´É®ú EªÉÉ ½þè*

ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : =ºÉºÉä ¦ÉÒ ½þɱÉiÉ xɽþÒÆ ºÉÖvÉ®úäMÉÒ*


[NEXT PAGE]