XI LOK SABHA DEBATES,   Session IV (Budget) 

Thursday, March 20, 1997 / Phalguna 29, 1918 (Saka)



Type of Debate: MATTERS UNDER RULE 377	

Title: Re : Need to effectively implement Family Planning Programme in the 
Country.

TEXT :

SHRI LAKSHMAN SINGH (RAJGARH):



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						(<ÊiÉ)


MR. CHAIRMAN (SHRI P.M. SAYEED): The House shall now take up Item Nos. 19  and
20  in  today's  Revised  List  of Business. The time allotted by the Business
Advisory Committee for these items is one hour.

SHRI ANANTH KUMAR (BANGALORE SOUTH): Mr.  Chairman  Sir,  I  want  to  make  a
submission.  Actually,  when  the  debate was going on, there was reference to
Almatti Expert Committee report.

MR. CHAIRMAN: Nothing will go on record.

			(Interruptions) ... (Not recorded)

MR. CHAIRMAN: Now I have taken up a different item.

			(Interruptions) ... (Not recorded)

MR. CHAIRMAN: This is not the time. Please  resume  your  seat.  There  is  an
appropriate time, you can take it up then.

			(Interruptions) ... (Not recorded)

MR. CHAIRMAN: Kindly cooperate with the Chair. We are on a different item now.

			(Interruptions) ... (Not recorded)

MR.  CHAIRMAN:  I  am  not  going to deviate from the rule. There is Lok Sabha
sitting tomorrow also and you can take it up tomorrow.

			(Interruptions) ... (Not recorded)

MR. CHAIRMAN: Now Shri Amar Pal Singh.




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