XI LOK SABHA DEBATES,   Session IV (Budget) 

Thursday, March 06, 1997 / Phalguna  15, 1918 (Saka)



Type of Debate: PRIVATE MEMBERS BILLS

Title: Safai Karamcharis Insurance Scheme Bill.

TEXT :



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SHRI MANGAL RAM PREMI (BIJNOR):



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ªÉÉäVÉxÉÉ EòÉ ={ɤÉÆvÉ Eò®úxÉä ´ÉɱÉä Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú:ºlÉÉÊ{ÉiÉ Eò®úxÉä EòÒ +xÉÖ¨ÉÊiÉ nùÒ VÉÉB*


MR. DEPUTY-SPEAKER: The question is:

        
        "That leave be granted to  introduce  a  Bill  to  provide  for
        comprehensive  and  compulsory  insurance  of Safai Karamcharis
        sagainst any mishap connected with  their  work  to  give  them
        economic  protection, safeguard their interests and for matters
        connected therewith."

 The motion was adopted.

SHRI MANGAL RAM PREMI (BIJNOR):



¸ÉÒ ¨ÉÆMÉ±É ®úÉ¨É |Éä¨ÉÒ (ʤÉVÉxÉÉè®ú) : ¨ÉèÆ Ê´ÉvÉäªÉEò EòÉä {ÉÖ®ú:ºlÉÉÊ{ÉiÉ Eò®úiÉÉ ½þÚÆ*


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