<b>XI LOK SABHA DEBATES, <i> Session IV (Budget) </i> </b>
XI LOK SABHA DEBATES, Session IV (Budget) Wednesday, April 30, 1997/Vaisakha 10, 1919 (Saka)


Type of Debate: BUDGET (RAILWAYS)
Title: Further discussion and voting on the Demands for Grants (Railways) for 1997-98. Cut Motions moved by Shri Amar Pal Singh, Shri Kashi Ram Rana, Dr. Lakshmi Narayan Pandey, Shri Ram Naik, Shri I.D. Swamy, Prof. Rasa Singh Rawat. TEXT : MR. DEPUTY-SPEAKER : The House will now take up discussion and voting on the Demands for Grants (Railways) for 1997-98 for which four hours have been recommended.

Hon. Members present in the House whose cut motions to the Demands for Grants in respect of Budget (Railways) for 1997-98 have been circulated may, if they desire to move their cut motions, send slips to the Table within 15 minutes indicating the serial numbers of the cut motions they would like to move. Those cut motions only will be treated as moved.

Motion moved:

"That the respective sums not exceeding the amounts shown in the fourth column of the Order Paper be granted to the President of India out of the Consolidated fund of India, to complete the sums necessary to defray the charges that will come in the course of payment during the year ending the 31st day of March, 1998 in respect of the heads of demands entered in the second column thereof against Demand Nos. 1 to 16."

SHRI RAM NAIK (MUMBAI NORTH):

¸ÉÒ ®úÉ¨É xÉÉ<ÇEò (¨ÉÖ¨¤É<Ç-=iiÉ®ú) : ={ÉÉvªÉIÉ VÉÒ, ®úä±É Eòä ¤ÉVÉ]õ {É®ú ¨ÉèÆ +{ÉxÉä Ê´ÉSÉÉ®ú ºÉnùxÉ Eòä ºÉ¨¨ÉÖJÉ ®úJÉxÉÉ SÉɽþiÉÉ ½þÚÆ* ®úä±É ¨ÉÆjÉÉ±ÉªÉ EòÒ VÉÉä ºlÉÉ<Ç ºÉʨÉÊiÉ ½þè =ºÉxÉä 22 +|Éä±É EòÉä Êb÷¨ÉÉÆbºÉ Eòä ¤ÉÉ®úä ¨ÉäÆ +{ÉxÉÒ Uô`ö´ÉÒÆ Ê®ú{ÉÉä]õÇ <ºÉ ºÉnùxÉ Eòä {É]õ±É {É®ú ®úJÉÒ ½þè* ½þ¨ÉÉ®úä ʨÉjÉ ¤ÉɺÉÖnùä´É +ÉSÉɪÉÇ VÉÒ =ºÉEòä +vªÉIÉ ½þèÆ +Éè®ú ¨ÉèÆ =ºÉ ºÉʨÉÊiÉ EòÉ ºÉnùºªÉ ½þÚÆ* ¨ÉèÆ +ɶÉÉ Eò®úiÉÉ ½þÚÆ ÊEò ºlÉÉ<Ç ºÉʨÉÊiÉ xÉä BEò ¨ÉiÉ ºÉä, BEò ®úÉªÉ ºÉä VÉÉä ®ú{É]õ |ɺiÉÖiÉ EòÒ ½þè =ºÉEòä +xÉÖºÉÉ®ú ®úä±É ¨ÉÆjÉÒ VÉÒ EòÉ¨É Eò®úxÉä EòÒ EòÉäÊ¶É¶É Eò®úäÆMÉä, ±ÉäÊEòxÉ ¨ÉèÆ xɽþÒÆ VÉÉxÉiÉÉ ÊEò MÉiÉ 8-10 ÊnùxÉÉäÆ ¨ÉäÆ VÉÉä EòÖUô ¦ÉÒ ®úÉVÉxÉÒÊiÉEò MÉÊiÉÊ´ÉÊvɪÉÉÆ SÉ±É ®ú½þÒ lÉÒÆ =xÉEòä EòÉ®úhÉ ½þ¨ÉÉ®úä ®úä±É ¨ÉÆjÉÒ VÉÒ EòÉä =ºÉ ®ú{É]õ EòÉä {ÉgøxÉä EòÉ ºÉ¨ÉªÉ ʨɱÉÉ ½þè ªÉÉ xɽþÒÆ?

SHRI RAM VILAS PASWAN (HAJIPUR):

®úä±É ¨ÉÆjÉÒ (¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ) : ºÉ¨ÉªÉ Ê¨É±É MɪÉÉ ½þè* Ê®ú{ÉÉä]õÇ {Égø ±ÉÒ ½þè*

SHRI RAM NAIK (MUMBAI NORTH):

¸ÉÒ ®úÉ¨É xÉÉ<ÇEò: ºÉ¨ÉªÉ Ê¨É±É MɪÉÉ ½þè, iÉÉä ¨ÉèÆ +ɶÉÉ Eò®úiÉÉ ½þÚÆ ÊEò +É{É VÉ¤É +{ÉxÉÉ VÉ´ÉÉ¤É nùäÆ, iÉÉä =ºÉ¨ÉäÆ ÊnùB MÉB ºÉÖZÉÉ´ÉÉäÆ Eòä +xÉÖºÉÉ®ú VÉ´ÉÉ¤É nùäÆ*

={ÉÉvªÉIÉ VÉÒ, ®úä±É ¨ÉÆjÉÉ±ÉªÉ EòÒ ºÉƺÉnùÒªÉ ºÉ±ÉɽþEòÉ®ú ºÉʨÉÊiÉ xÉä <ºÉ ®ú{É]õ EòÉä |ɺiÉÖiÉ Eò®úxÉä ½þäiÉÖ +vªÉªÉxÉ Eòä ʱÉB EòÖUô +vªÉªÉxÉ MÉÖ]õ ¤ÉxÉÉB lÉä, ÊVÉxɨÉäÆ +ÉÊlÉÇEò ʺlÉÊiÉ Eòä ¤ÉÉ®úä ¨ÉäÆ, {ÉèºÉäÆVÉ®ú +¨ÉèÊxÉ]õÒVÉ Eòä ¤ÉÉ®úä ¨ÉäÆ, ¶É½þ®úÉäÆ ¨ÉäÆ VÉÉä ºÉ¤É-+¤ÉÇxÉ ºÉä´ÉÉBÆ SɱÉiÉÒ ½þèÆ, =xÉEòä ¤ÉÉ®úä ¨ÉäÆ +vªÉªÉxÉ ½þäiÉÖ +±ÉMÉ-+±ÉMÉ ºÉä±É ¤ÉxÉÉB MÉB* ¨Éè]ÅÉä{ÉÉäʱÉ]õxÉ ºÉ¤É +¤ÉÇxÉ ºÉä±É VÉÉä º]õb÷Ò Eò®úxÉä Eòä ʱÉB ¤ÉxÉɪÉÉ MɪÉÉ lÉÉ ¨ÉèÆ =ºÉEòÉ ºÉƪÉÉäVÉEò lÉÉ +Éè®ú <ºÉ¨ÉäÆ +vªÉªÉxÉ Eòä VÉÊ®úB VÉÉä ¦ÉÒ VÉÉxÉEòÉ®úÒ ¨ÉÖZÉä |ÉÉ{iÉ ½þÖ<Ç ½þè +Éè®ú VÉÉä ¨ÉÉä]õäiÉÉè®ú {É®ú ½þ¨ÉÉ®úÒ Ê®ú{ÉÉä]õÇ ¨ÉäÆ ºÉʨ¨ÉʱÉiÉ EòÒ MÉ<Ç ½þè, ´É½þ ¤ÉÉiÉ ¦ÉÒ ¨ÉèÆ ºÉnùxÉ Eòä ºÉɨÉxÉä ®úJÉxÉÉ SÉɽþiÉÉ ½þÚÆ*

={ÉÉvªÉIÉ VÉÒ, <ºÉ¨ÉäÆ ºÉ¤ÉºÉä MÉÆ¦ÉÒ®ú +Éè®ú ¨É½þi´É EòÒ ¤ÉÉiÉ ªÉ½þ ½þè +Éè®ú =ºÉEòÉ =±±ÉäJÉ ¨ÉèÆ ¶ÉÖ°ü ¨ÉäÆ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò ½þ¨ÉÉ®úÒ ={ÉxÉMÉ®úÒªÉ +vªÉªÉxÉ ºÉʨÉÊiÉ xÉä ¨ÉÖ¨¤É<Ç, Eò±ÉEòiiÉÉ +Éè®ú SÉäxxÉ<Ç, <xÉ ¨É½þÉxÉMÉ®úÉäÆ ¨ÉäÆ nùÉä-nùÉä ÊnùxÉ VÉÉEò®ú +vªÉªÉxÉ ÊEòªÉÉ* =ºÉ +vªÉªÉxÉ Eòä +ÉvÉÉ®ú {É®ú Eò¨Éä]õÒ xÉä =ºÉ {É®ú Ê´ÉSÉÉ®ú Eòä ¤ÉÉnù VÉÉä Ê®ú{ÉÉä]õÇ |ɺiÉÖiÉ EòÒ ½þè =ºÉ¨ÉäÆ {Éè®úÉOÉÉ¡ò 2.74, 2.75 +Éè®ú 2.76 ¨ÉäÆ ¨Éè]ÅÉä{ÉÉäʱÉ]õxÉ ÊºÉ]õÒVÉ Eòä ¤ÉÉ®úä ¨ÉäÆ VÉÉä Eò½þÉ ½þè, ´É½þ iÉ¡òºÉÒ±É ºÉä ÊnùªÉÉ ½þÖ+É ½þè*

={ÉÉvªÉIÉ VÉÒ, ¨ÉÖ¨¤É<Ç Eòä ¨É½þÉxÉMÉ®ú ¨Éè]ÅÉä{ÉÉäʱÉ]õxÉ ®úä±É Eòä ºÉÆ¤ÉÆvÉ ¨ÉäÆ ¤Éc÷Ò ½þÒ MÉÆ¦ÉÒ®ú ʺlÉÊiÉ +ɪÉÒ ½þè* <ºÉʱÉB =ºÉEòä ºÉÆ¤ÉÆvÉ ¨ÉäÆ ¨ÉèÆ {ɽþ±Éä EòÖUô Eò½þxÉÉ SÉɽþiÉÉ ½þÚÆ* Eò¨Éä]õÒ xÉä <ºÉ¨ÉäÆ Eò½þÉ ½þè ÊEò ¨ÉÖ¨¤É<Ç ¶É½þ®ú Eòä ={ÉxÉMÉ®úÒªÉ ®úä±É ¨ÉäÆ 54 ±ÉÉJÉ ±ÉÉäMÉ ®úÉäVÉ |É´ÉÉºÉ Eò®úiÉä ½þèÆ*

nùÖÊxɪÉÉ EòÒ ªÉ½þ <ºÉ |ÉEòÉ®ú EòÒ ºÉ¤ÉºÉä VªÉÉnùÉ ¦ÉÒc÷ ´ÉɱÉÒ ®úä±É´Éä ½þè* ¤ÉÉEòÒ ºÉ¤É VÉMɽþ SÉɽþä ®úä±É´Éä ¨ÉäÆ PÉÉ]õÉ ½þÉäiÉÉ ½þè ±ÉäÊEòxÉ ¨ÉÖ¨¤É<Ç ={ÉxÉMÉ®úÒªÉ ®úä±É ¨ÉäÆ 82.24 Eò®úÉäc÷ ¯û{ɪÉä EòÉ ¨ÉÖxÉÉ¡òÉ ½þÖ+É ½þè +Éè®ú ®úä±É ¨ÉÆjÉÉ±ÉªÉ xÉä, {ɽþ±Éä Eòä ®úä±É ¨ÉÆjÉÒ ¸ÉÒ ºÉÖ®úä¶É Eò±É¨ÉÉb÷Ò +¦ÉÒ ªÉ½þÉÄ xɽþÒÆ ½þèÆ, VÉÉä "BE¶ÉxÉ {±ÉÉxÉ ¨ÉÖ¨¤É<Ç 2001" |ÉÉäVÉäE]õ =x½þÉäÆxÉä iÉèªÉÉ®ú EòÉ ÊEòªÉÉ lÉÉ =ºÉ¨ÉäÆ BäºÉÉ Eò½þÉ lÉÉ ÊEò 1997-98 Eòä ʱÉB 1917 Eò®úÉäc÷ ¯û{ɪÉä Eòä |É{ÉÉäVÉ±É nùäÆMÉä ±ÉäÊEòxÉ ´É½þ xɽþÒÆ ÊnùªÉä ½þèÆ* <ºÉ ¤ÉÉiÉ EòÉä JªÉÉ±É ¨ÉäÆ ®úJÉiÉä ½þÖB ®úä±É´Éä EòÒ ºlÉɪÉÒ ºÉʨÉÊiÉ xÉä {ÉÉÄSÉ |ɨÉÖJÉ ÊºÉ¡òÉÊ®ú¶ÉäÆ EòÒ ½þèÆ:

I quote:

"The Committee therefore desire that:

i) All efforts be made to implement the projects indicated in the "Actilon Plan Mumbai 2001";

ii) A separate autonomous Corporation on the lines of the Konkan Railway Corporation be constituted so that proper attention could be paid to the developmental needs;

iii) A decision for commercial utilisation of the surplus Railway land in Mumbai be taken without any further delay and the proceeds be used for development of Suburban System;

iv) A separate series of "Mumbai Suburban Railway Bonds" be issued to garner more funds; and

v) Twelve coach rakes be used for all services upto BORIVLI and beyond on Western Railway and upto THANE and beyond on Central Railway.

The Committee desire that all the above recommendations be examined by the Ministry of Railways expeditiously under intimation to them."

<ºÉÒ |ÉEòÉ®ú Eò±ÉEòiiÉÉ +Éè®ú SÉäxxÉ<Ç Eòä ¤ÉÉ®úä ¨ÉäÆ ¦ÉÒ Ê®úEò¨ÉäÆb÷ä¶ÉxºÉ nùÒ ½þèÆ* ºÉÉ®úÒ Ê®úEò¨ÉäÆb÷ä¶ÉxºÉ {ÉgøEò®ú ¨ÉèÆ ºÉnùxÉ EòÉ ºÉ¨ÉªÉ xɽþÒÆ ±ÉäxÉÉ SÉɽþiÉÉ ½þÚÆ ±ÉäÊEòxÉ BEò ¤É½þÖiÉ ¤Éc÷Ò MÉÆ¦ÉÒ®ú ¤ÉÉiÉ ½þÖ<Ç ½þè* ¨ÉÖ¨¤É<Ç ¨É½þÉxÉMÉ®ú ]ÅÉÆºÉ{ÉÉä]õÇ |ÉÉäVÉèE]õ ÊVɺÉEòÉä B¨É.ªÉÚ.]õÒ.{ÉÒ.-

II

Eò½þÉ VÉÉiÉÉ ½þè +Éè®ú ÊVɺÉEòÒ SÉSÉÉÇ MÉiÉ nùºÉ ºÉÉ±É ºÉä ®úä±É ¨ÉÆjÉÉ±ÉªÉ ¨ÉäÆ ½þÉä ®ú½þÒ ½þè* ®úä±É ¨ÉÆjÉɱɪÉ, ¨É½þÉ®úɹ]Å ºÉ®úEòÉ®ú xÉä SÉSÉÉÇ Eò®úEòä ´É±ÉÇb÷ ¤ÉèÆEò ºÉä 3500 Eò®úÉäc÷ ¯û{ɪÉä EòÉ ±ÉÉäxÉ Ê¨É±ÉxÉÉ SÉÉʽþB, <ºÉ |ÉEòÉ®ú EòÒ ¨ÉÉÆMÉ EòÒ lÉÒ* ´É±ÉÇb÷ ¤ÉèÆEò xÉä ºÉÉ®úÒ SÉSÉÉÇ ½þÉäxÉä Eòä ¤ÉÉnù EòVÉÉÇ nùäxÉä Eòä ʱÉB ¨ÉÉxÉ Ê±ÉªÉÉ* =x½þÉäÆxÉä EòÖUô EòÆb÷Ò¶ÉxºÉ b÷ɱÉÒ* VÉÉä <ºÉ¨ÉäÆ ¦ÉÒ Ê±ÉJÉÒ ½þèÆ +Éè®ú ÊVɺÉä ¨ÉèÆ ¦ÉÒ ¤ÉÉ®ú-¤ÉÉ®ú Eò½þiÉÉ +ɪÉÉ ½þÚÆ ÊEò ¨ÉÖ¨¤É<Ç Eòä ʱÉB +É]õÉäxÉÉä¨ÉºÉ ®úä±É´Éä EòÉ{ÉÉäÇ®úä¶ÉxÉ ½þÉäxÉÉ SÉÉʽþB* =ºÉ¨ÉäÆ =ºÉ EòÆb÷Ò¶ÉxÉ EòÉä ¦ÉÒ ®úJÉÉ MɪÉÉ* ¨ÉÖ¨¤É<Ç ¶É½þ®ú ¨ÉäÆ +ÊiÉÊ®úEiÉ ®úä±É EòÒ ¡òɱÉiÉÚ ¦ÉÚ欃 ½þè* =ºÉEòä ´ÉÉÊhÉÊVªÉEò ={ɪÉÉäMÉ Eòä ¤ÉÉ®úä ¨ÉäÆ Eò½þÉ ½þè +Éè®ú VÉÉä 3500 Eò®úÉäc÷ ¯û{ɪÉä EòÉ ±ÉÉäxÉ ´É±ÉÇb÷ ¤ÉèÆEò ºÉä ʨɱÉxÉä ´ÉɱÉÉ lÉÉ, ´É±ÉÇb÷ ¤ÉèÆEò xÉä 20 ¨ÉÉSÉÇ 1997 EòÉä ®úä±É ¨ÉÆjÉÉ±ÉªÉ EòÉä ʱÉJÉ ÊnùªÉÉ ÊEò ½þ¨ÉÉ®úä VÉÉä ±ÉÉäxÉ EòÉ |ÉÉä{ÉÉäVÉ±É lÉÉ, ´É½þ ½þ¨É ´ÉÉÊ{ÉºÉ ±Éä ®ú½þä ½þèÆ EªÉÉäÆÊEò +É{ÉEòÉä VÉÉä EòÉ¨É Eò®úxÉÉ SÉÉʽþB lÉÉ, ´É½þ +É{ÉxÉä xɽþÒÆ ÊEòªÉÉ ½þè*

={ÉÉvªÉIÉ VÉÒ, ¨ÉÖ¨¤É<Ç ¨ÉäÆ BäºÉä ½þÒ iÉEò±ÉÒ¡òäÆ SÉ±É ®ú½þÒ ½þèÆ +Éè®ú ¨ÉÖ¨¤É<Ç ¨ÉäÆ VÉÉä ºÉÖvÉÉ®ú ½þÉäÆMÉä, ´É½þ ´É±ÉÇb÷ ¤ÉèÆEò Eòä +ÉvÉÉ®ú {É®ú ½þÉäÆMÉä* BäºÉÉ VÉ¤É Eò½þÉ MɪÉÉ lÉÉ +Éè®ú ªÉ½þ ¤ÉÉä±]õ £òÉ¨É nùÒ ¤±ÉÚ" ¦ÉÒ ¨ÉÖ¨¤É<Ç Eòä ʱÉB BEò ´ÉXÉPÉÉiÉ ½þè* ´É±ÉÇb÷ ¤ÉèÆEò xÉä VÉÉä ±ÉÉäxÉ nùäxÉä EòÉ |É{ÉÉäVÉ±É ¨ÉÉxÉ Ê±ÉªÉÉ lÉÉ, ´É½þ =ºÉä ´ÉÉÊ{ÉºÉ ±Éä ®ú½þä ½þèÆ* ¨ÉÖZÉä VÉ¤É Jɤɮú ʨɱÉÒ iÉÉä ¨ÉÖZÉä lÉÉäc÷É ºÉÆnùä½þ ½þÖ+É* ¨ÉèÆxÉä ¨É½þÉ®úɹ]Å ºÉ®úEòÉ®ú ºÉä {ÉÚUôÉ ÊEò EªÉÉ ªÉ½þ ºÉSÉ ½þè EªÉÉäÆÊEò ½þ¨É VÉÉxÉiÉä lÉä ÊEò ®úä±É ¨ÉÆjÉɱɪÉ, Eò¨É ºÉä Eò¨É Eò¨Éä]õÒ Eòä ºÉɨÉxÉä VÉ¤É ´É½þ +ɪÉä lÉä iÉ¤É =x½þÉäÆxÉä ½þ¨ÉäÆ ¤ÉiÉɪÉÉ lÉÉ ±ÉäÊEòxÉ ®úä±É ¨ÉÆjÉÉ±ÉªÉ xÉä xɽþÒÆ ¤ÉiÉɪÉÉ*

15.00 hrs.

+¤É ¦ÉÒ VÉ¤É ¨ÉÖZÉä Jɤɮú {ÉiÉÉ SɱÉÒ iÉÉä ¨ÉèÆxÉä ¨ÉÖ¨¤É<Ç ¨ÉäÆ ¤ÉÉiÉ EòÒ +Éè®ú ¨Éä®úä {ÉÉºÉ ¨É½þÉ®úɹ]Å ºÉ®úEòÉ®ú EòÒ +Éä®ú ºÉä nùÉä ¤ÉVÉä ¡òèEºÉ ¨ÉèºÉäVÉ +ɪÉÉ ½þè* ´É½þ ¡òèEºÉ ¨ÉèºÉäVÉ ªÉ½þ Eò½þiÉÉ ½þè:

I am quoting it. It says:

"It is true that the World Bank vide its letter dated 20th March, 1997 has informed the Government of India and the Government of Maharashtra that in the light of lack of specific timely action and responses on the points raised by the Bank, the Bank is left with no option but to drop the MUTP Project in its present form from the current lending programme, while the on-going pre-finance projects which are to expire on 30th June, 1997 will remain ineffective."

<ºÉEòä EòÉ®úhÉ +Éè®ú EòÉèxÉ-EòÉèxÉ ºÉÒ MÉc÷¤Éc÷ ½þÉäxÉä ´ÉɱÉÒ ½þè, ªÉ½þ {ÉÚUôxÉä {É®ú =x½þÉäÆxÉä VÉÉä EòxÉ]õèx¶ÉxÉ nùÒ ½þè, ´É½þ ªÉ½þ ½þè:

I am quoting this.

"The main issues where actions were pending with the Government of Maharashtra and with the Government of India were as follows:

(i) Project funding and flow of funds arrangements.

(ii) Institutional and funding arrangements for Mumbai suburban railway system.

(iii) Responsibilities for project implementation and start of preparation of overall project and component specific project implementation plans, including decisions regarding measures for streamlining procedures for procurement and implementation.

(iv) Priority schemes for detailed engineering of non-rail component with decisions on appointment of consultants and implementation arrangements and funding over and above the PHRD grant.

(v) Specific rail components to be considered for funding under MUTP-II and initiation of needed techno-economic studies."

¨ÉÖ¨¤É<Ç +É®ú BÆb÷ +É®ú |ÉÉäVÉèE]õ ¦ÉÒ ½þè* =ºÉ¨ÉäÆ ¨ÉèÆ VªÉÉnùÉ xɽþÒÆ VÉÉiÉÉ* ¨ÉèÆxÉä Eò½þÉ ÊEò +ÉMÉä EªÉÉ Eò®úäÆMÉä iÉÉä ´Éä Eò½þiÉä ½þèÆ ÊEò:

"It will be seen from the above that in spite of the constant persuasion of the Government of Maharashtra with Railways at various levels, the actions on the following issues were pending with the Railways for more than three years.

(i) Sharing cost of R&R.

(ii) Creation of a separate zone for rail network in Mumbai Region.

(iii) Commercial exploitation of railway land.

(iv) Acceptance to the sharing of rail cost between Railway and Government of Maharashtra on 50:50 basis.

(v) Finalization of suburban rail components in MUTP-II.

(vi) Taking up techno-economic studies for suburban railways."

=ºÉEòä EòÉ®úhÉ EòÉèxÉ ºÉä |ÉÉäVÉèE]ºÉ iÉÖ®úÆiÉ +¡òèE]õ ½þÉäÆMÉä, ´Éä ¦ÉÒ =x½þÉäÆxÉä ÊnùB ½þèÆ*

"The following projects have been included in MUTP-II by the Railways:

(i) Borivali-Virar quadruplicating.

(ii) DC to AC conversion

(iii) Sixth Corridor between Carnac Bunder and Ravli junction.

However, the following projects which have been admitted also need to be included:

(i) Andheri-Goregaon section or sixth line from Mumbai Central to Borivali.

(ii) Bandra-Kurla East-West Rail link.

(iii) Kurla-Thane fifth and sixth line."

<ºÉEòÉ ¨ÉiÉ±É¤É ½þè ÊEò ¤ÉÒiÉä nùºÉ ºÉÉ±É ºÉä VÉÉä SÉSÉÉÇ SÉ±É ®ú½þÒ lÉÒ, ´É½þ ºÉÉ®úÒ EòÒ ºÉÉ®úÒ Ê¨É^Ò ¨ÉäÆ SɱÉÒ MÉ<Ç* <ºÉʱÉB ¨ÉèÆ ®úä±É ¨ÉÆjÉÒ VÉÒ ºÉä {ÉÚUôxÉÉ SÉɽþiÉÉ ½þÚÆ ÊEò +É{ÉEòÒ ºÉ®úEòÉ®ú EªÉÉ Eò®ú ®ú½þÒ ½þè, EªÉÉ Eò®ú ®ú½þä ½þèÆ +É{ÉEòä +ÊvÉEòÉ®úÒ ªÉÉÊxÉ VÉÉä SÉSÉÉÇ nùºÉ ºÉÉ±É ºÉä SÉ±É ®ú½þÒ lÉÒ, 3500 Eò®úÉäc÷ ¯û{ɪÉä ±ÉÉäxÉ +ÉBMÉÉ, ¤ÉVÉ]õ ¨ÉäÆ <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ EòÖUô Eò®úxÉÉ ½þè, BäºÉÉ Eò½þiÉä-Eò½þiÉä +ÉVÉ ªÉ½þ ʺlÉÊiÉ +É<Ç ½þè +Éè®ú <ºÉʱÉB ¨ÉèÆ <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ VÉÉxÉEòÉ®úÒ SÉɽþiÉÉ ½þÚÆ*

We need your explanation

ÊEò <ºÉ |ÉEòÉ®ú EòÒ ÊºlÉÊiÉ EªÉÉäÆ +É<Ç ½þè +Éè®ú <ºÉʱÉB ¨ÉèÆxÉä Eò½þÉ ÊEò ¨ÉÖ¨¤É<Ç Eòä ¤ÉÉ®úä ¨ÉäÆ EòÖ±É Ê¨É±ÉÉEò®ú ®úä±É ¨ÉÆjÉÉ±ÉªÉ EòÉ ½þ¨Éä¶ÉÉ ºÉÉèiÉä±ÉÉ ´ªÉ´É½þÉ®ú ®ú½þÉ ½þè* ¤ÉVÉ]õ Eòä ¤ÉÉ®úä ¨ÉäÆ MÉB ºÉ¨ÉªÉ ¨ÉäÆ ¨ÉèÆxÉä <iÉxÉÉ ºÉÉ®úÉ |ɪÉÉºÉ ÊEòªÉÉ* ¨ÉÖJªÉ¨ÉÆjÉÒ +Éè®ú +É{É ¨ÉÖ¨¤É<Ç +ÉB lÉä, ºÉ¤É Eò¨Éä]õÒ ¤ÉxÉÒ +Éè®ú <ºÉʱÉB ¨ÉèÆxÉä {ɽþ±Éä Eò½þÉ lÉÉ ÊEò "JÉÉänùÉ {ɽþÉc÷ iÉÉä =ºÉ¨ÉäÆ ºÉä SÉÒÆ]õÒ ÊxÉEò±ÉÒ"* +É{É ¤ÉiÉÉ<B ÊEò ¨ÉÖ¨¤É<Ç EòÒ VÉxÉiÉÉ EªÉÉ Eò®úäMÉÒ* <ºÉʱÉB <ºÉ ¤ÉÉiÉ EòÉä ±ÉäEò®ú ¨ÉÆjÉÒ VÉÒ, ¨ÉèÆ +É{ɺÉä BEºÉ{±ÉäxÉä¶ÉxÉ SÉɽþiÉÉ ½þÚÆ ÊEò +É{ÉxÉä <ºÉ ¤ÉÉ®úä ¨ÉäÆ EªÉÉ Eò®úxÉä EòÉ iÉªÉ ÊEòªÉÉ ½þè +Éè®ú VÉÉä-VÉÉä ¤ÉÉiÉäÆ ®úä±É´Éä º]õèÆÊb÷ÆMÉ Eò¨Éä]õÒ xÉä <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ Eò½þÒ ½þèÆ, =ºÉä ´ªÉ´É½þÉ®ú ¨ÉäÆ ±ÉÉxÉÉ SÉÉʽþB, BäºÉÒ ¨Éä®úÒ {ɽþ±ÉÒ ¨ÉÉÆMÉ ½þè*

nùںɮúÒ ¤ÉÉiÉ ªÉ½þ ½þè ÊEò ®úä±É´Éä EòÉä ÊVÉiÉxÉÒ ¤ÉVÉ]õ®úÒ ºÉ{ÉÉä]õÇ Ê¨É±ÉxÉÒ SÉÉʽþB =iÉxÉÒ xɽþÒÆ Ê¨É±É ®ú½þÒ ½þè* +É{ÉEòÉä +ÊvÉEò ʨɱÉxÉÉ SÉÉʽþB, <ºÉ |ÉEòÉ®ú EòÉ ºÉ¨ÉlÉÇxÉ Eò¨Éä]õÒ xÉä ÊEòªÉÉ ½þè +Éè®ú =ºÉ ¦ÉÚʨÉEòÉ ¨ÉäÆ BEò xÉ<Ç ¤ÉÉiÉ ¤ÉxÉ ®ú½þÒ ½þè ÊEò <ÆÊb÷ªÉxÉ ®úä±É´ÉäWÉ ¡òÉ<ÇxÉèÆºÉ EòÉè{ÉÉäÇ®úä¶ÉxÉ VÉÉä ½þè, ´É½þ ®úä±É´Éä EòÉä ±ÉÉäxÉ nùäiÉÒ ½þè, ±ÉÒWÉ SÉÉVÉÇäºÉ ±ÉMÉÉiÉä ½þèÆ +Éè®ú ´É½þ Eò®úiÉä-Eò®úiÉä <ºÉ ºÉ¨ÉªÉ 1997-98 ¨ÉäÆ 2050 Eò®úÉäc÷ ¯û{ɪÉä +É{É =xɺÉä ±ÉÉäxÉ ±ÉäÆMÉä, <ºÉ |ÉEòÉ®ú EòÒ ¤ÉÉiÉ +É<Ç ½þè*

+Éè®ú <ºÉ |ÉEòÉ®ú EòÒ ¤ÉÉiÉ Eòä ºÉ¨¤ÉxvÉ ¨ÉäÆ VÉÉä ®úä±´Éä º]õäÆÊb÷ÆMÉ Eò¨Éä]õÒ EòÒ {ÉäVÉ 93 {É®ú Ê®ú{ÉÉä]õÇ ½þè, =ºÉ{É®ú ¨ÉèÆ ¨ÉÆjÉÒ VÉÒ EòÉ vªÉÉxÉ +ÉEÞò¹]õ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ* =ºÉ¨ÉäÆ ªÉ½þ Eò½þÉ MɪÉÉ ½þè +Éè®ú ½þ¨É ±ÉÉäMÉ ¦ÉÒ ªÉ½þ ¨ÉÉxÉiÉä ½þèÆ ÊEò BEò nÞùʹ]õ ºÉä nùäJÉÉ VÉɪÉä iÉÉä ªÉ½þ +É<Ç.+É®ú.B¡ò.ºÉÒ. Eòä VÉÊ®úªÉä <iÉxÉÉ EòVÉÉÇ, <iÉxÉÉ EòVÉÉÇ Ê±ÉªÉÉ VÉÉ ®ú½þÉ ½þè ÊEò

we are in a debt trap.

½þ¨É BEò EòVÉÇä Eòä ]Åè{É ¨ÉäÆ MɪÉä ½þèÆ, <ºÉ |ÉEòÉ®ú EòÒ ÊºlÉÊiÉ +É<Ç ½þè +Éè®ú <ºÉʱÉB ®úä±´Éä º]õäÆÊb÷ÆMÉ Eò¨Éä]õÒ xÉä ªÉ½þ ¤ÉÉiÉ Eò½þÒ ½þè* ¤ÉÉä±]õ ºEòÒ¨É Eòä iɽþiÉ EòÖUô |ÉEò®úhÉ ±ÉäxÉä EòÉ ¨ÉÆjÉÒ ¨É½þÉänùªÉ xÉä ºÉÉäSÉÉ ½þè * <ºÉ Ê´É¹ÉªÉ EòÒ VÉÉxÉEòÉ®úÒ ±ÉäxÉä Eòä ¤ÉÉnù ºlÉɪÉÒ ºÉʨÉÊiÉ xÉä +{ÉxÉÒ Ê®ú{ÉÉä]õÇ ¨ÉäÆ Eò½þÉ ½þè :

"The Committee therefore desire the Ministry of Railways to review the scheme in the light of the experience of other Departments whilst implementing such schemes without any further delay and recommend that in case of non-materialisation of projects under BOLT scheme within a year....."

+Éè®ú <ºÉÒ |ÉEòÉ®ú ¤ÉÉä±]õ ºEòÒ¨É EòÉ ¦ÉÒ ªÉ½þ ½þÉä ®ú½þÉ ½þè* ªÉ½þ ¤ÉÉä±]õ ºEòÒ¨É VÉÉä SÉ±É ®ú½þÒ ½þè, Eò½þÉ VÉÉ ®ú½þÉ lÉÉ ÊEò ¤ÉÉä±]õ ºEòÒ¨É Eòä ʱÉB |É{ÉÉäVɱºÉ +É ®ú½þä ½þèÆ, |É{ÉÉäVɱºÉ +É ®ú½þä ½þèÆ, ±ÉäÊEòxÉ EòÉä<Ç ¨É½þi´É{ÉÚhÉÇ ®úä±É |ÉÉäVÉèE]õ +¤É iÉEò ¤ÉÉä±]õ ºEòÒ¨É ¨ÉäÆ xɽþÒÆ +ɪÉä ½þèÆ* ½þ¨ÉÉ®úä {ÉÉºÉ +É{ÉEòÒ ºÉÉ®úÒ VÉÉxÉEòÉ®úÒ +É<Ç ÊEò

we are convinced that the BOLT scheme is a total failure.

ªÉ½þ ¤ÉÉä±]õ ºEòÒ¨É ]õÉä]õ±É ¡ò豪ÉÉä®ú ½þÉä MÉ<Ç ½þè +Éè®ú <ºÉʱÉB Eò¨Éä]õÒ xÉä ªÉ½þ Ê®úEò¨Éähb÷ ÊEòªÉÉ ½þè ÊEò ªÉ½þ VÉÉä ¤ÉÉä±]õ ºEòÒ¨É ½þè, <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ +É{ÉEòÉä {ÉÖxÉÊ´ÉÇSÉÉ®ú Eò®úxÉÉ SÉÉʽþB, BäºÉÒ ÊºÉ¡òÉÊ®ú¶É {Éè®úÉ 2.61 ¨ÉäÆ {ÉäVÉ 93 {É®ú ®úä±´Éä Eò¨Éä]õÒ xÉä EòÒ ½þè*

15.07 hrs. (Shri P.C. Chacko in the Chair)

BEò +Éè®ú ¤ÉÉiÉ, VÉÉä ¤É½þÖiÉ Mɨ¦ÉÒ®ú +Éè®ú ¨É½þi´É{ÉÚhÉÇ ½þè* ¨ÉèÆ ®úä±É ¨ÉÆjÉÒ VÉÒ EòÉ JªÉÉ±É {ÉäVÉ 97 {É®ú {Éè®úÉOÉÉ¡ò 2.66 {É®ú +ÉEÞò¹]õ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ* ªÉ½þ ®úä±É ¤ÉVÉ]õ +É{ÉxÉä {Éä¶É ÊEòªÉÉ* VÉ¤É ®úä±É ¨ÉÆjÉÉ±ÉªÉ EòÉä {ÉÚUôÉ MɪÉÉ ÊEò <xÉ-<xÉ |ÉÉäVÉèE]ºÉ Eòä ʱÉB {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ ºÉä ¨ÉÉxªÉiÉÉ ±ÉÒ ½þè EªÉÉ, iÉÉä =x½þÉäÆxÉä Eò½þÉ ÊEò xɽþÒÆ* ªÉ½þ VÉÉä ®úä±É ¤ÉVÉ]õ ¨ÉäÆ ½þ¨ÉxÉä |ÉÉäVÉèE]ºÉ ʱɪÉä ½þèÆ, =xÉEòÉä {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ xÉä ¨ÉÆVÉÚ®úÒ xɽþÒÆ nùÒ ½þè, =ºÉEòä Bº]õÒ¨Éä]ºÉ ¦ÉÒ EòÖUô ¤ÉxÉä xɽþÒÆ ½þèÆ* +¤É {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ ÊEòºÉ ¤ÉÉiÉ Eòä ʱÉB ½þè, Bº]õÒ¨Éä]ºÉ ÊEòºÉ ¤ÉÉiÉ Eòä ʱÉB ¤ÉxÉɪÉä VÉÉiÉä ½þèÆ +Éè®ú ªÉ½þ EòèºÉÉ +É{ÉEòÉ ¤ÉVÉ]õ ½þè ÊEò VÉÉä +É{É {ÉÉʱÉǪÉɨÉäÆ]õ ¨ÉäÆ B¨ÉÉ=h]ºÉ {ÉÉºÉ Eò®ú´ÉÉxÉÉ SÉɽþiÉä ½þèÆ ÊEò ½þ¨ÉäÆ +É{ÉEòÉä {ÉèºÉÉ nùäxÉÉ SÉÉʽþB, BäºÉÉ Eò½þiÉä ½þèÆ +Éè®ú =ºÉEòä +É{ÉxÉä Bº]õÒ¨Éä]ºÉ ¦ÉÒ xɽþÒÆ ¤ÉxÉɪÉä* {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ ¨ÉäÆ +ÉVÉ iÉEò BäºÉÉ Eò¦ÉÒ xɽþÒÆ ½þÖ+É lÉÉ +Éè®ú <ºÉʱÉB ½þ¨ÉxÉä VÉ¤É =xÉEòÉä {ÉÚUôÉ ÊEò +É{ÉEòÉ ªÉ½þ EòèºÉÉ EòÉ¨É SÉ±É ®ú½þÉ ½þè iÉÉä ªÉ½þ Eò½þÉ MɪÉÉ* <ºÉEòä ¤ÉÉ®úä ¨ÉäÆ VÉÉä ʺɡòÉÊ®ú¶É {Éè®úÉ 2.66 ¨ÉäÆ ½þè, =ºÉEòÒ +Éä®ú ¦ÉÒ ¨ÉèÆ +É{ÉEòÉ vªÉÉxÉ +ÉEÞò¹]õ Eò®úxÉÉ SÉɽþiÉÉ ½þÚÆ:

"The Committee are surprised to find that several new line projects have been included in the Budget 1997-98 without the necessary clearance of Planning Commission and Cabinet Committee on Economic Affairs."

+É{ÉxÉä EòèʤÉxÉä]õ Eò¨Éä]õÒ EòÒ ¦ÉÒ ¨ÉÉxªÉiÉÉ xɽþÒÆ ±ÉÒ ½þè, {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ ºÉä ¦ÉÒ xɽþÒÆ ±ÉÒ ½þè +Éè®ú +É{É {ÉÉʱÉǪÉɨÉäÆ]õ Eòä ºÉɨÉxÉä +É ®ú½þä ½þèÆ ÊEò ½þ¨ÉäÆ <ºÉä ¨ÉÆVÉÚ®úÒ nùäxÉÒ SÉÉʽþB* BäºÉÉ EòÉä<Ç ¤ÉVÉ]õ ½þÉäiÉÉ ½þè, BäºÉÉ Eò¦ÉÒ EòÉ¨É ½þÉäiÉÉ ½þè?

SHRI RAM VILAS PASWAN (HAJIPUR):

¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ : ªÉÊnù =ºÉ +ÉvÉÉ®ú {É®ú SɱÉäÆMÉä iÉÉä +É{ÉEòÒ ÊºÉÆMÉ®úÉè±ÉÒ ºÉä ±ÉäEò®ú ±ÉʱÉiÉ{ÉÖ®ú ±ÉÉ<xÉ ºÉÉiÉ VÉx¨É ¨ÉäÆ ½þÉäxÉä ´ÉɱÉÒ xɽþÒÆ ½þÉäMÉÒ* {ÉÉʱÉǪÉɨÉäÆ]õ VÉ¤É ºÉ´ÉÉäÇ{ÉÊ®ú ½þè, {ÉÉʱÉǪÉɨÉäÆ]õ ¨ÉäÆ VÉ¤É {ÉÉºÉ Eò®úiÉä ½þèÆ iÉÉä ºÉ¤ÉVÉèE]õ ]õÚ ÊE±ÉªÉ®úäÆºÉ ½þÒ ½þÉäiÉÉ ½þè* +É{É ºÉÉ®úä Eòä ºÉÉ®úä Eò½þ nùÒÊVÉB, ªÉÊnù ºÉÉ®úä ±ÉÉäMÉ Eò½þ nùäÆ ÊEò VÉ¤É iÉEò ªÉ½þ ½þÉb÷Ç BÆb÷ ¡òɺ]õ °ü±ºÉ ºÉä xɽþÒÆ ½þÉäMÉÉ, +É{É ÊEòºÉÒ |ÉÉäVÉèE]õ EòÉä xɽþÒÆ ±ÉäÆ iÉÉä ½þ¨ÉEòÉä EòÉä<Ç +É{ÉÊiiÉ xɽþÒÆ ½þè*

SHRI RAM NAIK (MUMBAI NORTH):

¸ÉÒ ®úÉ¨É xÉÉ<ÇEò (¨ÉÖ¨¤É<Ç-=iiÉ®ú) : ªÉÉÊxÉ +É{ÉxÉä VÉÉä ÊxÉªÉ¨É ¤ÉxÉɪÉä ½þÖB ½þèÆ, VÉÉä ¡òÉ<xÉäÆÊ¶ÉªÉ±É Êb÷ʺÉÊ{±ÉxÉ ½þè, VÉÉä nùä¶É Eòä ʽþiÉ Eòä ʱÉB ½þè, +É{ÉEòä VÉ¤É ¡òÉ<xÉäÆÊ¶ÉªÉ±É °ü±ºÉ ½þèÆ, +É{É ºÉ¤É iÉÉEò {É®ú ®úJÉäÆMÉä +Éè®ú ªÉ½þÉÆ PÉÉä¹ÉhÉÉ Eò®úäÆMÉä? nùºÉ ºÉÉ±É ºÉä +É{É B¨É.ªÉÚ.]õÒ.{ÉÒ. EòÒ PÉÉä¹ÉhÉÉ Eò®ú ®ú½þä ½þèÆ +Éè®ú nùäÊJɪÉä, +É{ÉxÉä EªÉÉ ÊºlÉÊiÉ ¤ÉxÉÉ<Ç ½þè* <ºÉʱÉB BäºÉÉ xɽþÒÆ ½þè ÊEò <ºÉEòÉä xɽþÒÆ ʨɱÉäMÉÉ, <ºÉEòÉä xɽþÒÆ ʨɱÉäMÉÉ* nùä¶É EòÉä EªÉÉ Ê¨É±ÉäMÉÉ, =ºÉ ¤ÉÉiÉ EòÉä ±ÉäEò®ú Ê´ÉSÉÉ®ú Eò®úxÉÉ SÉÉʽþB +Éè®ú VÉ¤É iÉEò {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ +Éè®ú Bº]õÒ¨Éä]ºÉ xɽþÒÆ ¤ÉxÉÉiÉä, EòäʤÉxÉä]õ <EòÉäxÉÉäʨÉEò Eò¨Éä]õÒ ¨ÉÆVÉÚ®úÒ xɽþÒÆ nùäiÉÒ ½þè, iÉ¤É iÉEò EòèºÉä +É{É ªÉ½þÉÆ +É ºÉEòiÉä ½þèÆ?

You change the rules.

SHRI RAM VILAS PASWAN (HAJIPUR):

¸ÉÒ ®úÉ¨É Ê´É±ÉÉºÉ {ÉɺɴÉÉxÉ : ®úÉ¨É xÉÉ<ÇEò VÉÒ, +É{É EªÉÉ Eò½þxÉÉ SÉɽþiÉä ½þèÆ? ÊEòºÉÒ ¦ÉÒ |ÉÉäVÉèE]õ Eòä ʱÉB {ÉÉʱÉǪÉɨÉäÆ]õ ºÉÉä´É®úäxÉ ½þè, {ÉÉʱÉǪÉɨÉäÆ]õ EòÉä +ÊvÉEòÉ®ú ½þè +Éè®ú ½þ¨É +É{ÉEòä ºÉɨÉxÉä +ɪÉä ½þèÆ* +É{É |ÉÉäVÉèE]õ EòÉä {ÉÉºÉ Eò®úiÉä ½þèÆ, ±ÉäÊEòxÉ iÉ¤É iÉEò =ºÉ |ÉÉèVÉäE]õ EòÉ EòɪÉÇ ¶ÉÖ°ü xɽþÒÆ ½þÉäMÉÉ, VÉ¤É iÉEò {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ +Éè®ú ºÉÒ.ºÉÒ.<Ç.B. Eòä uÉ®úÉ B|ÉÚ´É xɽþÒÆ ½þÉäiÉÉ ½þè +Éè®ú +ÉVÉ iÉEò EòÉä<Ç ¦ÉÒ BäºÉÉ |ÉÉäVÉèE]õ xɽþÒÆ ½þè, VÉÉä ʤÉxÉÉ ºÉÒ.ºÉÒ.<Ç.B. +Éè®ú {±ÉÉÊxÉÆMÉ Eò¨ÉÒ¶ÉxÉ Eòä ¤ÉMÉè®ú EòɪÉÇ °ü{É ¨ÉäÆ {ÉÊ®úhÉiÉ ½þÖ+É ½þÉä* ªÉ½þ {É®ú¨{É®úÉ ¶ÉÖ°ü ºÉä SɱÉÒ +É ®ú½þÒ ½þè, +¦ÉÒ ¦ÉÒ SÉ±É ®ú½þÒ ½þè*


[NEXT PAGE]